M/S Gagan Deal Trade Private Ltd vs The Food Corporation Of India And 4 ...
2023 Latest Caselaw 2299 Gua

                                                                  Page No.# 1/2

GAHC010126262019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/163/2019

         M/S GAGAN DEAL TRADE PRIVATE LTD.,
         A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING
         ITS REGISTERED OFFICE AT 140, CR AVENUE, 1ST FLOOR, KOLKATA-
         700007 AND HAVING ITS GUWAHATI OFFICE AT GORCHUK, NH-37,
         GUWAHATI- 781035, ASSAM, TO BE REP. BY SRI NISHANT AGARWAL, S/O-
         SRI B.L. AGARWAL, R/O- ANIL PLAZA, 2ND FLOOR, G.S. ROAD,
         GUWAHATI- 781005.

         VERSUS

         THE FOOD CORPORATION OF INDIA AND 4 ORS
         REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, HEAD QUARTER,
         KHADYA SADAN, 16-20 BARAKHAMBA LANE, NEW DELHI-01.
         2:THE DEPUTY GENERAL MANAGER
          STORAGE
          HEAD QUARTER
          KHADYA SADAN
          16-20 BARAKHAMBA LANE
          NEW DELHI-01.
         3:THE EXECUTIVE DIRECTOR
          NORTH EAST ZONE
          FOOD CORPORATION OF INDIA
          G.L. PUBLICATION BUILDING
          LACHIT NAGAR
          G.S. ROAD
          GUWAHATI- 781007.
         4:THE GENERAL MANAGER
         ASSAM REGION
          FOOD CORPORATION OF INDIA
          REGIONAL OFFICE
         ASSAM REGION
          G.S. ROAD
          PALTAN BAZAR
          GUWAHATI- 781008.
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            5:THE BRANCH MANAGER
             HDFC BANK LTD.

             G.S. ROAD
             GUWAHATI- 781005

For appellant(s)      :   Mr. D. Saikia, Senior Advocate assisted
                          by Mr. B. Gogoi, Advocate.


For respondent(s)     :   Mr. P.K. Roy, Sr. Advocate assisted by

Mr. S.K. Chakraborty, for the respondent nos.1 - 4

Mr. R. Chakravotry, Advocate for the respondent no.5

- BEFORE -

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

01.06.2023

Arguments have been heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant