Page No.# 1/3 vs Rezzaque Ali And 7 Ors
2023 Latest Caselaw 2312 Gua

                                                          Page No.# 1/3

GAHC010101612023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                  I.A.(Civil)/1518/2023

         ABDUL KHALEQUE AND 4 ORS.
         S/O LT. TASER ALI SK
         VILL.- KOLABARI
         P.S.- SOUTH SALMARA
         DIST.- SOUTH SALMARA MANKACHAR
         ASSAM.

         2: ABDUL AZIZ MIAH
         S/O LT. TASER ALI SK

         VILL.- KOLABARI

         P.S.- SOUTH SALMARA
          DIST.- SOUTH SALMARA MANKACHAR
         ASSAM.

         3: SAMSUL HOQUE
         S/O LT. TASER ALI SK

         VILL.- KOLABARI

         P.S.- SOUTH SALMARA
          DIST.- SOUTH SALMARA MANKACHAR
         ASSAM.

         4: ABDUS SATTAR
         S/O LATE KOSER ALI SK
         R/O A.M CO. ROAD
         WARD NO. 12
         DHUBRI

         P.S. AND DIST.- DHUBRI
         ASSAM.
                                   Page No.# 2/3


5: NURZAMAL SK
S/O LATE KOSER ALI SK
R/O A.M CO. ROAD
WARD NO. 12
DHUBRI

P.S. AND DIST.- DHUBRI
ASSAM.
 VERSUS

REZZAQUE ALI AND 7 ORS.
S/O SABED ALI
VILL.- KOLABARI
P.S.- SOUTH SALMARA
DIST.- SOUTH SALMARA MANKACHAR
ASSAM- 783127.

2:REAZUL HOQUE
S/O SABED ALI

VILL.- KOLABARI

P.S.- SOUTH SALMARA
 DIST.- SOUTH SALMARA MANKACHAR
ASSAM- 783127.
 3:REZAUL HOQUE
S/O SABED ALI

VILL.- KOLABARI

P.S.- SOUTH SALMARA
 DIST.- SOUTH SALMARA MANKACHAR
ASSAM- 783127.
 4:SABED ALI
S/O LT. SODA SK

VILL.- KOLABARI

P.S.- SOUTH SALMARA
 DIST.- SOUTH SALMARA MANKACHAR
ASSAM- 783127.
 5:THE SUB-REGISTRAR
 SOUTH SALMARA
PIN- 783131

P.O. AND P.S.- SOUTH SALMARA
                                                                                 Page No.# 3/3

           DIST.- SOUTH SALMARA MANKACHAR
           ASSAM.
           6:THE ASSISTANT SETTLEMENT OFFICER (A.S.O)
           SOUTH SALMARA
           PIN- 783131

           P.O. AND P.S.- SOUTH SALMARA
            DIST.- SOUTH SALMARA MANKACHAR
           ASSAM.
            7:BIDU SK
           S/O LT. NOSER SK
            VILL.- KOLABARI
            P.S.- SOUTH SALMARA
            DIST.- DHUBRI
           ASSAM.
            8:ABDUL KADER
           S/O LT. NOSER SK
            VILL.- KOLABARI
            P.S.- SOUTH SALMARA
            DIST.- DHUBRI
           ASSAM.
            ------------
           Advocate for : MS. S G BARUAH
           Advocate for : appearing for REZZAQUE ALI AND 7 ORS.


                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

02.06.2023 Since the connected appeal has been admitted for hearing, the Judgment dated 30.01.2023 and Decree dated 15.02.2023 passed by the learned Civil Judge, South Salmara, Mankachar in Title Appeal No. 01/2021 and Judgment dated 07.12.2019 and Decree dated 08.12.2019 passed by the learned court of the Munsiff, Hatsingimari in Title Suit No. 06/2019 shall remain stayed till disposal of the appeal.

The IA (C) stands disposed of.

JUDGE

Comparing Assistant