Shikha Dey vs Abhijit International
2023 Latest Caselaw 2692 Gua

                                                                 Page No.# 1/2

GAHC010230962022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./1165/2022

            SHIKHA DEY
            W/O SRI DURGESH RANJAN DEY
            R/O VILL- NAKHOLA
            P.O. AND P.S. JAGIROAD,
            DIST. MORIGAON, ASSAM



            VERSUS

            ABHIJIT INTERNATIONAL
            SITUATED AT 4TH FLOOR, V.K. TRADE
            CENTER, OPPOSITE DOWNTOWN HOSPITAL, G.S. ROAD,
            GUWAHATI-781022
            DIST. KAMRUP (M), ASSAM
            REP. BY ITS MANAGER
            SRI SATYANARAYAN JHA
            S/O LATE JIBACH JHA



Advocate for the Petitioner   : MR. D P BORAH

Advocate for the Respondent : MR. N ANIX SINGH
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                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                     ORDER

Date : 17.07.2023

Heard Mr. D. P. Borah, learned counsel for the petitioner. Also heard Mr. N. Anix Singh, learned counsel for the respondent.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant