Citation : 2023 Latest Caselaw 48 Gua
Judgement Date : 4 January, 2023
Page No.# 1/518
GAHC010118152018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3662/2018
POLI NAGBONGSHI AND 10 ORS.
WIFE OF HORESWAR NAGBONGSHI, R/O. SITAL PATHAR KHAPORIGAON,
P.O. SITAL PATHAR, DIST. GOLAGHAT, ASSAM.
2: BINUD KURMI
SON OF LATE JERMA KURMI
R/O. BALIJAN PURNA LINE
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM
3: JOONMONI ROBIDAS MIRDHA
WIFE OF TUTUKON MIRDHA
R/O.NEGHARITING KHULAKATIGAON
P.O. NAGHERITING
DIST. GOLAGHAT
ASSAM.
4: ARUNA DAS
WIFE OF PRAFULLA DAS
NAGHERITING KOIBATRA
P.O. NAGHERITING
DIST. GOLAGHAT
ASSAM
5: BABUL DAS
SON OF LATE LAKHAN DAS
R/O. NAGHERITING
P.O. NAGHERITING
DIST. GOLAGHAT
ASSAM.
6: FIRUJA BEGUM
WIFE OF JULIUS ALI
Page No.# 2/518
R/O. KALYAN NAGAR
P.O. NAGHERITING
DIST. GOLAGHAT
ASSAM.
7: ANIMA KURMI
WIFE OF ASHOK KURMI
R/O.SITAL PATHAR
BORBARI
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM.
8: SELIMUN NISA
WIFE OF MD. AJIMOT ALI
R/O. NAHORDONGA
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM.
9: LALITA KARMAKAR
R/O. BALIGAON NOTUN LINE
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM.
10: MUSTAKIM ALI
SON OF ISUF ALI
R/O. SITAL PATHAR
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM.
11: IGARAM MUDI
SON OF LATE DINUWA MUDI
VILL. AND P.O. SITAL PATHAR
DISTRICT- GOLAGHAT
ASSAM
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF
ASSAM, PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT, ASSAM,
DISPUR, GUWAHATI-06.
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
Page No.# 3/518
ASSAM
DISPUR
GHY-06.
3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE
DEPARTMENT OF ECONOMIC AFFAIRS
NORTH BLOCK
NEW DELHI- 110001.
4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM
DISPUR
GHY-06.
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT
ASSAM
PANJABARI
JURIPAR
GHY-37.
6:THE DEPUTY COMMISSIONER
GOLAGHAT
P.O. GOLAGHAT
DIST. GOLAGHAT
ASSAM
PIN- 785621.
7:THE CHIEF EXECUTIVE OFFICER
GOLAGHAT ZILLA PARISHAD
GOLAGHAT
P.O. AND DIST. GOLAGHAT
ASSAM
PIN- 785621.
8:THE BLOCK DEVELOPMENT OFFICER
KAKODONGA DEVELOPMENT BLOCK
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM
PIN- 785703.
9:THE SECRETARY OF SITAL PATHAR GOAN PANCHAYAT
P.O. SITAL PATHAR
DIST. GOLAGHAT
ASSAM
PIN- 785703
Page No.# 4/518
Advocate for the Petitioner : MR. M KHAN
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/9386/2019
SAMSER ALI AND 9 ORS.
S/O. LT. MOHARULLAH SK
FORMER PRESIDENT OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
2: MOHASHIN ALI
S/O. LT. KASEM ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
3: FIROZUDDIN
S/O. LT. RASULUDDIN SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
4: ABDUL MAZID
S/O. YUNUS ALI
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
P.O. TIAMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
5: JOMILA BIBI
W/O. AYOUB ALI
Page No.# 5/518
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA PT-III
P.O. TIAMARI
P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN-783331.
6: SHAHENA BEGUM
W/O. RAZAUL ISLAM
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-1
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
7: FUL MAHAMMAD
S/O. LT. RAHIMULLAH SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
P.O. MADHUSULMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
8: JUOTSNA ROY
W/O. SRI RAMCHANDRA ROY
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. MADHUSULMARI PART-I
P.O. KHUDIMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
9: FOJILA BIBI
W/O. RAHIMUDDIN SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. ROWA
PART-I
P.O. MADHUSULMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
Page No.# 6/518
10: ANSAN ALI
S/O. LT. SORE SK
FORMER MEMBER OF 79 MADHUSULMARI-TIAMARI GAON PANCHAYAT
VILL. TIAMARI PART-II
P.O. TIAMARI
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331.
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
PANJABARI
GUWAHATI-37.
3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI-781006.
4:THE DY. COMMISSIONER
DHUBRI
ASSAM
PIN-783301.
5:DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD
DIST. DHUBRI
ASSAM
PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT
REP. BY THE BLOCK DEVELOPMENT OFFICER
GAURIPUR DEVELOPMENT BLOCK
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783301.
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Advocate for : MR. A K SARMA Page No.# 7/518
Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/5664/2020
MOTILAL TASHA AND 9 ORS F/O LATE TRINATH TASHA RESIDENT OF VILLAGE TEOK BONGALI GAON PO BHOJO PS SONAI DIST CHARAIDEO ASSAM 785691
2: MRS. TULUMONI GOGOI
H/O SRI SUSEN GOGOI RESIDENT OF VILLAGE TEOK BONGALI GAON PO BHOJO PS SONAI DIST CHARAIDEO ASSAM 785691
3: SRI AMIR MUNDA
F/O LATE BIRSA MUNDA
RESIDENT OF VILLAGE TEOK BONGALI GAON PO BHOJO PS SONAI DIST CHARAIDEO ASSAM 785691
4: SRI AMRIT TASHA
F/O LATE DEBEN TASHA RESIDENT OF VILLAGE TEOK BONGALI GAON PO BHOJO PS SONAI DIST CHARAIDEO ASSAM 785691
5: MRS. MAMONI GOGOI Page No.# 8/518
W/O SRI BORJEN GOGOI
R/O BHOJO GAON PO BHOJO PS SONARI DIST CHARAIDEO ASSAM 781691
6: MD. RAFIKUL ALI
F/O LATE MILIK ALI VILLAGE TEOK TEA ESTATE PO SONARI DIST CHARAIDEO ASSAM 785690
7: MRS. SARA KERKETA
H/O SRI ANDHIAS KERKATA
VILLAGE ROTONPUR TEA ESTATE PO BHOJO PS SONARI DIST CHARAIDEO ASSAM 785691
8: MRS. MONIKA BANIK DAS
W/O SRI SHYAM BANIK DAS
VILLAGE TEOK TEA ESTATE PO SONARI PS SONARI DIST CHARAIDEO ASSAM 785690
9: SRI AGNU GHATUWAR W/O LATE IRIKA GHATUWAR VILLAGE HINGRAJAN GAON PO BHOJO PS SONARI DIST CHARAIDEO ASSAM 785691 Page No.# 9/518
10: SHARMILA SAHU W/O PRAFULLA SAHU
VILLAGE SHINGARAJAN BAGAN PO BHOJO PS SONAI DIST CHARAIDEO ASSAM 785691 VERSUS
THE STATE OF ASSAM AND ORS REPRESENTED BY THE SECRETARY TO THE GOVT.OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI 781006
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI 781006 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM JURIPAR PANJABARI GUWAHATI 781037 4:THE DEPUTY COMMISSIONER CHARAIDEO
PO AND PS SONARI DIST CHARAIDEO ASSAM 785690 5:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD SIVASAGAR PO PS AND DIST SIVASAGAR ASSAM 785640 6:THE BLOCK DEVELOPMENT OFFICER
SONARI DEVELOPMENT BLOCK PO AND PS SONARI DIST CHARAIDEO ASSAM 785693 Page No.# 10/518
7:THE SECRETARY BHOJO GAON PANCHAYAT PO BHOJO PS SONARI DIST CHARAIDEO ASSAM 785693 8:THE PRESIDENT BHOJO GAON PANCHAYAT PO BHOJO PS SONARI DIST CHARAIDEO ASSAM 785693
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Advocate for : MR. B J GHOSH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND ORS
Linked Case : WP(C)/2786/2020
KAMPEE RANI DAS AND 42 ORS. W/O- MAKON RAJVOR VILL- BARNIBRIDGE T E P.S- ALGAPUR DIST- HAILAKANDI ASSAM
2: NIZAM UDDIN S/O- ABBAS ALI VILL- MOHANPUR GRANT P.S- ALGAPUR DIST- HAILAKANDI ASSAM
3: USHA RANI DAS W/O- BISHWA DAS VILL- MOHANPUR RA P.S- ALGAPUR DIST- HAILAKANDI ASSAM
4: ABDUL MONNAF MIA S/O- LATE MUSLIM MIA VILL- BARNIBRIDGE T E P.S- ALGAPUR Page No.# 11/518
DIST- HAILAKANDI ASSAM
5: UTTOM KUMAR KALINDRI S/O- NOYAN KALINDRI VILL- BARNIBRIDGE T E P.S- ALGAPUR DIST- HAILAKANDI ASSAM
6: SILPI RANI DAS W/O- TAPU MOHAN DAS VILL- BARNIBRIDGE T E P.S- ALGAPUR DIST- HAILAKANDI ASSAM
7: AMIT GUWALA S/O- KRISHNA PRASAD GUWALA VILL- BARNIBRIDGE GRANT P.S- ALGAPUR DIST- HAILAKANDI ASSAM
8: PRITI BALA DAS W/O- BABUL DAS VILL- MOHANPUR GRANT P.S- ALGAPUR DIST- HAILAKANDI ASSAM
9: MODAN KUMAR S/O- KRISHNA KUMAR VILL- BARNIBRIDGE P.S- ALGAPUR DIST- HAILAKANDI ASSAM
10: RAHIMA KATUN W/O- ABDUL HOQUE BARBHUIYA VILL- MOHANPUR RA COLONY P.S- ALGAPUR DIST- HAILAKANDI ASSAM
11: KANCHAN ROY CHOUDHURY S/O- SUNAR CHANDRA ROY CHOUDHURY VILL- MOHANPUR RA COLONY Page No.# 12/518
P.S- ALGAPUR DIST- HAILAKANDI ASSAM
12: FULNEHAR BEGUM CHOUDHURY W/O- HILAL UDDIN LASKAR VILL- MOHANPUR KASIAPUNJI P.S- ALGAPUR DIST- HAILAKANDI ASSAM
13: MINUWARA BEGUM W/O- SHALIM UDDIN MAZARBHUIYA VILL- HARISHNAGAR PART II P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
14: SHITA RANI ROY W/O- JANITRA ROY VILL- HARISHNAGAR PART- I P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
15: TAJ UDDIN BARBHUIYA @ TAJ UDDIN TALUKDAR S/O- LATE TURAB ALI BARBHUIYA VILL- TELI CHERRA P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
16: HASNA BEGUM BARBHUIYA W/O- ABDUL HALIM BARBHUIYA VILL- BHAGBANPUR P.S- KATLICHARRA DIST- HAILAKANDI ASSAM
17: RABINDRA CHANDRA DAS S/O- LATE GOPI RANJAN DAS VILL- ARANYAPUR P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
18: CHANDANA SINGHA W/O- ARUN SINGHA Page No.# 13/518
VILL- ARANYAPUR P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
19: MANIK JOY TRIPURA S/O- NAOABARAJ TRIPURA VILL- TELAGHATA PUNJI I P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
20: ANITA NATH D/O- GOPESH NATH VILL- ARANYA PUNJI P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
21: KABIR AHMED MAZUMDER S/O- MOTIUR RAHMAN MAZUMDER VILL- KOAHARISH NAGAR PT II P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
22: ABDUL KAYUM LASKAR S/O- LATE KHALILUR RAHMAN LASKAR VILL- VHOGOBANPUR P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
23: MANI CHASHA W/O- CHAMATU CHASHA VILL- KUKICHERRA GRANT P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
24: USHA KUWAR W/O- BISHNU KUWAR VILL- KUKICHERRA GRANT P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
25: HALIMA BEGUM Page No.# 14/518
D/O- JAMIR UDDIN VILL- BARUN CHERRA FB P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
26: RASTUM UDDIN LASKAR S/O- LATE ALTAF LATIF LASKAR VILL- BILPAR DHUMKAR P.S AND DIST- HAILAKANDI ASSAM
27: TASIR UDDIN CHOUDHURY S/O- LATE ALA UDDIN CHOUDHURY VILL- VICHINGCHA PART-II P.S AND DIST- HAILAKANDI ASSAM
28: KHALID AHMED BARBHUIYA S/O- LATE MOIN UDDIN BARBHUIYA VILL- BILPAR DHUMKAR PART- III P.S AND DIST- HAILAKANDI ASSAM
29: ABDUL AZIZ MAZUMDER S/O- LATE AZIZUR RAHMAN MAZUMDER VILL- KANCHANPUR PART- II P.S AND DIST- HAILAKANDI ASSAM
30: KRISHNA RANI DDAS W/O- LATE PORITOSH CHANDRA DAS VILL- KANCHANPUR PART I P.S AND DIST- HAILAKANDI ASSAM
31: ABDUL KHALIK CHOUDHURY S/O- LATE SIRAJ UDDIN CHOUDHURY VILL- KANCHANPUR PART II P.S AND DIST- HAILAKANDI ASSAM
32: PERMILE BEGUM LASKAR W/O- ABDUL AZIM LASKAR VILL- KANCHANPUR PART II P.S AND DIST- HAILAKANDI ASSAM Page No.# 15/518
33: KULDIP TELI S/O- JOYDHAN TELI VILL- KANCHANPUR PART III P.S AND DIST- HAILAKANDI ASSAM
34: KAMAL UDDIN LASKAR S/O- JUBED ALI LASKAR VILL- ITORKANDI PART II P.S AND DIST- HAILAKANDI ASSAM
35: DALIM UDDIN MAZUMDER S/O- LATE MAHIBUR RAHMAN MAZUMDER VILL- KANCHANPUR PART II P.S AND DIST- HAILAKANDI ASSAM
36: LOKHI NAIDU S/O- RAM BABU NAIDU VILL- KANCHANPUR PART III P.S AND DIST- HAILAKANDI ASSAM
37: SAJNA BEGUM BARBHUIYA W/O- MONIR UDDIN BARBHUIYA VILL- KANCHANPUR PART I P.S AND DIST- HAILAKANDI ASSAM
38: AYESHA BEGUM LASKAR W/O- KHALIQUE UDDIN LASKAR VILL- KANCHANPUR PART II P.S AND DIST- HAILAKANDI ASSAM
39: NIPENDRA RIANG S/O-LATE KALIJOY RIANG VILL- KUKICHERRA FB P.S- KATLICHERRA DIST- HAILAKANDI ASSAM
40: JAYANTA RIANG S/O- BILAMBO RIANG VILL- BANGLA VASHA FB P.S- KATLICHERRA DIST- HAILAKANDI ASSAM Page No.# 16/518
41: AJMEWARA BEGUM MAZUMDER D/O- LATE UDDIN MAZUMDER VILL- DHOLAI MOLAI PART IV P.S KATLICHERRA AND DIST- HAILAKANDI ASSAM
42: GOPI DEV S/O- LATE GOURANGO DEV VILL- APIN GRANT P.S KATLICHERRA AND DIST- HAILAKANDI ASSAM
43: SUMAN SAHA S/O- BANBIR SAHA VILL- RANGABAK PART II P.S KATLICHERRA DIST- HAILAKANDI ASSAM VERSUS
THE STATE OF ASSAM AND 4 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 06
2:THE COMMISSIONER AND SECRETARY GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI- 06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT PANJABARI JURIPAR GUWAHATI- 37 4:THE DEPUTY COMMISSIONER HAILAKANDI P.O AND DIST- HAILAKANDI ASSAM PIN- 788151 5:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILLA PARISHAD HAILAKANDI P.O AND DIST- HAILAKANDI ASSAM PIN- 788151 Page No.# 17/518
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Advocate for : MR. A H M R CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/1320/2020
SUWALA DAS AND 10 ORS. EX-PRESIDENT OF 111 SRI LOHIT GAON PANCHAYAT W/O- SRI APURBA DAS VILL- MALAPINDHA KOIBTRA P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
2: PRASANNA DUTTA EX-MEMBER OF NO 1 KORDOIGURI BIRINABARI UNIT 111 SRI LOHIT GAON PANCHAYAT S/O- SRI LILARAM DUTTA VILL- BIRINABARI P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
3: BIREN SAIKIA EX-MEMBER OF NO 8 ADI ALENGI UNIT 111 SRI LOHIT GAON PANCHAYAT S/O- SRI INDESWAR SAIKIA VILL- ADI ALENGI P.O. BALICHAPORI P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
4: PUSPA SAIKIA BORAH EX-MEMBER OF NO 9 GUBINPUR UNIT 111 SRI LOHIT GAON PANCHAYAT W/O- JIBESWAR BORAH VILL- GOBINPUR P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104 Page No.# 18/518
5: HIRA BORAH EX-MEMBER OF NO 3 MOLAPINDHA UNIT 111 SRI LOHIT GAON PANCHAYAT W/O- PROBITRA BORAH VILL- BORMUKOLI GAON P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
6: MINAKSHI SAIKIA EX-MEMBER OF NO 2 GUAL GAON UNIT 111 SRI LOHIT GAON PANCHAYAT W/O- SRI MRIDUL SAIKIA VILL AND P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
7: BIPIN PEGU EX-MEMBER OF NO 4 BHAKAT CHAPORI UNIT 111 SRI LOHIT GAON PANCHAYAT S/O- SRI MUHIRAM PEGU VILL- KOLIYAGHULI P.O. GUAL GAON P.S. KAMALABARI DIST.- MAJULI (ASSAM) PIN- 785104
8: RUHINI KULI EX-MEMBER OF NO 7 KAMALPUR SELEK UNIT 111 SRI LOHIT GAON PANCHAYAT W/O- KOBA KULI VILL- SELEK GAON P.O. KAMALPUR P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
9: ANITA PEGU EX-MEMBER OF NO 6 MALAPINDHA JANAJATI UNIT 111 SRI LOHIT GAON PANCHAYAT W/O- SRI SUMONATH PATIR VILL- MALAPINDHA MISSING P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104 Page No.# 19/518
10: POLASH BORAH EX-MEMBER OF NO 10 BHALUKMORA PAMUWA UNIT 111 SRI LOHIT GAON PANCHAYAT S/O- LT. BHOLA BORAH VILL- PAMUWA P.O. GUAL GAON P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104
11: GUNJARAM PATIR EX-MEMBER OF NO 5 BORDOWAR UNIT 111 SRI LOHIT GAON PANCHAYAT S/O- SRI LACHOR PATIR VILL- BORDOWAR P.O. KAMALPUR P.S. GARAMUR DIST.- MAJULI (ASSAM) PIN- 785104 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER MAJULI ASSAM PIN- 785105 5:THE CHIEF EXECUTIVE OFFICER MAJULI ZILLA PARISHAD KAMALABARI DIST.- MAJULI ASSAM PIN- 785105 6:THE MAJULI ANCHALIK PANCHAYAT Page No.# 20/518
REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER MAJULI DEVELOPMENT BLOCK KAMALABARI P.O. AND P.S. GARAMUR MAJULI DIST.- MAJULI (ASSAM) PIN- 785104 7:THE 111 SRI LOHIT GAON PANCHAYAT REP. BY THE SECY. SRI LOHIT GAON PANCHAYAT UNDER MAJULI ANCHALIK PANCHAYAT KAMALABARI P.O. GUWAL GAON P.S. GARAMUR MAJULI DIST.- MAJULI (ASSAM) PIN- 785104
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Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD (R1
6) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/9060/2019
MAYNAL HOQUE PRADHANI AND 10 ORS. FORMER PRESIDENT DHARMASALA GAON PANCHAYAT S/O- LATE IUB ALI PRADHANI VILL- DHARMASALA PART-III P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
2: MUSKA BIBI FORMER VICE PRESIDENT DHARMASALA GAON PANCHAYAT W/O- AZAD ALI VILL- DHARMASALA PART-IV P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
3: SURAT VAN BIBI FORMER MEMBER DHARMASALA GAON PANCHAYAT W/O- HYDER ALI VILL- KACHUYAR KHAS PART -II Page No.# 21/518
P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
4: NAMITA BALA CHOWDHURAY FORMER MEMBER DHARMASALA GAON PANCHAYAT W/O- KAMAL CHOWDHURY VILL- DHARMASALA PART-III P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
5: BISHNU KUMAR ROY FORMER MEMBER DHARMASALA GAON PANCHAYAT S/O- LATE ABHAY CHARAN ROY VILL- KACHUYAR KHAS PART- II P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
6: MAMTAZ BEGUM FORMER MEMBER DHARMASALA GAON PANCHAYAT W/O- SOPI SK VILL- DHARMASALA PART-IV P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
7: ABDUL NOOR FORMER MEMBER DHARMASALA GAON PANCHAYAT S/O- LATE TADARAK SK VILL- KACHUYAR KHAS PART-I P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
8: AMINUR ISLAM FORMER MEMBER DHARMASALA GAON PANCHAYAT S/O- AHAD ALI VILL- KACHUYAR KHAS PART- I P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
9: AHIYAT ALI FORMER MEMBER DHARMASALA GAON PANCHAYAT S/O- LATE JASIUDDIN SK VILL- KACHUYAR KHAS PART- II Page No.# 22/518
P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
10: SEKANDAR ALI FORMER MEMBER DHARMASALA GAON PANCHAYAT S/O- KAYZER ALI VILL- DHARMASALA PART- V P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324
11: BEGUM SAHANOOR FORMER MEMBER DHARMASALA GAON PANCHAYAT W/O- JAYNAL HAQUE VILL- DHARMASALA PART-III P.O- DHARMASALA P.S AND DIST- DHUBRI PIN- 783324 VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GHY- 06
2:THE COMMISSIONER TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GUWAHATI- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI- 781006 4:THE DEPUTY COMMISSIONER DHUBRI ASSAM PIN- 783301 5:DHUBRI ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DIST- DHUBRI ASSAM PIN- 783301 6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE BDO Page No.# 23/518
P.O AND P.S- GAURIPUR DIST- DHUBRI ASSAM PIN- 783301
------------
Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/873/2020
JUNALI BHARALI NATH AND 10 ORS. EX-PRESIDENT OF 97 PHULANI GAON PANCHAYAT W/O- LT. LAKHI NATH VILL. KARKICHUK KHUIYARBARI P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
2: BALIMON NARAH EX-VICE PRESIDENT OF 97 PHULANI G.P. S/O- LT. KANAKRAM NARAH VILL. ULUWANI P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
3: LALIT CHINTEY EX-MEMBER OF NO. 6 PHULANI UNIT 97 PHULANI G.P.
S/O- LT. BITESON CHINTEY VILL. AND P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
4: KHAGEN MILI EX-MEMBER OF NO. 2 KALIYA UNIT 97 PHULANI G.P.
S/O- MULUKSON MILI VILL. NAMONI KALIYA P.O.- JAKAIBOWA P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) Page No.# 24/518
PIN- 785105.
5: PANKAJ KR. NATH EX-MEMBER OF NO 10 PHULANI RAIDANGANI UNIT 97 PHULANI G.P.
S/O- GOPIRAM NATH VILL. RAIDANGANI P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
6: CHITRALEKHA MILI EX-MEMBER OF NO. 7 KARKICHUK NEPALI UNIT 97 PHULANI G.P.
W/O- GOPAL MILI VILL. AND P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
7: MRIDUL SAIKIA
2 PHULANI UNIT 97 PHULANI G.P.
S/O- LT. GOPAL SAIKIA VILL. JAMUWANI P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
8: RUPALI BORAH EX-MEMBER OF NO 9 POLONGANI UNIT 97 PHULANI G.P.
W/O- DILIP BORAH VILL. POLONGANI P.O. SRI RAM BANAMALI P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
9: BINA PAME NARAH EX-MEMBER OF NO. 1 JAKAIBOWA UNIT 97 PHULANI G.P.
W/O AMAR NARAH VILL. BORKALIYA P.O. JAKAIBOWA Page No.# 25/518
P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
10: SUMITRA NARAH EX-MEMBER OF NO 4 NAGANCHUK UNIT 97 PHULANI G.P.
W/O- NARAYAN NARAH VILL. NAGANCHUK P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
11: KALPANA MILI EX-MEMBER OF NO 3 JAMUDCHUK UNIT 97 PHULANI G.P.
W/O- PRAFULLAH MILI VILL. JAMUDCHUK P.O. KARKICHUK P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY- 06.
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
4:THE DY. COMMISSIONER MAJULI ASSAM PIN- 785105.
5:THE CHIEF EXECUTIVE OFFICER MAJULI ZILLA PARISHAD KAMALABARI DIST.- MAJULI Page No.# 26/518
ASSAM PIN- 785105.
6:THE UJANI MAJULI ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM B.D.O. UJANI MAJULI DEV. BLOCK P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
7:THE 97 PHULANI GAON PANCHAYAT REP. BY THE SECY. PHULANI GAON PANCHAYAT UNDER UJANI MAJULI ANCHALIK PANCHAYAT JENGRAIMUKH P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785104.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/369/2020
UMESH DEKA AND 111 ORS. S/O LT. JOGENDRA DEKA VILL. AND P.O. BARTALA P.S. MUKALMUA DIST. NALBARI ASSAM
2: KHARGESWARI BORO D/O LT. KALA RAM BORO VILL. MUGDI (AMRATTARI) P.O. MUGDI P.S. MUKALMUA DIST. NALBARI ASSAM
3: SIDDIKUL HAQUE S/O HUSSAIN ALI VILL. ADABARI P.O. ADABARI DIST. NALBARI ASSAM
4: KUTUMONI MEDHI Page No.# 27/518
W/O GOLOK MEDHI
KAPLABARI P.O. KAPLABARI P.S. MUKALMUA DIST. NALBARI ASSAM
5: MNIK ALI S/O LT. SHOBAHAN ALI VILL. AND P.O. BHANGNAMARI P.S. BHANGNAMARI DIST. NALBARI ASSAM
6: AINAL HAQUE S/O LT. SANULLA
KANDHBARI P.O. KANDHBARI DIST. NALBARI ASSAM
7: TIZUDDIN S/O LT. SHARAB ALI VILL. GHOGA P.O. LAOTOLA P.S. MUKALMUA DIST. NALBARI ASSAM
8: SAFIKUL ALI S/O RIYAZUDDIN AHMED VILL. PAIKAN BONMAJA P.O. PAIKAN BONMAJA DIST. NALBARI
9: NURJAHAN W/O AYUB KHAN VILL. 1 NO. LARKUCHI P.S. MUKALMUA DIST. NALBARI ASSAM
10: ANOWARA BEGUM W/O SONABAR ALI VILL. KURIHAMARI P.S. BHANGNAMARI Page No.# 28/518
DIST. NALBARI ASSAM
11: INTAZ ALI S/O LT. HAIZAN ALI VILL. SAPKATA P.S. MUKALMUA DIST. NALBARI ASSAM
12: HARAZ UDDIN VILL. NO. 2 KALARCHAR P.S. BHANGANMARI DIST. NALBARI ASSAM
13: SUBAHAN ALI S/O LT. HASEN ALIVILL. KAPLABARI P.S. MUKALMUA DIST. NALBARI ASSAM
14: KUMUD MEDHI S/O LT. RAGHU MEDHI
KAPLABARI P.S. MUKALMUA DIST. NALBARI ASSAM
15: RABIA BEGUM W/O LT. NOUSAD ALI
KAPLABARI P.S. MUKALMUA DIST. NALBARI ASSAM
16: MAKANI HARIJAN W/O SRI PRABIN HARIJAN VILL. NO. 3 BARTALA P.S. MUKALMUA DIST. NALBARI ASSAM
17: PRANJIT DEKA S/O LT. JOYCHARAN DEKA VILL. MUGDI Page No.# 29/518
P.S. MUKALMUA DIST. NALBARI ASSAM
18: HALEMA BEGUM W/O MD. NUJIR ALI VILL. KHUDRA SINADI P.S. MUKALMUA DIST. NALBARI ASSAM
19: MARAMI DAS W/O SRI PRABIN DAS VILL. NO. 2 GHORATHAL P.S. MUKALMUA DIST. NALBARI ASSAM
20: KASED ALI S/O LT. ARUN ALI VILL. BAMUNBARI P.S. MUKALMUA DIST. NALBARI ASSAM
21: KALPANA BARO W/O LT. RABIN CH. BARO VILL. AMRATTARI P.S. MUKALMUA DIST. NALBARI ASSAM
22: SAHNUR ALI S/O LT. SAMUD ALI VILL. LACHIMA P.S. MUKALMUA DIST. NALBARI ASSAM
23: SHYAMANTA BARMAN S/O LT. DAMODAR BARMAN VILL. DARINGAPARA P.S. MUKALMUA DIST. NALBARI ASSAM
24: RANJU DEKA S/O SRI PRADIP DEKA Page No.# 30/518
VILL. DAGAPARA P.S. MUKALMUA DIST. NALBARI ASSAM
25: RAJIA BEGUM W/O SRI PALAN ALI
KANDHABRI P.S. MUKALMUA DIST. NALBARI ASSAM
26: FAZAL HAQUE W/O MD. INTAZ ALI VILL. NO. 2 LOHARKATHA P.S. MUKALMUA DIST. NALBARI ASSAM
27: MINU DEKA W/O SRI PRAMESH DEKA VILL. DARANGIPARA P.S. MUKALMUA DIST. NALBARI ASSAM
28: JITEN DAS S/O SRI HARIN DAS VILL. BARNIBARI P.S. MUKALMUA DIST. NALBARI ASSAM
29: KHABIR ALI S/O MD. SAFED ALI VILL. PACHIM BONMAZA P.S. MUKALMUA DIST. NALBARI ASSAM
30: MANOMATI NATH BORA W/O SANKAR NATH BORA VILL. DIRUA P.S. MUKALMUA DIST. NALBARI ASSAM Page No.# 31/518
31: MANDIRA KAIBORTA W/O SRI PRADIP DEKA VILL. PACHIM DIRUA P.S. MUKALMUA DIST. NALBARI ASSAM
32: PADMINI DAS S/O SRI JOGENDRA DAS VILL. POTEBARI P.S. MUKALMUA DIST. NALBARI ASSAM
33: SUREN BAISHYA S/O LT. NAURAM BAISHYA
NAPTIPARA P.S. MUKALMUA DIST. NALBARI ASSAM
34: GOPALJAN BIBI W/O MD. MOFIZ ALI VILL. BONMAJA P.S. MUKALMUA DIST. NALBARI ASSAM
35: AKHTARA BIBI W/O MD. NABAD ALI VILL. BORNIBARI P.S. MUKALMUA DIST. NALBARI ASSAM
36: SWAPNA RANI BARO W/O SRI PABIN CHANDRA BARO VILL. DIRUA P.S. MUKALMUA DIST. NALBARI ASSAM
37: ALTAF HUSSAIN S/O LT. ABUL SAKAR VILL. BAKRIKUCHI P.S. MUKALMUA DIST. NALBARI Page No.# 32/518
ASSAM
38: SARALA KHATUN W/O MD. KARAM ALI VILL. AND P.S. BHANGNAMARI DIST. NALBARI ASSAM
39: NAZIRA BEGUM W/O CHAN MAHAMMAD VILL. NANGALMARI P.S. BHANGNAMARI DIST. NALBARI ASSAM
40: PRATIMA DAS W/O SRI HARI CHANDRA DAS VILL. NARUA P.S. MUKALMUA DIST. NALBARI ASSAM
41: PRADIP DAS S/O LT. GOPAL DAS VILL. KALDI P.S. MUKALMUA DIST. NALBARI ASSAM
42: MAMANI BEGUM W/O NURUL HAQUE
JOISAGAR P.S. MUKALMUA DIST. NALBARI ASSAM
43: ANIMA KAIBARTA W/O SRI GAGI RAM KOIBARTA VILL. LAUTHARI P.S. MUKALMUA DIST. NALBARI ASSAM
44: MINU KAIBARTA W/O SRI MANI RAM DAS VILL. JOISAGAR P.S. MUKALMUA Page No.# 33/518
DIST. NALBARI ASSAM
45: ASHIYA BEGUM W/O SRI NURUL ISLAM VILL. N.C. PUB KAJIA P.S. BHANGNAMARI DIST. NALBARI ASSAM
46: MARJIN KHATUN W/O SRI RUPSAN ALI VILL. KALARCHAR P.S. BHANGNAMARI DIST. NALBARI ASSAM
47: SAHABUDDIN S/O MD. NAJAR ALI VILL. BARCHALI P.S. BHANGANAMARI DIST. NALBARI ASSAM
48: MENAKA DAS W/O SRI DHARANI DAS VILL. RAMPU P.S. MUKALMUA DIST. NALBARI ASSAM
49: FARMAN ALI S/O MD. ALTAP VILL. N.C. PUB KAJIA P.S. BHANGNAMARI DIST. NALBARI ASSAM
50: ASKAR ALI S/O MD. ISMAIL VILL. KALARCHAR P.S. BHANGNAMARI DIST. NALBARI ASSAM
51: MAFIDA BEGUM W/O MD. MEHER ALI KALARCHAR Page No.# 34/518
P.S. BHANGNAMARI DIST. NALBARI ASSAM
52: PULAK DAS S/O SRI ARUP DAS P.O. CHANDA P.S. MUKALMUA DIST. NALBARI ASSAM
53: KRIPADHAR BARMAN S/O LT. BAPURAM BARMAN VILL. BARTALA P.S. MUKALMUA DIST. NALBARI ASSAM
54: TARIK ANOWAR S/O MD. AMAJ UDDIN VILL. MAGHYA BHANGNAMARI P.S BHANGNAMARI DIST. NALBARI ASSAM
55: PRATIMA HALOI W/O SRI MANGLA HALOI VILL. CHATEMARI P.S. MUKALMUA DIST. NALBARI ASSAM
56: RACHIMA BEGUM W/O MD. HAKIM ALI VILL. GHOGA P.S. MUKALMUA DIST. NALBARI ASSAM
57: NAJMUN NAHAR W/O MD. EUNUSH ALI VILL. LOWTOLA P.S. MUKALMUA DIST. NALBARI ASSAM
58: ABUSAMA ALI S/O GIYAS ALI Page No.# 35/518
VILL. LAUPARA P.S. MUKALMUA DIST. NALBARI ASSAM
59: SAHJAHAN ALI S/O LT. ANAR ALI VILL. SORUSALIA P.S. MUKALMUA DIST. NALBARI ASSAM
60: ARIFA BIBI W/O MD. AJGAR ALI VILL. NARAYANPUR P.S. MUKALMUA DIST. NALBARI ASSAM
61: MALATI TALUKDAR W/O SRI BHUBANESWAR TALUKDAR VILL. KALARCHAR P.S. BHANGNAMARI DIST. NALBARI ASSAM
62: HAKIMA BEGUM W/O MD. JORUL ALI VILL. GOLDIGHOLA P.S. MUKALMUA DIST. NALBARI ASSAM
63: MANJURI BORO W/O SRI NARAYAN CH. BORO VILL. SUNGORBORI P.S. MUKALMUA DIST. NALBARI ASSAM
64: ARAN ALI S/O LT. BAKHEJUDDIN VILL. BURLITPAR P.S. MUKALMUA DIST. NALBARI ASSAM
65: AFRUJA BIBI Page No.# 36/518
W/O MD. FARIDUR RAHMAN VILL. SUTARKUCHI P.S. MUKALMUA DIST. NALBARI ASSAM
66: SONMANI DAS S/O SRI DIJEN KALITA VILL. SUTARKUCHI P.S. MUKALMUA DIST. NALBARI ASSAM
67: AYUB ALI S/O LT. BHOINUR ALI VILL. BALIKUCHI P.S. MUKALMUA DIST. NALBARI ASSAM
68: KHADEJA BEGUM W/O MD. HAFIJUL ISLAM VILL. LOHARKATHA P.S. MUKALMUA DIST. NALBARI ASSAM
69: HUSSAIN AHMED S/O MD. HIKMAT ALI VILL. ADABARI P.S. MUKALMUA DIST. NALBARI ASSAM
70: SARIFUDDIN AHMED S/O LT. AIJUDDIN AHMED VILL. LOHARKATHA P.S. MUKALMUA DIST. NALBARI ASSAM
71: SAMAD ALI S/O MD. SAMEJ ALI VILL. SOYAD ALI CHAR P.S. BHANGNAMARI DIST. NALBARI ASSAM Page No.# 37/518
72: FAZAL HAQUE S/O MD. JANU MUNSHI VILL. BORDHAP P.S. MUKALMUA DIST. NALBARI ASSAM
73: KALICHARAN BAISHYA S/O SRI CHANDRA RAM BAISHAYA
JOYSAGAR P.S. MUKALMUA DIST. NALBARI ASSAM
74: TUTU DEKA S/O SRI JOGESWAR HALOI VILL. ROUMARI PATHAR P.S. MUKALMUA DIST. NALBARI ASSAM
75: RUNU TALUKDAR W/O SRI DEEPAK TALUKDAR VILL. DAMDAMA PATHAR P.S. MUKALMUA DIST. NALBARI ASSAM
76: HOMESWAR BARMAN S/O LT. BINANDI BARMAN VILL. BARTALA P.S. MUKALMUA DIST. NALBARI ASSAM
77: SHAGAR ALI S/O LT. ABED ALI VILL. BARBILPAR P.S. BHANGNAMARI DIST. NALBARI ASSAM
78: SURMAN ALI S/O MD. SATTAR ALI VILL. KALAARCHAR P.S. BHANGNAMARI DIST. NALBARI Page No.# 38/518
ASSAM
79: KALYANI DEKA W/O SRI RATUL DEKA VILL. BARTALA P.S. MUKALMUA DIST. NALBARI ASSAM
80: MAMTAZ PARBIN W/O MD. FAIZUR RAHMAN VILL. N.C. PUB KAJIA P.S. BHANGNAMARI DIST. NALBARI ASSAM
81: ARFAN ALI S/O LT. SUMIRUDDIN VILL. BONPURA P.S. MUKALMUA DIST. NALBARI ASSAM
82: JAGAT MUSHAHARY S/O SRI JAMI RAM MUSHAHARY VILL. NO. 2 KEKAN P.S. MUKALMUA DIST. NALBARI ASSAM
83: DANESH ALI S/O ARMESH ALI VILL. MULAGHATA P.S. MUKALMUA DIST. NALBARI ASSAM
84: BADSHAH ALI S/O SHABUDDIN VILL. BHELAKHAITI P.S. MUKALMUA DIST. NALBARI ASSAM
85: HAMID ALI S/O LT. RAKMAT VILL. PACHIM BHANGNAMARI P.S. BHANGNAMARI Page No.# 39/518
DIST. NALBARI ASSAM
86: SAMAD ALI S/O LT. NOIMUDDIN VILL. LAOPARA P.S. BHANGNAMARI DIST. NALBARI ASSAM
87: SAHERA KHATUN D/O MOIN UDDIN VILL. KALARCHAR P.S. BHANGNAMARI DIST. NALBARI ASSAM
88: ABEDA BEGUM W/O AJMAL ALI VILL. SOTEMARI P.S. MUKALMUA DIST. NALBARI ASSAM
89: MAFIJ ALI S/O LT. DILDAR VILL. NARAYANPUR P.S. MUKALMUA DIST. NALBARI ASSAM
90: FARIDA BIBI W/O MUHIBAR RAHMAN VILL. AND P.S. MUKALMUA DIST. NALBARI ASSAM
91: BILKIS SULTANA W/O SULEMAN ALI VILL. KURIHAMARI P.S. BHANGNAMARI DIST. NALBARI ASSAM
92: AYUB ALI S/O AINUDDIN VILL. DAMDAMA PATHAR P.S. MUKALMUA Page No.# 40/518
DIST. NALBARI ASSAM
93: NITU MEDHI S/O NABIN MEDHI VILL. KHALIHAPAR P.S. MUKALMUA DIST. NALBARI ASSAM
94: RAHIMA BEGUM W/O LOKMAN ALI VILL.NISLAPAR P.S. BHANGNAMARI DIST. NALBARI ASSAM
95: NAYAN MONI ROY S/O LT. KHARGESWAR ROY VILL. NO. 2 NARUA P.S. MUKALMUA DIST. NALBARI ASSAM
96: ARFAN ALI S/O LT. ROUSHAN ALI VILL. NARAYANPUR P.S. MUKALMUA DIST. NALBARI ASSAM
97: PARIJAN BEGUM W/O LT. SABER ALI VILL. PACHIM BHANGNAMARI P.S. BHANGNAMARI DIST. NALBARI ASSAM
98: BINA MEDHI S/O LT. MOHAN MEDHI VILL. TEGHERATARI P.S. MUKALMUA DIST. NALBARI ASSAM
99: OMAR ALI S/O SAHED ALI VILL. KALARCHAR Page No.# 41/518
P.S. BHANGNAMARI DIST. NALBARI ASSAM
100: SAHABUDDIN S/O NAJAR ALI
KANDHBARI P.S. MUKALMUA DIST. NALBARI ASSAM
101: PADUM KALITA S/O LT. THANURAM KALITA VILL. LOAPARA P.S. MUKALMUA DIST. NALBARI ASSAM
102: LAL MIYA S/O LT. REFAK ALI VILL. NO. 2 BARBALA P.S. MUKALMUA DIST. NALBARI ASSAM
103: AJAD ALI S/O LT. MONJURA ALI VILL. GHOGA P.S. MUKALMUA DIST. NALBARI ASSAM
104: PHULMALA BEGUM W/O AFSER ALI VILL. 2 NO. LARKUSHI P.S. MUKALMUA DIST. NALBARI ASSAM
105: CHANDAN PATHAK S/O LT. NAREN PATHAK VILL. 2 NO. DAULASAL P.S. MUKALMUA DIST. NALBARI ASSAM
106: UZALA KHATUN W/O IBSAD ALI Page No.# 42/518
VILL. 2 NO. LARKUCHI P.S. MUKALMUA DIST. NALBARI ASSAM
107: HABIZUR RAHMAN S/O AHILA VILL. KHAGRKHALI P.S. MUKALMUA DIST. NALBARI ASSAM
108: SWARIFAN BEGUM W/O JAMAL ALI VILL 2 NO. LARKUCHI P.S. MUKALMUA DIST. NALBARI ASSAM
109: SAKINA KHATUN W/O SAMAD ALI VILL. PERADHARA P.S. MUKALMUA DIST. NALBARI ASSAM
110: PHUKON NATH S/O JYOTISH CH. NATH VILL. 2 NO. DAULASAL P.S. MUKALMUA DIST. NALBARI ASSAM
111: BORNALI NATH W/O NAYANMONI NATH VILL. 1 NO. DAULASAL P.S. MUKALMUA DIST. NALBARI ASSAM
112: AJIT TALUKDAR S/O LT. DHARNI DHAR TALUKDAR VILL. 25 NO. RUPIABATHAN P.S. BELSOR DIST. NALBARI ASSAM VERSUS Page No.# 43/518
THE STATE OF ASSAM AND 18 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GUWAHATI-6
2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT. JANATA BHAWAN DISPUR GUWAHATI-6 ASSAM 3:COMMISSIONER DEPTT. OF PANCHAYAT AND RUARAL DEVELOPMENT GOVT. OF ASSAM PANJABARI JURIPAR GUWAHATI-37 ASSAM 4:ASSAM STATE ELECTION COMMISSION ASSAM REP. BY ITS COMMISSIONER HOUSE FED COMPLEX DISPUR GUWAHATI-6 5:DEPUTY COMMISSIONER NALBARI DIST. NALBARI ASSAM 6:CHIEF EXECUTIVE OFFICER NALBARI ZILLA PARISHAD NALBARI ASSAM 7:BLOCK DEVELOPMENT OFFICER BARKHETRI BLOCK MUKALMUA P.O. AND PS. MUKALMUA DIST. NALBARI ASSAM 8:THE SECRETARY 57 NO. DAULASAL LARKUCHI GAON PANCHAYAT LARKUCHI P.O. LALKUCHI PS. MUKALMUA DIST. NALBARI ASSAM PIN-781312 9:THE SECRETARY 56 NO. MUGDI RAMPUR GAON PANCHAYAT Page No.# 44/518
P.O. RAMPUR PS. MUKALMUA DIST. NALBARI ASSAM PIN-781312 10:THE SECRETARY 54 NO. KEKAN KAPLABARI GAON PANCHAYAT P.O. KEKAN PS. MUKALMUA DIST. NALBARI ASSAM PIN-781312 11:THE SECRETARY 58 NO. BANTALA- JOYSAGAR GAON PANCHAYAT P.O. BELTALA P.O. RAMPUR PS. MUKALMUA DIST. NALBARI ASSAM PIN-781138 12:THE SECRETARY 59 NO. MUKALMUA- NARAYANPUR GAON PANCHAYAT P.O. AND P.S. MUKALMUA PS. MUKALMUA DIST. NALBARI ASSAM PIN-781126 13:60 NO. KANDHBARI- DAGAPARA GAON PANCHAYAT P.O. KANDHBARI PS. MUKALMUA DIST. NALBARI ASSAM PIN-781126 14:61 NO. GHOGA GON PANCHAYAT P.O. LAWTOLA PS. MUKALMUA DIST. NALBARI ASSAM PIN-781126 15:62 NO. ADABARI LOHARKATHA GAON PANCHAYAT P.O. LAHARKATHA P.O. RAMPUR PS. MUKALMUA DIST. NALBARI ASSAM PIN-781126 16:55 NO. BARNIBARI NAPTIPARA GAON PANCHAYAT P.O. BARNIBARI P.O. RAMPUR Page No.# 45/518
PS. MUKALMUA DIST. NALBARI ASSAM PIN-781304 17:64 NO. BHANGNAMARI GAON PANCHAYAT P.O. AND P.S BHANGNAMARI DIST. NALBARI ASSAM PIN-781312 18:63 NO. KALARCHAR GAON PANCHAYAT P.S. BHANGNAMARI P.O. KALARCHAR DIST. NALBARI ASSAM PIN-781312 19:65 NO. KURIHAMARI BARSALIYA GAON PANCHAYAT P.O. AND P.S. BHANGNAMARI DIST. NALBARI ASSAM PIN-781126
------------
Advocate for : DR. P K GOSWAMI Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 18 ORS.
Linked Case : WP(C)/757/2020
MOMI PEGU AND 6 ORS. EX-PRESIDENT OF UJANI MAJULI ANCHALIK PANCHAYAT JENGRAIMUKH W/O. SATYARANJAN PEGU VILL. JENGRAI MAGHUACHUK. O.O. AND P.S. JENGRAIMUKH DIST. MAJU ASSAM PIN-785105.
2: KUNJALATA BORAH EX VICE PRESIDENT OF UJANI MAJULI A.P. JENGRAIMUKH W/O. JITEN BORAH VILL. AND P.O. RATANPUR P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785110.
3: BOBITA DOLEY Page No.# 46/518
EX A.P. MEMBER FROM PHULONI G.P. UNDER UJANI MAJULI A.P. VILL. AND P.O. RATANPUR MIRI P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785105.
4: MENOKA KUTUM EX A.P. MEMBER FROM LUITPORIYA G.P. UNDER UJANI MAJULI A.P. W/O. ROBIN KUTUM VILL. SUKANSUTI GAON P.O. BHOKATIDUWAR P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785110.
5: BABUL CH. MILI EX A.P. MEMBER FROM PHULONI G.P. UNDER UJANI MAJULI ANCHALIK PANCHAYAT S/O. LT. OPEN CH. MILI VILL. LAHAN GAON P.O. KARKICHUK P.S. JENGRAIMUKH DIST. KAJULI ASSAM PIN-785105.
6: PURNIMA KATAKI EX A.P. MEMBER FROM RANGACHAHI G.P. W/O. JAGAT CH. KATAKI VILL. GUWALABORI GAON P.O. RANGACHAHI P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785105.
7: DARASINGH DOLEY EX A.P. MEMBER FROM CHEREPAI G.P. S/O. MUKUT DOLEY VILL. KUMARBARI GAON P.O. AND P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785105.
VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
Page No.# 47/518
DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GUWAHATI-37.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
MAJULI ASSAM PIN-785105.
5:THE CHIEF EXECUTIVE OFFICER
MAJULI ZILLA PARISHAD DIST. MAJULI ASSAM PIN-785105.
6:THE BLOCK DEVELOPMENT OFFICER CUM EXECUTIVE OFFICER
UJANI MAJULI ANCHALIK PANCHAYAT P.O. AND P.S. JENGRAIMIKH DIST. MAJULI ASSAM PIN-785105.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/8684/2019
ABDUL WAHAB MIAH AND 10 ORS. EX-PRESIDENT JAMADARHAT GAON PANCHAYAT S/O. ABDUL HALIM MIAH VILL. JAMADARHAT P.O. JAMADARHAT P.S. FAKIRGANJ Page No.# 48/518
DIST. DHUBRI ASSAM PIN783330.
2: SHORBANU KHATUN EX-VICE PRESIDENT JAMADARHAT GAON PANCHAYAT W/O. RAHIM ALI VILL. PAIKARPARA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
3: SHOHID ALI S/O. BISHA SHEIKH VILL. MATHAKATA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
4: ACHCHABIA KHATUN W/O. ACHUR UDDIN VILL. JAMADARHAT P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
5: BASATON NESSA W/O. SHAJAHAN ALI VILL. PORAVITA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
6: ARFAN ALI SHEIKH W/O. ABDUL AJIJ SHEIKH VILL. PAIKARPARA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI Page No.# 49/518
ASSAM PIN-783330.
7: SALEHA KHATUN W/O. FAYJUDDIN SHEIKH VILL. DUDHTOLA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
8: SULTAN ALI S/O. MOKACHED ALI VILL. DUDHTOLA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
9: AMBIYA KHATUN W/O. GOLAM MASTAFA VILL. BANACHAPA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
10: ABDUL HAMID S/O. ADRASH ALI VILL. MAHAJANPARA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
11: MOIDUL ISLAM S/O. NUR UDDIN MIAH VILL. PORAVITA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
VERSUS Page No.# 50/518
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-06.
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY.-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.-37.
4:THE DY. COMMISSIONER
DHUBRI P.O. DHUBRI DIST. DHUBRI ASSAM PIN-783301.
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST. DHUBRI ASSAM PIN-783301.
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JAMADARHAT P.O. CHIRAKUTI P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
7:THE NO. 62 JAMADARHAT GAON PANCHAYAT
REP. BY THE SECRETARY JAMADARHAT GAON PANCHAYAT Page No.# 51/518
P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/3622/2018
MADHABI RAHANG AND 8 ORS. W/O. HARIRAM RAHANG VILL. CHAMOTA PATHAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
2: JAIFOR ALI
S/O. ABDUL MUSABBIR VILL. HATKHOLA P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
3: PHULMOTI INGTI
W/O. NIPEN INGTI VILL DIKSANG P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
4: SAJEDA BEGUM
W/O. TAHER ALI VILL. AND P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
5: MD. TAFAJUL ISLAM CHAUDHURY
S/O. ABDUL MUSABBIR CHAUDHURY VILL. 2 NO. KOCHUTOLI Page No.# 52/518
P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
6: RAHIM KHAN
S/O. KANU KHAN VILL. CHAMOTA PATHAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
7: TUKLU DEY
VILL. CHAMOTA PATHAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
8: HAZERA BEGUM
D/O. HABIB HAZARIKA VILL. KOPALKATA P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
9: ANJU PATAR
VILL. MAHMARA P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GHY.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GHY.
Page No.# 53/518
3:THE FINANCE COMMISSION OF INIDA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GHY.
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.
6:THE DY. COMMISSIONER
KAMRUP (M) P.O. PANBAZAR DIST. KAMRUP (M) ASSAM 7:THE CHIEF EXECUTIVE OFFICER
KAMRUP METRO ZILLA PARISHAD GOLAGHAT P.O. AND DIST. KAMRUP (M) ASSAM 8:THE BLOCK DEVELOPMENT OFFICER
DIMORIA DEVELOPMENT BLOCK P.O. SONAPUR DIST. KAMRUP (M) ASSAM 9:THE GAON PANCHAYAT SECRETARY
SONAPUR G.P.
P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
------------
Advocate for : MR. M KHAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Page No.# 54/518
Linked Case : WP(C)/1005/2020
DEBOJIT PATIR AND 10 ORS. EX-PRESIDENT OF 94 RATANPUR MIRI GAON PANCHAYAT S/O. LT. NOBIN PATIR VILL. UJANI GEZERA P.O. GEZERA P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785110.
2: USHARANI DOLEY EX-VICE PRESIDENT OF 94 RATANPUR MIRI GAON PANCHAYAT W/O. JUGAL DOLEY VILL. RATANPUR MIRI P.O. RATANPUR MIRI P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785105..
3: NABAJIT DOLEY EX-MEMBER OF NO. 3 UJANI GEZERA UNIT 94 RATANPUR MIRI G.P. S/O. LT. TIKESWAR DOLEY VILL. UJANI GEZERA P.O. GEZERA P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785110.
4: ROMESH KULI EX-MEMBER OF NO. 9 RATANPUR MIRI UNIT 94 RATANPUR MIRI G.P. S/O. LT. MONAI KULI VILL. KULI GAON P.O. RATANPUR MIRI P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785105.
5: DIPAMONI KUTUM EX-MEMBER OF NO. 2 TAKARCHUK UNIT 94 RATANPUR MIRI G.P. W/O. MAHANANDA KUTUM VILL. TAKARCHUK P.O. GEZERA P.S. JENGRAIMUKH Page No.# 55/518
DIST. MAJULI ASSAM. PIN-785105.
6: SANTANA MILI EX-MEMBER OF NO. 6 RATANPUR MIRI UNIT 94 RATANPUR MIRI G.P. W/O. DILIP MILI VILL. MILI GAON P.O. MILI TINI ALI P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785110.
7: GITANJALI PATIR DOLEY EX-MEMBER OF NO. 7 RATANPUR MIRI UNIT 94 RATANPUR MIRI G.P. W/O. AMRIT DOLEY VILL. AND P.O. RATANPUR MIRI P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785105.
8: MRINALI DOLEY EX-MEMBER OF NO. 4 NAMONI GEZERA UNIT 94 RATANPUR MIRI G.P. W/O. JHON DOLEY VILL. NAMONI GEZERA P.O. GEZERA P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785110.
9: SIVANATH PEGU EX-MEMBER OF NO. 1 JABORCHUK UNIT 94 RATANPUR MIRI G.P. S/O. NANDESWAR PEGU VILL. JABORCHUK KATHONI P.O. GEZERA P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785110.
10: MINU BORAH EX-MEMBER OF NO. 5 HALDHIBARI UNIT 94 RATANPUR MIRI G.P. W/O. GUNA KANTA BORAH VILL. HALDHIBARI P.O. MILI TINI ALI Page No.# 56/518
P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785110.
11: RAIJESH CHANDI EX-MEMBER OF NO. 10 RATANPUR MIRI UNIT 94 RATANPUR MIRI G.P. S/O. LT. BANURAM CHANDI VILL. NAYABAZAR P.O. RATANPUR MIRI P.S. JENGRAIMUKH DIST. MAJULI ASSAM. PIN-785105. VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
MAJULI ASSAM PIN-785105.
5:THE CHIEF EXECUTIVE OFFICER
MAJULI ZILLA PARISHAD KAMALABARI DIST. MAJULI ASSAM PIN-785105.
6:THE UJANI MAJULI ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER UJANI MAJULI DEVELOPMENT BLOCK Page No.# 57/518
P.O. AND P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785105.
7:THE 94 RATANPUR MIRI GAON PANCHAYAT REP. BY THE SECRETARY RATANPUR GAON PANCHAYAT UNDER UJANI MAJULI ANCHALIK PANCHAYAT JENGRAIMUKH P.O. AND P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/5129/2020
TAHERA BIBI AND 10 ORS W/O. NURAL AMIN VILL. CHHAGOLIA PART-I P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
2: ANANDA ADHIKARY S/O. LT. PREMANANDA ADHIKARY VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
3: KANAK KR. ADHIKARY S/O. LT. JOGENDRA ADHIKARY VILL. CHHAGOLIA PART-I P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
4: SABITA PATNI DAS W/O. TARUN PATNI DAS Page No.# 58/518
VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
5: ROKEYA SIDDIQUE W/O. ABU BAKKAR SIDDIQUE VILL. CHHAGOLIA PART-I P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
6: JELEKA BIBI W/O. ABDUL MANNAN SHEIKH VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
7: JAHIDUR RAHMAN S/O. FAZAL ALI MONDAL VILL. CHHAGOLIA PART-I P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
8: FAZLE RAHMAN S/O. SABED ALI VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
9: BIBHA SARKAR W/O. MRINAL SARKAR VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
10: ABIDA BIBI W/O. JAMIR ALI Page No.# 59/518
VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
11: RATIRANJAN GHOSE S/O. LT. GANGA CHARAN GHOSE VILL. CHHAGOLIA PART-II P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
VERSUS
THE STATE OF ASSAM AND 4 ORS REP. BY THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-06.
4:THE DY. COMMISSIONER OF DHUBRI DISTRICT AT DHUBRI P.O. P.S. AND DIST. DHUBRI ASSAM PIN-783301.
5:THE DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI ASSAM P.O. P.S. AND DIST. DHUBRI ASSAM PIN-783301.
------------
Advocate for : MR. A T SARKAR Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 4 ORS Page No.# 60/518
Linked Case : WP(C)/960/2020
BIJOY DOLEY AND 10 ORS. EX-PRESIDENT OF 93 JENGRAI GAON PANCHAYAT S/O- LT. PIYORAM DOLEY VILL. BOR POMUA GAON P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
2: BORNALI PEGU EX-VICE PRESIDENT OF 93 JENGRAI GAON PANCHAYAT W/O- SRI NILO PEGU VILL. LAKHIMI BOR POMUA GAON P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
3: PHIRUJ DOLEY EX-MEMBER OF NO. 1 BOR POMUA UNIT 93 JENGRAI G.P.
S/O- KARKA DOLEY VILL. BOR POMUA GAON P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
4: SMTI. KOCH PROVA PEGU EX- MEMBER OF NO.2 BOR POMUA UNIT 93 JENGRAI G.P.
W/O- SRI BHODRJIT PEGU VILL. BOR POMUA GAON P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
5: SWAPNA PEGU EX-MEMBER OF NO. 2 BOR POMUA UNIT 93 JENGRAI G.P.
W/O- SRI HARA KANTA PEGU VILL. BORPATHAR GAON P.O. JENGRAIMUKH Page No.# 61/518
P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
6: SMTI. MONITA PEGU EX- MEMBER OF NO. 5 GOBURCHUK UNIT 93 JENGRAI G.P.
W/O- BHUPEN PEGU VILL. BOR POMUA GAON P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
7: SURJYA DOLEY EX-MEMBER OF NO. 6 BOR POMUA KATHALGURI UNIT 93 JENGRAI G.P.
S/O- INDESWAR DOLEY VILL. BOR POMUA GAON P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
8: RINESWARI PEGU EX-MEMBER OF 7 MAGHUACHUK UNIT 93 JENGRAI G.P.
W/O- SRI SUKURAM PEGU VILL. JENGRAI MAGHUA GAON P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
9: SARBESWAR DOLEY EX-MEMBER OF NO. 8 MAGHUACHUK UNIT 93 JENGRAI G.P.
S/O- LT. KATIRAM DOLEY VILL. JENGRAI AMGURI GAON P.O. JENGRAI P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
10: BISHNU KR. PEGU EX- MEMBER OF 9 JENGRAI CHAPORI UNIT 93 JENGRAI G.P.
S/O- JAIGE PEGU Page No.# 62/518
VILL. JENGRAI CHAPORI P.O. JENGRAIMUKH P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
11: GUNADHAR PEGU EX-MEMBER OF 10 JENGRAI CHAPORI UNIT 93 JENGRAI G.P.
S/O- GANGARAM PEGU VILL. JENGRAI BALI CHAPORI P.O. JENGRAI CHAPORI P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
4:THE DY. COMMISSIONER MAJULI ASSAM PIN- 785105.
5:THE CHIEF EXECUTIVE OFFICER MAJULI ZILLA PARISHAD KAMALABARI DIST- MAJULI ASSAM PIN- 785105.
6:THE UJANI MAJULI ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEV. OFFICER UJANI MAJULI DEV. BLOCK P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
Page No.# 63/518
7:THE 93 JENGRAI GAON PANCHAYAT REP. BY THE SECY. PHULANI GAON PANCHAYAT UNDER UJANI MAJULI ANCHALIK PANCHAYAT JENGRAIMUKH P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785104.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/746/2020
RUPALI GOGOI AND 65 ORS. FORMER PRESIDENT EAST (PUB) JORHAT ANCHALIK PANCHAYAT W/O- MR. BIREN GOGOI VILL AND P.O-SELENG HAT DIST-JORHAT ASSAM PIN-785636
2: MONIRAM KARMAKAR FORMER VICE-PRESIDENT EAST (PUB) JORHAT ANCHALIK PANCHAYAT S/O-MR. SUREN KARMAKAR VILL-HOLLUNGOORIE T.E. P.O AND P.S-MARIANI DIST-JORHAT ASSAM PIN-785634
3: LALIT GOGOI FORMER MEMBER EAST (PUB) JORHAT ANCHALIK PANCHAYAT S/O-MR. ROHINI GOGOI VILL AND P.O- UJANI RAJABARI DIST-JORHAT ASSAM PIN-785635
4: KUNJALATA LAHON FORMER MEMBER EAST (PUB) JORHAT ANCHALIK PANCHAYAT W/O-MR. NITYANANDA LAHON VILL-CHINATOLI GAON P.O-KHATISONA DIST- JORHAT Page No.# 64/518
ASSAM PIN-785635
5: UMAKANTI SENAPATI FORMER MEMBER EAST (PUB) JORHAT ANCHALIK PANCHAYAT W/O-MR. BIPUL SENAPATI VILL AND P.O-BHUYANHAT DIST- JORHAT ASSAM PIN-785680
6: DIBYALATA GOGOI FORMER MEMBER EAST (PUB) JORHAT ANCHALIK PANCHAYAT W/O-MR. PABITRA GOGOI VILL-PITHAKHUWA GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785680
7: MALATI TANTI FORMER PRESIDENT 19 NO. BALIJAN GAON PANCHAYAT W/O-SADANANDA TANTI VILL-TIRUAL T.E P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
8: GUNU PRABHA GOGOI FORMER VICE-PRESIDENT 19 NO. BALIJAN GAON PANCHAYAT W/O- RAMANI GOGOI VILL- MASKHOWA P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
9: KAMALA NAYAK FORMER MEMBER 19 NO. BALIJAN GAON PANCHAYAT W/O-PANDAB NAYAK VILL- NAGINIJAN T.E P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
10: MANOJ MAJHI Page No.# 65/518
FORMER MEMBER 19 NO. BALIJAN GAON PANCHAYAT S/O- BHABIRAM MAJHI VILL-BALIJAN T.E. P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
11: ASHA KURMI FORMER MEMBER 19 NO. BALIJAN GAON PANCHAYAT W/O- NITU MAJHI VILL-BALIJAN T.E. P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
12: AMOSH KARJI FORMER MEMBER 19 NO. BALIJAN GAON PANCHAYAT VILL- NAGINIJAN T.E P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
13: TUFAN KARMAKAR FORMER MEMBER 19 NO. BALIJAN GAON PANCHAYAT S/O-MAHESH KARMAKAR VILL AND P.O-NAGINIJAN PUTHINADI (NAKACHARI) DIST- JORHAT ASSAM PIN-785635
14: FARIDA BEGUM FORMER MEMBER 19 NO. BALIJAN GAON PANCHAYAT W/O-CHAFIKUL HUSSAIN VILL- BALIJAN NATUNMATI P.O-NAKACHARI DIST- JORHAT ASSAM PIN-785635
15: PRASANTA GOGOI FORMER PRESIDENT 15 NO. MADHYA NA KACHARI GAON PANCHAYAT S/O-KIRTINATH GOGOI VILL-MARANGIAL GAON P.O-NAKACHARI DIST-JORHAT Page No.# 66/518
ASSAM PIN-785635
16: JOYA GOGOI FORMER VICE-PRESIDENT 15 NO. MADHYA NA KACHARI GAON PANCHAYAT W/O-HEMA GOGOI VILL-MARANGIAL GAON P.O-NAKACHARI DIST-JORHAT ASSAM PIN-785635
17: GIRISH SAIKIA FORMER MEMBER 15 NO. MADHYA NA KACHARI GAON PANCHAYAT S/O-LUDUR SAIKIA VILL-VELEUGURI RATANPUR GAON P.O-KHATISONA DIST-JORHAT ASSAM PIN-785635
18: HAMIDULLA FORMER MEMBER 15 NO. MADHYA NA KACHARI GAON PANCHAYAT S/O- BADIUDDIN AHMED VILL- DEBERAPARA P.O-NAKACHARI DIST-JORHAT ASSAM
19: TOSHESHWAR BARUAH FORMER MEMBER 15 NO. MADHYA NA KACHARI GAON PANCHAYAT S/O- SHARANAN BARUAH VILL-MARANGIAL GAON P.O-NAKACHARI DIST-JORHAT ASSAM PIN-785635
20: ALPANA HAZARIKA FORMER MEMBER 15 NO. MADHYA NA KACHARI GAON PANCHAYAT C/O- BIPIN HAZARIKA VILL- BHELEWGURI KALIYA GAON P.O-KHATISONA DIST-JORHAT ASSAM PIN-785635 Page No.# 67/518
21: BABITA GOGOI FORMER MEMBER 15 NO. MADHYA NA KACHARI GAON PANCHAYAT C/O-RAJU GOGOI VILL-DIHINGIA GAON P.O-KHATISONA DIST-JORHAT ASSAM PIN-785635
22: PABAN MUDI FORMER MEMBER 15 NO. MADHYA NA KACHARI GAON PANCHAYAT C/O-CHUKURA MUDI VILL AND P.O- KHATISONA DIST-JORHAT ASSAM PIN-785635
23: JAYANTA GOGOI FORMER PRESIDENT 11 NO. PUB LAHING GAON PANCHAYAT S/O-GOPINATH GOGOI VILL- 2NO. CHETIA GAON P.O-HANCHARA DIST-JORHAT ASSAM PIN-785683
24: MINA KONWAR SAIKIA FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT W/O-RATNESWAR SAIKIA VILL-BELTAL JAPISIJIA P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
25: BIPUL BORAH FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT C/O-JOGESHWAR BORAH VILL- HATIMURIA GAON P.O-BHUYANHAT (SELENGHAT) DIST-JORHAT ASSAM PIN-785636
26: RINA PHUKAN FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT C/O- DINANATH PHUKAN VILL-LUKHURAKHAN GAON Page No.# 68/518
P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
27: ILLA PHUKAN GOGOI FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT C/O-MUHIRAM PHUKAN VILL- TIPONIA BORCHUK P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
28: MONTU SAIKIA FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT S/O-JONMEJOYA SAIKIA VILL-KUKURA CHUA GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
29: JITU BURAGOHAIN FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT C/O-SURENDRA NATH BURAGOHAIN VILL-KOLIAPANI GAON P.O- KOLIAPANI DIST-JORHAT ASSAM PIN-785112
30: JULI PHUKAN FORMER MEMBER 11 NO. PUB LAHING GAON PANCHAYAT C/O-PRYANATH PHUKAN VILL-MAJUNAGAYAN GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
31: GITANJALI GOND FORMER PRESIDENT 18 NO. KOTHALGOORIE GAON PANCHAYAT W/O-ARUN MALLICK VILL-KOTHALGOORIE T.E P.O AND P.S-MARIANI DIST-JORHAT ASSAM Page No.# 69/518
PIN-785634
32: RANU SAIKIA FORMER PRESIDENT 12 NO. LAHING GAON PANCHAYAT W/O-SRI MAHENDRA SAIKIA VILL-HALOWA PATHAR GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
33: JAGADISH SURI FORMER VICE-PRESIDENT 12 NO. LAHING GAON PANCHAYAT S/O-LATE ARUN SURI VILL-KHANIKAR BAZAR P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
34: DADUL SAIKIA FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT S/O-SRI BISHWA SAIKIA VILL-HALOWA PATHAR GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
35: ANJALI KHANIKAR FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT W/O-RITAL KHANIKAR VILL-BALIGAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
36: DURGA SAHU FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT S/O-ASHARFI SAHU VILL-DALINBASHTI P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
37: SABITRI KURMI Page No.# 70/518
FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT W/O-PARAMESHWAR KURMI VILL-BANGALI GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
38: BHAIKON NAYAK FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT S/O-SRI DHIREN NAYAK VILL-BAISAHABI PURONALINE GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
39: TILESHWARI NAYAK FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT W/O-SRI SANTOSH NAYAK VILL-BAISAHABI BORLINE GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
40: NIPEN URANG FORMER MEMBER 12 NO. LAHING GAON PANCHAYAT S/O- LATE DEBESHWAR URANG VILL- DALIMBAGAN GAON P.O-SELENGHAT DIST-JORHAT ASSAM PIN-785636
41: DIPTI HAZARIKA FORMER PRESIDENT 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT W/O-SRI TOLAN HAZARIKA VILL-HAZARIKA GAON P.O-NAKACHARI DIST-JORHAT ASSAM PIN-785635
42: KESAB GOGOI FORMER MEMBER 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT S/O-LATE BUDURAM GOGOI VILL-BORGAON Page No.# 71/518
P.O-GOHANIBARI DIST-JORHAT ASSAM PIN-785635
43: TARUN HAZARIKA FORMER MEMBER 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT S/O-LATE KHAGESWAR HAZARIKA VILL-PUTHINADI GOHANI GAON P.O-UJANI RAJABARI DIST-JORHAT ASSAM PIN-785635
44: LILAWATI PAW FORMER MEMBER 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT W/O-SRI BIREN PAW VILL-GOHAIN PATHER P.O-HEMLAI DIST-JORHAT ASSAM PIN-785635
45: DHRUBA GOGOI FORMER MEMBER 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT S/O-LATE THANU RAM GOGOI VILL- 2NO. DORIKIAL P.O-NAKACHARI DIST-JORHAT ASSAM PIN-785635
46: MUNU GOGOI FORMER MEMBER 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT W/O-SRI NABIN GOGOI VILL-TIRUAL GAON P.O-NAKACHARI DIST-JORHAT ASSAM PIN-785635
47: MUNU TAMULI FORMER MEMBER 16 NO. UTTAR-PUB NAKACHARI GAON PANCHAYAT W/O-SRI PRANAB TAMULI VILL- BOWTALI GAON P.O-UJANI RAJABARI DIST-JORHAT ASSAM Page No.# 72/518
PIN-785635
48: BANTI SAIKIA FORMER PRESIDENT 79 NO. CHARAIPANI GAON PANCHAYAT W/O-JATIN SAIKIA VILL-GOHAINJAN P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785630
49: BEUTY SAIKIA FORMER VICE-PRESIDENT 79 NO. CHARAIPANI GAON PANCHAYAT D/O-DHANIRAM SAIKIA VILL-GOHAINJAN P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785630
50: BONITA TANTI FORMER MEMBER 79 NO. CHARAIPANI GAON PANCHAYAT W/O-KARAMSINGH TANTI VILL- BOSABORI T.E P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785630
51: PURNIMA KUMAR FORMER MEMBER 79 NO. CHARAIPANI GAON PANCHAYAT W/O-RAKESH KUMAR VILL-TIROON T.E P.O-BANDARCHALIA DIST-JORHAT ASSAM PIN-785630
52: LAKHPATI TANTI FORMER MEMBER 79 NO. CHARAIPANI GAON PANCHAYAT S/O-BHUBAN TANTI VILL-TIROON T.E P.O-BANDARCHALIA DIST-JORHAT ASSAM PIN-785630
53: DIPAK SAIKIA Page No.# 73/518
FORMER MEMBER 79 NO. CHARAIPANI GAON PANCHAYAT S/O-BHOLARAM SAIKIA VILL-BHAIGOLAKHI GAON P.O-PHULBARI DIST-JORHAT ASSAM PIN-785630
54: SHISILIYA MUNDA FORMER MEMBER 79 NO. CHARAIPANI GAON PANCHAYAT W/O-SRI BIDYA CHAWRA VILL-CHARAIPANI T.E P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785630
55: ROBIN BHUYAN FORMER MEMBER 79 NO. CHARAIPANI GAON PANCHAYAT S/O-NIMAI BHUYAN VILL-CHARAIPANI T.E P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785630
56: POLASH PRATIM BORAH FORMER PRESIDENT 17 NO. PUB NAKACHARI GAON PANCHAYAT S/O-RAJU BORAH VILL-GHARPHALIA GAON P.O-CHUNGILAHING P.S-MARIANI DIST-JORHAT ASSAM PIN-785635
57: DIPIKA KURMI FORMER VICE-PRESIDENT 17 NO. PUB NAKACHARI GAON PANCHAYAT W/O-SRI ATUL KURMI VILL-NAGNIJAN T.E P.O-NAKACHARI DIST-JORHAT ASSAM PIN-785635
58: TARUN GOGOI FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT S/O-NADIRAM GOGOI Page No.# 74/518
VILL-NAPAM GAON P.O-CHUNGILAHING DIST-JORHAT ASSAM PIN-785635
59: ILAMONI GOGOI FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT W/O-SRI JADAV GOGOI VILL-GABHARU KONWAR GAON P.O-GABHARU ALI GAON DIST-JORHAT ASSAM PIN-785635
60: NARESH MUNDA FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT S/O-ATUA MUNDA VILL-GABHARU GRAND GAON P.O-GABHARU KONWAR GAON DIST-JORHAT ASSAM PIN-785635
61: LAKHIMONI MURARI FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT D/O-MAHARI MURARI VILL-PHUKAN HABI GAON P.O-MAGROI DIST-JORHAT ASSAM PIN-785635
62: GOPAL GOGOI FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT S/O- SRI SONARAM GOGOI VILL AND P.O-MAGROI DIST-JORHAT ASSAM PIN-785635
63: QUEEN GOGOI FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT W/O-DURGESHWAR GOGOI VILL AND P.O-MAGROI DIST-JORHAT ASSAM PIN-785635 Page No.# 75/518
64: SANGITA BEDIYA FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT W/O-SUKLAL BEDIYA VILL-SATOI T.E P.O-MAGROI DIST-JORHAT ASSAM PIN-785635
65: DIPAK NAYAK FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT S/O-LALBABU NAYAK VILL-SATOI T.E P.O-MAGROI DIST-JORHAT ASSAM PIN-785635
66: ACHINTYA GOGOI FORMER MEMBER 17 NO. PUB NAKACHARI GAON PANCHAYAT S/O-NAKUL GOGOI VILL-NAPAM GAON P.O-CHUNGILAHING DIST-JORHAT ASSAM PIN-785635 VERSUS
THE STATE OF ASSAM AND 5 ORS. REP .BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-6
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GUWAHATI-37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GUWAHATI-781006 4:THE DEPUTY COMMISSIONER JORHAT ASSAM PIN-785001 5:JORHAT ZILLA PARISHAD Page No.# 76/518
REP. BY THE CHIEF EXECUTIVE OFFICER JORHAT ZILLA PARISHAD DIST. JORHAT ASSAM PIN-785001 6:EAST (PUB) JORHAT ANCHALIK PANCHAYAT REP. BY THE BLOCK DEVELOPMENT OFFICER EAST (PUB) JORHAT DEVELOPMENT BLOCK P.O. AND P.S JORHAT DIST. JORHAT ASSAM PIN-785001
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Advocate for : MR. A K SARMA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/7291/2021
KAJAL BHUYAN AND 118 ORS C/O SRI KAMAL BHUYAN VILL SAPEKHATI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
2: SRI BOLURAM MUCHARHARI C/O SRI KERENGA MUCHAHARI VILL BHELAWGURI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
3: SRI SABITRI BORO C/O UT NAREN BORO VILL BORPAM TINIALI P.O. SOOTEA PIN 784175
4: BIREN BOSUMUTARY LT. JOGAN BOSUMATARY VILL BALISJAN P.O. SENGAMARI P.S. SOOTEA Page No.# 77/518
P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
5: SRI ANIL SABAR C/O SUKLAL SABAR VILL GOURIPUR P.O. CHANGAMARI
P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
6: SWAPNA BHUYAN C/O LT.. DURGESWAR BHUYAN VILL SAPEKHATI P.O. BORPAM TINIALI DIST BISWANATH
7: SRI MINATI KILINPI C/O SRI GOJEN KILLING VILL PHUKANSANG P.O. BORPAM TINIALI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
8: SRI JITEN KHODAL C/O LT. HARIBHOJON KHODAL VILL GHILADHARI (BOSTI) P.O. BORPAM TINIALI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
9: MD. MAHAMAD ALI C/O LT. MUSLIM ALI VILL CHANGAMARI P.O. BORPAM TINIALI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
10: SRI REKHA KATAKI Page No.# 78/518
C/O PRASANTO SAIKIA VILL PURANIGAON P.O. BORPAM TINIALI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
11: PRAMUD BASUMATARI C/O LT. NANDESWAR BASUMATARI VILL VHELUGURI P.O. BORPAM TINIALI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
12: MD. ABDUL KHALEK C/O LT. SAHAJUDDIN SEKH VILL 4 NO. BHOJMARI
P.O. BORPAM TINIALI P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
13: ABDUL SALAM C/O LT. FARAUDDIN SEKH VILL BHOJMARI P.O. TEWARIPAL P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
14: MISS UMME KULSUM C/O MD. ABDUL MAZID VILL 2 NO. ADAVATI P.O. TEWARIPAL
P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
15: MISS JAMANA KHATUN C/O AFSAR ALI Page No.# 79/518
VILL BHOJMARI P.O. TEWARIPAL P.S. SOOTEA P.O. BORPAM TINIALI DIST BISWANATH PIN 784175
16: MAJONI DAS C/O RAMESH DAS VILL PALASONI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
17: SRI TANKESWAR SAIKIA C/O LT. HARANATH SAIKIA VILL MAGURMARI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
18: SRI JEUTI GOGOI C/O DULAN GOGOI VILL BEJOHOLA P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
19: SRI BIREN GORH C/O KATHA DORH VILL GILADHARI P.O. SOOTEA P.S. BORPAM TINIALI DIST BISWANATH PIN 784175
20: SRI BABUL SEN C/O LT. LAKHINDAR SEN VILL UDAYPUR
P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175 Page No.# 80/518
21: SRI CHAMPA GOHAIN C/O ABONI GOHAIN VILL GEREKI
P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
22: SRI ARPANA DUWARAH C/O LT. MODAN DUWARAH VILL GEREKI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
23: SRI TILAK NATH C/O SRI BIPIN NATH VILL GEREKI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
24: SRI GHANA SHYAM CHETRI VILL BALIGHAT BORBHETI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
25: SRI DIPALI ROBI DAS VILL KHATWAL GOUN P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
26: SRI FATEMA ROHMAN C/O LT. MAJIBUR RAHMAN VILL PURANA CENTER P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
27: SRI PALLABI SAIKIA Page No.# 81/518
C/O SAILEN SAIKIA P.O. CHENGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
28: SRI SABITA BAKATI C/O LAKHI CHARN BAKTI VILL DIPLONGA P.O. CHENGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
29: SRI GOJEN TANTI C/O TIKETA TANTI VILL DIPLONGA P.O. CHENGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
30: SRI ASHA GHATOWAR C/O LT. LAKHIRAM GHATOWAR VILL DIPLONGA P.O. CHENGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
31: SRI MONI MALA DEVI VILL MONAY JAYPUR P.O. CHENGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
32: SRI SALEHA BEGUM VILL CHAGAMARI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
33: SRI AMIJUL HOQUE C/O LT. SJURUDDIN VILL 2 NO. KOMILIA P.O. PANIBHARAL Page No.# 82/518
DIST BISWANATH PIN 784177
34: MISS CHAMPAFUL KHATUN C/O ABDUL RAHMAN VILL KALAKATI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
35: MISS MRIDULA NATH DEVI C/O SRI NABAJYOTI NATH VILL NO.3 NALBARI P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
36: SRI BIMALA DEVI CHETRI C/O SRI TULA KANTA CHETRI VILL BOHOR BHETI P.O. BOKABIL P.S. SOOTEA DIST BISWANATH PIN 784175
37: SRI ABDUL BAREK C/O LT. ABDUL JUBBAR VILL 2 NO. ADAVETI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
38: PADMA DEVI C/O SRI LALJIT CHETRI VILL NO.3 BHOJMARI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
39: SRI KRISHNA MAYA RANA C/O LT PURAN BAHADUR RANA VILL GORPAL P.O. GORPAL P.S. SOOTEA Page No.# 83/518
DIST BISWANATH PIN 784175
40: SRI RUDRA BAHADUR C/O NABA BAHADUR VILL CHINI MARI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
41: SRI SOVA DEVI C/O CHANDRA BAHADUR NEWAR VILL MAJAR AATI P.O. GORPAL P.S. SOOTEA DIST BISWANATH PIN 784175
42: SRI TANTKA MAYA DEVI C/O BIR BOL KARKI VILL FATEKI P.O. BOKABIL P.S. SOOTEA DIST BISWANATH PIN 784175
43: RAM BAHADUR THAPA C/O DAMBAR BAHADUR THAPA VILL MAJAR AATI P.O. GORPAL P.S. SOOTEA DIST BISWANATH PIN 784175
44: SRI ILA RAM DAS C/O SOROPAI DAS VILL 2 NO. KASAMARI P.O. BOKABIL P.S. SOOTEA DIST BISWANATH PIN 784175
45: BILKIS BEGUM C/O DUDUL ALI VILL GAHIGOUN P.O. SOOTEA P.S. SOOTEA Page No.# 84/518
DIST BISWANATH PIN 784175
46: SRI NITUL ALI C/O LT. SALIMUDDIN VILL GAHIGOUN P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
47: SRI ARCHANA SAIKIA C/O DAMBARU SAIKIA VILL NAGOYA BORUAH CHUK P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
48: SRI BUL KUNCH C/O RUDRA KUCH VILL JOISHIDHI P.O. CHANGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
49: SRI SUBHADRA TOSSA C/O RAJESH TOSSA VILL DIKORI T.E P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
50: SRI ABANTI DAS C/O LT. UMARAM DAS VILL POHUCHWA GOUN P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
51: SRI CHINU HAZARIKA C/O SIBA PRASAD HAZARIKA VILL SOLAL GOUN P.O. SOOTEA P.S. SOOTEA Page No.# 85/518
DIST BISWANATH PIN 784175
52: SRI SARALA BISWAS C/O KAILASH BISWAS VILL BUDUATI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
53: SRI JUSHNARA BEGUM C/O ALIMUDDIN VILL BAKRAPATRA P.O. BAKRAPATRA P.S. SOOTEA DIST BISWANATH PIN 784175
54: JOYGON NESSA C/O ASAN ALI VILL NO.1 ADAVETI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
55: SRI HALIMANN KHATUN C/O RAJIB ALI VILL 2 NO. KUMALIA P.O. PANIBHARAL P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
56: AKBAR ALI C/O LUT FOR RAHAMAN VILL CHALIA CHAPORI P.O. BOKRAPATTA P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784175
57: SRI GOPI CHETRI C/O KHARGA BAHADUR CHETRI VILL SAMARDOLANI P.O. SAMARDOLANI P.S. SOOTEA Page No.# 86/518
DIST BISWANATH PIN 784175
58: SURA BAHADUR CHETRI C/O LT. GAJENDUR BAHADUR CHETRI VILL GOSAI CHAPARI P.O. BOKABIL P.S. SOOTEA DIST BISWANATH PIN 784175
59: SRI DAMMBAR SUBBA C/O KARNA BDR SUBHA VILL GOSAI CHAPARI P.O. BOKABIL P.S. SOOTEA DIST BISWANATH PIN 784175
60: SRI LAKHAN GORH C/O PUNO GORE VILL 2 NO. GOSAI CHAPARI P.O. SAMARDALANI P.S. SOOTEA DIST BISWANATH PIN 784175
61: SRI SANKAR CHETRY C/O RUDRA CHETRY VILL 2 NO. BATIARUKA P.O. SAMARDALONI P.S. SOOTEA DIST BISWANATH PIN 784175
62: SRI RATUL HAZARIKA C/O LATE BIREN HAZARIKA VILL CHARAIJANIA P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
63: SRI KIRAN BASUMATARI C/O TENGABASTI P.O. ITAKHOLA P.S. ITAKHOLA DIST BISWANATH Page No.# 87/518
PIN 784182
64: MD. SAHI BUR RAHMAN C/O MD. SAHIJUL HOQUE VILL 4 NO. KUMALIA P.O. PANIBHARAL P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
65: MD. MOTLEB ALI C/O YEAJUDDIN ALI VILL 1 NO. KUMALIA P.O. PANIBHARAL P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
66: ABDUL HUSSAIN C/O ABDUL HUSSAIN VILL 1 NO. SHALMARI P.O. SHALMARI P.S. BISWANATH DIST BISWANATH P N 784175
67: SRI MUKES MUNDA C/O SRI RATAN MUNDA W/O RINA MUNDA VILL MONAI P.O. CHANGAMARI P.S. SOOTEA DIST BISWANATH PIN 784175
68: SRI NAGEN GOGOI C/O LT PRIYA NATH GOGOI VILL BORAH CHUK P.O. NAGASANKAR P.S. SOOTEA DIST BISWANATH PIN 784175
69: AMZAD ALI S/O LATE BAIJUDDIN SEKH VILL 5 NO. KUMOLIA P.O. PANIBHARAL Page No.# 88/518
P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
70: AHMED ALI
S/O MAZMAL ALI VILL 5 NO. KUMOLIA P.O. PANIBHARAL P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
71: SAIFUL KHATUN C/O MOJIBUR RAHMAN VILL SAWAGURI P.O. BISWANATH GATE P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
72: MALAKA KHATUN S/O AMIR HUSSAIN VILL GORAIMARI P.O. BISWANATH GATE
P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
73: JINETAN NESSA C/O ABAS ALI VILL SOWAGURI P.O. BISWANATH GATE P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
74: AMELA KHATUN C/O NOUSAD ALI VILL SOWAGURI P.O. BISWANATH GATE P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784176
75: LUTFUR RAHMAN C/O JAHER ALI Page No.# 89/518
VILL SOWAGURI P.O. BISWANATH GATE P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784177
76: NUR HUSSAIN C/O MOKSED ALI VILL SOWAGURI P.O. BISWANATH GATE P.S. BISWANATH CHARIALI DIST BISWANATH PIN 784177
77: LOKNATH UPADHYA S/O LATE PRAJA PATI UPADHYA VILL DOLAPANI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH
78: SALE AHMED C/O ABDUL KARIM VILL MIRIHOLA P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH PIN 784175
79: SRI KESHABATI KURMI C/O TANKA KURMI VILL SHALABOLA P.O. CHANGAMARI P.S. SOOTEA DIST BISWANATH
80: MANOJ BORAH C/O LOKNATH BORAH VILL KARATI GAON P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
81: NIBEDITA BORA W/O KUMUD BORAH VILL NOPAMUWA P.O. SOOTEA Page No.# 90/518
P.S. SOOTEA DIST BISWANATH PIN 784175
82: SRI DIPALI HAZARIKA W/O GIRISH HAZARIKA VILL SULALGAON P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
83: SRI SITA MAI DAS W/O LT. BABUL DAS VILL POHUSOWA P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
84: SRI KRISHNA SAIKIA W/O LATE GIRISH SAIKIA VILL SOTIALGAON P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
85: ABDUL AJEM S/O LT. ABDUL KARIM VILL CHARAIJANIAGAON P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
86: TULSHI GEJMER C/O ABILAL GEJMER VILL CHORAIBARI P.O. BALIJULII P.S. SOOTEA DIST BISWANATH PIN 784182
87: GIYAN BAHADUR NEWAR C/O LT. NARA BAHADUR NEWAR VILL BALIJURI KOLAISPUR P.O. BALIJULII Page No.# 91/518
P.S. SOOTEA DIST BISWANATH PIN 784182
88: AHMED ALI C/O SAYED ALI VILL GHILDHENIMUKH NO.2 ADAVETI P.O. TEWARIPAL P.S. SOOTEA DIST BISWANATH
89: SRI PARAN OZA C/O LT. KHUSUAR OZA VILL BHAKAT GAON P.O. SOOTEA P.S. SOOTEA DIST BISWANATH PIN 784175
90: DOMAYANTI RAMCHIYARY W/O DHIREN RAMCHIYARY R/O KUNWARI P.O. KUNWARI DIST BISWANATH PIN 784176
91: SUKU BHEMIZ S/O LATE RAM BHEMIZ R/O PURANA LINE P.O. SAKUMATHA DIST BISWANATH PIN 784176
92: MINA BORO W/O DEOKAN BORO R/O HAIDABARI P.O. KUNWARI DIST BISWANATH PIN 784176
93: BIREN TASSA W/O PANDOB TASSA R/O SHAKAMATO TE P.O. BISWANATH CHARIALI DIST BISWANATH CHARIALI PIN 784176
94: KUSUM GOWALA Page No.# 92/518
W/O ANIL GOWALA R/O SHAKAMATHA TE P.O. BISWANATH CHARIALI DIST BISWANATH CHARIALI PIN 784176
95: PURNIMA NAG W/O ARUN VH. NAG R/O DHOLLIC T.E. P.O. PABHOI DIST BISWANATH PIN 784174
96: PANCHAMI BIVER W/O NANGLOO T.E. R/O DHULHIC T.E P.O. PABHOI DIST BISWANATH PIN 784174
97: ANJALI BORAH W/O MR PADMA BARAH R/O NO.1 DILICHANG P.O. BALICHANG DIST BISWANATH PIN 784174
98: RABEN RABHA W/O BANDURAM RABHA R/O SALAIKATHI P.O. SALAIKATHI DIST BISWANATH PIN 784174
99: SRI DIPA BASUMATARY W/O NILKANTA BASUMATARY VILL SELOIKHOTI DIST BISWANATH PIN 784174
100: SRI GABCHOLI MUSHAHARI W/O RASHEN MUSHAHARI VILL SELOIKHOTI DIST BISWANATH PIN 784174
101: SRI RABAN SHARMAH W/O BANU SWARMAH Page No.# 93/518
R/O NO.1 DILICHANG P.O. BALICHANG DIST BISWANATH PIN 784174
102: SMT. LONI GANLARY W/O SUNIL GANLARY R/O NAKARNI P.O. BALICHANG DIST BISWANATH PIN 784174
103: SWATI HEMA ORANG W/O KATIRAM ORANG R/O . SHAKOMATHA P.O. SHAKUMATHA DIST BISWANATH PIN 784176
104: SRI RAM RAMCHIARY W/O NANDESWAR RAMCHARY R/O BHIMAJULI NO.2 P.O. BALICHANG DIST BISWANATH PIN 784174
105: SWATI SITA BEYPI W/O BULESWAR ENGTI R/O BHIMAJULI P.O. BALICHANG DIST BISWANATH ASSAM
PIN 784174
106: SWATI LUSICA TOPPO W/O EDMAND TOPPO R/O SELAIKHATI P.O. BALICHANG DIST BISWANATH ASSAM
PIN 784174
107: SEI LEO KUJUR W/O THAMASH KUJUR R/O SELAIKHATI P.O. SELAIKHATI Page No.# 94/518
DIST BISWANATH ASSAM
PIN 784174
108: SRI ARUN HARPAL W/O MR. GOJADHAR HARPAL R/O DHULLIC T.E P.O. PABHCI DIST BISWANATH ASSAM
PIN 784174
109: MISS SUNITA TRIKEY W/O ANEB TRIKEY R/O DHULLIC KUHIYARBARE P.O. PABHCI DIST BISWANATH ASSAM
PIN 784174
110: SRI SUBHARAM PHANGCHO W/O SRI HAREN PHONGCHO R/O BARPATHAR P.O. BALICHANG
DIST BISWANATH ASSAM PIN 784174
111: SRI SUNITA BASUMATARY W/O SRI ASHOK BASUMATARY R/O 4 NO. BARPATHAR P.O. BALICHANG DIST BISWANATH ASSAM
PIN 784174
112: BIRSHI KARMAKAR W/O RAJU KARMAKAR VILL AND P.O. SAKOMATHA DIST BISWANATH PIN 784176
113: JIUSH NAG Page No.# 95/518
C/O RAMESH NAG VILL AND P.O. SAKOMATHA DIST BISWANATH PIN 784176
114: ANITA TERONPI C/O RAJIB SINGTI VILL SALAIKHATI
P.O. BALICHANG DIST BISWANATH PIN 784176
115: RUPALI ENGTIPI W/O KABIR BEY VILL SALAIKHATI
P.O. BALICHANG DIST BISWANATH PIN 784176
116: RUPSING TERONG C/O KABESWTUAR TERANG VILL SALAIKHATI
P.O. BALICHANG DIST BISWANATH PIN 784174
117: KAMALA BEYPI C/O JUGEN HENCHE VILL BALICHANG P.O. BALICHANG DIST BISWANATH PIN 784174
118: AMINA RANGHOMGPI C/O SIRAM KRO VILL DALICHANG 1 NO. P.O. BALICHANG DIST BISWANATH PIN 784174
119: RANJIT DAIMARI C/O DIMBESWAR DAIMARI VILL SALAKHATI P.O. BALICHANG DIST BISWANATH Page No.# 96/518
PIN 784174 VERSUS
THE STATE OF ASSAM AND 4 ORS IN THE PANCHAYAT AND RURAL DEVELOPMENT ASSAM THROUGH THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI 6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
1. FINANCE DEPARTMENT DISPUR GUWAHATI 6.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT JURIPAR PANJABARI GUWAHATI 37 4:THE DEPUTY COMMISSIONER BISWANATH 784176 5:THE CHIEF EXECUTIVE OFFICERS SONITPUR ZILA PARISHAD TEZPUR 784001
------------
Advocate for : MR. R P SARMAH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/9248/2019
MUSLIMA KHATUN AND 9 ORS. FORMER PRESIDENT ADABARI GAON PANCHAYAT W/O- MOMINUR SARKAR VILL- SAGOLCHARA P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
2: ASMA BIBI FORMER MEMBER ADABARI GAON PANCHAYAT W/O- DILDAR ALI VILL- ADABARI PART-I P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324 Page No.# 97/518
3: ABDUL MALIK FORMER MEMBER ADABARI GAON PANCHAYAT S/O- ANSAR ALI VILL- ADABARI PART-II P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
4: ENUSA BIBI FORMER MEMBER ADABARI GAON PANCHAYAT W/O- SOHIDUR ISLAM VILL- ROWA PART II P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
5: ANWAR ALI FORMER MEMBER ADABARI GAON PANCHAYAT S/O- ASKAR ALI VILL- ROWA PART II P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
6: MOZMUL ISLAM FORMER MEMBER ADABARI GAON PANCHAYAT S/O- HASU SK VILL- SAGOLCHARA P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
7: ANISA BIBI FORMER MEMBER ADABARI GAON PANCHAYAT W/O- ABDUL MOTLAB VILL- ADABARI PART I P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
8: FIRDUSI BEGUM FORMER MEMBER ADABARI GAON PANCHAYAT W/O- MUSARAF ALI KHANDAKAR VILL- ADABARI PART II P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324 Page No.# 98/518
9: ABDUL REZZACK SARKAR FORMER MEMBER ADABARI GAON PANCHAYAT S/O- NURU SARKAR VILL- SAGOLCHARA PART II P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324
10: SAMIUL ALAM FORMER MEMBER ADABARI GAON PANCHAYAT S/O- KASABUDDIN VILL- SAGOLCHARA PART II P.O. SAGOLCHARA P.S. AND DIST.- DHUBRI PIN- 783324 VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-6
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER DHUBRI ASSAM PIN- 783301 5:DHUBRI ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DIST.- DHUBRI ASSAM PIN- 783301 6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE BLOCK DEVELOPMENT OFFICER GAURIPUR DEVELOPMENT BLOCK P.O. AND P.S. GAURIPUR DIST.- DHUBRI Page No.# 99/518
ASSAM PIN- 783301 7:ADABARI GAON PANCHAYAT REPRESENTED BY ITS SECRETARY P.O- SAGOLSARA P.S. AND DIST.- DHUBRI PIN- 783324
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Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/8738/2019
JOYA DAS AND 52 ORS. (72 NO UTTAR BHAKELI G.P PRESIDENT) W/O- JAYANTA DAS
VILL- KHALIHA UJJANPARA
P/0- KHALIHA
DIST- KAMRUP(R) ASSAM PIN-781135.
2: MRIGESH GOGOI (WARD MEMBER 72NO UTTAR BEKALI GP) C/O- RAMESH GOGOI VILL- MAJPARA P.S- BOKO PIN-781135.
DIST- KAMRUP(R) ASSAM
3: MINA RABHA (WARD MEMBER 72NO UTTAR BEKALI GP C/O-GABINDA RABHA VILL-MAJPARA P.S- BOKO PIN-781135.
DIST- KAMRUP(R) ASSAM
4: MANJULI BORO (VICE PRESIDENT 72NO UTTAR BEKALI GP Page No.# 100/518
C/O- DIGHILI BORO VILL- UJANPARA P.S- BOKO PIN-781135.
DIST- KAMRUP(R) ASSAM
5: NURJAHAN BIBI (2NO WARD MEMBER72 NO UTTAR BEKULI) C/O-AJIJUL HOQUE VILL- CHANDRA KATLA P.S- BOKO DIST- KAMRUP(R) ASSAM PIN-781135.
6: NOIMUDDIN KHA (7N0 WARD MEMBER 72NO UTTAR BHAKELI) C/O-SHAYA KHA VILL- MOIRA SORAY P.S- BOKO DIST- KAMRUP(R) ASSAM PIN-781135.
7: BIJOY KUMAR BORO (VICE PERSIDENT 71NO PUB BEKALI GP) C/O-LAHIRANA BORO VILL-NOWAPARA
P.S- BOKO DIST- KAMRUP(R) ASSAM PIN-781135.
8: MANJU RABAH (71 NO PUB BEKILI GP PRESIDENT) VILL- 2 NO DILNGA MAJPARA
P/O- SINGRA
P/S-BOKO
DIST- KAMRUP(R) ASSAM PIN-781135.
Page No.# 101/518
9: MANJU RABHA THAKURIYA (WARD MEMBER 71NO PUB BEKELI GP) C/O- NANDO THAKURIYA VILL-2NO DILINGA P/SAND BLOCK- BOKO DIST- KAMRUP(R) ASSAM PIN-781135
10: SHAHANA SANGMA ( 8 NO DAKHIN BONGAON G.P PRESIDENT) W/O- BABUL RABAH
VILL- KINANGAON
P/0- KINANGAON
DIST- KAMRUP(R) ASSAM PIN-781123.
11: VERIGLESH SANGMA (2NO UKIM WARD MEMBER 8NO DAKHIN BONGAON) VILL- 2 NO UKIM
P/O- UKIM
DIST- KAMRUP(R) ASSAM PIN-781124.
12: ATDRINA MARAK (3NO WARD MEMBER OF 8 NO DAKHIN BANGAON) W/O- MUNSEL MARAK VILL- KINANGAON P/O- KINANGAON P.S- BOKO PIN-781123 DIST- KAMRUP(R) ASSAM
13: SIMIRIKHA MARAK (1 NO UKIM WARD MEMBER 8 NO DAKSHIN BONGAON G.P) VILL- 1 NO UKIM Page No.# 102/518
P/O- UKIM
DIST- KAMRUP(R) ASSAM PIN-781124
14: JECQUENE MARAK (6NO WARD MEMBER OF 8 NO DAKHIN BANGAON) W/O-JECKING SANGMA VILL- KINANGAON P/O- KINANGAON P.S- BOKO PIN-781123 DIST- KAMRUP(R) ASSAM
15: NEOLSION MARAK (7NO WARD MEMBER OF 8 NO DAKHIN BANGAON) S/O- LT BAHURAM SANGMA VILL- RAJAPARA P.S- BOKO PIN-781123 DIST- KAMRUP(R) ASSAM
16: SALNEDA SANGMA (9 NO DAKHIN PUB BOKO G.P PRESIDENT) W/O- GRETINTON SANGMA
VILL- KOMPADULI
P/S- BOKO
DIST- KAMRUP(R) ASSAM PIN- 781123.
17: PRITY R MARAK (9 NO DAKSHIN PUB BOKO VICE PRESIDENT) W/O- BHARAT MARAK
VILL- GOHALKONA
P/O- GOHALKONA
DIST- KAMRUP(R) Page No.# 103/518
ASSAM PIN-781123.
18: PRESARANU K MARAK (9 NO DAKHIN PUB BOKO 5 NO WARD MEMBER) D/O- FERDINAND SANGMA
VILL- NOWAPARA P/O- GOHALKONA
DIST- KAMRUP(R) ASSAM PIN-781123.
19: NIPHA RANI DAS ( 9 NO DAKHIN PUB BOKO GP 10 NO WARD MEMBER) W/O- NOBOKANTA DAS
VILL- TANGABARI
P/SAND P/O- BOKO
DIST- KAMRUP(R) ASSAM PIN-781123.
20: RITA BORO ( 9 NO DAKHIN PUB BOKO GP 7 NO WARD MEMBER) W/O- GOLAK CH. MEHDIH
P/O- GOHALKONA
P/S- BOKO DIST- KAMRUP(R) ASSAM PIN-781123.
21: BIJU CHETRI ( 9 NO DAKHIN PUB BOKO GP 2 NO WARD MEMBER) VILLANDP/O- LAWAR LAMPALI
P/S- BOKO Page No.# 104/518
DIST- KAMRUP(R) ASSAM PIN-781123
22: HASMAT ALI (7 NO UTTAR PUB BONGAON G.P PRESIDENT) S/O- SADULLA ALI
VILL- 2NO JAMBARI
P/0- JAMBARI
DIST- KAMRUP(R) ASSAM PIN-781141.
DIST- KAMRUP(R) ASSAM
23: KHAGEN CH. DAS (5NO WARD MEMBER OF 7 NO UTTAR POB BONGAON GP) C/O-MAMAT CH DAS VILL-2NO JAMBARI P.S- BOKO PIN-781141 DIST- KAMRUP(R) ASSAM
24: NILIMA DAS (1NO WARD MEMBER OF 7 NO UTTAR POB BONGAON GP) C/O-DINESH DAS VILL-JAMBARI P.S- BOKO PIN-781141
25: HASINA BIBI (VICE PRESIDENT OF 7 NO UTTAR PUB BONGAON GP) W/O- MAHURAM ALI VILL- 2NO JAMBARI P.S- BOKO DIST- KAMRUP(R) ASSAM
26: ASKAR ALI (4NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) S/O- UJIR ALI
VILL-JAMBARI Page No.# 105/518
P.S- BOKO DIST- KAMRUP(R) ASSAM
27: SAFIYA BIBI (3NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) W/O-MAJIT ALI VILL- JAMBARI P.S- BOKO DIST- KAMRUP(R) ASSAM
28: RUNUMANI BIBI (3NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) W/O-MAJIT ALI VILL- JAMBARI P.S- BOKO DIST- KAMRUP(R) ASSAM
29: HUSNARA BIBI (6NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) C/O-RAJAT ALI VILL-2NO JAMBARI P.S- BOKO DIST- KAMRUP(R) ASSAM
30: RAFIZ ALI (10NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) S/O-JAHIR ALI VILL- JAMBARI P.S- BOKO DIST- KAMRUP(R) ASSAM
31: AINAL HOQUE (2NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) C/O- MANGLA MIYA VILL- JAMBARI P.S- BOKO DIST- KAMRUP(R) ASSAM
32: UPEN THAKURIA (8NO WARD MEMBER OF 7 NO UTTAR PUB BONGAON GP) C/O-HARIMAHAN THAKURIA VILL- JAMBARI Page No.# 106/518
P.S- BOKO DIST- KAMRUP(R) ASSAM
33: AMOTI BORO (5 NO UTTAR PACHIM BONGAON VICE PERSIDENT) W/O- RAMESWAR BORO
VILLANDP/O- LAMPARA
DIST- KAMRUP(R) ASSAM PIN-881123
34: MANESWAR KALITA (2 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP) C/O-LT DEBIRAM DEVI VILL-DHELACHAR P.S- BOKO DIST- KAMRUP(R) ASSAM
35: JINIMA RABAH (5NO UTTAR PACHIM BONGAON 7 NO WARD MEMBER) D/O-
VILL- SOLAMUKH P/O- PANERY BOKO
DIST- KAMRUP(R) ASSAM PIN-781123.
36: RANJITA KALITA (3 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP) W/O- KAMALA KALITA VILL- DEOCHAR P.S- BOKO DIST- KAMRUP(R) ASSAM
37: JAGADISH BORO (6 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP) C/O-GOLOK BORO VILL-BURASHARA P.S- BOKO DIST- KAMRUP(R) Page No.# 107/518
ASSAM
38: PHANIDHAR DAS (5 NO WARD MEMBER OF 5NO UTTAR PACHIM BONGAON GP) S/O-ROHIT DAS VILL-PANERY P.S- BOKO DIST- KAMRUP(R) ASSAM
39: FATIK ALI (9NO WARD MEMBER 5 NO GP) S/O-KHARSED ALI VILL-KAKARABARI P.S- BOKO DIST- KAMRUP(R) ASSAM
40: JITEN KALITA (4NO WARD MEMBER 5NO GP) S/O- LT KESAB KALITA VILL-DHEHALACHAR
P.S- BOKO DIST- KAMRUP(R) ASSAM
41: BASISTHA DEB SARMA (5NO WARD MEMBER 5NO GP) S/O-LT BANI KANTA KALITA P.S- BOKO DIST- KAMRUP(R) ASSAM
42: ANJALI DAS (8NO WARD MEMBER 5NO GP) W/O-CHANDAN DAS VILL-CHATABARI P.S- BOKO DIST- KAMRUP(R) ASSAM
43: MERILISH R MARAK (75 NO DAKHIN LUKI GP PRESIDENT) C/O- HARLAL SANGMA
VILL- JAYPUR Page No.# 108/518
P/S-BOKO
DIST- KAMRUP(R) ASSAM PIN-781135.
44: JUMAN TULCHARI (WARD MEMBER 76NO DAKHIN PUB LUKI) S/O- PADMIN TULSIHARI VILL-2NO SAKATI GOPALPUR
P/O- PACHIA P/SAND BLOCK- BOKO DIST- KAMRUP(R) ASSAM PIN-781135.
45: RUKMUNI KAIBARTA (9NO WARD MEMBER OF 68 NO UTTAR BOKO GP) W/O- BHUDESWAR KAIBARTA VILL-ALAKJARI P/O- BALUGATA P.S- BOKO PIN-781123 DIST- KAMRUP(R)
46: MULUKJAN NESSA ( 68NO UTTAR BOKO GP PRESIDENT) W/O SHIRAJ ALI
VILL- ALAKJARI
P/O- BHALUGHATA
DIST- KAMRUP(R) ASSAM PIN-781123.
47: RIMA KAIBATA ( 4NO WARD MEMBER OF 68 NO UTTAR BOKO GP) W/O- HAHADEV KAIBATA VILL- NARENGA
P.S- BOKO PIN-781123 Page No.# 109/518
48: CHITRA CHOUDHURY (6 NO UTTAR DAKSHIN BONGAON GP PRSIDENT) W/O DHARANY CHOUDHURY VILL-BAMINIGAON P/O- BAMUNIGAON P.S- BOKO PIN-781141 DIST- KAMRUP(R) ASSAM
49: SHAJLONA SANGMA (9NO WARD MEMBER 6 NO UTTAR DAKSHIN BONGAON GP) W/O- LATIF SANGAMA VILL-SANTIPUR P.S- BOKO PIN-781141 DIST- KAMRUP(R) ASSAM
50: BUNALISA MARAK (7NO WARD MEMBER 6 NO UTTAR DAKSHIN BONGAON GP) D/O- PRADOLAT SANGMA VILL- SANTIPUR P.S- BOKO
PIN-781141 DIST- KAMRUP(R) ASSAM
51: PRABHAT BORO (WARD MEMBER 6NO UTTAR DAKHIN BANGAON GP) S/O-MADAN BORO VILL- NIGBOGARI P/O- BAMUNIGAON
P/S- BOKO DIST- KAMRUP(R) ASSAM PIN-781135
52: JB R SANGMA (VICE PRESIDENT 4NO BONGAON ANCHALIK PANCHAYAT) C/O- ALITHSON MARAK VILL-KINANGAON P.S- BOKO DIST- KAMRUP(R) Page No.# 110/518
ASSAM
53: AZMOL HOQUE (WARD MEMBER 4NO BONGAON ANCHALIK PANCHAYAT) C/O-MOHIRUDDIN VIIL-KHALIGAT P.S- BOKO DIST- KAMRUP(R) ASSAM VERSUS
THE STATE OF ASSAM AND 15 ORS. REP. BY THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006
2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI-781006. 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM JURIPAR PANJABARI GUWAHATI-781037. 4:THE DEPUTY COMMISSIONER KAMRUP (R) AMINGAON ASSAM 5:THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD KAMRUP (R) 6:THE BLOCK DEVELOPMENT OFFICER BOKO DEVELOPMENT BLOCK KAMRUP 7:THE BLOCK DEVELOPMENT OFFICER BONGAON DEVELOPMENT BLOCK KAMRUP 8:THE SECRETARY 72 NO UTTAR BEKELI GAON PANCHAYAT. P.O ANDP.S BOKO DIST- KAMRUP (ASSAM 9:THE SECREATRY 71 NO PUB BEKELI GAON PANCHAYAT P.S BOKO BLOCK- BOKO Page No.# 111/518
DIST KAMRUP (ASSAM 10:THE SECRETARY 71 NO PUB BEKLI GAON PANCHAYAT. VILL BEKELI
P.S BOKO
P.O SIMIHATRAVARI
DIST KAMRUP (ASSAM) PIN 781135 11:THE SECRETARY 76 NO DAKHIN PACHIM LUKI GAON PANCHAYAT 76 NO DAKHIN PACHIM LUKI GAON PANCHAYAT CONSTITUENCY P.O PHACHIA
P.S BOKO PIN 78113 DIST KAMRUP
12:THE SECRETARY 8 NO DAKHIN BONGAON GAON PANCHYAT. P.S- BOKO
BLOCK- BOKO DIST- KAMRUP (ASSAM) 13:THE SECRETARY 9 NO DAKHIN PUB BOKOGAON PANCHYAT. P.S- BOKO
BLOCK- BOKO DIST- KAMRUP (ASSAM) 14:THE SECRETARY 75 NO DAKHIN LUKI PANCHYAT. P.S- BOKO
BLOCK- BOKO DIST- KAMRUP (ASSAM) 15:THE SECRETARY 6 NO UTTAR DAKHIN BOKOGAON PANCHYAT. P.S- BOKO Page No.# 112/518
BLOCK- BOKO DIST- KAMRUP (ASSAM) 16:THE SECRETARY 68 UTTAR DAKHIN BOKOGAON PANCHYAT. P.S- BOKO
BLOCK- BOKO DIST- KAMRUP ASSAM
------------
Advocate for : MR. R ALI Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 15 ORS.
Linked Case : WP(C)/1333/2021
MANJULA PHUKAN BORAH AND 69 ORS EX-PRESIDENT NO.21 BORDOLONI G.P. W/O. SRI BALIN BORAH VILL. BAHAKATIKA P.O. BORDOLONI DIST. DHEMAJI ASSAM.
2: ANIL DUTTA EX-WARD MEMBER NO.21 BORDOLONI G.P. S/O. LT. DEBA DUTTA VILL. KALITA GAON P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
3: ROBIN CHUTIA EX-WARD MEMBER NO.21 BORDOLONI G.P. S/O. LT. BHUBAN CHUTIA VILL. BAGALIJAN GAON P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
4: ACHYUT DAS EX-WARD MEMBER NO.21 BORDOLONI G.P. S/O. SRI KALIA DAS Page No.# 113/518
VILL. AOUNIATI P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
5: RITA CHUTIA EX-WARD MEMBER NO.21 BORDOLONI G.P. W/O. SRI TAPAN CHUTIA VILL. BUHAKURI P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
6: LALIT SAIKIA EX-WARD MEMBER NO.21 BORDOLONI G.P. S/O. SRI PURNADHAR SAIKIA VILL. CHOWKHAM GAON P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
7: MADHURJYA PRATIM HANDIQUE EX-WARD MEMBER NO.21 BORDOLONI G.P. S/O. SRI LABA KANTA HANDIQUE VILL. BORDOLONI P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
8: MONI BARUAH EX-WARD MEMBER NO.21 BORDOLONI G.P. W/O. SRI NARESH BARUAH VILL. KALITA GAON P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
9: MAMONI BARMAN EX-WARD MEMBER NO.21 BORDOLONI G.P. W/O. SRI BINUD BARMAN VILL. KHONA KRISHNAPUR P.O. BORDOLONI DIST. DHEMAJI Page No.# 114/518
ASSAM PIN-787026.
10: TILOTTAMMA HAZARIKA EX-WARD MEMBER NO.21 BORDOLONI G.P. W/O. SRI PITAMBAR HAZARIKA VILL. MAJGAON P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
11: JONAKI DAS EX-WARD MEMBER NO.21 BORDOLONI G.P. W/O. SRI KHAGEN DAS VILL. BHAKAT KOIBARTA P.O. BORDOLONI DIST. DHEMAJI ASSAM PIN-787026.
12: MRINALI DEKA BARUAH EX-PRESIDENT NO.23 BORBAM G.P. W/O. SRI KUSHAL DEKA BARUAH VILL. MAICHA GAON P.O. DEORI BORBAM DIST. DHEMAJI ASSAM PIN-787026.
13: PUNARAM DEURI EX-WARD MEMBER NO.23 BORBAM G.P. S/O. LT. BODU DEORI VILL. BORBAM DEORI P.O. DEORI BORBAM DIST. DHEMAJI ASSAM PIN-787026.
14: RAJEN MUKTIAR EX-WARD MEMBER NO.23 BORBAM G.P. S/O. LT. GANESH MUKTIAR VILL. MAICHA GAON P.O. DEORI BORBAM DIST. DHEMAJI ASSAM PIN-787026.
Page No.# 115/518
15: KUKHALATA HAZARIKA GOGOI EX-WARD MEMBER NO.23 BORBAM G.P. W/O. SRI DINANATH HAZARIKA VILL. SALMARI AHOM GAON P.O. SALMARI DIST. DHEMAJI ASSAM PIN-787026.
16: USHA BARUAH EX-WARD MEMBER NO.23 BORBAM G.P. W/O. SRI PORESH BARUAH VILL. BORBAM DIHINGIA GAON P.O. DEORI BORBAM DIST. DHEMAJI ASSAM PIN-787026.
17: RATUL BHARALI EX-WARD MEMBER NO.23 BORBAM G.P. S/O. SRI RONGAI BHARALI VILL. MAICHA CHAPORI P.O. HOLOWDUNGA DIST. DHEMAJI ASSAM PIN-787026.
18: POKHILA SONOWAL EX-WARD MEMBER NO.23 BORBAM G.P. W/O. LT. NOMAL SONAWAL VILL. HALOWDUNGA GAON P.O. HOLOWDUNGA DIST. DHEMAJI ASSAM PIN-787026.
19: KUSHALATA SONOWAL EX-WARD MEMBER NO.23 BORBAM G.P. W/O. LT. SISHURAM SONOWAL VILL. BORBAM KACHARI GAON P.O. DEORI BORBAM DIST. DHEMAJI ASSAM PIN-787026.
20: RAHILA SONOWAL EX-WARD MEMBER NO.23 BORBAM G.P. W/O. SRI DHARMENDRA SONOWAL Page No.# 116/518
VILL. BORBILA BHEBELI GAON P.O. SALMARI DIST. DHEMAJI ASSAM PIN-787026.
21: KRISHNA SONOWAL EX-WARD MEMBER NO.23 BORBAM G.P. S/O. SRI GOGEN SONOWAL VILL. HOLLOWDUNGA P.O. HOLLOWDUNGA DIST. DHEMAJI ASSAM PIN-787026.
22: BHUGEN SONOWAL EX-WARD MEMBER NO.23 BORBAM G.P. S/O. LT. BUGIRAM SONOWAL VILL. AVAIPUR GAON P.O. DEORI BORBAM DIST. DHEMAJI ASSAM PIN-787026.
23: DALIMI BASUMATARY MOCHOHORY EX-PRESIDENT NO.27 UKHAMATI G.P. VILL. - P.O. KAPATANI DIST. DHEMAJI ASSAM PIN-787056.
24: BUBUL GOGOI EX-WARD MEMBER NO.27 UKHAMATI G.P. S/O. SRI INDESWAR GOGOI VILL. P.O. KODOMGURI DIST. DHEMAJI ASSAM PIN-787034.
25: ROHILA BORO EX-WARD MEMBER NO.27 UKHAMATI G.P. W/O. SRI DHODIRAM BORO VILL. KOPATONI P.O. KOPATONI DIST. DHEMAJI ASSAM PIN-787034.
Page No.# 117/518
26: JANURAM NGATEY EX-WARD MEMBER NO.27 UKHAMATI G.P. S/O. SRI CHENIRAM NGATEY VILL. UKHAMATI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
27: RAJEN BASUMATARY EX-WARD MEMBER NO.27 UKHAMATI G.P. S/O. LT. DALIM BASUMATARY VILL. KODOMGURI P.O. KODOMGURI DIST. DHEMAJI ASSAM PIN-787034.
28: KHAMOSHI BORO EX-VICE PRESIDENT NO.27 UKHAMATI G.P. W/O. SRI BUDHESWAR BORO VILL. UKHAMATI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
29: MINUD KUMAR DOLEY EX-WARD MEMBER NO.27 UKHAMATI G.P. S/O. LT. GANDHI DOLEY VILL. UKHAMATI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
30: MONALISHA RAYENG EX-WARD MEMBER NO.27 UKHAMATI G.P. W/O. SRI PADMADHAR PAYENG VILL. UKHAMATI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
31: CHANEZ BASUMATARY EX-WARD MEMBER NO.27 UKHAMATI G.P. W/O. MOTIL BASUMATARY Page No.# 118/518
VILL. UKHAMATI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
32: TARUN MUCHAHARI EX-PRESIDENT NO.25 NALBARI G.P. S/O. LT. ANIL MUCHAHARY VILL. NO. 1 MANIK PUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
33: SUCHITA SUTRADHAR EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI LOHIT SUTRADHAR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
34: MANOMITA BASUMATARY EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI STHINATH BASUMATARY VILL. ABHOYPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
35: GHANAKANTA PEGU EX-WARD MEMBER NO.25 NALBARI G.P. S/O. LT. SITARAM PEGU VILL. BOTHA KHANA P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035
36: GEETA DEVI CHETRI EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI KRISNA BAHADUR CHETRI VILL. DHUNAGURI P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM Page No.# 119/518
PIN-787035.
37: NAMITA BASUMATARY EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI JAGAT BASUMATARY VILL. GOBINDAPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
38: MANESWAR BASUMATARY EX-WARD MEMBER NO.25 NALBARI G.P. S/O. LT. ESAN BASUMATARY VILL. NO. 1 NARAYANPUR P.O. NALBARI DIST. DHEMAJI ASSAM PIN-787035
39: MINATI RABHA EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI MANTU RABHA VILL. UTTAR NALBARI P.O. NALBARI DIST. DHEMAJI ASSAM PIN-787035.
40: MANAKA SWARGIARY EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI BANESWAR SWARGIARY VILL. NO.2 MANIKPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
41: MONDARI BASUMATARY EX-WARD MEMBER NO.25 NALBARI G.P. W/O. SRI HOLIRAM BASUMATARY VILL. NO.1 DHANSRIPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
42: MADAN BASUMATARY Page No.# 120/518
EX-WARD MEMBER NO.25 NALBARI G.P. S/O. LT. LAKHIKANTA BASUMATARY VILL. NO.1 SONAPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
43: MONTU BASUMATARY EX-WARD MEMBER NO.25 NALBARI G.P. S/O. LT. DWAREN BASUMATARY VILL. NO.2 NARAYANPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035.
44: REKHA DEVI EX-PRESIDENT NO.28 KACHUTOLI G.P. W/O. SRI SOMNATH SHARMA VILL. MOHARICAMP P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
45: BHADRESWAR PEGU EX-WARD MEMBER NO.28 KACHUTOLI G.P. S/O. LT. MONIRAM PEGU VILL. NO.1 KACHUTOLI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056.
46: BIDYABATI MILI PEGU EX-WARD MEMBER NO.28 KACHUTOLI G.P. W/O. SRI MANAKANTA PEGU VILL. AJARGURI P.O. GERUKAMUKH DIST. DHEMAJI ASSAM PIN-787056.
47: HEMCHANDRA UPADHAYAY EX-WARD MEMBER NO.28 KACHUTOLI G.P. S/O. SRI GOPAL UPADHAYAY VILL. PANCHMILE Page No.# 121/518
P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056
48: RABI PEGU EX-WARD MEMBER NO.28 KACHUTOLI G.P. S/O. SRI GAUTAM PEGU VILL. KACHUTOLI BALI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056
49: BORNALI BORAH (GOGOI) EX-PRESIDENT NO.31 LATAK G.P. W/O. SRI SUREN GOGOI VILL. NO. 2 LATHIA P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034
50: DIPAK CHUTIA EX-VICE PRESIDENT NO.31 LATAK G.P. S/O. LT. TILESWAR CHUTIA VILL. CHUTIA KARI P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
51: JARMAN PEGU EX-WARD MEMBER NO.31 LATAK G.P. S/O. LT. KULARAM PEGU VILL. LATAK P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
52: JYOTI BORAH EX-WARD MEMBER NO.31 LATAK G.P. W/O. SRI BIREN BORAH VILL. BORDAI BAGAN (TENGA GARA) P.O. BORDAI BAM DIST. DHEMAJI ASSAM Page No.# 122/518
PIN-787034.
53: ANJULA SENAPATI (LALUNG) EX-WARD MEMBER NO.31 LATAK G.P. W/O. SRI JOY DHAN SENAPATI VILL. NAPAM P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
54: SABANTI MEDAK PAYENG EX-WARD MEMBER NO.31 LATAK G.P. W/O. SRI DEVAJIT PAYENG VILL. PHULBARI P.O. BORDAI BAM DIST. DHEMAJI ASSAM PIN-787034.
55: NIRUMAI BHUMIJ EX-WARD MEMBER NO.31 LATAK G.P. W/O. SRI ASHARAM BHUMIJ VILL. BADU LUKA P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
56: MONIKA CHUTIA EX-WARD MEMBER NO.31 LATAK G.P. W/O. SRI HEMANTA CHUTIA VILL. NO.2 LATHIA P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
57: LILIMAI PATIR EX-WARD MEMBER NO.31 LATAK G.P. C/O. SRI PRIYA PATIR VILL. BORDAI BALI P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
58: RUDRA CHUTIA Page No.# 123/518
EX-WARD MEMBER NO.31 LATAK G.P. S/O. LT. SUNADHAR CHUTIA VILL. BETANI HULA P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
59: CHANDRA KAMAN EX-WARD MEMBER NO.31 LATAK G.P. S/O. SRI MATHURA KAMAN VILL. CHELAJAN P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034.
60: TAAKAAR MILI EX-PRESIDENT NO.30 NAHARBARI G.P. W/O. SRI ROBINSON MILI VILL. ADUT P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
61: DIPIKA DOLEY EX-VICE PRESIDENT NO.30 NAHARBARI G.P. S/O. SRI DHANANJAY DOLEY VILL. DIPA P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
62: RUBI DOLEY EX-WARD MEMBER NO.30 NAHARBARI G.P. S/O. SRI TIKENDRAJIT DOLEY VILL. PURANA PARGHAT P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
63: NANDESWAR DOLEY EX-WARD MEMBER NO.30 NAHARBARI G.P. S/O. SRI GANASHYAM DOLEY VILL. NAHARBARI Page No.# 124/518
P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
64: MOHEN MILI EX-WARD MEMBER NO.30 NAHARBARI G.P. S/O. SRI TILESWAR MILI VILL. BAHARBARI P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
65: LAKHYA PEGU EX-WARD MEMBER NO.30 NAHARBARI G.P. S/O. SRI PAKSURUNG PEGU VILL. ADUT P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
66: PAILOT WARY EX-WARD MEMBER NO.30 NAHARBARI G.P. S/O. SRI PRAHLAD WARY VILL. LEGACHUNG KACHARI P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
67: BROJEN MILI EX-WARD MEMBER NO.30 NAHARBARI G.P. S/O. SRI SUREN MILI VILL. TINGIRI P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
68: GUNMAI MEDOK EX-WARD MEMBER NO.30 NAHARBARI G.P. W/O. SRI GAGAN MEDOK P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
Page No.# 125/518
69: GEETA PEGU EX-WARD MEMBER NO.30 NAHARBARI G.P. W/O. SRI RANJIT PEGU VILL. ADUT P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
70: SACHILOTA PEGU EX-WARD MEMBER NO.30 NAHARBARI G.P. W/O. SRI DANIRAM PEGU VILL. ADUT P.O. KHURA CHUK DIST. DHEMAJI ASSAM PIN-787034.
VERSUS
THE STATE OF ASSAM AND 12 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GUWAHATI-781037. 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER DHEMAJI ASSAM DIST. DHEMAJI ASSAM PIN-787057.
5:THE CHIEF EXECUTIVE OFFICER DHEMAJI ZILLA PARISHAD DHEMAJI CHARIALI DHEMAJI NH 52 DHEMAJI ASSAM Page No.# 126/518
PIN-787057.
6:THE BLOCK DEVELOPMENT OFFICER BORDOLONI DEVELOPMENT BLOCK DEWGHARBARI DHEMAJI ASSAM PIN-787026.
7:THE SECRETARY BORDOLONI GAON PANCHAYAT DHEMAJI ASSAM PIN-787026. 8:THE SECRETARY BORBAM GAON PANCHAYAT DHEMAJI ASSAM PIN-787026 9:THE SECRETARY UKHAMATI GAON PANCHAYAT DHEMAJI ASSAM PIN-787056 10:THE SECRETARY NALBARI GAON PANCHAYAT DHEMAJI ASSAM PIN-787035.
11:THE SECRETARY KACHUTOLI GAON PANCHAYAT DHEMAJI ASSAM PIN-787056.
12:THE SECRETARY LATAK GAON PANCHAYAT DHEMAJI ASSAM PIN-787034.
13:THE SECRETARY NAHARBARI GAON PANCHAYAT DHEMAJI ASSAM PIN-787034.
------------
Advocate for : MR. M K BORO Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 12 ORS
Linked Case : Cont.Cas(C)/586/2019 Page No.# 127/518
ALIZA PERBIN SULTANA CHOUDHURY W/O SAHIR UDDIN CHOUDHURY VILL. BROJAPUR PART-I P.O. BROJAPUR DIST. HAILAKANDI ASSAM PIN-788151
VERSUS
JOLLY KIRTI IAS AND ANR.
THE DEPUTY COMMISSIONER HAILAKANDI P.O. AND DIST. HAILAKANDI ASSAM PIN-788151
2:SANTI KUMAR SINHA ACS CHIEF EXECUTIVE OFFICER ZILLA PARISHAD HAILAKANDI P.O. AND DIST. HAILAKANDI ASSAM PIN-788151
------------
Advocate for : MR H I CHOUDHURY Advocate for : MR. M NATH appearing for JOLLY KIRTI IAS AND ANR.
Linked Case : WP(C)/9184/2019
SAHABUDDIN SK. AND 10 ORS. FORMER PRESIDENT OF DURAHATI GAON PANCHAYAT S/O. LT. ANARULLAH SK VILL. AND P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
2: SOPIOR RAHMAN FORMER VICE OF PRESIDENT DURAHATI GAON PANCHAYAT Page No.# 128/518
S/O. MANSAR ALI VILL. BALADOBA PART-I P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
3: SAIFUL HAQUE FORMER MEMBER DURAHATI GAON PANCHAYAT S/O. LT. MAHIRUDDIN SK VILL. AND P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
4: SAYEDA PARBIN FORMER MEMBER DURAHATI GAON PANCHAYAT W/O. ASHRAFUL HAQUE VILL. AND P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
5: NURJAMAL SK FORMER MEMBER DURAHATI GAON PANCHAYAT S/O. TOSLIMUDDIN SK VILL. DURAHATI P.O. AND P.S. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
6: ANITA BALA ROY FORMER MEMBER DURAHATI GAON PANCHAYAT W/O. SRI BINOD BARMAN VILL. DURAHATI P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
7: HALIMA BIBI FORMER MEMBER DURAHATI GAON PANCHAYAT W/O. SAIFUL HAQUE VILL. DURAHATI P.O. TISTARPAR DIST. DHUBRI ASSAM Page No.# 129/518
PIN-783301.
8: MOJIYA BIBI FORMER MEMBER DURAHATI GAON PANCHAYAT W/O. ABDUL MANNAN SK VILL. SINGIMARI PART-I P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
9: MANJILA BEGUM FORMER MEMBER DURAHATI GAON PANCHAYAT W/O. SOPIOL RAHMAN VILL. SINGIMARI PART-II P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
10: FAZUR HAQUE FORMER MEMBER DURAHATI GAON PANCHAYAT S/O. SAHER ALI VILL. ARINYA P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
11: NIRMALA DAS FORMER MEMBER DURAHATI GAON PANCHAYAT W/O. BISITRA BISWAS VILL. BHELAKATA P.O. TISTARPAR DIST. DHUBRI ASSAM PIN-783301.
VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
Page No.# 130/518
JURIPAR PANJABARI GUWAHATI-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
DHUBRI ASSAM PIN-783301.
5:DHUBRI ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DIST. DHUBRI ASSAM PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE BLOCK DEVELOPMENT OFFICER GAURIPUR DEVELOPMENT BLOCK P.O. AND P.S. GAURIPUR DIST. DHUBRI ASSAM PIN-783301.
------------
Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/756/2020
RUPA KACHARI AND 45 ORS. FORMER PRESIDENT NO. 81 BERINASAYEK GAON PANCHAYAT D/O- LATE THANESWAR KACHARI P.O-BERINASAYEK VILL- CHAKURIWA DIST- JORHAT ASSAM PIN-785630
2: SUREN NAYAK FORMER VICE- PRESIDENT NO. 81 BERINASAYEK GAON PANCHAYAT S/O-LATE MEGHNATH NAYAK P.O- BERINASAYEK Page No.# 131/518
VILL- DAFALATING BAGAN DIST- JORHAT ASSAM PIN-785630
3: MINU SAIKIA FORMER MEMBER NO. 81 BERINASAYEK GAON PANCHAYAT D/O- SOMESWAR SAIKIA P.O-BERINASAYEK VILL- CHAKURIWA DIST- JORHAT ASSAM PIN-785630
4: PROJEN SAIKIA FORMER MEMBER NO. 81 BERINASAYEK GAON PANCHAYAT FATHER- LATE JOGESWAR SAIKIA P.O-DIHINGIA VILL-BEPARICHUK DIST- JORHAT ASSAM PIN-785630
5: LAKHIMI GOGOI FORMER MEMBER NO. 81 BERINASAYEK GAON PANCHAYAT W/O- SRI RATNESWAR HAZARIKA P.O- DIHINGIA VILL- SARAIPANI BALIJAN DIST- JORHAT ASSAM PIN-785630
6: RENU GOGOI FORMER PRESIDENT NO. 80 KACHUKHAT GAON PANCHAYAT W/O-SRI PRIYO GOGOI P.O-KACHUKHAT VILL- KACHUKHAT DIST- JORHAT ASSAM PIN-785633
7: SURESH KACHARI FORMER VICE-PRESIDENT NO. 80 KACHUKHAT GAON PANCHAYAT S/O- ROPESHWAR KACHARI VILL AND P.O-BANDERCHALIHA DIST-JORHAT ASSAM PIN-785633 Page No.# 132/518
8: CHAIMAT SHYAM FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT S/O-LATE TELIA SHYAM VILL-BALIJAN SHYAM GAON P.O-KHARIKATIA DIST- JORHAT ASSAM PIN-785633
9: BANDANA HAZARIKA FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT W/O-SRI UMA HAZARIKA VILL-ATHALKATIA (PART) P.O-KACHUKHAT DIST- JORHAT ASSAM PIN-785633
10: MAHENDRA KACHARI FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT S/O-HOHAYA KACHARI VILL-KHAMJANJIA GAON P.O-KACHUKHAT DIST-JORHAT ASSAM PIN-785633
11: JUOTI BHENGRA FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT W/O- AADAM BHERNGRA VILL- PANINARA GAON P.O-BANDARCHALIHA DIST- JORHAT ASSAM PIN-785633
12: MIRA SAIKIA BORA FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT W/O-SRI NAREN BORA VILL-KARSOLI GAON DIST-JORHAT ASSAM PIN-785633
13: RUNUMONI SAIKIA FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT W/O-RANJIT KACHARI Page No.# 133/518
VILL-GOHAIJAN GAON P.O-KACHUKHAT DIST-JORHAT ASSAM PIN-785633
14: BITUL KACHARI FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT S/O-HAREN KACHARI VILL AND P.O- KACHUKHAT DIST- JORHAT ASSAM PIN-785633
15: DIPA KACHARI FORMER MEMBER NO. 80 KACHUKHAT GAON PANCHAYAT W/O-NABA KACHARI VILL AND P.O- BANDARCHALIHA DIST- JORHAT ASSAM PIN-785633
16: BASANTA SAIKIA FORMER PRESIDENT 76 NO. BEBEJIA GAON PANCHAYAT S/O- LATE SARU RAM SAIKIA VILL- BERERA GAON P.O AND P.S- TITABAR DIST- JORHAT ASSAM PIN-785630
17: CHINU BARUAH FORMER VICE-PRESIDENT 76 NO. BEBEJIA GAON PANCHAYAT W/O- NANDESHWAR BARUAH VILL- TANTI GAON P.O- TITABAR DIST- JORHAT ASSAM PIN-785630
18: MIRA NAG FORMER MEMBER 76 NO. BEBEJIA GAON PANCHAYAT W/O- JOYMASI NAG VILL- DEOGHARIA GRAND P.O-DEOGHARIA DIST- JORHAT ASSAM PIN-785630 Page No.# 134/518
19: SANJIV DAS FORMER MEMBER 76 NO. BEBEJIA GAON PANCHAYAT S/O-MATIRAM DAS VILL- 1NO. MAZENGA SAPORI CHUK P.O AND P.S- TITABAR DIST-JORHAT ASSAM PIN-785630
20: PRASANTA SAIKIA FORMER MEMBER 76 NO. BEBEJIA GAON PANCHAYAT S/O-GOPAL SAIKIA VILL- 2 NO. MAZENGA PO. AND P.S- TITABAR DIST- JORHAT ASSAM PIN-785630
21: SEWALI SAIKIA FORMER MEMBER 76 NO. BEBEJIA GAON PANCHAYAT W/O-DIMBESWAR SAIKIA VILL- BERERA GAON P.O AND P.S- TITABAR DIST- JORHAT ASSAM PIN-785630
22: RIMA CHUTIA FORMER PRESIDENT 91 NO. RAIDANGJURI GAON PANCHAYAT W/O-SRI ATUL BORA VILL- SHUKANJAN P.OL-RAIDANGJURI DIST-JORHAT ASSAM PIN-785631
23: MORAMI GOGOI FORMER PRESIDENT OF 75 NO. RANGAJAN GAON PANCHAYAT D/0-LATE DOMBURAM GOGOI VILL-KHATOWAL P.O-NOALI DHEKIAJULI DIST-JORHAT ASSAM PIN-785009
24: DHRUBAJYOTI GOGOI Page No.# 135/518
FORMER MEMBER OF 75 NO. RANGAJAN GAON PANCHAYAT S/O-LATE RAPAN GOGOI VILL-KARANGAKHAT P.O-1 NO. MORAN DIST-JORHAT ASSAM PIN-785009
25: HEMANTA CHANGMAI FORMER MEMBER OF 75 NO. RANGAJAN GAON PANCHAYAT S/O-DRANESWAR CHANGMAI VILL AND P.O- 1NO. MORAN DIST- JORHAT ASSAM PIN-785009
26: GUNALATA BARUAH FORMER PRESIDENT EKORANI GAON PANCHAYAT W/O-POHAI BARUAH VILL-KAPANTOLI P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785631
27: SIMANTA CHANGMAI FORMER VICE- PRESIDENT EKORANI GAON PANCHAYAT S/O-LATE DIMBESHWAR CHANGMAI VILL AND P.O-MOHIMABARI DIST- JORHAT ASSAM PIN-785631
28: RENU BORA FORMER MEMBER EKORANI GAON PANCHAYAT W/O-SRI LOHIT BORA VILL AND P.O-MOHIMABARI DIST- JORHAT ASSAM PIN-785631
29: JUNTI DAS FORMER MEMBER EKORANI GAON PANCHAYAT W/O-SRI GHANAKANTA DAS VILL- NAUPETA P.O-MOHIMABARI DIST- JORHAT ASSAM Page No.# 136/518
PIN-785631
30: PRASANTA HAZARIKA FORMER MEMBER EKORANI GAON PANCHAYAT S/O- LATE DHARMESHWAR HAZARIKA VILL- BOSA P.O-MOHIMABARI DIST-JORHAT ASSAM PIN-785631
31: JIBON GOGOI FORMER MEMBER EKORANI GAON PANCHAYAT S/O-NANDESHWAR GOGOI VILL-BOSA P.O-EKORANI DIST- JORHAT ASSAM PIN-785631
32: GUNADA BORA SONOWAL FORMER MEMBER EKORANI GAON PANCHAYAT W/O-SRI DEBESHWAR SONOWAL VILL AND P.O-EKORANI DIST- JORHAT ASSAM PIN-785631
33: KHAGEN SONOWAL FORMER MEMBER EKORANI GAON PANCHAYAT S/O-DHARMAKANTA SONOWAL VILL AND P.O-EKORANI DIST- JORHAT ASSAM PIN-785631
34: RATNESHWARI SONOWAL FORMER MEMBER EKORANI GAON PANCHAYAT W/O-MUNINDRA SAIKIA VILL AND P.O-EKORANI DIST- JORHAT ASSAM PIN-785631
35: PARESH GOGOI FORMER MEMBER EKORANI GAON PANCHAYAT S/O-SRI HAREN GOGOI VILL-BASAGAON Page No.# 137/518
P.O-EKORANI DIST- JORHAT ASSAM PIN-785631
36: URMILI HAZARIKA FORMER MEMBER EKORANI GAON PANCHAYAT W/O-SRI NRIPEN HAZARIKA VILL- MORAN GAON P.O-EKORANI DIST-JORHAT ASSAM PIN-785631
37: REKHAMONI SAIKIA FORMER PRESIDENT 86 NO. RAJABAHAR GAON PANCHAYAT W/O- SRI RAJU SAIKIA VILL- CHERELI GOHAIN GAON P.O-RAJABAHAR DIST-JORHAT ASSAM PIN-785631
38: JUSLAN BHENGRA FORMER VICE-PRESIDENT RAJABAHAR GAON PANCHAYAT S/O-SULEMAN BHENGRA VILL-SILDUBI P.O-GORAJAN DIST-JORHAT ASSAM PIN-785631
39: SWARNALATA SAIKIA REPRESENTED HER HUSBAND LATE TARUN CHANDRA SAIKIA
FORMER PRESIDENT MADHAPUR GAON PANCHAYAT EXPIRED ON 19.01.2019 VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM PIN-785630
40: RINA GOGOI FORMER VICE- PRESIDENT MADHAPUR GAON PANCHAYAT W/O- PARESH GOGOI VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM Page No.# 138/518
PIN-785630
41: BINITA CHUTIA FORMER MEMBER MADHAPUR GAON PANCHAYAT W/O-SRI DEBEN CHUTIA VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM PIN-785630
42: ABHAY KALITA FORMER MEMBER MADHAPUR GAON PANCHAYAT S/O- SRI SUMESHWAR KALITA VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM PIN-785630
43: RAMESHWAR SAIKIA FORMER MEMBER MADHAPUR GAON PANCHAYAT S/O- BAB SAIKIA VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM PIN-785630
44: KUTUBUDDIN AHMED FORMER MEMBER MADHAPUR GAON PANCHAYAT S/O- SAMSHUDDIN AHMED VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM PIN-785630
45: NILIMA SAIKIA FORMER MEMBER MADHAPUR GAON PANCHAYAT W/O-SRI NITYANANDA SAIKIA VILL AND P.O-MADHAPUR DIST- JORHAT ASSAM PIN-785630
46: RUPSHREE BORAH FORMER MEMBER 81 NO. BERINASAYEK GAON PANCHAYAT VILL. NO. 2 MANDAL GAON P.O. BERINASAYEK DIST. JORHAT PIN-785630 VERSUS Page No.# 139/518
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-6
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GUWAHATI-37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GUWAHATI-781006 4:THE DEPUTY COMMISSIONER JORHAT ASSAM PIN-785001 5:JORHAT ZILLA PARISHAD REP BY THE CHIEF EXECUTIVE OFFICER JORHAT ZILLA PARISHAD DIST. JORHAT ASSAM PIN-785001 6:TITABOR ANCHALIK PANCHAYAT REP. BY THE BLOCK DEVELOPMENT OFFICER TITABOR DEVELOPMENT BLOCK P.O. AND P.S TITABOR DIST. JORHAT ASSAM PIN-785001
------------
Advocate for : MR. A K SARMA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/5465/2020
MONESWARI KHERKOTARI AND 27 ORS EX- AP MEMBER MURKONGSELEK A.P. W/O. NIBEDON KHERKOTARI VILL. BALIGORAH P.O. SOMKONG (VIA SIMEN CHAPORI) DIST. DHEMAJI ASSAM Page No.# 140/518
PIN-787061.
2: PUSPIKA PEGU EX- AP MEMBER MURKONGSELEK A.P. D/O. SRI LALIRAM PEGU VILL. NO.1 RAMDHAN P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060
3: NITYAPRABHA SONOWAL PEGU EX- AP MEMBER MURKONGSELEK A.P. W/O. BIREN PEGU VILL. NO.1 RAJAKHANA P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
4: SADANANDA PEGU EX- AP MEMBER MURKONGSELEK A.P. S/O. SRI NALIA PEGU VILL. NAMKIR P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN-787061.
5: SUN KUMARI PEGU EX- AP MEMBER MURKONGSELEK A.P.(EX-BLOCK CHAIRMAN) W/O. BOBIKANTA PEGU VILL. NO.2 ROUN P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN-787061
6: RIJUMONI KUTUM PEGU EX- AP MEMBER MURKONGSELEK A.P. W/O. SRI PRABHAT PEGU VILL. MADHYAPUR P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060 Page No.# 141/518
7: DURGESWAR DOLEY EX- AP MEMBER MURKONGSELEK A.P. W/O. KOUWA DOLEY VILL. BARHATI P.O. TELAM DIST. DHEMAJI ASSAM PIN-787061
8: MENAKA SWARGIARY EX- AP MEMBER BORDOLONI A.P.
W/O. SRI BANESWAR SWARGIARY VILL. 2ND MANIKPUR P.O. NALBARI KACHARI DIST. DHEMAJI ASSAM PIN-787035
9: JYOTIMONI BARUAH SONOWAL EX- AP MEMBER BORDOLONI A.P.
W/O. SRI ADIT SONOWAL VILL. BORBAM KACHARI P.O. DEURI BORBAM DIST. DHEMAJI ASSAM PIN-787026
10: RAJEN DAS EX- AP MEMBER BORDOLONI A.P.
S/O. SRI INDRAKANTA DAS VILL. LATHIA P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034
11: MUKUNDA SINGH KUMBANG EX- AP MEMBER BORDOLONI A.P.
S/O. LT. TOGKIOAM KUMBANG VILL. PURANA PARGHAT P.O. KHURA CHUK DIST. DHEMAJI Page No.# 142/518
ASSAM PIN-787034
12: NIJORA HANDIQUE EX- AP MEMBER BORDOLONI A.P.
S/O. SRI PABITRA HANDIQUE VILL. GOGAMUKH NAGAON P.O. GOGAMUKH DIST. DHEMAJI ASSAM PIN-787034
13: GERU SAHAB DEURI EX- AP MEMBER BORDOLONI A.P.
S/O. SRI LEREKA DEURI VILL. TIGERGURI P.O. KADAMGURI DIST. DHEMAJI ASSAM PIN-787034
14: NITYANANDA PATIR EX- AP MEMBER BORDOLONI A.P.
S/O. SRI DHARMA KANTA PATIR VILL. KATHALGURI P.O. MINGMUNG DIST. DHEMAJI ASSAM PIN-787035
15: NIRUPRABHA DOLEY (PEGU) EX- AP MEMBER BORDOLONI A.P.
W/O. LT. BRAJEN DOLEY VILL. UKHAMATI P.O. UKHAMATI DIST. DHEMAJI ASSAM PIN-787056
16: PRONITA SAIKIA EX- AP MEMBER DHEMAJI A.P.
W/O. MILECHAR SAIKIA VILL. CHENGELI PATHAR Page No.# 143/518
DIST. DHEMAJI ASSAM PIN-787056
17: SWAPNALI SANOWAL HAZARIKA EX- AP MEMBER DHEMAJI A.P.
W/O. JOGEN HAZARIKA VILL. GAPAK KACHARI DIST. DHEMAJI ASSAM PIN-787056
18: JUNMONI SANOWAL SAIKIA EX- AP MEMBER DHEMAJI A.P.
W/O. CHABIN SAIKIA VILL AND P.O. LAKHIPATHAR DIST. DHEMAJI ASSAM PIN-787057
19: SEUTI BORGOHAIN BARMAN EX- AP MEMBER DHEMAJI A.P.
W/O. MILAN BORGOHAIN VILL. SECHAJAN GAON P.O. DHEMAJI S.O DIST. DHEMAJI ASSAM PIN-787057
20: KAMLESWAR SAIKIA EX- AP MEMBER DHEMAJI A.P.
S/O. KATIRAM SAIKIA VILL. NO.1 GHEYARI P.O. JIADHOL B.O. DIST. DHEMAJI ASSAM PIN-787057
21: SAPON MANDAL EX- AP MEMBER DHEMAJI A.P.
S/O. BHABANI MANDAL VILL. BISHNUPUR KALITA GAON P.O. BISHNUPUR B.O.
Page No.# 144/518
DIST. DHEMAJI ASSAM PIN-787057
22: PADUM TAMULI EX- AP MEMBER DHEMAJI A.P.
S/O. NARAKANTA TAMULI VILL. AND P.O. NAGAKHELIA DIST. DHEMAJI ASSAM PIN-787057
23: GULUK NARAH EX- AP MEMBER DHEMAJI A.P.
S/O. THANORAM NARAH VILL. AND P.O. BATUAMUKH DIST. DHEMAJI ASSAM PIN-787110
24: JYOTI GOHAIN SAIKIA EX- AP MEMBER DHEMAJI A.P.
W/O. JIBAN SAIKIA VILL. 2 NO. BARUAH GAON P.O. PERABARI B.O. DIST. DHEMAJI ASSAM PIN-787057
25: JYOTSHNA SAIKIA GOHAIN EX- AP MEMBER DHEMAJI A.P.
W/O. RAMESH GOHAIN VILL. GOHAIN CHAPORI P.O. GHUGHUHADAL B.O. DIST. DHEMAJI ASSAM PIN-787053
26: GIRIPRABHA GOHAIN EX- AP MEMBER DHEMAJI A.P.
W/O. TULAN GOHAIN VILL. NO.2 POWAHOKIA P.O. NARUATHAN Page No.# 145/518
DIST. DHEMAJI ASSAM PIN-787057
27: GIRINDRA CHUTIA EX- AP MEMBER DHEMAJI A.P.
S/O. LT. DEBAN CHUTIA VILL. LONGAWAPARA P.O. LONGAWAPARA DIST. DHEMAJI ASSAM PIN-787057
28: KRISHNA KANTA DANG EX- AP MEMBER DHEMAJI A.P.
S/O. LT. RAGHUNATH DANG VILL. NAHOR SILLE P.O. BAHIR SILLE DIST. DHEMAJI ASSAM PIN-787060 VERSUS
THE STATE OF ASSAM AND 7 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GUWAHATI-781037. 3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
DHEMAJI ASSAM DIST. DHEMAJI ASSAM PIN-787057.
5:THE CHIEF EXECUTIVE OFFICER Page No.# 146/518
DHEMAJI ZILLA PARISHAD DHEMAJI CHARIALI DHEMAJI NH-52 DHEMAJI ASSAM PIN-787057.
6:THE BLOCK DEVELOPMENT OFFICER
MURKONGSELEK TRIBAL DEVELOPMENT BLOCK JONAI DHEMAJI ASSAM PIN-787060.
7:THE BLOCK DEVELOPMENT OFFICER
BORDOLONI DEVELOPMENT BLOCK DEWGHARBARI DHEMAJI ASSAM PIN-787026.
8:THE BLOCK DEVELOPMENT OFFICER DHEMAJI DEVELOPMENT BLOCK DHEMAJI CHARIALI DHEMAJI ASSAM-787057.
------------
Advocate for : MR. M K BORO Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/420/2021
BASANTI CHOWDHURY AND 9 ORS W/O. SANJIT CHOUDHURY VILL. CHOTOGUMA P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
2: MIRA CHOWDHURY W/O. CHEDILAL CHOWDHURY VILL. CHOTOGUMA P.O. CHOTOGUMA P.S. GOLAKGANJ Page No.# 147/518
DIST. DHUBRI ASSAM.
3: AREFA BIBI S/O. AFJAL HOSSAIN MONDAL VILL. KAIMMATI PART-II P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
4: SALEHA BIBI W/O. AZAHAR ALI VILL. KAIMMATI PART-I P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
5: HARISANKAR SAHA S/O. LT. HARENDRA NATH SAHA VILL. CHOTOGUMA P.O. CHHAGOLIA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
6: CHANDANA BHOWMIK W/O. SUSHIL BHOWMIK VILL. BAYNNAGURI PART-I P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
7: ANANDA BHOWMIK S/O. BHOLANATH BHOWMIK VILL. CHHAGOLIA PART-I P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
8: SAFIYAR RAHMAN S/O. LT. NASAN ALI VILL. CHOTOGUMA Page No.# 148/518
P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
9: RUPALI BIBI W/O. ABUL SHEIKH VILL. CHOTOGUMA P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
10: NASIR UDDIN AHMED S/O. LT. ARFAN ALI VILL. BHOLARKASH P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM.
VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-37.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-06.
4:THE DY. COMMISSIONER OF DHUBRI DISTRICT AT DHUBRI P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783301.
5:THE DHUBRI ZILLA PARISHAD
REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI Page No.# 149/518
ASSAM P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783301.
6:THE CHOTOGUMA GAON PANCHAYAT REP. BY THE SECRETARY VILL. CHOTOGUMA P.O. CHOTOGUMA P.S. GOLAKGANJ DIST. DHUBRI ASSAM PIN-783335.
------------
Advocate for : MR. A T SARKAR Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/7835/2019
SHAHAB UDDIN MONDAL AND 10 ORS. EX-PRESIDENT OF HAGURIPARA GAON PANCHAYAT S/O- LT BHOLA MONDAL VILL- HAGURIPARA P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
2: PIYARA KHATUN EX-VICE PRESIDENT OF HAGURIPARA GAON PANCHAYAT W/O- JAHAN UDDIN VILL- HAGURIPARA P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
3: HAIDAR ALI EX-MEMBER OF NO. 1 HAGURIPARA (KA) UNIT HAGURIPARA GAON PANCHAYAT S/O- LT AZIZUR RAHMAN VILL- CHULKANIPARA P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) Page No.# 150/518
PIN- 783129
4: SAMINA KHATUN EX-MEMBER OF NO. 3 BAURARTOL (KA) UNIT HAGURIPARA GAON PANCHAYAT W/O- HAMIDUL ISLAM VILL- BAURARTAL P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
5: FAZILA KHATUN EX-MEMBER OF NO. 4 BAURARTOL (KHA) UNIT HAGURIPARA GAON PANCHAYAT W/O- AFZALUR RAHMAN VILL- BAURARTOL P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
6: SAMINA YASMIN EX-MEMBER OF NO. 5 BAURARTOL (GA) UNIT HAGURIPARA GAON PANCHAYAT W/O- SULTAN MAMUD VILL- CHULKANIPARA P.O. TAKIMARI P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
7: PARBAT ALI EX-MEMBER OF NO. 6 CHULKANIPARA (KHA) UNIT HAGURIPARA GAON PANCHAYAT S/O- HAJI EFAZ PARAMANIK VILL- CHULKANIPARA P.O. TAKIMARI P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
8: SOFIQUL ISLAM EX-MEMBER OF NO. 7 CHULKANIPARA (GA) UNIT HAGURIPARA GAON PANCHAYAT S/O- ABDUL BAREK VILL- CHULKANIPARA P.O. TAKIMARI Page No.# 151/518
P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
9: ALIZA KHATUN EX-MEMBER OF NO. 8 CHULKANIPARA (GHA) UNIT HAGURIPARA GAON PANCHAYAT W/O- DELWAR HUSSAIN VILL- CHULKANIPARA P.O. TAKIMARI P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
10: NILBAR RAHMAN EX-MEMBER OF NO. 9 BALIKASHI MUSLIMPARA UNIT HAGURIPARA GAON PANCHAYAT S/O- RAJ MAMUD PARAMANIK VILL- BAURARTOL P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129
11: ABDUL KALAM MONDAL EX-MEMBER OF NO. 10 THONG PARAL UNIT GAGURIPARA GAON PANCHAYAT S/O- ABDUL KARIM VILL- BAURARTOL P.O. MESERVITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783129 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
Page No.# 152/518
DISPUR GHY-06 4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101 5:THE CHIEF EXECUTIVE OFFICER GOALPARA ZILLA PARISHAD DIST- GOALPARA ASSAM PIN- 783101 6:THE JALESWAR ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER JALESWAR DEVELOPMENT BLOCK P.O. KATARIHARA P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132 7:THE HAGURIPARA GAON PANCHAYAT REP. BY THE SECY. HAGURIPARA GAON PANCHAYAT UNDER JALESWAR ANCHALIK PANCHAYAT JALESWAR P.O. KATARIHARA P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD (R appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1191/2020
JUNU GAYAN AND 10 ORS. EX-PRESIDENT OF 108 BONGAON GAON PANCHAYAT W/O- SRI HOREN GAYAN VILL- DHUACHALAGARH P.O. NATUN BECHAMORA P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
2: PARUL DAS Page No.# 153/518
EX-MEMBER OF NO 1 JOGIGAON UNIT 108 BONGAON G.P. W/O- JOGEN DAS VILL- JOGIKOIBTRA P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
3: ARCHANA BONIA EX-MEMBER OF NO 2 JOGIGAON UNIT 108 BONGAON G.P. W/O- NARENDRA BONIA VILL- SAMUGURI BONIA P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
4: BIBI HATIMOTA EX-MEMBER OF NO 3 MUDOITANTI UNIT 108 BONGAON G.P. W/O- SUMNATH HATIMOTA VILL- PUKHURI PORIA P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
5: BIRAJ BORAH EX-MEMBER OF NO 4 SAMASTIR BONGAON UNIT 108 BONGAON G.P. S/O- DEBESWAR BORAH VILL- BONGAON P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
6: NALIN SAIKIA EX-MEMBER OF NO 5 MERAGHAR UNIT 108 BONGAON G.P. S/O- THANU SAIKIA VILL- MERAGHAR P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
7: RENU BHUYAN EX-MEMBER OF NO 6 KORALGAON UNIT 108 BONGAON G.P. W/O- SRI MANIK BHUYAN Page No.# 154/518
VILL- 1 NO KORALGAON P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
8: ATUL BONIA EX-MEMBER OF NO 7 SAMUGURI UNIT 108 BONGAON G.P. S/O- SRI MOHESWAR BONIA VILL- SAMUGURI GAON P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
9: ANIMA DAS EX-MEMBER OF NO 8 KAMJAN ALENGI UNIT 108 BONGAON G.P. W/O- SRI MINARAM DAS VILL- KAMJAN ALENGI P.O. AND P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
10: RONJIT SAIKIA EX-MEMBER OF NO 2 DHUACHALA UNIT 108 BONGAON G.P. S/O- KINARAM SAIKIA VILL- DHUACHALAGHAR P.O. NATUN BECHAMORAH P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110
11: GHANASHYAM BHARALI EX-MEMBER OF NO 10 DHUACHALA UNIT 108 BONGAON G.P. S/O- SRI RATNA BHARALI VILL- DHUACHALA P.O. NATUN BECHAMORA P.S. BONGAON DIST.- MAJULI (ASSAM) PIN- 785110 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR Page No.# 155/518
GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER MAJULI ASSAM PIN- 785105 5:THE CHIEF EXECUTIVE OFFICER MAJULI ZILLA PARISHAD KAMALABARI DIST.- MAJULI ASSAM PIN- 785105 6:THE MAJULI ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER MAJULI DEVELOPMENT BLOCK KAMALABARI P.O. AND P.S. GARAMUR MAJULI DIST.- MAJULI (ASSAM) PIN- 785104 7:THE 108 BONGAON GAON PANCHAYAT REP. BY THE SECY. BONGAON GAON PANCHAYAT UNDER MAJULI ANCHALIK PANCHAYAT KAMALABARI P.O. AND P.S. BONGAON MAJULI DIST.- MAJULI (ASSAM) PIN- 785110
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD (R1
6) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/8788/2019 Page No.# 156/518
PROMILA BORAH AND 10 ORS. W/O- SRI MAHENDRA BORAH R/O- VILL- LEPHERA P.O. SILASAKU P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
2: ARCHANA GOGOI W/O- SRI BIPUL GOGOI R/O- VILL- BACHA GAON P.O. AND P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
3: KUSUM SAIKIA C/O- LT DEBEN SAIKIA R/O- VILL- TIPOMIA TAIRAICHUK P.O. SILASAKU P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
4: ARUNA BORAH W/O- HOLIRAM BORAH R/O- VILL- LEPHERA P.O. SILASAKU P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
5: DEVA BORAH S/O- SRI TANKESWAR BORAH R/O- VILL- BOGARIGURI LUNPURIA GAON P.O. ROMANI ALI P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
6: SANTI BORSAIKIA @ SANTI SAIKIA W/O- SRI DURGA SAIKIA R/O- VILL- HATIMURIA GAON Page No.# 157/518
P.O. ROMANI ALI P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
7: JUN PHUKAN W/O- SRI ADITYA PHUKAN R/O- VILL- BHARALUA P.O. ROMANI ALI P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
8: RULI BEGUM W/O- NITUL HUSSAIN R/O- VILL- TETELIGURI P.O. AND P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
9: UPEN CHETIA S/O- LT CHIJANDA CHETIA R/O- VILL- LUTHURI LIKSON GAON (BAILUNG GAON) P.O. ROMANI ALI P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
10: BEDA SAIKIA S/O- LT BHUBON SAIKIA R/O- VILL- CHULADHARA GAON P.O. ROMANI ALI P.S. SIMOLUGURI DIST- SIVASAGAR ASSAM PIN- 785686
11: JYOTI PHUKAN W/O- LT ANANDA PHUKAN R/O- VILL- BHARALUA GAON P.O. ROMANI ALI P.S. SIMALUGURI DIST- SIVASAGAR ASSAM Page No.# 158/518
PIN- 785686 VERSUS
THE STATE OF ASSAM AND 9 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06
2:THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06 3:THE FINANCE COMMISSION OF INDIA MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI- 110001 4:THE STATE FINANCE COMMISSION GOVT. OF ASSAM DISPUR GHY-06 5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY-37 6:THE DY. COMMISSIONER SIVASAGAR P.O. AND P.S. SIVASAGAR DIST- SIVASAGAR ASSAM PIN- 785640 7:THE CHIEF EXECUTIVE OFFICER SIVASAGAR ZILLA PARISHAD SIVASAGAR P.O. AND P.S. SIVASAGAR DIST- SIVASAGAR ASSAM PIN- 785640 8:THE BLOCK DEVELOPMENT OFFICER NAZIRA DEVELOPMENT BLOCK DIST- SIVASAGAR ASSAM PIN- 785684 9:THE EXECUTIVE OFFICER Page No.# 159/518
NAZIRA ANCHALIK PANCHAYAT SEPANGONI NAZIRA DIST- SIVASAGAR ASSAM PIN- 785684 10:THE GAON PANCHAYAT SECRETARY SIMALUGURI GAON PANCHAYAT P.O. AND P.S. SIMALUGURI DIST- SIVASAGAR ASSAM PIN- 785686
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 9 ORS.
Linked Case : WP(C)/522/2020
SHAHANUR RAHMAN AND 4 ORS. S/O. HAIDAR ALI VILL. BOALKAMURI PART-I P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
2: FOZIUR RAHMAN S/O. LT. ASMAT ALI VILL. NAYERALGA PART-III P.O. NYERALGA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
3: ROHIDA KHATUN W/O. ABDUL MANNAN VILL. MAYERCHAR PART-III P.O. NYERALGA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
Page No.# 160/518
4: AZOM ALI S/O. MOTLEB ALI VILL. BOYZERALGA PART-III P.O. NYERALGA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
5: NUR AFRUZA BEGUM W/O. SOFIQUL ISLAM VILL. KAZAIKATA PART-IV P.O. AND P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY.-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.-37.
4:THE DY. COMMISSIONER
DHUBRI P.O. DHUBRI DIST. DHUBRI ASSAM PIN-783301.
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD Page No.# 161/518
DHUBRI P.O. AND DIST. DHUBRI ASSAM PIN-783301.
6:THE EXECUTIVE OFFICER CUM BLOCK DEV. OFFICER
NAYERALGA DEV. BLOCK BILASIPAR P.O. AND P.S. BILASIPARA DIST. DHUBRI ASSAM PIN-783348.
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/2098/2020
RABIAL ALI AND 8 ORS. S/O JONAB ALI R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
2: NAJIRUDDIN ALI S/O LT. KISMAT ALI R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
3: MAJEDA BEGUM W/O RAHIM BADSHA R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126 Page No.# 162/518
4: AINAMATI BEGUM W/O ROHIJUDDIN R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
5: SOBJAL ALI @ SOBJAN ALI S/O JAMAL ALI R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
6: NURJAHAN BEGUM W/O RAIJUDDIN ALI AHMED R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
7: OHELA KHATUN W/O IYAD ALI R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
8: LOKMAN ALI S/O TAJU ALI R/O VILL. KURIHAMARI P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126
9: HAMEDA BEGUM W/O KURBAN ALI R/O VILL. KURIHAMARI Page No.# 163/518
P.O. BHANGNAMARI P.S. SIYALMARI DIST. NALBARI ASSAM PIN-781126 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT. ASSAM DISPUR GHY-6 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY-37 4:THE DEPUTY COMMISSIONER NALBARI P.O. NALBARI DIST. NALBARI ASSAM PIN-781335 5:THE CHIEF EXECUTIVE OFFICER NALBARI ZILLA PARISHAD NALBARI P.O. NALBARI DIST. NALBARI ASSAM PIN-781335 6:THE ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER BARKHETRI DEV. BLOCK NARAYANPUR MUKALMUA P.O.AND P.S. MUKALMUA DIST NALBARI ASSAM PIN-781126 7:THE NO. 65 KURIHAMARI BARCHULIA GAON PANCHAYAT REP. BY THE SECRETARY KURIHAMARI GAON PANCHAYAT P.O. KURIHAMARI P.S. SIYALMARI Page No.# 164/518
DIST. NALBARI ASSAM PIN-781126
------------
Advocate for : MR. N UDDIN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1143/2020
SMT. MAMCHI PEGU AND 10 ORS. EX-PRESIDENT OF 92 CHEREPANI GAON PANCHAYAT W/O LATE PREMANANDA PEGU VILL-BHEWCHUK KUMARBARI P.O. AND P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
2: SURAJ DEORI EX-VICE PRESIDENT OF 92 CHEREPAI GAON PANCHAYAT S/O LATE SARBESWAR DEORI VILL-MAJOR DEORI P.O.-MAJOR DEORI P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
3: PATIR DOLEY EX-MEMBER OF NO 1 KUMARBARI UNIT 92 CHEREPAI G.P.. S/O LATE JAMAL DOLEY VILL-MAJOR KUMARBARI P.O. AND P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
4: SMT. JYOTI PEGU EX-MEMBER OF NO 3 BHEWCHUK UNIT 92 CHEREPAI G.P. W/O SRI RANJIT PEGU VILL-KUMARBARI P.O.-JENGRAIMUKH P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
5: SMT. MAMUNI PEGU Page No.# 165/518
EX-MEMBER OF NO 4 NAMONI CHEREPAI UNIT 92 CHEREPAI G.P. W/O SRI PRAFULLA PEGU VILL-NAMONI CHEREPAI P.O. AND P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
6: SMT. ANIMAI KUTUM EX-MEMBER OF NO 5 NAMONI CHEREPAI UNIT 92 CHEREPAI G.P. W/O SRI UMESH KUTUM VILL-NAMONI CHEREPAI P.O. AND P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
7: SMT. BICHITRA LAGACHU EX-MEMBER OF NO 8 MONBHAL CHUK UNIT 92 CHEREPAI G.P. W/O AMRIT DOLEY VILL-MONBHAL CHUK P.O.-RATANPUR MIRI P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
8: RAJAT DEORI EX-MEMBER OF NO 10 MAJOR DEORI UNIT 92 CHEREPAI G.P. S/O SRI KANEKESH DEORI VILL AND P.O.-MAJOR DEORI P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
9: PUNARAM DOLEY EX-MEMBER OF NO 2 BHEWCHUK KUMARBARI UNIT 92 CHEREPAI G.P. S/O LATE RAMCHANDRA DOLEY VILL-KUMARBARI P.O. AND P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
10: SURABHI SONOWAL SENAPOTI EX-MEMBER OF NO 7 BORBIL MOLONG UNIT 92 CHEREPAI G.P.
Page No.# 166/518
W/O PRANJIT SENAPOTI VILL-BORBIL GAON P.O.-CHAMAHAYATI P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105
11: MONURANJAN PEGU EX-MEMBER OF NO 6 UPOR CHEREPAI UNIT 92 CHEREPAI G.P. S/O LATEBRAJEN PEGU VILL-UJONI CHEREPAI P.O.-MAJOR DEORI P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785105 VERSUS
THE STATE OF ASSAM AND 6 ORS. REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GUWAHATI-781006
2:THE COMMISSIONER TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT JURIPAR PANJABARI GHY-37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-781006 4:THE DEPUTY COMMISSIONER MAJULI ASSAM PIN-785105 5:THE CHIEF EXECUTIVE OFFICER MAJULI ZILLA PARISHAD KAMALABARI DIST-MAJULI ASSAM PIN-785105 6:THE UJANI MAJULI ANCHALIK PACHAYAT REPRESENTED BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER UJANI MAJULI DEVELOPMENT BLOCK P.O. AND P.S.-JENGRAIMUKH Page No.# 167/518
DIST-MAJULI (ASSAM) PIN-785105 7:THE 92 CHEREPAI GAON PANCHYAT REPRESENTED BY THE SECRETARY CHEREPAI GAON PANCHAYAT JENGRAIMUKH P.O. AND P.S.-JENGRAIMUKH DIST-MAJULI (ASSAM) PIN-785104
------------
Advocate for : MR. A F N U MOLLAH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/7283/2021
DIPAK BORAH AND 42 ORS S/O LT. GANESH BORAH VILL SAMDHARA PANIGAON P.O. NAHORBARI DIST SONITPUR PIN 784182
2: RAMANI NGATE W/O SRI BIREN NGATE VILL BOKAGAON MIRI P.O. NONKEY PAT GAON DIST SONITPUR PIN 784101
3: ALPANA MILI W/O TULAN MILI VILL BAMUNIPAM P.O. RANGACHUKUA DIST SONITPUR PIN 784181
4: ALLA UDDIN S/O LATE ATAUR RAHMAN VILL DIKRAIJAN P.O. NAPAM DIST BISWANATH PIN 784174
5: MOHINDRA CHHETRI S/O LATE KARNA BH. CHHETRI Page No.# 168/518
VILL ROWMARI U.P P.O. MANSIRI DIST SONITPUR PIN 784105
6: SRI NAREN NARAH S/O LATE SONARAM NARAH VILL RANGAJAN
P.O. NAN. K. PATHGAON DIST SONITPUR ASSAM PIN 784101
7: SRI RIBU DEV C/O LATE RASA RAJ DEV VILL TUPIA (A) P.O. NAHARBARI DIST SONITPUR PIN 784182
8: SRI ANARIYA CH. LIRH C/O LATE HABEL LIRH VILL TUPIA (B) P.O. NAHARBARI DIST SONITPUR PIN 784182
9: KALPANA KAKATI W/O LATE DURLOV KAKATI VILL HOLAKAN P.O. BAKULA DIST SONITPUR PIN 784182
10: SRIMANTA DAS U.P C/O LT. DHANIRAM DAS VILL CHENGELIMARA P.O. PAN PAR DIST SONITPUR PIN 784180
11: SRI RENU KAIBTRA BORA C/O JAGYSWAR KAIBTRA BORA VILL 1NO. DHEKIAL MAJGAON P.O. JAMUGURIHAT DIST SONITPUR ASSAM Page No.# 169/518
PIN 784180
12: SRI CHENIMAI DAS C/O SRI SABESWAR DAS VILL 1 NO. MAJGAON DIST SONITPUR ASSAM PIN 784180
13: SRI ANTE RAI BHUYAN C/O ASHOK RAI BHUYAN VILL PALIGAON P.O. JAMUGURIHAT DIST SONITPUR ASSAM PIN 784180
14: SRI KUSUM DAS C/O SRI KANAK DAS VILL 2 NO. KUSUMTOLA P.O. KUSUMTOLA DIST SONITPUR PIN 784189
15: CHENAMAI DEVI C/O LT.. RAMAKANTA SARMAH VILL BORBHAGIA P.O. JAMUGURIHAT DIST SONITPUR ASSAM PIN 784180
16: SRI ADITI SAIKIA C/O SRI AJIT SAIKIA VILL DEKASUNDAR P.O. JAMUGURIHAT DIST SONITPUR ASSAM PIN 784180
17: SRI TULUMONI BORAH C/O CHITRARANJAN BORAH VILL BORHOMPUR P.O. JAMUGURIHAT DIST SONITPUR ASSAM PIN 784180 Page No.# 170/518
18: SRI BARSA BANIA C/O GHYANESWAR BANIA VILL SORUBHAGIA P.O. JAMUGURIHAT DIST SONITPUR ASSAM PIN 784180
19: BINU PATHAK W/O LT. NAREN PATHAK VILL KARATIPAR P.O. JAMUGURIHAT DIST SONITPUR ASSAM PIN 784180
20: SRI DULAL BORAH S/O GUNURAM BORAH VILL UPPER TALKABARI
P.O. GOMIRIPAL DIST SONITPUR PIN 784180
21: DULALI DEVI W/O SRI SASHMAN MULA VILL HAKAMLI P.O. PANPUR DIST SONITPUR PIN 784180
22: SANDHYA GATHAK W O SRI JAGDIP GATHAK VILL TOWVHANGA P.O. NAHARBARI DIST SONITPUR PIN 784182
23: CHAMPA BASUMATARY W/O GOLOK BASUMATARY VILL DHEKIDOL P.O. GHORAMARI DIST SONITPUR ASSAM
PIN 784105 Page No.# 171/518
24: NITYA NANDA DOIMARI C/O LATE MADAN CH. DOIMARI VILL CHAPAGURI P.O. GHORAMARI DIST SONITPUR ASSAM
PIN 784105
25: GIRIDHAR BORAH S/O LATE GHOGADHAR BORAH VILL AND P.O. GHORAMARI DIST SONITPUR ASSAM
PIN 784105
26: BASANTI KERKETTA W/O HABIB KERKETTA VILL PANBARI P.O. GHORAMARI DIST SONITPUR ASSAM
PIN 784105
27: ANJAN JYOTI HAINARI S/O LATE DHONESWOR HAINARI VILL DHEKIDEEL P.O. GHORAMARI DIST SONITPUR ASSAM
PIN 784105
28: NIRUPAMA BASUMATARY W/O ASHIN BASUMATARY VILL TUBUKIJHORI P.O. GHORAMARI DIST SONITPUR ASSAM
PIN 784105
29: CHINU BASUMATARY S/O SRI NISHAN BASUMATARY VILL BATABARI P.O. GHORAMARI Page No.# 172/518
DIST SONITPUR ASSAM
PIN 784105
30: KABITA SURIN W/O SHRI SHITA NANDA VILL DURRUNG TE P.O. BINDUKIRI DIST SONITPUR ASSAM PIN 784502
31: FRANCHI HARA S/O LATE LIDA HARA P.O. THAKURBARI DIST SONITPUR ASSAM PIN 784502
32: PURNA BHUYAN C/O LATE BETHA RAM BHUYAN VILL BALIGAON (MOLANPUKHURI) P.O. BALIPARA DIST SONITPUR ASSAM
PIN 784101
33: RINKY TELENGA W/O DULEN TELENGA VILL BANGAON T.E. P.O. BALIPARA DIST SONITPUR ASSAM
PIN 784101
34: SELESTINA SORENG VILL SINGRIJAN T.E.
P.O. BINDIKUKURI DIST SONITPUR ASSAM PIN 784502
35: SIMARANI KERKETTA VILL NAGAPATHAR Page No.# 173/518
P.O. THAKURBARI DIST SONITPUR ASSAM PIN 784503
36: NOOR MAHAMMAD ALI S/O LATE HASEN ALI VILL PURANA HATKHULA P.O. CHARIDUAR P.S. BALIPARA DIST SONITPUR ASSAM PIN 784101
37: ARUNA BASUMATARI W/O ANIL BASUMATARI VILL OAPAR KACHARI GAON BOKAGAON P.O. CHARIDUAR P.S. BALIPARA DIST SONITPUR ASSAM PIN 784101
38: DAVID BHAGUWAR S/O LATE RANJIT BAGHUWAR VILL SESSA T.E. GRIZA LINE DIST SOONITPUR ASSAM PIN 785503
39: ROOPJYOTI DEKA W/O LATE ARUP DEKA VILL MALANPUKHURI P.O. BALIPARA DIST SONITPUR ASSAM PIN 784101
40: JUDDHA BAHADUR CHETRY VILL HASUR NEPALI BASTI
P.O. GHORAMARI DIST SONITPUR ASSAM PIN 784105
41: SMT. UMA RAJPUT W/O SRI MONUJ RAJPUT Page No.# 174/518
VILL SARUPAT GAON P.O. GHORAMARI DIST SONITPUR ASSAM PIN 784105
42: SRI MAFULI SAIKIA W/O NIRMAL SAIKIA VILL BORPATGAON P.O. GHORAMARI DIST SONITPUR ASSAM PIN 784105
43: KEDAR URANG S/O NOLIA URANG VILL BAGARIBARI P.O. GAMIRIPAL
DIST SONITPUR ASSAM PIN 784180 VERSUS
THE STATE OF ASSAM AND 4 ORS IN THE PANCHAYAT AND RURAL DEVELOPMENT ASSAM THROUGH THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI 6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI 6
------------
Advocate for : MR. R P SARMAH Advocate for : SC P AND R.D. appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/8/2021
SMT. MALLIKA TANYO AND 22 ORS EX-A P MEMBER-MURKONSELEK A.P. W/O SRI NIBARAN TANYO R/O VILL-UJONI BIJOYPUR P.O.-JONEKARENG Page No.# 175/518
DIST-DHEMAJI ASSAM PIN-787060
2: SMT. KOROBI PEGU DOLEY EX-PRESIDENT-NO. 55 RAYANG BIJOYPUR G.P. W/O SRI RAJA DOLEY R/O VILL-NO. 2 SIRAMPURIA P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
3: PRANJAL PEGU EX-MEMBER-NO. 35 RAYANG BIJOYPUR G.P S/O SRI BHULANATH PEGU R/O VILL-AMRITPUR P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
4: MONDESWAR PEGU EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P. S/O SRI PADMA PEGU R/O VILL-RAKUT KEMERE P.O.-RATANPUR DIST-DHEMAJI ASSAM PIN-787060
5: SMT. MONI DOLEY EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P. W/O SRI DIMBESWAR DOLEY R/O VILL-NO. 2 SIRAMPURIA P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
6: SMT. KOLESWARI MORANG MEDOK EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P. W/O SRI BRAJA MEDOK R/O VILL-UJONI BIJOYPUR P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060 Page No.# 176/518
7: SMT. PRATIMA MORNAG DOLEY EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P. W/O SRI RAMPRASAD DOLEY VILL-UJONI BIJOYPUR P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
8: SMT. JIBONTI KUMBANG EX-MEMBER-NO. 55 RAYANG BOJOYPUR G.P. W/O SRI SANTARAM KUMBANG R/O VILL-NAMONI BIJOYPUR P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
9: SMT. DIPAMONI DOLEY PEGU EX-MEMBER-NO. 55 RAYANG BOJOYPUR G.P W/O SRI ROMEN PEGU R/O VILL-KARDONGCHUK P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
10: MANOJ KUTUM EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P S/O SRI PADMADHAR KUTUM R/O VILL-MADHYA LAKHIPUR P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
11: GAM KUTUM EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P S/O SRI DRAIBAR KUTUM R/O NO. 1 SIRAMPURIA P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
12: DINESH DEORI EX-MEMBER-NO. 55 RAYANG BIJOYPUR G.P Page No.# 177/518
S/O LATE NUMOL DEORI R/O VILL-BIJOYPUR DEORI P.O.-JONEKARENG DIST-DHEMAJI ASSAM PIN-787060
13: SMT. MUKHESWARI KULI EX. PRESIDENT-NO. 61 TELAM G.P W/O SRI PRADIP KULI R/O VILL-LUHITPORIA P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
14: SMT. SILA DEVI SRIVASTAV EX. VICE PRESIDENT-NO. 61 TELAM G.P W/O JUGENDAR SRIVASTAV R/O VILL-TELAM BAZAR P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
15: SMT. JYOTSNA MILI PEGU EX. MEMBER-NO. 61 TELAM G.P W/O SRI PADMA PEGU R/O VILL-GAMSUK P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
16: KAJI BAHADUR RAI EX. MEMBER-NO. 61 TELAM G.P S/O LATE PREMKUMAR RAI R/O VILL-NEPALI BASTI P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
17: SMT. NONI KULI PEGU EX. MEMBER-NO. 61 TELAM G.P W/O SRI MONI KANTA PEGU R/O VILL-SIKER SELEK P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
18: SMT. MONALISHA PATHORI Page No.# 178/518
EX. MEMBER-NO. 61 TELAM G.P W/O SRI RANJEET PATHARI R/O VILL-LUHITPORIA P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
19: AKASH KULI EX. MEMBER-NO. 61 TELAM G.P S/O SRI UBHOIRAM KULI R/O VILL-MIKIR P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
20: ABHINASH DOLEY EX. MEMBER-NO. 61 TELAM G.P S/O LATE MONGILAL DOLEY R/O VILL-BORHATI P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
21: CHACKRESWAR KULI EX. MEMBER-NO. 61 TELAM G.P S/O SRI BAKUR KULI R/O VILL-LAKHIPUR P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
22: CHANDARAM DOLEY EX. MEMBER-NO. 61 TELAM G.P S/O SRI MARKA DOLEY R/O VILL-JAMJING P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061
23: SMT. SILSILA DOLEY PEGU EX. MEMBER-NO. 61 TELAM G.P W/O SRI DEVA KUMAR PEGU R/O JAJI P.O.-TELAM DIST-DHEMAJI (ASSAM) PIN-787061 VERSUS Page No.# 179/518
THE STATE OF ASSAM AND 7 ORS REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI-781006
2:THE COMMISSIONER TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT PANJABARI GUWAHATI-781037 3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-781006 4:THE DEPUTY COMMISSIONER DHEMAJI ASSAM DIST-DHEMAJI ASSAM PIN-787057 5:THE CHIEF EXECUTIVE OFFICER DHEMAJI ZILLA PARISHAD DHEMAJI CHARIALI DHEMAJI ASSAM PIN-787057 6:THE BLOCK DEVELOPMENT OFFICER MURKONSELEK TRIBAL DEVELOPMENT BLOCK JONIA DHEMAJI ASSAM PIN-787060 7:THE SECRETARY RAYANG BIJOYPUR GAON PANCHYAT JONAI DHEMAJI ASSAM PIN-787060 8:THE SECRETARY TELAM GAON PANCHYAT JONAI DHEMAJI ASSAM PIN-787061
------------
Advocate for : MR. M K BORO Advocate for : SC Page No.# 180/518
PNRD appearing for THE STATE OF ASSAM AND 7 ORS
Linked Case : WP(C)/8354/2019
EMISA BEGUM AND 10 ORS. EX- PRESIDENT OF 1 KHALISABHITA GAON PANCHAYAT W/O- MAHAR ALI VILL- DAPKARVITA P.O. KHALISABHITA P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783330.
2: RAHMAN ALI EX-VICE PRESIDENT OF 1 KHALISABHITA GAON PANCHAYAT S/O- AKKAS ALI VILL. CHARALJHAR P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
3: SHUBRATA SAHA EX-MEMBER OF NO. 9 KHALISABHITA MUSLIMPARA (KA) UNIT KHALISABHITA G.P. S/O- RAGHU SAHA VILL- KHALISABHITA MUSLIMPARA P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
4: SAMSUN NAHAR BIBI EX-MEMBER OF NO. 4 BHIMKHOJ (KHA) UNIT KHALISABHITA G.P. W/O- ABDUL AZIZ VILL. BHIMKHOJ PT. II P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
5: SANOARUL ISLAM EX-MEMBER OF NO. 7 KATLAMARI UNIT KHALISABHITA G.P. S/O- SADIR RAHMAN Page No.# 181/518
VILL- KATLAMARI P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
6: MONOWARA BEGUM EX-MEMBER OF NO. 3 BHIMKHOJ (KA) UNIT KHALISABHITA G.P. W/O- ABIJUL RAHMAN VILL- BHIMKHOJ PT. I P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
7: ALEN CH. DAS EX-MEMBER OF NO. 1 KHALISABHITA HINDUPARA UNIT KHALISABHITA G.P. S/O- BIRANDI CH. DAS VILL. KHALISABHITA HINDUPARA P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
8: MOKLESUR RAHMAN EX-MEMBER OF NO. 10 KHALISABHITA MUSLIMPARA (KHA) UNIT KHALISABHITA G.P. S/O- MISIR UDDIN VILL. KHALISABHITA MUSLIMPARA P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
9: SOMINA BIBI EX-MEMBER OF NO. 5 BHERBHERI UNIT KHALISABHITA G.P. W/O- FAZAL HOQUE VILL. BHERBHERI P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
10: MONZILA BEGUM EX-MEMBER OF NO. 2 SATISIA KHAMAR Page No.# 182/518
KHALISABHITA G.P. W/O- SHAHAJAMAL HOQUE VILL. SATISA KHAMAR P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
11: MONOWARA KHATUN EX-MEMBER OF NO. 8 DAPKARBHITA UNIT KHALISABHITA G.P. W/O- NASIR ALI VILL- DAPKARVITA P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA (ASSAM) PIN- 783330.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT. DISPUR GHY.-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101.
5:THE C.E.O.
GOALPARA ZILLA PARISHAD DIST.- GOALPARA ASSAM PIN- 783101.
6:THE JALESWAR ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM-B.D.O. JALESWAR DEVELOPMENT BLOCK P.O. KATARIHARA P.S. LAKHIPUR Page No.# 183/518
DIST- GOALPARA ASSAM. PIN- 783132. 7:THE KHALISABHITA GAON PANCHAYAT REP. BY ITS SECY. KHALISABHITA GAON PANCHAYAT UNDER JALESWAR ANCHALIK PANCHAYAT JALESWAR P.O. KHALISABHITA P.S. LAKHIPUR DIST. GOALPARA ASSAM. PIN- 783132.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : Cont.Cas(C)/57/2019
RIFA BEGUM AND 4 ORS. W/O- HUSSAIN ALI VILL- ROUTHGRAMR P.O- KALIGANJ BAZAR DIST- KARIMGANJ ASSAM PIN- 788720
2: ABDUL MANNAN S/O- RIASAD ALI VILL- BAZARBOND P.O- CHATOL DIST- KARIMGANJ ASSAM PIN- 788720
3: SUJIT DAS S/O- SATISH DAS VILL- NISCHINTAPUR P.O- MADANMOHAN DIST- KARIMGANJ ASSAM PIN- 788752
4: ABDUL SALAM S/O- AJIJUR RAHMAN VILL AND P.O- SIFARCHOK DIST- KARIMGANJ Page No.# 184/518
ASSAM PIN- 788720
5: RUNU BEGUM W/O- ABDUL KARIM VILL- KACHUBARI P.O- KURIKHALA DIST- KARIMGANJ ASSAM PIN- 788720 VERSUS
PHONI BHUSAN ROY ACS THE DEPUTY COMMISSIONER KARIMGANJ P.O AND DIST- KARIMGANJ ASSAM PIN- 788710
2:SRI AMALENDU ROY ACS THE CHIEF EXECUTIVE OFFICER KARIMGANJ ZILLA PARISHAD PO AND DIST-KARIMGANJ ASSAM PIN-788723
------------
Advocate for : G UDDIN Advocate for : MR. K PHUKAN appearing for PHONI BHUSAN ROY
Linked Case : WP(C)/8719/2019
UREN GOYARI AND 16 ORS. S/O- LT. CHIKAN BORO R/O- VILL. KAIMARI P.O. BOKO P.S. BOKO DIST. KAMRUP ASSAM. PIN CODE- 781123 ( ELECTED AS A.P. MEMBER OF 10 NO. DAKHIN BOKO GAON PANCHAYAT.).
2: PABITRA KUMAR DAS S/O- LT. BRAJEN CHANDRA DAS R/O- VILL. DILINGA P.O. SINGRA P.S. BOKO Page No.# 185/518
DIST. KAMRUP ASSAM. PIN- 781135. (ELECTED A.P. MEMBER OF 71 NO. PUB BEKELI G.P.).
3: CHINMOY CHOUDHURY S/O- UDHAB CHOUDHURY R/O- VILL. BHECUWA P.O. BHALUKGHATA P.S. BOKO DIST. KAMRUP ASSAM. ( ELECTED A.P. MEMBER OF 10 NO. UTTAR BOKO G.P.).
4: NUREJA BEGUM W/O AFTAB ALI R/O VILL. GHILABARI P.O. DAMALSAS P.S. BOKO PIN - 781135 DIST. KAMRUP ASSAM. (ELECTED A.P. MEMBER OF 72 NO. UTTAR BEKELI G.P.).
5: DHANESWAR BAYAN S/O- LT. LANGKESWAR BAYAN R/O. VILL. SAMARIA SATRA P.O. CHAMARIA PIN- 781136 P.S. BOKO DIST. KAMRUP ASSAM.(ELECTED A.P. MEMBER OF 48 NO. CHAMARIA G.P.).
6: DILBOR HUSSAIN S/O- HAJEAT ALI R/O- VILL. JAUKATA P.O. DEKASANG P.S. BOKO DIST. KAMRUP ASSAM.(ELECTED A.P. MEMBER OF 52 NO. KISMAT KATHMI G.P.).
7: KOHINUR BEGUM W/O- ANOWAR HUSSAIN R/O- VILL. AND P.O. TUPAMARI P.S. BOKO DIST. KAMRUP ASSAM. ( ELECTED A.P. MEMBER OF 45 NO. TUPAMARI G.P.).
8: DEWAN ALI S/O LT. BAIZUDDIN R/O VILL. 3 NO. DAKHIN RANGAPANI P.O. BADLA BAZAR Page No.# 186/518
P.S. BOKO DIST. KAMRUP ASSAM. PIN 781136. ( ELECTED AP MEMBER OF 46 NO. RANGAPANI G.P. )
9: ABDUL KARIM S/O LT. ABDUL JABBAR R/O VILL. AND P.O. JAMLAI P.S. NAGARBERA DIST. KAMRUP ASSAM. PIN 781127 ( ELECTED AP MEMBER OF 42 NO. JAMLAI KALYANPUR G.P.).
10: MRIDULA KALITA D/O NABIN CHANDRA DUTTA R/O. VILL. AND P.O. MANDIRA P.S. BOKO DIST. KAMRUP ASSAM. PIN 781136. ( ELECTED AP MEMBER OF 43 NO. HEKRA JOGIPARA GP).
11: REJINA BIBI W/O RIYAJUDDIN AHMED R/O. VILL. NAKELI P.O. AND P.S. BOKO DIST. KAMRUP ASSAM. PIN 781135. ( ELECTED AP MEMBER OF 49 NO. TRILOCHAN GP).
12: MOFIDA KHATUN W/O BILLAL HUSSAIN R/O. VILL. SARU AARIKATI P.O. AND P.S. BOKO DIST. KAMRUP ASSAM. PIN 781136. ( ELECTED AP MEMBER OF 51 NO. MAHTOLI GP) .
13: RAFIDA BEGUM W/O ABU MATALEB R/O VILL. RAUMARI P.O. MAHTOLI P.S. BOKO DIST. KAMRUP ASSAM. PIN- 781136 (ELECTED AP MEMBER OF 50 NO. SONTOLI CHADHURIPAM)
14: ALIWARA BEGUM W/O ASHRAW ALI R/O VILL. MANDIRA P.O. AND P.S. BOKO DIST. KAMRUP Page No.# 187/518
ASSAM. PIN 781127 ( ELECTED AP MEMBER OF 41 NO PIJUPARA GP).
15: KALYAN BISWAS S/O KARTIK BISWAS R/O VILL. PUTHIMARI P.O. AND P.S. BOKO DIST. KAMRUP ASSAM. PIN ( ELECTED AP MEMBER OF 47 NO. BOMONBARI GP).
16: PURNANANDA KALITA S/O LT. JAY CHANDRA KALITA R/O VILL.
P.O. AND P.S. NAGARBERA DIST. KAMRUP ASSAM. PIN 781127. ( ELECTED AP MEMBER OF 40 N. NAGARBERA GP).
17: FAZIDA BEGUM W/O SURAT ZAMAL R/O VILL. KISMAT KATHMI P. DEKACHANG P.S. BOKO DIST. KAMRUP ASSAM.781136. ( ELECTED AP MEMBER OF 52 NO. KISMAT KATHMI GP). VERSUS
THE STATE OF ASSAM AND 23 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM JURIPAR PANJABARI GHY.-37.
4:THE DY. COMMISSIONER KAMRUP (RURAL) AMINGAON ASSAM PIN- 781031.
5:THE C.E.O.
ZILLA PARISHAD Page No.# 188/518
KAMRUP(RURAL) PIN- 781123.
6:THE B.D.O.
NO. 1 BOKO DEVELOPMENT BLOCK KAMRUP PIN- 781123.
7:THE B.D.O.
NO. 2 CHAMARIA DEVELOPMENT BLOCK KAMRUP PIN- 781123.
8:THE SECY.
NO. 10 DAKHIN BOKO GAON PANCHAYAT P.O. AND P.S. BOKO BLOCK- NO. 1 BOKO DIST. KAMRUP ASSAM PIN- 781123.
9:THE SECY.
71 NO. PUB BEKELI G.P. P.S. BOKO BLOCK - NO. 1 BOKO DIST. KAMRUP ASSAM PIN- 781135.
10:THE SECY.
NO. 10 UTTAR BOKO G.P. P.O. AND P.S. BOKO BLOCK - NO. 1 BOKO DIST. KAMRUP ASSAM PIN- 781135.
11:THE SECY.
72 NO. UTTAR BEKELI G.P. P.S. BOKO BLOCK - NO. 1 BOKO DIST. KAMRUP ASSAM PIN- 781135.
12:THE SECY.
48 NO. CHAMMARIA PANCHAYAT P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781135.
13:THE SECY.
52 NO. KISMAT KATMI PANCHAYAT Page No.# 189/518
P.O. DEKACHANG P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781135.
14:THE SECY.
45 NO. TUPAMARI GAON PANCHAYAT P.O. TUPAMARI P.S. NAGARBERA BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781127.
15:THE SECY.
46 NO. RANGAPANI G.P. P.O. BADLABAZAR P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781136.
16:THE SECY.
42 NO. JAMLAI KALYANPUR G.P. P.O. JAMLAI P.S. NAGARBERA BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781127.
17:THE SECY.
43 NO. HEKRA JOGIPARA G.P. P.O. MANDIRA P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781127.
18:THE SECY.
42 NO. TRILOCHAN G.P. P.O. AND P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA Page No.# 190/518
DIST. KAMRUP ASSAM PIN- 781127.
19:THE SECY.
51 NO. MAHTLI G.P. P.O. MAHTOLI P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781136.
20:THE SECY.
50 NO. CHOUDHURY PAM G.P. P.O. MAHTOLI P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781136.
21:THE SECY.
41 NO. PIJUPARA G.P. P.O. AND P.S. NAGARBERA BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781127.
22:THE SECY.
47 NO. BAMUNBARI G.P. P.O. MALIBARI BAZAR P.O. BOKO BLOCK NO. 2 CHHAMARIA NAGARBHERA DIST. KAMRUP ASSAM PIN- 781136.
23:THE SECY.
NAGARBERA G.P.
P.O. AND P.S. NAGARBERA BLOCK NO. 2 CHHAMARIA NAGARBERA DIST. KAMRUP ASSAM PIN- 781127.
24:THE SECY.
52 NO. KISMAT KATHMI G.P.
Page No.# 191/518
P.O. AND P.S. BOKO BLOCK NO. 2 CHHAMARIA NAGARBERA DIST. KAMRUP ASSAM PIN- 781136.
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Advocate for : MR F HAQUE Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 23 ORS.
Linked Case : WP(C)/3613/2018
KRISHANU BARUAH AND 10 ORS. S/O. LT HARI RAM BARUAH VILL. 2 NO. BARUABARI P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
2: DIPU BOSE
S/O. LT. MONMOHAN BOSE VILL. KUSAL NAGAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
3: BINITA DAS
W/O. HEMENDRA DAS VILL. 8 NO. DIGARUPAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
4: SUKHAMAY DAS
S/O. LT. SURESH DAS VILL. 8 NO. DIGARUPAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
5: SIMANTA JYOTI DAS Page No.# 192/518
S/O. LT. SIDDHESWAR DAS VILL. BARUABARI P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
6: CHAN MOHAN RAY
S/O. LT. ANIL RAY VILL. BARUABARI P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
7: KAJALI KONWAR
D/O. LT. PREM KANWAR VILL. URAL P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
8: MINATI DEURI
VILL. RUPNAGAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
9: SABITA DAS
W/O. JAYANTA DAS VILL. AND P.O. DIGARUPAR DIST. KAMRUP (M) ASSAM.
10: REHENA SULTANA CHAUDHURY
W/O. ABDUL GONI VILL. DOMORAPATHAR P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
11: GITA TALUKDAR
W/O. LT. RAMESWAR TALUKDAR VILL. 2 NO. BARUAPAR Page No.# 193/518
P.O. SONAPUR DIST. KAMRUP (M) ASSAM.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GHY.
3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GHY.
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.
6:THE DY. COMMISSIONER
KAMRUP (M) P.O. PANBAZAR DIST. KAMRUP (M) ASSAM 7:THE CHIEF EXECUTIVE OFFICER
KAMRUP METRO ZILLA PARISHAD GOLAGHAT P.O. AND DIST. KAMRUP (M) ASSAM Page No.# 194/518
8:THE BLOCK DEVELOPMENT OFFICER
DIMORIA DEVELOPMENT BLOCK P.O. SONAPUR DIST. KAMRUP (M) ASSAM 9:THE GAON PANCHAYAT SECRETARY
BARUABARI GAON PANCHAYAT P.O. SONAPUR DIST. KAMRUP (M) ASSAM
------------
Advocate for : MR. M KHAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/9215/2019
RUPJYOTI MOUT AND 84 ORS. C/O- DULESWAR MOUT R/O- VILL- BAGHCHU MOUT P.O- BAGHCHU MOUT PIN- 785697 DIST- SIVASAGAR ASSAM
2: DIMBA BORA C/O- RUPESWAR BORA R/O- VILL- BAKSHU KATOKI KUCH P.O- DHITAI PUKHURI PIN- 785640 DIST- SIVASAGAR ASSAM
3: MRINALI GOGOI C/O- LAKHI NATH GOGOI R/O- BAKSHU KHALUA GAON P.O- BAGCHU MOUT PIN- 785697 DIST- SIVASAGAR ASSAM
4: AMIYA MOWPIA C/O- KUMUD MOWRIA R/O- BAKCHU MOWPIA GAON Page No.# 195/518
P.O- BAGCHU MOUT PIN- 785697 DIST- SIVASAGAR ASSAM
5: RAJEN HANDIQUE S/O- LATE ARUN HANDIQUE R/O- BAGCHU MOUT VILLAGE P.O- BAGCHU MOUT PIN- 785697 DIST- SIVASAGAR ASSAM
6: KHAGEN ROVI S/O- LATE SUNARAM ROVI R/O- VILL- TAMILIPUKHURI P.O- MITHAPUKHURI PIN- 785697 DIST- SIVASAGAR ASSAM
7: HIRUMONI BARUAH C/O- DEBA BARUAH R/O- VADHARA KRISHI PAM P.O- BHADHARA PIN- 785701 DIST- SIVASAGAR ASSAM
8: MINU CHETIA W/O- PUNEN CHETIA R/O- DIMUL VILLAGE P.O- DHITAI PUKHURI PIN- 785640 DIST- SIVASAGAR ASSAM
9: RITA MONI KONWAR C/O- PRAFULLA KONWAR R/O- 1 NO. KAKAJAN KONWAR GAON P.O- DHITAI PUKHURI PIN- 785640 DIST- SIVASAGAR ASSAN
10: PRADIP HAZARIKA S/O- LATE NABA HAZARIKA R/O- KHALUA VILLAGE Page No.# 196/518
P.O- KHALUA PIN- 785701 DIST- SIVASAGAR ASSAM
11: PROMUD KONWAR R/O- BHADHARA VILLAGE P.O- BHADARA PIN- 785701 DIST- SIVASAGAR ASSAM
12: BIPUL BARUAH S/O- LATE LUHIT BARUAH R/O- JATHIPATIA MORAN VILLAGE P.O- DAYACHARIALI PIN- 785701 DIST- SIVASAGAR ASSAM
13: PRANAB CHETIA S/O- LATE GIRIDHAR CHETIA R/O- LONGKAK VILLAGE P.O- PANIBIL PIN- 785685 DIST- SIVASAGAR ASSAM
14: PRITI DUARA S/O- MUNIN DUARAH R/O- SUNPURA GOHAIN VILLAGE P.O- NAGAGAON PIN- 785701 DIST- SIVASAGAR ASSAM
15: AUBEDA BEGUM C/O- ABDUL KADIR R/O- VILL SUNPURA HABI P.O- NAGAGAON PIN- 785701 DIST- SIVASAGAR ASSAM
16: PUTUL CHETIA S/O- LATE JUGEN CHETIA R/O- DHEKARI VILLAGE P.O- DAYA CHARIALI Page No.# 197/518
PIN- 785701 DIST- SIVASAGAR ASSAM
17: MAHENDRA GOGOI S/O- SOMESWAR GOGOI R/O- LATUM VILLAGE P.O- DAYACHARIALI PIN- 785701 DIST- SIVASAGAR ASSAM
18: KRISHNA BARUAH C/O- LATE BUDHESWAR BARUAH R/O- JATHIPATIA MORAN VILLAGE P.O- DAYACHARIALI PIN- 785701 DIST- SIVASAGAR ASSAM
19: PARAMA CHUTIA S/O- SRI RAMESWAR CHUTIA R/O- HAHCHARA KUJIBALI P.O- HAHCHARA PIN- 785701 DIST- SIVASAGAR ASSAM
20: SABITRI PHUKON R/O- CHULKARA LEBANG VILLAGE P.O- DAYACHARIALI PIN- 785701 DIST- SIVASAGAR ASSAM
21: MONISHA CHETIA S/O- DILIP KUMAR CHETIA R/O- HAHCHARA CHETIA GAON P.O- KUJIBIL PIN- 785701 DIST- SIVASAGAR ASSAM
22: JUNMONI GOGOI C/O- PABITRA GOGOI R/O- MOIRAMORA HANDIQUE GAON P.O- NAGA GAON Page No.# 198/518
PIN- 785701 DIST- SIVASAGAR ASSAM
23: ANIMA KONWAR R/O- BORBORUAH MOIDAN (LAKWA) P.O- LAKWA PIN- 785686 DIST- SIVASAGAR ASSAM
24: PRANATI CHETIA W/O- PRASANTA CHETIA R/O- DIHINGIA KONWAR GAON P.O- LAKWA PIN- 785686 DIST- SIVASAGAR ASSAM
25: ARUN RAJKONWAR R/O- LATE PODESWAR RAJKHOWAR R/O- LAKWA MOHAN DEODHAI GAON P.O- LAKWA PIN- 785686 DIST- SIVASAGAR ASSAM
26: NOOR RAHMAN HAZARIKA S/O- LATE MAHABUB ROHMAN HAZARIKA R/O- LAKWA DIHINGIA KONWAR GAON P.O- LAKWA PIN- 785686 DIST- SIVASAGAR ASSAM
27: MRIDULA GOGOI W/O- PUTU GOGOI R/O- LAKWA BORBORUAH MOIDUM TIPUMIA GAON WARD NO.1 P.O- LAKWA PIN- 785686 DIST- SIVASAGAR ASSAM
28: NITUMONI KONWAR W/O- BIPUL KONWAR R/O- BORBARUAH MOIDAN GHURACHURA P.O- LAKWA Page No.# 199/518
PIN- 785686 DIST- SIVASAGAR ASSAM
29: BINDIA BAURI W/O- MAHESWAR BAURI R/O- LAKWA BAGAN P.O- LAKWA PIN- 785686 DIST- SIVASAGAR ASSAM
30: LILA CHETIA D/O- INDESWAR CHETIA R/O- VILL BORKALA P.O- SIMALUGURI PIN- 785686 DIST- SIVASAGAR ASSAM
31: IBEM DEVI W/O- LAKSHI SINGH R/O- LAKWA BAGAN P.O- SIMALUGURI PIN- 785686 DIST- SIVASAGAR ASSAM
32: JUGA KONWAR D/O- KAMAL KONWAR R/O- VILL- RAMUGAON P.O- SIMALUGURI PIN- 785686 DIST- SIVASAGAR ASSAM
33: DASUMATI DEVI W/O- SUBIR SINGH R/O- BORKALA GAON P.O- GARGAON PIN- 785685 DIST- SIVASAGAR ASSAM
34: ANUP KHANIKAR S/O- PHULESWAR KHANIKAR R/O- NAHAR ALI KHANIKAR GAON P.O- GARGAON Page No.# 200/518
PIN- 785685 DIST- SIVASAGAR ASSAM
35: GUNJA BORAH S/O- LATE SUBUDH CH BORAH R/O- VILL- KATHPAR P.O- BANMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
36: GHANA KAT GOGOI C/O- JITEN GOGOI R/O- VILL- KATHPAR P.O- BANMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
37: MAHAMMAD ALI S/O- LATE LALBABA ALI R/O- VILL- KATHPAR P.O- BANMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
38: BIPUL CH GOGOI S/O- LATE DIPEDHAR GOGOI R/O- GOHAIN GAON P.O- BANMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
39: PAPORI CHUTIA C/O- SRI PORESH CHUTIA R/O- VILL- BANMUKH CHUTIA GAON P.O- BANMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
40: RUPALI CHUTIA C/O- SRI JITEN CHUTIA R/O- VILL- BANMUKH DIHINGIA P.O- JOYRAPAR Page No.# 201/518
PIN- 785697 DIST- SIVASAGAR ASSAM
41: RUPA CHUTIA C/O- SRI DIPAK CHUTIA R/O- VILL- BANMUKH DIHINGIA P.O- JOYRARPAR PIN- 785697 DIST- SIVASAGAR ASSAM
42: MADAN CHUTIA C/O- SRI SARU CHUTIA R/O- VILL- KATHPAR P.O- BANMUKH PIN-
DIST- SIVASAGAR ASSAM
43: LAKHI GOGOI W/O- SRI AJIT GOGOI R/O- VILL- DHUPABORIA P.O- PANBECHA PIN- 785663 DIST- SIVASAGAR ASSAM
44: MUKUNDA CHANGMAI S/O- LATE TILOK CHANGMAI R/O- VILL- PANBECHA PIN- 785663 DIST- SIVASAGAR ASSAM
45: LACHIT BORPATRA GOHAIN S/O- LATE KULADHAR BORPATRAGOHAIN R/O- VILL- DHUPABARIA P.O- PANBECHA PIN- 785663 DIST- SIVASAGAR ASSAM
46: RANJIT MAHANTA S/O- LATE HEMADHAR MAHANTA R/O- VILL- LORAPUTA P.O- CHENIMORA PIN- 785663 Page No.# 202/518
DIST- SIVASAGAR ASSAM
47: GANESH DAS S/O- SRI SUREN DAS R/O- DORIKA KAIBORRTO VILLAGE P.O- PANIBIL PIN- 785685 DIST- SIVASAGAR ASSAM
48: JINU DUTTA W/O- SRI SUNIL DUTTA R/O- BHUTORBARI P.O- MOUT GAON PIN- 785686 DIST- SIVASAGAR ASSAM
49: MULESWAR PATOR S/O- LATE PUWAL PATOR R/O- 1 NO. KONWAR GAON P.O- MOUT GAON PIN- 785686 DIST- SIVASAGAR ASSAM
50: NIRU GOGOI W/O- SRI DILIP GOGOI R/O- 1 NO. KONWAR GAON P.O- MOUT GAON PIN- 785686 DIST- SIVASAGAR ASSAM
51: AMIYA HAZARIKA W/O- SRI KANKESWAR HAZRIKA
R/O- VILL- LUMPURIA P.O- SILASAKU PIN- 785686 DIST- SIVASAGAR ASSAM
52: AMIT SUVI S/O- LATE MEGHU SURI R/O- VILL- RAJABARI TE P.O- SILAKUTI Page No.# 203/518
PIN- 785698 DIST- SIVASAGAR ASSAM
53: JUNU DUTTA W/O- SRI GUBIN CH DUTTA R/O- VILL- BHAJONI P.O- DHITAIPUKHURI PIN- 785685 DIST- SIVASAGAR ASSAM
54: MONUJ SAIKIA S/O- SRI DEBA SAIKIA R/O- VILL- PANIBIL GUMUTHA P.O- PANIBIL PIN- 785685 DIST- SIVASAGAR ASSAM
55: PRONAB KUCH S/O- LATE BHUDAN KUCH R/O- VILL BHAKAT GAON P.O- DHITAIPUKHURI PIN- 785685 DIST- SIVASAGAR ASSAM
56: RASHMI BURAGOHAI W/O- SRI TAPAN BURAGOHAIN R/O- VILL- PANIBIL P.O- PANIBIL PIN- 785685 DIST- SIVASAGAR ASSAM
57: AMIYA HAZARIKA W/O- SRI BIREN HAZARIKA R/O- VILL DIGHOL PACHI P.O- SILAKUTI PIN- 785689 DIST- SIVASAGAR ASSAM
58: KIRAN CHETIA C/O- LATE DIMBA CHETIA R/O- BETBARI NO.2 KONWAR GAON P.O- BETBARI Page No.# 204/518
PIN- 785640 DIST- SIVASAGAR ASSAM
59: JYOTIMONI GOGOI C/O- SRI GAJEN GOGOI GOGOI R/O- VILL NIMAIJAN P.O- BHADHARA PIN- 785701
60: ATUL GOGOI C/O- SRI PADMESWAR GOGOI R/O- VILL- NIMAIJAN P.O- BHADHARA PIN- 785701 DIST- SIVASAGAR ASSAM
61: SUSIL GOGOI S/O- ABANI GOGOI R/O- VILL- BETBARI BARPATRA GAON P.O- MITHAPUKHURI PIN- 785697 DIST- SIVASAGAR ASSAM
62: DUDUMONI KONWAR C/O- DEBESWAR KONWAR R/O- BETBARI NO.2 KONWAR GAON P.O- MITHAPUKHURI PIN- 785697 DIST- SIVASAGAR ASSAM
63: KONCHENG GOGOI C/O- LATE JIBA GOGOI R/O- BETBARI NO.2 KONWAR GAON P.O- MITHAPUKHURI PIN- 785697 DIST- SIVASAGAR ASSAM
64: REKHA CHETIA C/O- TOPIN CHETIA R/O- VILL- BETBARI DEW GAON P.O- MITHAPUKHURI PIN- 785697 DIST- SIVASAGAR Page No.# 205/518
ASSAM
65: RITAMONI PHUKAN C/O- BIDYA PHUKAN R/O- VILL- BETBARI DEW GAON P.O- MITHAPUKHURI PIN- 785697 DIST- SIVASAGAR ASSAM
66: SWAPNALI BARPATRAGOHAIN C/O- MR. BUDHA BARPATRA GOHAIN R/O- VILL- BETBARI CHANGLIBARI P.O- KENDUGURI PIN- 785697 DIST- SIVASAGAR ASSAM
67: FORIDA BEGUM C/O- MD. ROUFUL HUSSAIN R/O- VILL- BETBARI CHANGLAIBARI P.O- KENDUGURI PIN- 785697 DIST- SIVASAGAR ASSAM
68: RANIMA GOGOI W/O- LATE SUREN GOGOI R/O- VILL- KHATAPATHAR NAMYIAL P.O- NAMTIAL PIN- 785701 DIST- SIVASAGAR ASSAM
69: ANIMA BORAH W/O- KUBID BORAH R/O- VILL 2 NO. KHATAPATHAR P.O- NAMTIAL PIN- 785701 DIST- SIVASAGAR ASSAM
70: HEMA GOGOI S/O- LATE TUKHESWAR GOGOI R/O- VILL- CHEREKAPAR HATIMURIA P.O- CHEREKAPAR PIN- 785701 DIST- SIVASAGAR Page No.# 206/518
ASSAM
71: SWARNA HO W/O- EDWARD HO R/O- VILL- CHEREKAPAR HATIMURIA P.O- CHEREKAPAR PIN- 785701 DIST- SIVASAGAR ASSAM
72: DIGANTA KONWAR S/O- LATE DURGESWAR KONWAR R/O- VILL- CHEREKAPAR KHETWA P.O- CHEREKAPAR PIN- 785701 DIST- SIVASAGAR ASSAM
73: BHANU CHETIA W/O- SRI GIRISH CHETIA R/O- CHANGMAI GAON P.O- HAHCHARA KUJIBIL PIN- 785701 DIST- SIVASAGAR ASSAM
74: RANJANA BURAGOHAIN W/O- SRI SAILENDRA BURAGOHAIN R/O- RAILUNG CHETIA VILLAGE P.O- HAHCHARA PIN- 785701 DIST- SIVASAGAR ASSAM
75: HIRA CHETIA W/O- JITEN CHETIA R/O- RAILUNG CHETIA VILLAGE P.O- HAHCHARA PIN- 785701 DIST- SIVASAGAR ASSAM
76: ARUN BHARALI C/O- LATE HARA KT BHARALI R/O- VILL- KOPOWTING P.O- BARHOITING PIN- 785697 DIST- SIVASAGAR Page No.# 207/518
ASSAM
77: ANULATA PANGING W/O- BUDHESWAR PANGING R/O- VILL- DIGHAL DANI ALI JULATUP P.O- DEMOWMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
78: SAHANA BEGUM W/O- MD. TAHAIR ALI R/O- VILL- DEMOWMUKH P.O- DEMOWMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
79: KHAGEN GOGOI S/O- LATE CHENIRAM GOGOI R/O- VILL- NO.2 MOTHADANG P.O- DEMOWMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
80: ANIL DAS S/O- SRI RAMPOD DAS R/O- VILL NO.2 CHAULKARA P.O- AKHOIPUTIA VILLAGE PIN- 785697 DIST- SIVASAGAR ASSAM
81: BULUMONIN CHUTIA C/O- ARUN CHUTIA R/O- VILL- BARHAITING P.O- BARHOITING PIN- 785697 DIST- SIVASAGAR ASSAM
82: ABANI DUARAH C/O- TARA NATH DUARAH R/O- VILL- BARHAITING P.O- BARHOITING PIN- 785697 DIST- SIVASAGAR Page No.# 208/518
ASSAM
83: SUREYA BEGUM C/O- MD. KOMONUDDIN R/O- VILL- DIGHAL DARIALI P.O- DENOWMUKH PIN- 785663 DIST- SIVASAGAR ASSAM
84: MANISHI GOHAIN C/O- DILIP GOGOI R/O- VILL- BARHAITING P.O- AKHOIPHUTIA PIN- 785697 DIST- SIVASAGAR ASSAM
85: MD. DHANBABA ALI C/O- PHUKON ALI R/O- VILL- DEMOWMUKH P.O- DEMOWMUKH PIN- 785663 DIST- SIVASAGAR ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006
2:THE COMMISSIONER TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT PANJABARI GUWAHATI- 781037 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI- 781006 4:THE DEPUTY COMMISSIONER SIVASAGAR PIN- 785640 DIST- SIVASAGAR ASSAM 5:THE CEO Page No.# 209/518
SIVASAGAR ZILLA PARISHAD SIVASAGAR PIN- 785640 DIST- SIVASAGAR ASSAM 6:THE BDO SIVASAGAR DEVELOPMENT BLOCK P.O- SIVASAGAR PIN- 785640 DIST- SIVASAGAR ASSAM
------------
Advocate for : MR. P HAZARIKA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/3524/2020
MALAY KR. SAHA AND 10 ORS. S/O- LT. MANINDRA LAL SAHA VILL AND P.O. CHHAGOLIA PART-II P.S. GOLOKGANJ DIST.- DHUBRI ASSAM
2: PRAMILA DAS W/O- NARESH DAS VILL- JHAPUSABARI PART-IV P.O. SOUTH JHAPUSABARI P.S. AGOMANI DIST.- DHUBRI ASSAM
3: DIPAK ROY S/O- LT. KAMOLA KANTA ROY VILL- KALDOBA PART-I P.O. AND P.S. AGOMANI DIST.- DHUBRI ASSAM PIN- 788006
4: ANOWARA BIBI W/O- HAMIDUR ISLAM VILL- POKALAGI PART-II P.S. GOLAKGANJ DIST.- DHUBRI Page No.# 210/518
ASSAM
5: ANOWARA BIBI W/O- ABBAS ALI MONDAL VILL- BIDYARDABRI PART-V P.O. BIDYARDABRI P.S. GOLOKGANJ DIST.- DHUBRI ASSAM
6: MONOWARA BIBI W/O- ABDUL KASHEM HOQUE VILL- BIDYARDABRI PART-III P.O. BIDYARDABRI P.S. GOLOKGANJ DIST.- DHUBRI ASSAM
7: LUTFA BIBI W/O- ALOM HUSSAIN SARKAR VILL- KAIMARI PART-I P.O. KAIMARI P.S. GOLAKGANJ DIST.- DHUBRI ASSAM
8: MANJUMA BIBI W/O- LT. NOOR MOHAMMAD ALI VILL- BELGURI PART-I P.O. BELGURI P.S. AGOMANI DIST.- DHUBRI ASSAM
9: KORBAN ALI S/O- LT. MOHIUDDIN SK. VILL- BHAMANDANGA PART-III P.O. KHERBARI P.S. AGOMANI DIST.- DHUBRI ASSAM
10: RAHILA KAKOTI S/O- LT. ARABINDA SARKAR VILL- SHER NAGAR P.O. AGOMANI P.S. AGOMANI DIST.- DHUBRI Page No.# 211/518
ASSAM
11: RANJANA BHAKAT W/O- GANESH CH. BHAKAT VILL- RAMRAI KUTHI PART-II P.O. SATRASAL P.S. AGOMANI DIST.- DHUBRI ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-6
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-6 4:THE DY. COMMISSIONER OF DHUBRI DISTRICT AT DHUBRI P.O.
P.S. AND DIST.- DHUBRI ASSAM PIN- 783301 5:THE DHUBRI ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI DISTRICT ASSAM P.O.
P.S. AND DIST.- DHUBRI ASSAM PIN- 783301 6:THE EXECUTIVE OFFICER OF AGOMANI ANCHALIK PANCHAYAT P.O. AGOMANI P.S. AGOMANI DIST.- DHUBRI ASSAM PIN- 783335
------------
Advocate for : MR. A T SARKAR Advocate for : GA Page No.# 212/518
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/1152/2021
KAMRUL ISLAM LASKAR AND 3 ORS S/O LATE ABDUL MATLIB LASKAR VILLAGE BORJORAI PO BOALIPAR DIST. HAILAKANDI (ASSAM)
2: JAINUB BIBI LASKAR W/O ABDUL MATIN LASKAR VILL LAKHIRBOND PART I PO LAKHIRBOND DIST. HAILAKANDI (ASSAM)
3: SAYED BIBI ASMA W/O SAYED ALA UDDIN VILLAGE BORJORAI PO BOALIPAR DIST HAILAKANDI (ASSAM)
4: SAFI AFMED MAZUMDER S/O LATE ABDUL BARI MAZUMDER VILLAGE GANGPAR DHUMKAR PART III PO GANGPAR DHUKKAR DIST. HAILAKANDI (ASSAM) VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI-6
2:THE COMMISSIONER AND SECRETARY GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-6 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT PANJABARI JURIPAR GUWAHATI- 37 4:THE DEPUTY COMMISSIONER Page No.# 213/518
HAILAKANDI PO AND DIST. HAILAKANDI ASSAM PIN-788151 5:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILLA PARISHAD HAILAKANDI PO AND DIST. ASSAM PIN-788151 6:THE EXECUTIVE OFFICER/THE BLOCK DEVELOPMENT OFFICER HAILAKANDI ANCHALIK PANCHAYAT/ HAILAKANDI DEVELOPMENT BLOCK PO AND DIST. HAILAKANDI PIN-788151 7:THE SECRETARY NO.5 GANGPAR-DHUBKAR GAON PANCHAYAT PO LAKHIRBOND DIST. HAILAKANDI (ASSAM) PIN 788155
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Advocate for : MR. A H M R CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/291/2020
TULUMONI BORAH KONWAR @ TULUMONI KONWAR AND 8 ORS W/O. SRI DEBANDRA NATH KONWAR VILL. CHETIA HANDIQUE GAON P.O. SILASAKU P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
2: LIPIKA KONWAR W/O. SRI MUKUL KONWAR VILL. BENGMURIA KONWAR GAON P.O. SILASAKU P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
3: ABHIJIT SAIKIA S/O. SRI UDIT SAIKIA Page No.# 214/518
R/O. VILL. CHETIA HANDIQUE GAON P.O. SILASAKU P.S. SIMALUGIRI DIST. SIVASAGAR ASSAM PIN-785686.
4: MRIDULA SAIKIA C/O. SRI DEBAJIT SAIKIA VILL. ADABARI HANDIQUE GAON P.O. DHOPABOR P.S. SIMALUGIRI DIST. SIVASAGAR ASSAM PIN-785687.
5: HONESWARI HANDIQUE C/O. SRI BHUPEN HANDIQUE VILL. ADABARI HANDIQUE GAON P.O. SANTOK P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785687.
6: BODAN PHUKAN S/O. LT. HEMAKANTA PHUKAN VILL. PATOR P.O. SANTOK P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
7: AROTI BEDIA C/O. SRI SURESH BEDIA R/O. SANTOK NAGAON P.O. NIMAIGORH HABI (SANTOK) P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
8: MUNIN GOGOI S/O. SRI PRABIN GOGOI VILL. SANTOK NAGAON P.O. SANTOK P.S. BIHUBOR Page No.# 215/518
DIST. SIVASAGAR ASSAM PIN-785687.
9: DIMU TANTI C/O. ARJUN TANTI VILL. SANTOK NAGAON P.O. SONTAK P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
VERSUS
THE STATE OF ASSAM AND 8 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-781006. 3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI-110001. 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GUWAHATI-781006. 5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GUWAHATI-781037. 6:THE DY. COMMISSIONER
SIVASAGAR Page No.# 216/518
P.O. AND P.S. SIVASAGAR DIST. SIVASAGAR ASSAM PIN-785640.
7:THE CHIEF EXECUTIVE OFFICER
SIVASAGAR ZILLA PARISHAD SIVASAGAR P.O. AND P.S. SIVASAGAR DIST. SIVASAGAR ASSAM PIN-785640.
8:THE BLOCK DEVELOPMENT OFFICER
NAZIRA DEVELOPMENT BLOCK DIST. SIVASAGAR ASSAM PIN-785684.
9:THE SECRETARY
ROHDOIPUKHURI GAON PANCHAYAT PATOR GAON P.O. SANTOK P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : Cont.Cas(C)/82/2019
AFTARUN NESSA AND 5 ORS. W/O ABDUL JALIL VILLAGE- KHANGTER P.O. JADUTILLA DIST. KARIMGANJ ASSAM PIN- 788720.
2: DIPTI RANI ROY W/O ASHUTOSH ROY VILLAGE- KHAZAIL P.O. CHATOL Page No.# 217/518
DIST. KARIMGANJ ASSAM PIN- 788720.
3: ABDUL MALIK KAZI S/O. ABDUL MANNAN KAZI VILL- MADANMOHAN P.O. SUBASH NAGAR DIST. KARIMGANJ ASSAM PIN- 788752.
4: SUPRITI RANI DAS W/O SAMARJIT DAS VILLAGE- SRIMANTA KANISHAIL P.O. SHIBERCHAK DIST. KARIMGANJ ASSAM PIN- 788720.
5: AZIZUL AMBIA MUSTAFA CHOUDHURY S/O. MANJIR ALI CHOUDHURY VILLAGE- SUNADARI P.O. BISHNU NAGAR DIST. KARIMGANJ ASSAM PIN- 788720.
6: NIGHUR BANSHI DAS S/O. LATE KALICHARAN DAS VILLAGE AND P.O. NAGENDRA NAGAR DIST. KARIMGANJ ASSAM PIN- 788723.
VERSUS
PHONI BHUSAN ROY A.C.S.
THE DEPUTY COMMISSIONER KARIMGANJ P.O. AND KARIMGANJ ASSAM PIN- 788710.
2:SHRI AMALENDU ROY ACS THE CHIEF EXECUTIVE OFFICER KARIMGANJ ZILLA PARISHAD Page No.# 218/518
PO AND DISTRICT-KARIMGANJ ASSAM PIN-788723.
------------
Advocate for : MR H I CHOUDHURY Advocate for : MR. K PHUKAN appearing for PHONI BHUSAN ROY A.C.S.
Linked Case : WP(C)/944/2020
RANU GOSWAMI AND ANR. C/O- HEMEN GOSWAMI R/O- VILL. GOBINDAPUR P.O. GOBINDAPUR P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781326.
2: SMTI. SARALA DAS C/O- KAMALESWAR DAS R/O- VILL. BICHANKUCHI P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN- 781329.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.-06.
2:THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT ASSAM DISPUR GHY.-06.
3:THE FINANCE COMMISSION OF INDIA MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI- 110001.
Page No.# 219/518
4:THE STATE FINANCE COMMISSION GOVT. OF ASSAM DISPUR GHY.-06.
5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.-37.
6:THE DY. COMMISSIONER BARPETA P.O. AND P.S. BARPETA ASSAM PIN- 781301.
7:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD P.O. AND P.S. BARPETA ASSAM PIN- 781301.
8:THE BLOCK DEVELOPMENT OFFICER BAJALI DEVELOPMENT BLOCK (CHOUKHUTY) DIST.- BARPETA ASSAM PIN- 781325.
9:THE SECY.
125 NO. PATACHARKUCHI GAON PANCHAYAT P.O.- NITYANANDA P.S.- PATACHARKUCHI DIST.- BARPETA PIN- 781329.
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/8412/2019
SHUFIA KHATUN AND 7 ORS. ( 53 NO. BAGURI GURI GP PRESIDENT) W/O. ABDUL KADIR VILL. MARAKOLOHI P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
Page No.# 220/518
2: MOZIDA BEGUM ( ANCHALIK PANCHAYAT MEMBER OF 53 NO. BAGURI GURI GP ) W/O. ASAHAK ALI VILL. NO.3 MALIBARI BAZAR P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
3: SABALA KHATUN WARD MEMBER OF 53 NO. BAGURI GURI GP W/O. CHANMIA VILL. NO.1 MALIBARI PATHAR P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
4: HAMID ALI WARD MEMBER OF 53 NO. BAGURI GURI GP S/O. MADU MIYA VILL. BAGURI GURI P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
5: SARBANU NESSA MAMBER OF 53 NO. BAGURI GURI GP W/O. AKBAR ALI VILL. MARAKOLOHI P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
6: MAYFUL BEGUM WARD MEMBER OF 53 NO. BAGURI GURI GP W/O. ISMAIL HUSSAIN VILL. BAGURI GURI P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
7: PARAN ALI MAMBER OF 53 NO. BAGURI GURI GP S/O. SUKUR ALI Page No.# 221/518
VILL. NO.1 MALIBARI PATHAR P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
8: KASEM ALI WARD MEMBER OF 53 NO. BAGURI GURI GP S/O. ELIMUDDIN VILL. NO.4 MALIBARI PATHAR P.O. MALIBARI PATHAR BAZAR P.S. BOKO DIST. KAMRUP (R) ASSAM.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEV. DEPTT. DISPUR GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEV. DEPTT. DISPUR GUWAHATI-781006. 3:THE COMMISSIONER PANCHAYAT AND RURAL DEV. DEPTT.
ASSAM JURIPAR PANJABARI GUWAHATI-781037. 4:THE DY. COMMISSIONER KAMRUP (R)
AMINGAON ASSAM.
5:THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
KAMRUP (R).
6:THE BLOCK DEVELOPMENT OFFICER
CHAMORIA DEVELOPMENT BLOCK KAMRUP.
7:THE SECRETARY 53 NO. BAGURI GURI GAON PANCHAYAT
P.O. AND P.S. BOKO DIST. KAMRUP Page No.# 222/518
ASSAM.
------------
Advocate for : MR. R ALI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/9430/2019
SURESH KANDHA AND 8 ORS S/O- LATE BUDDHESWAR KANDH R/O- VILL- CHANTAK BAGAN 4 NO. LINE P.O- SANTOK P.S- BAGHBOR DIST- SIVASAGAR ASSAM PIN- 785687
2: NIRMA GIRI W/O- GAURISHANKAR GIRI R/O- VILL- GORHMUR MIRIGAON P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
3: AZIZUR RAHMAN S/O- LATE AHAMMAD ALI R/O- VILL 107 NO. GRANT P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
4: TASLIMA BEGUM D/O- LATE SORATI ALI R/O- VILL 107 NO. GRANT P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
5: PRAKASH KHODAL S/O- LATE BALURAM KHODAL Page No.# 223/518
R/O- VILL- SANTOK TEA ESTATE P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
6: DEVI CHAURA W/O- SRI PABAN CHAURA R/O- VILL- SANTAK TEA ESTATE P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
7: NIRMAL KURMI S/O- LATE RAJENDRA KURMI R/O- VILL- SANTOK TEA ESTATE P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
8: MOINUDDIN ALI S/O- LATE MD. HUSSAIN ALI R/O- VILL- BIHUBAR OUGURIJAN P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
9: MONJU BORAH D/O- SURENDRA NATH BORAH R/O- VILL- BIHUBAR P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687 VERSUS
THE STATE OF ASSAM AND 9 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT ASSAM Page No.# 224/518
DISPUR GUWAHATI- 781006
2:THE SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT ASSAM DISPUR GUWAHATI- 781006 3:THE FINANCE COMMISSION OF INDIA MIN OF FINANCE DEPTT OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI- 110001 4:THE STATE FINANCE COMMISSION GOVT OF ASSAM DISPUR GUWAHATI- 781006 5:THE COMMISSIONER PNRD ASSAM PANJABARI JURIPAR GUWAHATI- 781037 6:THE DEPUTY COMMISSIONER SIVASAGAR P.O AND P.S- SIVASAGAR DIST- SIVASAGAR ASSAM PIN- 785640 7:THE CHIEF EXECUTIVE OFFICER SIVASAGAR ZILLA PARISHAD SIVASAGAR P.O AND P.S- SIVASAGAR DIST- SIVASAGAR ASSAM PIN- 785640 8:THE BDO NAZIRA DEVELOPMENT BLOCK DIST- SIVASAGAR ASSAM PIN- 785684 9:THE EXECUTIVE OFFICER NAZIRA ANCHALIK PANCHAYAT SEPANGONI NAZIRA DIST- SIVASAGAR ASSAM Page No.# 225/518
PIN- 785684 10:THE SECRETARY BIHUBOR GAON PANCHAYAT P.O- SANTOK P.S- BIHUBAR DIST- SIVASAGAR ASSAM PIN- 785687
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : WP(C)/1358/2020
SANKAR JYOTI HAZARIKA AND 10 ORS. EX PRESIDENT OF 106 DAKHIN KAMALABARI G P S/O- SRI HOREN HAZARIKA VILL- BHEKULIMARI GAON P.O- KAMALABARI P.S- MAJULI KAMALABARI DIST- MAJULI ASSAM PIN- 785016
2: ARUNA DAS EX MEMBER OF NO.1 SANTIPUR UNIT 106 DAKHIN KAMALABARI G P W/O- PRODIP DAS VILL- SANTIPUR P.O AND P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785106
3: NAZITARA PAYENG EX MEMBER OF NO.3 BOTIAMARI UNIT 106 DAKHIN KAMALABARI GP W/O- SRI CHITRASEN PAYENG VILL AND P.O- BOTIAMARI P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785016 Page No.# 226/518
4: ANIL SATOLA EX MEMBER OF NO. 2 DHAPAK UNIT 106 DAKHIN KAMALABARI G P S/O- JONMIRAN SATULA VILL- DHAPAK P.O AND P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785016
5: MALLIKA HAZARIKA EX MEMBER OF NO.8 NAM KATONI NA SATRA UNIT 106 DAKHIN KAMALABARI G P W/O- SRI DEBEN HAZARIKA VILL- NAMKATONI GAON P.O- KAMALABARI P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785016
6: JILI PAYENG EX MEMBER OF NO.6 UPPAR SONOWAL UNIT 106 DAKHIN KAMALABARI G P W/O- BABUL PAYENG VILL- UPPAR SONOWAL P.O- BENGENATTI P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785106
7: TULARAM NARAH EX MEMBER OF NO.4 BOTIYAMARI UNIT 106 DAKHIN KAMALABARI GP S/O- SRI SUMASHAR NARAH VILL- NAMONI BOTIYAMARI GAON P.O- BOTIYAMARI P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785106
8: MADHAB SARMA EX MEMBER OF NO.7 LAHALIAL UNIT 106 DAKHIN KAMALABARI G P S/O- ATUL SARMA VILL- BORTANI P.O- AUNI ATI SATRA Page No.# 227/518
P.S- KAMALABARI DIST- MAJULI ASSAM PIN- 785106
9: BINANDA DAS EX MEMBER OF NO. 10 AUNI ATI UNIT 106 DAKHIN KAMALABARI G P S/O- LATE ANANDI DAS VILL- ALIMUR KOIBATRA P.O- AUNI ATI SATRA P.S- MAJULI KAMALABARI DIST- MAJULI ASSAM PIN- 785106
10: DIPARANI PAYUN EX MEMBER OF NO. 5 KANIAJAN UNIT 106 DAKHIN KAMALABARI GP W/O- SABHARAM PAYUN VILL- KANIJAN P.O- BENGENAATI P.S- MAJULI KAMALABARI DIST- MAJULI ASSAM PIN- 785106
11: SOBITA REGON EX MEMBER OF NO.9 KARTIK CHAPORI UNIT 106 DAKHIN KAMLABARI GP W/O- SRI BOLURAM REGON VILL- KARTIK CHAPORI P.O- KOKILAMUKH P.S- MAJULI KAMALABARI DIST- MAJULI ASSAM PIN- 785106 VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006 Page No.# 228/518
2:THE COMMISSIONER TO THE GOVT OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GHY- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI- 781006 4:THE DEPUTY COMMISSIONER MAJULI ASSAM PIN- 785105 5:THE CEO MAJULI ZILLA PARISHAD KAMALABARI DIST- MAJULI ASSAM PIN- 785105 6:THE MAJULI ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BDO MAJULI DEVELOPMENT BLOCK KAMALABARI P.O AND P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104 7:THE 106 DAKHIN KAMALABARI GAON PANCHAYAT REP. BY THE SECRETARY DAKHIN KAMALABARI GAON PANCHAYAT UNDER MAJULI ANCHALIK PANCHAYAT KAMALABARI P.O AND P.S- KAMALABARI MAJULI DIST- MAJULI ASSAM PIN- 785016
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/1097/2020
MONIZA KHATUN AND 10 ORS.
Page No.# 229/518
W/O- ABU NASHIR AHMED R/O- VILL AND P.O- SIMLABARI DIST- GOALPARA ASSAM
2: MONOWARA KHATUN W/O- ENNOS ALI R/O- VILL- SALBARI P.O- GOURNAGAR DIST- GOALPARA ASSAM (AP VICE -PRESIDENT)
3: SOHID ALI S/O- KHAJIM UDDIN R/O- VILL- HALDIBARI P.O- DHUMERGHAT DIST- GOALPARA ASSAM (AP MEMBER)
4: ABDUL JALIL SK S/O- LATE ISMAIL HOSEN R/O- VILL AND P.O- RAJMITA DIST- GOALPARA ASSAM (AP MEMBER)
5: ROWSHONARA KHATUN W/O- REHAN ALI R/O- VILL- CHULKANIPARA P.O- TAKIMARI DIST- GOALPARA ASSAM
6: SOHIDA KHATUN W/O- ABU TALEB MOLLAH R/O- VILL AND P.O- KATARIHAR DIST- GOALPARA ASSAM (AP MEMBER)
7: ABUL KALAM AZAD S/O- LATE JAMIR UDDIN R/O- VILL- SUPARIVITA P.O- TULSHIBARI DIST- GOALPARA ASSAM (AP MEMBER)
8: JOYNAL ABEDN MOLLAH Page No.# 230/518
S/O- LATE SADULLAH MOLLAH R/O- VILL- SOUTH SATVENTIC P.O- JALESWAR DIST- GOALPARA ASSAM (AP MEMBER)
9: BINDESWARI BARMAN W/O- BISHNU BARMAN R/O- VILL-BAUSUTARY P.O- DHUMARGHAT DIST- GOALPARA ASSAM (AP MEMBER)
10: SHIRAJUL HAQUE @ SHIRAJUL ISLAM S/O- LATE ABDUL JABBAR R/O- VILL- AND P.O- HASHDOBA DIST- GOALPARA ASSAM (AP MEMBER)
11: SHAHIDA KHATUN W/O- AKHIRI JAMAN R/O- VILL- PUB KATHURI P.O- TAKIMARI DIST- GOALPARA ASSAM (AP MEMBER) VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 06
2:THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PNRD DEPTT DISPUR GUWAHATI- 06 3:THE COMMISSIONER PNRD ASSAM JURIPAR PANJABARI GHY- 37 4:THE DEPUTY COMMISSIONER GOALPARA P.O AND DIST- GOALPARA ASSAM Page No.# 231/518
PIN- 783101 5:THE GOALPARA ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER GOALPARA P.O AND DIST- GOALPARA ASSAM PIN- 783101 6:THE JALESWAR ANCHALIK PANCHAYAT KATARIHARA REP. BY THE EXECUTIVE OFFICER CUM BDO THE JALESWAR ANCHALIK PANCHAYAT KATARIHARA P.O- JALESWAR DIST- GOALPARA ASSAM PIN- 783132
------------
Advocate for : A RAHMAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/3607/2018
FORZINA YESMIN AND 3 ORS. W/O. ASRAFUL HOQUE BEPARI R/O. HALDIBARI P.O. MAJERGAON DIST. DHUBRI ASSAM.
2: JOYNAL ABEDIN
S/O. ISRAIL HOQUE R/O. KATHALGURI P.O. MAJERGAON DIST. DHUBRI ASSAM.
3: ASANUDDIN SK.
S/O. AHKUDDIN SK. R/O. AND P.O. MAJERGAON DIST. DHUBRI ASSAM.
4: SOKITON BIBI Page No.# 232/518
W/O. SAKAN ALI R/O. SASALAPARA P.O. MAJERGAON DIST. DHUBRI ASSAM.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GHY.
3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GHY.
5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR 6:THE DY. COMMISSIONER
DHUBRI P.O. DHUBRI DIST. DHUBRI ASSAM 7:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD DHUBRI P.O. AND DIST. DHUBRI Page No.# 233/518
ASSAM 8:THE BLOCK DEVELOPMENT OFFICER
CHAPAR-SALKOCHA DEVELOPMENT BLOCK P.O. CHAPAR DIST. DHUBRI ASSAM 9:THE SECRETARY OF RANGAMATI G.P.
P.O. HATIPOTA DIST. DHUBRI ASSAM
------------
Advocate for : MR. M KHAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/8584/2019
ZIAUR RAHMAN AND 10 ORS. EX-PRESIDENT SUNDARPARA GAON PANCHAYAT S/O. HASEN ALI VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
2: FORIDA KHATUN EX-VICE PRESIDENT SUNDARPARA GAON PANCHAYAT W/O. AMINUL ISLAM VILL. SUNDARPARA PART-I P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
3: JAHAN UDDIN S/O. NAJIM UDDIN VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ Page No.# 234/518
DIST. DHUBRI ASSAM PIN-783330.
4: KANCHAN MALA W/O. SULTAN ALI VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
5: HOBIBAR RAHMAN S/O. JADAV ALI VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
6: MONJU KHATUN W/O. ABDUL AWAL VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
7: BADSHA KHAN S/O. JUMRAT KHAN VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
8: SHWAHIDA KHATUN W/O. JOMSHER ALI VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
Page No.# 235/518
9: JAMAT ALI
S/O. ABDUL WAHED VILL. SUNDARPARA PART-II P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
10: KOSIRAN NESSA W/O. ANSER KHAN VILL. SHAKHARIPARA P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
11: JAKIR HOSEN S/O. JAYNAL ABEDIN VILL. BERURJHAR P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-06.
2:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY.-06.
3:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI Page No.# 236/518
JURIPAR GHY.-37.
4:THE DY. COMMISSIONER
DHUBRI P.O. DHUBRI DIST. DHUBRI ASSAM PIN-783301.
5:THE CHIEF EXECUTIVE OFFICER
DHUBRI ZILLA PARISHAD DHUBRI P.O. DHUBRI DIST. DHUBRI ASSAM PIN-783301.
6:THE JAMADARHAT ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JAMADARHAT P.O. CHIRAKUTI P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
7:THE NO. 64 SUNDARPARA GAON PANCHAYAT
REP. BY THE SECRETARY SUNDARPARA GAON PANCHAYAT P.O. JAMADARHAT P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN-783330.
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/216/2020
IRA KALITA AND 6 ORS W/O- SRI KHANIN KALITA R/O- VILL. AND P.O. BORBANG P.S. PATACHARKUCHI Page No.# 237/518
DIST.- BARPETA ASSAM PIN- 781325
2: TARU BARMAN W/O- SRI BINAY BARMAN R/O- VILL- BARBANG (CHOUKHUTY) P.O. BORBANG P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781325
3: UTPAL PATHAK S/O- LT. GOLAK PATHAK R/O- VILL- BARBANG (GOSAIPARA) P.O. NITYANANDA P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781329
4: BHABANANDA CHOUDHURY S/O- LT. MUNINDRA NATH CHOUDHURY R/O- VILL-BARBANG (KHANDOPARA) P.O. BORBANG P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781325
5: RINA DAS D/O- LT. RATI KANTA DAS R/O- VILL- RAHADHAR BIRKOLA P.O. PATHSALA P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781325
6: KALYANI PATGIRI C/O- TARUN PARGIRI R/O- VILL AND P.O. BORBANG P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781326 Page No.# 238/518
7: SARJU KALITA @ SARAJU KALITA W/O- SRI RATI KANTA KALITA R/O- VILL- BORBANG (KEOTPARA) P.O. BORBANG P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781325 VERSUS
THE STATE OF ASSAM AND 8 ORS REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06
2:THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06 3:THE FINANCE COMMISSION OF INDIA MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI- 110001 4:THE STATE FINANCE COMMISSION GOVT. OF ASSAM DISPUR GHY-06 5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY-37 6:THE DY. COMMISSIONER BARPETA P.O. AND P.S.- BARPETA DIST.- BARPETA ASSAM PIN- 781301 7:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD BARPETA P.O. AND P.S.- BARPETA DIST.- BARPETA Page No.# 239/518
ASSAM PIN- 781301 8:THE BLOCK DEVELOPMENT OFFICER BAJALI DEVELOPMENT BLOCK BAJALI DIST.- BARPETA ASSAM PIN- 781325 9:THE SECRETARY 116 NO. BARBANG GAON PANCHAYAT P.O. BORBANG P.S. PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 781325
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Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/8633/2019
MOMIRON NESSA AND 10 ORS. EX-PRESIDENT BELDUBI GAON PANCHAYAT W/O- AKBAR ALI VILL- PUTHIA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
2: JURAN ALI EX-VICE PRESIDENT BELDUBI GAON PANCHAYAT S/O- LT NASER ALI VILL- GODAIRVITA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
3: AJAHAR ALI S/O- LT. KOLIMUDDIN Page No.# 240/518
VILL- MADHOKONA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
4: CHABIYA KHATUN W/O- KAMAL SHEIKH VILL- PUTHIA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
5: ROKIYA KHATUN W/O- GOLAP HUSSAIN VILL- MADHOKONA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
6: DALIMAN NESSA W/O- RAHAM ALI VILL- BELDUBI P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
7: MAJEDA KHATUN W/O- CHAN ALI SHEIKH VILL- DIGHIRPAR (CHAR) P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
8: FOYJAL HOQUE S/O- LT. ANCHER ALI VILL- BELDUBI P.O. MEDORTARI P.S. FAKIRGANJ Page No.# 241/518
DIST- DHUBRI ASSAM PIN- 783330
9: HABEJ UDDIN S/O- HABIBAR RAHMAN VILL- PUTHIA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
10: SODOR UDDIN S/O- NASER ALI VILL- BELDUBI P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
11: SALEHA KHATUN W/O- JAYNAL ABEDIN VILL- PUTHIA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY-06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI Page No.# 242/518
JURIPAR GHY-37 4:THE DY. COMMISSIONER DHUBRI P.O. DHUBRI DIST- DHUBRI ASSAM PIN- 783301 5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST- DHUBRI ASSAM PIN- 783301 6:THE JAMADARHAT ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JAMADARHAT P.O. CHIRAKUTI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 7833330 7:THE NO. 58 BELDUBI GAON PANCHAYAT REP. BY THE SECY. BELDUBI GAON PANCHAYAT P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
------------
Advocate for : MR. M HUSSAIN Advocate for : MR. M. NATH SC PNRD (R1
5TO7) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/4761/2020
PUNYA LAHON GOHAIN AND 9 ORS EX- A.P.MEMBER- NO. 43 BOGALIJAN CONSTITUENCY W/O- SRI ARABINDRA LAHON VILL- GUBORIALI P.O. BOGOLIJAN DIST.- LAKHIMPUR ASSAM Page No.# 243/518
PIN- 787031
2: GITALI SAIKIA EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 5 HATILUNG CONSTITUENCY) W/O- SRI BUDHIN SAIKIA VILL- HATILUNG JHARATIA P.O. HATILUNG DIST.- LAKHIMPUR ASSAM PIN- 787031
3: DIPTI DUARA EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 1 BOGOLIJAN CONSTITUENCY) W/O- SRI ANANTA DUARA VILL- GUBORISALI P.O. BAGOLIJAN DIST.- LAKHIMPUR ASSAM PIN- 787031
4: MINATI MORANG EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 1 UJANI PAHUMARA CONSTITUENCY) W/O- SRI PATESHAR MORANG VILL- UJANI PAHUMARA P.O. PAHUMARA DIST.- LAKHIMPUR ASSAM PIN- 787031
5: BRAJALATA SAIKIA KHARGHARIA EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 4 CHINATOLIA CONSTITUENCY) W/O- SRI TARUN KHARGHORIA VILL- CHINATOLIA P.O. BAGOLIJAN DIST.- LAKHIMPUR ASSAM PIN- 787031
6: MARJINA BEGUM EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 6 BANTOW BANGLAI CONSTITUENCY) W/O- SRI JABAN ALI VILL- BANTOW BANGLAI P.O. HATILUNG DIST.- LAKHIMPUR ASSAM PIN- 787031
7: BABU URANG Page No.# 244/518
EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 2 BOGOLIJAN CONSTITUENCY) W/O- LT. KUNDU URANG VILL- BAGOLIJAN P.O. BAGOLIJAN DIST.- LAKHIMPUR ASSAM PIN- 787031
8: MD. TAHIR ALI EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 2 ROWNAPUR CONSTITUENCY) W/O- SRI NAKBAR ALI VILL- 8 NO. RAWANAPUR P.O. HATILUNG DIST.- LAKHIMPUR ASSAM PIN- 787031
9: MD. ROFCUL ISLAM EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 1 ROWNAPUR CONSTITUENCY) S/O- SRI RUSTOM ALI VILL- 1 NO. RAWANAPUR P.O. HATILUNG DIST.- LAKHIMPUR ASSAM PIN- 787031
10: LACHIT CHETIA EX-MEMBER- NO. 43 BOGALIJAN G.P. (NO. 3 BOWALGURI CONSTITUENCY) W/O- SRI ARABINDRA LAHON VILL- GUBORIALI P.O. BOGOLIJAN DIST.- LAKHIMPUR ASSAM PIN- 787031 VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
Page No.# 245/518
DISPUR GHY-06 4:THE DY. COMMISSIONER LAKHIMPUR ASSAM P.O. NORTH LAKHIMPUR DIST.- LAKHIMPUR ASSAM PIN- 787001 5:THE CHIEF EXECUTIVE OFFICER LAKHIMPUR ZILLA PARISHAD LAKHIMPUR NORTH- LAKHIMPUR ASSAM- 787001 6:THE BLOCK DEVELOPMENT OFFICER LAKHIMPUR DEVELOPMENT BLOCK KONWAR GAON LAKHIMPUR ASSAM PIN- 787032
------------
Advocate for : MR. M K BORO Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/4972/2020
NIRUPAMA DUWARIKA MEDOK AND 10 ORS EX-PRESIDENT NO.39 SILAPATHAR G.P. W/O. SRI DINANATH MEDOK VILL. KATHAIGURI MISING GAON P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
2: PARISMITA ARANDHARA BARUAH EX-MEMBER NO.39 SILAPATHAR G.P. (NO.9 NAGAON CONSTITUENCY) W/O. SRI PRASANTA BARUAH VILL. NAGAON P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
3: SATYA DAS EX-MEMBER NO.39 SILAPATHAR G.P. (NO.5 KULAMUWA CONSTITUENCY) Page No.# 246/518
S/O. SRI DINAI DAS VILL. KULAMUA BANGALI P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
4: ANUKUL SEN EX-MEMBER NO.39 SILAPATHAR G.P. (NO.3 SILA GAON CONSTITUENCY) S/O. SRI AKHIL SEN VILL. PHULBARI BANGALI P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
5: SMT. PAHIMONI PEGU EX-MEMBER NO.39 SILAPATHAR G.P. (NO.6 RAMPUR BLOCK CONSTITUENCY) S/O. SRI TARUN PEGU VILL. SILA BORGHULI P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
6: SMT. SENIMAI SONOWAL EX-MEMBER NO.39 SILAPATHAR G.P. (NO.10/NO.2 SILA GAON CONSTITUENCY) W/O. SRI NITYANANDA SONOWAL VILL. NO.2 SILAGAON P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
7: JOBA DENNATH EX-MEMBER NO.39 SILAPATHAR G.P. (NO.1 SILA GAON CONSTITUENCY) W/O. SRI SABIRAI DENNATH VILL. NO.1 SILAGAON P.O. SILABALI GAON DIST. DHEMAJI ASSAM PIN-787059.
8: OM KUMAR PEGU EX-MEMBER NO.39 SILAPATHAR G.P. (SILA PIPALGURI CONSTITUENCY) W/O. SRI NITYANANDA SONOWAL Page No.# 247/518
VILL. SILA PIPALGURI P.O. SILAPATHAR DIST. DHEMAJI ASSAM PIN-787059.
9: KUSUN SARKAR EX-PRESIDENT NO.49 MUKTIAR G.P. W/O. SRI GOPAL SARKAR VILL. SILABALI P.O. SILABALI DIST. DHEMAJI ASSAM PIN-787059.
10: KARTIK GOSH EX-MEMBER NO.49 MUKTIAR G.P. (NO.10 KAKBARI CONSTITUENCY) S/O. SRI NAWAI GOSH VILL. KARENG BASTI P.O. SILABALI DIST. DHEMAJI ASSAM PIN-787059.
11: GAURDASHI DAS EX-MEMBER NO.49 MUKTIAR G.P. (ALIPUR CONSTITUENCY) S/O. SRI KATIPATH DAS VILL. ALIPUR P.O. MUKTAIR DIST. DHEMAJI ASSAM PIN-787059.
VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GUWAHATI-781037. 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
Page No.# 248/518
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER DHEMAJI ASSAM DIST. DHEMAJI ASSAM PIN-787057.
5:THE CHIEF EXECUTIVE OFFICER DHEMAJI ZILLA PARISHAD DHRMAJI CHARIALI DHEMAJI NH-52 DHEMAJI ASSAM PIN-787057.
6:THE BLOCK DEVELOPMENT OFFICER SISSIBORGAON DEVELOPMENT BLOCK DHEMAJI ASSAM-787057.
------------
Advocate for : MR. M K BORO Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/8730/2019
IRA DAS AND 70 ORS. (19 NO BAMUNIGAON G.P PRESIDENT) W/O- SRI KUMUD DAS
VILL- 1NO GANAKPARA
P/O- CHAUDARYKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
2: LALITA RABAH (19 NO BAMUNIGAON G.P VICE PRESIDENT) W/O- SRI GAJIRAM RABAH
VILL-UPARKHATIRA
P/O- BAMUNIGAON
DIST- KAMRUP (R) ASSAM Page No.# 249/518
PIN-781141
3: LAKSHI DAS (19 NO BAMUNIGAON G.P 1NO GANAKPARA WARD MEMBER) W/O- SRI MONI RAM DAS
VILL- 1NO GANAKPARA
P/O- CHAUDARYKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
4: BOIJAYANTI BORO (19 NO BAMUNIGAON G.P 2NO GANAKPARA WARD MEMBER) W/O- SRI HARESWAR BORO
VILL- 2NO GANAKPARA
P/O- BAMUNIGAON
DIST- KAMRUP (R) ASSAM PIN-781141
5: ALPONA THAKURIA (19 NO BAMUNIGAON G.P 3NO WARD MEMBER) W/O- SRI MAKHAN THAKURIA BORO
VILL- BAMUNIGAON
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM PIN-781141
6: BAIJAYANTI BORO (19 NO BAMUNIGAON G.P 4NO WARD MEMBER) W/O- SRI TIRTHA BORO
VILL- BAMUNIGAON
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM Page No.# 250/518
PIN-781141
7: SALSING MARAK (19 NO BAMUNIGAON G.P 6NO WARD MEMBER) S/O- SRI KRIBIT SANGMA
VILL-JANGABAITHA
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM PIN-781141
8: KAILASH BORO (19 NO BAMUNIGAON G.P 7NO WARD MEMBER) S/O- SRI BUBAN BORO
VILL-BELGURI
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
9: ANIMA NATH (19 NO BAMUNIGAON G.P 8NO WARD MEMBER) W/O- HORMOHAN NATH
VILL-KALABAKARA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
10: BIMAL RABHA (19 NO BAMUNIGAON G.P 9NO WARD MEMBER) AGED ABOUT 45 YEARS S/O-
VILL- PAGALAPARA
P/O-BAMUNIGAON
DIST- KAMRUP (R) ASSAM PIN-781141 Page No.# 251/518
11: DIPAK RAJBANGSHI (19 NO BAMUNIGAON G.P 10NO WARD MEMBER) S/O-SRI DANDI RAM RAJBANGSHI
VILL- DAKHIN BANKAKATA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
12: PRATAP KALITA (3NO CHHAYGAON ANCHALIK PANCHAYAT PRESIDENT) S/O-LT NARAYAN KALITA
VILL-DUBJENI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
13: BAIJAYNTI BORO (3NO CHHAYGAON AP VICE PRESIDENT) W/O- DAKESWAR BORO
VILL- DHEKENABARI MATHURAPURI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
14: ANITA BORA ( AP MEMBER 3NO CHHAYGAON PANCHAYAT 117NO SATTALUK GP) W/O- CHAKRADHAR BORA
VILL- NATUN JARABARI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
15: LILA DAS BORO Page No.# 252/518
( AP MEMBER 3NO CHHAYGAON PANCHAYAT 19NO BAMUNIGAON GP) W/O- PRATAP BORO
VILL- DAKHIN BANKAHATA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
16: SAHIDUL ISLAM ( AP MEMBER 3NO CHHAYGAON PANCHAYAT 18NO GUMI GP) S/O- MATLAP ALI
VILL- AGGUMI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
17: KALYANI MAJUMDAR ( AP MEMBER 3NO CHHAYGAON PANCHAYAT 15NO CHAMPAK NAGAR GP) S/O- TAPAN MAJUMDAR
VILL- DUBJENI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
18: MADAN CHOUDHURI ( MEMBAR OF KAMRUP ZILA PARISHAD 5NO ZILA PARISHAD CHHAYGAON) S/O-LT KAMALA CHOUDHURI
VILL- PATARIGAT P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
19: SABITA DAS Page No.# 253/518
(17NO PASHIM CHHAYGAON GP PRESIDENT) D/O- LT CHANDRA KANTA DAS VILL-DHEKANABARI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
20: BABUL AHMED (17NO PASHIM CHHAYGAON GP VICE PRESIDENT) S/O- LT SIDDIQUE AHMED
VILL-DHEKANABARI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
21: TAZMUL HOQUE CHOUDHURY (1NO DHEKRABARI WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- ABUBAKKAR CHOUDHURY P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
22: KARUNA KANTA DAS (8NO BATAKUCHI WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- LT DARMESWAR DAS
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
23: GITA DAS (10NO NOWAMATI WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- DILIP DAS
VILL-NOWAMATI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
24: NILIMA DAS (3NO KAIMARI WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- LT PADESWAR DAS Page No.# 254/518
VILL- KAIMARI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
25: BHARATI DEWAR (4NO KAIMARI WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- LT DHIREN DEWAR VILL- KAIMARI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM
PIN-781124
26: NIRMLA DAS CHOUDHURY (5NO CHOUDHURIKHAT WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- JIBESWAR CHOIUDHURY VILL- CHOUDHURYKHAT P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
27: MINAKSHI BORO (6NO CHOUDHURIKHAT WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O- DIGANTA BORO VILL- CHOUDHURYKHAT P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
28: SUMATI BORO (7NO PACHIMDULI WARD MEMBER 17NO PASHIM CHHAYGAON GP) C/O-LT SAMESWAR BORO P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
29: DWIJEN BISWAS (18NO GUMI BANKAKATA G.P PRESIDENT) S/O-LT KHAGEN BISWAS
VILL- AMBARI P/S- CHHAYGAON Page No.# 255/518
DIST- KAMRUP (R) ASSAM PIN-781137
30: RUPCHAN ALI (18NO GUMI BANKAKATA G.P VICE PRESIDENT) S/O- LT RAIJUDDIN
VILL- MAJGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
31: JITUL HIRA (9NO WARD MEMBER 18NO GUMI BANKAKATA G.P) S/O- MONIRAM HIRA
VILL-TARIGAON
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
32: SUKLESWAR KALITA (10NO WARD MEMBER 18NO GUMI BANKAKATA G.P) S/O- ATUL KALITA
VILL-TARIGAON
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
33: ANIMA BIBI (5NO WARD MEMBER 18NO GUMI BANKAKATA G.P) W/O-RAHIMUDDIN VILL- DUMGARA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM Page No.# 256/518
PIN-781137
34: RINA BIBI (6NO WARD MEMBER 18NO GUMI BANKAKATA G.P) W/O- ISLAM ALI
VILL- MAHGAR
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
35: JAMALUDDIN (8NO WARD MEMBER 18NO GUMI BANKAKATA G.P) S/O- LT MUKBUL HUSSAIN
VILL- MAJGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
36: SANTONA RAY (4NO WARD MEMBER 18NO GUMI BANKAKATA G.P) W/O-LAKSHMAN ROY
VILL- AMBARI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
37: IYESA BIBI (3NO WARD MEMBER 18NO GUMI BANKAKATA G.P) W/O- SAHRAP ALI
VILL- AGGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM Page No.# 257/518
PIN-781137
38: JEUTI KALITA (1NO WARD MEMBER 18NO GUMI BANKAKATA G.P) W/O- BABUL KALITA
VILL- PASSGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
39: NUR ISLAM (2NO WARD MEMBER 18NO GUMI BANKAKATA G.P) S/O-LT HOBI SHEIK VILL- PASSGUMI
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781137
40: MAMONI RAJBANGSHI (117 SATTALUK GP PRESIDENT) W/O- GIREN RAJBANSHI VILL-BALAGAON KOSPARA P/O- CHAUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
41: KAMAL KALITA (117 SATTALUK GP VICE PRESIDENT) C/O- LT GAURI KALITA VILL-BANAKATA
P/O- AGGUMI DIST- KAMRUP (R) ASSAM PIN-781134
42: MANJU KALITA (1NO JAMUGURI WARD MEMBER 117 SATTALUK GP) W/O- JOGEN KALITA
VILL- BALAGAON KOSPARA Page No.# 258/518
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
43: NAMITA DEVI (2NO JAMUGURI WARD MEMBER 117 SATTALUK GP) W/O- HEMENTA SARMA
VILL-BALAGAON
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
44: MINATI KALITA (4NO JAMUGURI WARD MEMBER 117 SATTALUK GP) W/O- BHABEN KALITA
VILL- JAMUGURI DURAMARI P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
45: TARABALA DAS (3NO JAMUGURI WARD MEMBER 117 SATTALUK GP) W/O-UTTAM CH. DAS VILL- JAMUGURI KALARDIA P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141
46: JOGEN KALITA (5NO BANKATA WARD MEMBER 117 SATTALUK GP) C/O- LT NARESWAR KALITA
VILL- BANKAKATA
P/O- CHOUDHURIKHAT
DIST- KAMRUP (R) ASSAM PIN-781141 Page No.# 259/518
47: KABITA KALITA (7NO DHOBERGAON WARD MEMBER 117 SATTALUK GP) W/O- KAMALESWAR KALITA
VILL- UTTAR BANKAKATA P/O-NATUN JARABARI
DIST- KAMRUP (R) ASSAM PIN-781124.
48: KHANINDRA KALITA (8NO DHOBERGAON WARD MEMBER 117 SATTALUK GP) C/O- NAGEN KALITA VILL- NATUN JARABARI
DIST- KAMRUP (R) ASSAM PIN-781124
49: KAILASH SAOD (9NO DHOBERGAON WARD MEMBER 117 SATTALUK GP) S/O- KAGEN SAOD VILL- NATUN JARABARI
DIST- KAMRUP (R) ASSAM PIN-781124
50: JITEN THAKURIA (10NO DHOBERGAON WARD MEMBER 117 SATTALUK GP) S/O- LT PRITHIRAM THAKURIYA VILL- NATUN JARABARI
DIST- KAMRUP (R) ASSAM PIN-781124
51: NABA KUMAR DAS (15NO CHAMPAKNAGAR GP PRESIDENT) S/O- SURJIT KUMAR DAS
VILL-MATHPARA
P/O- CHAMPAKNAGAR
DIST- KAMRUP (R) ASSAM PIN-781124
52: DIPIKA DAS (WARD MEMBER OF 15NO CHAMPAKNAGAR GP) W/O- BIMAL DAS Page No.# 260/518
VILL- NOWAPARA P/O- CHHAYAGAON DIST- KAMRUP (R) ASSAM PIN-781124
53: JHON KALITA (WARD MEMBER 15NO CHAMPAKNAGAR GP) S/O- PARUSU KALITA VILL- ALEGJARI
VILL- ALEGJARI P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
54: DEBAKANTA DAS (WARD MEMBER 15NO CHAMPAKNAGAR GP) S/O- NARAKANTA DAS VILL- ALEGJARI P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
55: ARATI DEKA (WARD MEMBER 15NO CHAMPAKNAGAR GP) S/O- GOJIKANTA DEKA VILL-GOSHANIMATH P/O- CHAMPAKNAGAR DIST- KAMRUP (R) ASSAM PIN-781124
56: ANITA DAS (WARD MEMBER 15NO CHAMPAKNAGAR GP) W/O-NAKUL DAS VILL- KUKURMARA
P/O- CHAMPAKNAGAR DIST- KAMRUP (R) ASSAM PIN-781124
57: KABITA KALITA (WARD MEMBER 15NO CHAMPAKNAGAR GP) Page No.# 261/518
W/O- JITEN KALITA VILL- PASHAMTOLA P/O- CHAMPAKNAGAR DIST- KAMRUP (R) ASSAM PIN-781124
58: BIBHA DAS (WARD MEMBER 15NO CHAMPAKNAGAR GP) W/O- DINESH DAS
VILL- KUKURMARA
P/O- KUKURMARA
DIST- KAMRUP (R) ASSAM PIN-781124
59: NABANITA DAS (WARD MEMBER 15NO CHAMPAKNAGAR GP) W/O- NABA KUMAR DAS VILL- MATHPARA
P/O- CHAMPAKNAGAR DIST- KAMRUP (R) ASSAM PIN-781124
60: PRABHAT DAS (WARD MEMBER 15NO CHAMPAKNAGAR GP) S/O- MUHIM DAS P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
61: TARULATA THAKURIA (16NO CHHAYGAON GP VICE PRESDENT) W/O- SATYA THAKURIA VILL- 1NO VALASIDHI P/O AND P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
62: PRABIN BORO Page No.# 262/518
(3NO WARD MEMBER OF 16NO CHHAYGAON GP) S/O-THANESWAR BORO VILL-MAKELI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
63: HIRA DAS THAKURIA (4NO WARD MEMBER OF 16NO CHHAYGAON GP) W/O- KRITHISH THAKURIA VILL-BIHDIA P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
64: JULI KALITA (7NO WARD MEMBER OF 16NO CHHAYGAON GP) W/O- JADAB KALITA VILL- DUBJENI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
65: ANIMA DAS (1NO WARD MEMBER OF 16NO CHHAYGAON GP) W/O-LT JATIN DAS VILL-NATUN KATAHI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
66: ROBIN SALOI (10NO WARD MEMBER OF 16NO CHHAYGAON GP) S/O-LT BOGESWAR SALOI VILL- SINGKHAT P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124 Page No.# 263/518
67: NARAYAN SAUD (5NO WARD MEMBER OF 16NO CHHAYGAON GP) S/O- LT NAYAN SAOD VILL-GARGANPARA
P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
68: MADHABI CHOUDHURY (6NO WARD MEMBER OF 16NO CHHAYGAON GP) W/O- MAHESWAR VILL-BORAKHAT P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
69: MADHAB DAS (8NO WARD MEMBER OF 16NO CHHAYGAON GP) S/O- DEBIRAM DAS VILL-2NO BALASIDHI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
70: PHANIL KALITA (2NO WARD MEMBER OF 16NO CHHAYGAON GP) VILL-KALAHI P/S- CHHAYGAON
DIST- KAMRUP (R) ASSAM PIN-781124
71: PRANITA MALAKAR (13 NO HAJO AP MEMBER) W/O- CHIBIT MALAKAR VILL- SATLADIA P.S AND P.O- HAJO DIST- KAMRUP (R) ASSAM Page No.# 264/518
VERSUS
THE STATE OF ASSAM AND 13 ORS. REP. BY THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-781006. 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM JURIPAR PANJABARI GUWAHATI-781037. 4:THE DEPUTY COMMISSIONER KAMRUP (R) AMINGAON ASSAM 5:THE CHIEF EXECUTIVE OFFICER ZILLA PARISHAD KAMRUP(R) 6:THE BLOCK DEVELOPMENT OFFICER CHHAYGAON AND BLOCK DEVELOPMENT OFFICER HAJO.
7:THE SECRETARY 16 NO CHHAYAGAON GP P.O AND P.S - CHHAYAGAON KAMRUP (R) DIST- KAMRUP (ASSAM) PIN- 781123 8:THE SECRETARY 15 NO CHAMPAK NAGAR GP P.OAND P.S - CHHAYAGAON KAMRUP (R) DIST-KAMRUP (ASSAM) PIN- 781124 9:THE SECRETARY 17 NO. PACHIM CHHAYGAON GP P.O. AND P.S. CHHAYGAON KAMRUP (R) DIST. KAMRUP (R) ASSAM Page No.# 265/518
PIN-781124 10:THE SECREATRY 18 NO GUMI BANKAKATA GP VILL- GUMI P/O-GUMI P/S-CHHAYGAON DIST- KAMRUP (ASSAM) PIN- 781137 11:THE SECRETARY 19 NO BAMUNIGAON GP. VILL- BAMUNIGAON P/O-BAMUNIGAON P/S-CHHAYGAON DIST- KAMRUP (ASSAM) PIN-781141.
12:THE SECRETARY 117 NO SATTALUK GP. VILL-SATTALUK P/S-CHHAYGAON DIST- KAMRUP (ASSAM) PIN-781141.
13:THE SECRETARY CHHAYGAON ANCHALIK PANCHAYAT. P/S-CHHAYGAON DIST- KAMRUP (ASSAM) PIN- 781124 14:THE SECRETARY HAJO ANCHOLIK PANCHAYAT. VILL- HAJO DIST- KAMRUP (ASSAM) PIN- 781102
------------
Advocate for : MR. R ALI Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 13 ORS.
Linked Case : WP(C)/1180/2020
NILIMA BHARALI AND 10 ORS. EX PRSEIDENT OF 10 PAKAJARA GAON PANCHAYAT W/O- SRI HEDEM BHARALI Page No.# 266/518
VILL- MOHKHUTI BANIA P.O- HAZARIKA GAON P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
2: NIRUPOMA PAYENG REGON EX MEMBER OF NO.2 BENGENA KALIA UNIT 110 PAKAJARA G P W/O- LATE SUNIT REGON VILL AND P.O- JAKAI BOWA P.S- GARAMUR MAJULI DIST- MAJULI PIN- 785104
3: AJIT KR BORUAH EX MEMBER OF NO.5 KAKATIBARI UNIT 110 PAKAJARA GP S/O- KAMALA KANTA BORUAH VILL- NATUN DEO DI ATTAI P.O- HAZARIKA GAON P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
4: JITEN BORAH
1 MOHKHUTI UNIT 110 PAKAJARA G P S/O- GHANA BORAH VILL- DEO DI ATTI P.O- BANGANATTYA P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
5: DIPTI DAS EX MEMBER OF NO.4 JOGI GAON UNIT 110 PAKAJARA GP W/O- DIGEN DAS VILL- NATUN KAMALABARI P.O- HAZARIKA GAON P.S- GARAMUR Page No.# 267/518
MAJULI DIST- MAJULI ASSAM PIN- 785104
6: JUNUMAI MILI EX MEMBER OF NO.3 NAMONI JAKAIBOWA UNIT 110 PAKAJARA GP W/O- PHULASWAR MILI VILL- AJARGURI P.O- JAKAIBOWA P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
7: JURITI REGON EX MEMBER OF NO.10 3 MOHKHUTI UNIT 110 PAKAJARA GP W/O- SRI DILIP REGON VILL NO. 1 MORITUNI P.O- MORITUNI P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785106
8: BHADESWAR DAS EX MEMBER OF NO.8 3 BHURAMORA UNIT 110 PAKAJARA GP S/O- SRI DEMBASWAR DAS VILL- KATHANIATTI P.O- BHURAMORA P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
9: BIJU PAYENG EX MEMBER OF NO. 9 PAKAJARA UNIT 110 PAKAJARA GP W/O- SRI DOMON PAYENG VILL 3 NO. MAHKHUTI Page No.# 268/518
P.O- MARITUNI P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785106
10: JITUMONI NATH BORUAH EX MEMBEROF NO.7 3 BHURAMORA UNIT 110 PAKAJARA GP W/O- ADITYA BORUAH VILL- POHARDIA GAON P.O- BHURAMORA P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
11: JAYRAM PAYENG EX MEMBER OF NO.1 UJANI JAIKAIBOWA UNIT 110 PAKAJARA GP S/O- MOMBORAM PAYENG VILL- KALITAPAR P.O- JAKAIBOWA P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104 VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPPTT DISPUR GUWAHATI- 781006
2:THE COMMISSIONER TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GHY- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT Page No.# 269/518
DISPUR GUWAHATI- 781006 4:THE DEPUTY COMMISSIONER MAJULI ASSAM PIN- 785105 5:THE CEO MAJULI ZILLA PARISHAD KAMALABARI DIST- MAJULI ASSAM PIN- 785105 6:THE MAJULI ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BDO MAJULI DEVELOPMENT BLOCK KAMALABARI P.O AND P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104 7:THE 110 PAKAJARA GAON PANCHAYAT REP. BY THE SECRETARY PAKAJARA GAON PANCHAYAT UNDER MAJULI ANCHALIK PANCHAYAT KAMALABARI P.O AND P.S- GARAMUR MAJULI DIST- MAJULI ASSAM PIN- 785104
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/1408/2020
NIRU REGON AND 10 ORS. EX-PRESIDENT OF 104 KAMALABARI G.P. W/O. SRI NITANANDA REGON VILL. BLOCK TINIALI P.O. AND P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
Page No.# 270/518
2: DIPEN BORAH EX-MEMBER OF NO.4 DEWDI ATI UNIT 104 KAMALABARI G.P. S/O. BHOGESWAR BORAH VILL. URIUMPARA P.O. BENGENA ATI SATRA P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
3: DOLARAM POGAG EX-MEMBER OF NO.3 POHAR DIYA UNIT 104 KAMALABARI G.P. S/O. LT. BHOLARAM POGAG VILL. BALIGAON P.O. BENGENE ATI SATRA P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
4: ANITA DAS EX-MEMBER OF NO.5 BENGENA ATI UNIT 104 KAMALABARI G.P. W/O. RAMES DAS VILL. AND P.O. BENGENA ATI SATRA P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
5: RUPA REGON CHINTEY EX-MEMBER OF NO.6 BURA KALITA UNIT 104 KAMALABARI G.P. W/O. MOZINDRA CHINTEY VILL. MATIABARI P.O. POTIA P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
6: REKHAMONI SAIKIA BHUYAN EX-MEMBER OF NO.1 BORBARI UNIT 104 KAMALABARI G.P. W/O. GULUK BHUYAN VILL. BORBARI P.O. GARAMUR Page No.# 271/518
P.S. GARAMUR MAJULI DIST. MAJULI ASSAM PIN-785104.
7: BHANU BARUAH SAIKIA EX-MEMBER OF NO.2 DORIA KAMALPUR UNIT 104 KAMALABARI G.P. W/O. TULSI SAIKIA VILL. KAMALPUR P.O. AND P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
8: MONIKA BORAH SAIKIA EX-MEMBER OF NO.9 UPOR KATHANI UNIT 104 KAMALABARI G.P. W/O. SRI HEMANTA SAIKIA VILL. KATHONI CHUK P.O. AND P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
9: JOGA SAIKIA EX-MEMBER OF NO.10 UPOR KATHANI UNIT 104 KAMALABARI G.P. W/O. SRI PONARAM SAIKIA VILL. UPOR KATHANI P.O. AND P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
10: TILESWAR PAYENG EX-MEMBER OF NO.9 2 KAHAL GAON UNIT 104 KAMALABARI G.P. S/O. BENSHI PAYENG VILL. JARANI SONOWAL GAON P.O. BENGENA ATI SATRA P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
Page No.# 272/518
11: AJIT DOLEY EX-MEMBER OF NO.7 URIAM PARA UNIT 104 KAMALABARI G.P. S/O. BOGAI DOLEY VILL. BLOCK TINIALI P.O. AND P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
MAJULI ASSAM PIN-785105.
5:THE CHIEF EXECUTIVE OFFICER
MAJULI ZILLA PARISHAD KAMALABARI DIST. MAJULI ASSAM PIN-785105.
6:THE MAJULI ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER MAJULI DEVELOPMENT BLOCK KAMALABARI P.O. AND P.S. GARAMUR MAJULI DIST. MAJULI Page No.# 273/518
ASSAM PIN-785104.
7:THE 104 KAMALABARI GAON PANCHAYAT REP. BY THE SECRETARY KAMALABARI GAON PANCHAYAT UNDER MAJULI ANCHALIK PANCHAYAT KAMALABARI P.O. AND P.S. KAMALABARI DIST. MAJULI ASSAM PIN-785106.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/8125/2019
CHAYNA KHATUN AND 10 ORS. EX-PRESIDENT 59 NO. NICHINPUR G.P. W/O- JOHIRUL ISLAM VILL- FULPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
2: SOLIM UDDIN EX- VICE PRESIDENT 59 NO. NICHINPUR G.P. S/O- ZELHOZ VILL- ARIKATA P.O. MEDORTARI DIST- DHUBRI ASSAM
3: DULE BALA DAS EX-MEMBER 59 NO. NICHINPUR G.P. W/O- NARENDRA NARAYAN DAS VILL- GOBRATARI P.O. MEDORTARI DIST- DHUBRI ASSAM
4: MAYNA KHATUN Page No.# 274/518
EX-MEMBER 59 NO. NICHINPUR G.P. W/O- SONA ULYA VILL- BAR NICHINPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
5: ABU ZEHAL MIAH EX-MEMBER 59 NO. NICHINPUR G.P. S/O- ZOYAN ALI VILL- KULAMUYA CHOTO NICHINPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
6: GOLJAN BIBI EX-MEMBER 59 NO. NICHINPUR G.P. W/O- SAGAR ALI VILL- FULPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
7: SUFIA KHATUN EX-MEMBER 59 NO. NICHINPUR G.P. W/O- BELLAL PARAMANIK VILL- KULAMUYA CHOTO NICHINPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
8: RAMJAN ALI EX-MEMBER 59 NO. NICHINPUR G.P. S/O- DAROG ALI VILL- FULPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
9: FULMALA KHATUN EX-MEMBER 59 NO. NICHINPUR G.P. D/O- CHAND MIYA SHEIKH Page No.# 275/518
VILL- JAMBARI P.O. MEDORTARI DIST- DHUBRI ASSAM
10: ABDUL KHALEQUE EX-MEMBER 59 NO. NICHINPUR G.P. S/O- ABDUL KADER VILL- BAR NICHINPUR P.O. MEDORTARI DIST- DHUBRI ASSAM
11: JAHAN UDDIN KHAN EX-MEMBER 59 NO. NICHINPUR G.P. S/O- CHEKANDAR KHAN VILL- KULAMUYA CHOTO NICHINPUR P.O. MEDORTARI DIST- DHUBRI ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY- 37 3:THE DY. COMMISSIONER DHUBRI P.O. AND DIST- DHUBRI ASSAM PIN- 783301 4:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD P.O. AND DIST- DHUBRI ASSAM PIN- 783301 5:THE BLOCK DEVELOPMENT OFFICER JAMADARHAT DEVELOPMENT BLOCK P.O. JAMADARHAT Page No.# 276/518
DIST- DHUBRI ASSAM PIN- 783318 6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06
------------
Advocate for : MR. D A KAIYUM Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/9143/2019
MONOWARA BIBI AND 10 ORS. FORMER PRESIDENT GASPARA G.P. W/O- ABDUL GAFUR VILL. DHARMASALA PT-I P.O. AND P.S. DHUBRI ASSAM PIN 783324.
2: NUR ISLAM PRAMANIK FORMER VICE PRESIDENT GASPARA G.P. S/O- SAUKAT ALI PRAMANIK VILL. GASPARA P.O.- DHARMASALA DHUBRI.
3: AJIYA BIBI FORMER MEMBER GASPARA G.P. W/O- MOSTAKIN SK VILL. DHARMASALA PART-I P.O. AND P.S. DHUBRI DIST. DHUBRI ASSAM PIN- 783324.
4: SOKINA BIBI FORMER MEMBER GASPARA G.P. W/ ABDUL RAHMAN SK. VILL. DHARMASALA PART-1B P.O. AND P.S. DHUBRI DIST. DHUBRI ASSAM PIN- 783324.
Page No.# 277/518
5: MOINUL HAQUE FORMER MEMBER GASPARA G.P. S/O- RUPETULA SK. VILL. DHARMASALA PART-II P.O. AND P.S. DHUBRI DIST.- DHUBRI ASSAM PIN- 783324.
6: GESHBHAN BIBI FORMER MEMBER GASPARA G.P. W/O- NASER ALI VILL. MUMARGATI P.O. AND P.S. DHARMASALA DIST.- DHUBRI ASSAM PIN- 783324.
7: NURUL HAQUE FORMER MEMBER GASPARA G.P. S/O- SUKURUDDIN VILL. KACHUYAR KHAS PART-III P.O. AND P.S. DHUBRI DIST.- DHUBRI ASSAM IN- 783324.
8: AMISA BIBI FORMER MEMBER GASPARA G.P. SABAN ALI VILL. GHEWMARI PO AND PS- DHUBRI DIST.- DHUBRI ASSAM PIN- 783324.
9: SADEKA BIBI FORMER MEMBER GASPARA G.P. W/O- MOTIUR RAHMAN VILL. GASPARA-B P.O. AND P.S. DHUBRI DIST. DHUBRI ASSAM PIN- 783324.
10: ABDUL MALEK SK FORMER MEMBER GASPARA G.P.
Page No.# 278/518
S/O- HOSEN FAKIR VILL. GASPARA C P.O. AND P.S. DHUBRI DIST.- DHUBRI ASSAM PIN- 783324.
11: HASMAT ALI FORMER MEMBER GASPARA G.P. S/O- HABEZUDDIN VILL. DUBIRPAR P.O. AND P.S. DHUBRI DIST.- DHUBRI ASSAM PIN- 783324.
VERSUS
THE STATE OF SSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT. DISPUR GHY.-06.
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
4:THE DY. COMMISSIONER DHUBRI ASSAM PIN- 783301.
5:DHUBRI ZILLA PARISHAD REP. BY THE C.E.O. DHUBRI ZILLA PARISHAD DIST- DHUBRI ASSAM PIN- 783301.
6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE B.D.O. GAURIPUR DEVELOPMENT BLOCK P.O. AND P.S. GAURIPUR DIST.- DHUBRI ASSAM Page No.# 279/518
PIN- 783301.
------------
Advocate for : MR D KALITA Advocate for : SC PNRD appearing for THE STATE OF SSAM AND 5 ORS.
Linked Case : WP(C)/7829/2019
JAFOR ALI AND 10 ORS. EX-PRESIDENT 60 NO. CHIRAKUTI G.P. S/O- JAHUR UDDIN VILL- KUMRI P.O. CHIRAKUTI DIST- DHUBRI ASSAM
2: SHAHERA KHATUN EX- VICE PRESIDENT 60 NO. CHIRAKUTI G.P. W/O- ABDUL KUDDUS VILL- FULGASA P.O. CHIRAKUTI DIST- DHUBRI ASSAM
3: NURUDDIN SHEIKH EX-MEMBER 60 NO. CHIRAKUTI G.P. S/O- MAJIBAR RAHMAN VILL- CHIRAKUTI CHATAPARA P.O. CHIRAKUTI DIST- DHUBRI ASSAM
4: ABDUL KARIM EX-MEMBER 60 NO. CHIRAKUTI G.P. S/O- BAHAR ALI VILL- GUNAIPANI P.O. CHIRAKUTI DIST- DHUBRI ASSAM
5: ANOWARA KHATUN EX-MEMBER Page No.# 280/518
60 NO. CHIRAKUTI G.P. W/O- ABUL SHIKDAR VILL- CHIRAKUTI CHATAPARA P.O. CHIRAKUTI DIST- DHUBRI ASSAM
6: AJIMA KHATUN EX-MEMBER 60 NO. CHIRAKUTI G.P. W/O- KAMINUL ISLAM VILL- CHIRAKUTI CHATAPARA P.O. CHIRAKUTI DIST- DHUBRI ASSAM
7: JAYDA KHATUN EX-MEMBER 60 NO. CHIRAKUTI G.P. W/O- ACHRAF ALI VILL- KUMRI P.O. CHIRAKUTI DIST- DHUBRI ASSAM
8: MINARA KHATUN EX-MEMBER 60 NO. CHIRAKUTI G.P. W/O- CHAIFUL ISLAM VILL- KASHIYARTARI P.O. CHIRAKUTI DIST- DHUBRI ASSAM
9: MONOWAR HUSSAIN EX-MEMBER 60 NO. CHIRAKUTI G.P. S/O- HASAN ALI VILL- KUMRI P.O. CHIRAKUTI DIST- DHUBRI ASSAM
10: JOYNAL ABEDIN EX-MEMBER 60 NO. CHIRAKUTI G.P. S/O- KITAB ALI VILL- BAULURI Page No.# 281/518
P.O. CHIRAKUTI DIST- DHUBRI ASSAM
11: SHAJAHAN MIAH EX-MEMBER 5 NO. JAMADARHAT A.P. S/O- SHUKUR ALI VILL- CHIRAKUTI CHATAPARA P.O. CHIRAKUTI DIST- DHUBRI ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE DY. COMMISSIONER DHUBRI P.O. AND DIST- DHUBRI ASSAM PIN- 783301 4:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD P.O. AND DIST- DHUBRI ASSAM PIN- 783301 5:THE BLOCK DEVELOPMENT OFFICER JAMADARHAT DEVELOPMENT BLOCK P.O. JAMADARHAT DIST- DHUBRI ASSAM PIN- 783318 6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 7:PRESIDENT NO.60 CHIRAKUTI GAON PANCHYAT CHIRAKUTI Page No.# 282/518
DHUBRI ASSAM 8:SECRETARY NO.60 CHIRAKUTI GAON PANCHYAT CHIRAKUTI
DHUBRI ASSAM
------------
Advocate for : MR. D A KAIYUM Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/892/2020
PURABI BHARALI BORUAH AND 10 ORS. EX-PRESIDENT OF 98 RANGACHAHI GAON PANCHAYAT W/O. NAREN BORUAH VILL. JURBIL GAON P.O. RANGACHAHI P.S. GARAMUR DIST. MAJULI ASSAM PIN-785104.
2: PADMADHAR PAYUN EX-VICE PRESIDENT OF 98 RANGACHAHI GAON PANCHAYAT S/O. MUDOI PAYUN VILL. GUWALABARI P.O. RANGACHAHI P.S. GARAMUR DIST. MAJULI ASSAM PIN-785104.
3: SONGEETA NATH EX-MEMBER OF NO.8 PUHUMORA NATH GAON UNIT 98 RANGACHAHI GAON PANCHAYAT W/O. NABAJIT NATH VILL. PAHUMORA P.O. NIKINIKHOWA RANGACHAHI P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
Page No.# 283/518
4: BISTURAM PAGAG EX-MAMBER OF NO.1 BARAGURI UNIT 98 RANGACHAHI GAON PANCHAYAT S/O. CHILARAM PAGAG VILL. BARAGURI GAON P.O. RANGACHAHI P.S. GARAMUR DIST. MAJULI ASSAM PIN-785104.
5: SABANTI CHINTEY EX-MAMBER OF NO.6 HOKANHUTI UNIT 98 RANGACHAHI GAON PANCHAYAT W/O. MANESWAR CHINTEY VILL. DHUACHALA GAON P.O. NIKINIKHOWA P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
6: JONALI DAS EX-MAMBER OF NO.10 BHUAMORA UNIT 98 RANGACHAHI GAON PANCHAYAT W/O. RANJAN DAS VILL. BBUAMORA GAON P.O. BHUAMORA P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
7: NITUL KR. NATH EX-MAMBER OF NO.2 RANGACHAHI UNIT 98 RANGACHAHI GAON PANCHAYAT S/O. BHABEN NATH VILL. RANGACHAHI GAON P.O. RANGACHAHI P.S. GARAMUR DIST. MAJULI ASSAM PIN-785104.
8: RAJU BHUYAN SAIKIA EX-MAMBER OF NO.3 NIKINIKHOWA UNIT 98 RANGACHAHI GAON PANCHAYAT Page No.# 284/518
W/O. MANESWAR SAIKIA VILL. NIKINIKHOWA GAON P.O. NIKINIKHOWA P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
9: BINA BORAH
EX-MAMBER OF NO.5 PAHUMORA UNIT 98 RANGACHAHI GAON PANCHAYAT W/O. ANIL BORAH VILL. PAHUMORA GAON P.O. NIKINIKHOWA P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
10: BAPKAN SAIKIA EX-MAMBER OF NO.7 NIKINIKHOWA UNIT 98 RANGACHAHI GAON PANCHAYAT S/O. LT. SONARAM SAIKIA VILL. JAMUANI GAON P.O. KARKICHUK P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785104.
11: BIREN KAKATI EX-MAMBER OF NO.9 MORBIL UNIT 98 RANGACHAHI GAON PANCHAYAT S/O. LT. LATU KAKATI VILL. JURBIL GAON P.O. NIKINIKHOWA RANGACHAHI P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-783330.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
Page No.# 285/518
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
MAJULI ASSAM PIN-785105.
5:THE CHIEF EXECUTIVE OFFICER
MAJULI ZILLA PARISHAD KAMALABARI DIST. MAJULI ASSAM PIN-785105.
6:THE UJANI MAJULI CNCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER UJANI MAJULI DEVELOPMENT BLOCK P.O. AND P.S. JENGRAIMUKH DIST. MAJULI ASSAM PIN-785105.
7:THE 98 RANGACHAHI GAON PANCHAYAT REP. BY THE SECRETARY RANGACHAHI GAON PANCHAYAT UNDER UJANI MAJULI ANCHALIK PANCHAYAT JENGRAIMUKH P.O. AND P.S. JENGRAIMUKH DIST. KAJULI ASSAM PIN-785104.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Page No.# 286/518
Linked Case : WP(C)/8188/2019
NAZMA AHMED AND 10 ORS. EX-PRESIDENT MEDORTARI GAON PANCHAYAT W/O- ABDUL ALIM MIAH VILL- DORIARPAR MAIZALI P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
2: SABIYA KHATUN EX- VICE PRESIDENT MEDORTARI GAON PANCHAYAT W/O- MILAN KHAN VILL- ROUTHMARA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
3: RAHIMA KHATUN MEMBER MEDORTARI GAON PANCHAYAT W/O- DELBAR ALI VILL- MEDORTARI P.O. MEDARTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
4: ABDUL HOQUE MONDAL MEMBER MEDORTARI GAON PANCHAYAT S/O- OSMAN GONI MONDAL VILL- PODDARVITA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
5: SOMIRAN NESSA MEMBER Page No.# 287/518
MEDORTARI GAON PANCHAYAT W/O- JOYEN UDDIN VILL- DORIARPAR MAIZALI P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
6: OSMAN ALI MEMBER MEDORTARI GAON PANCHAYAT S/O- LT SAMAN ALI VILL- BAMUNIRVITA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
7: MOZIDA KHATUN MEMBER MEDORTARI GAON PANCHAYAT W/O- REJJAK ALI VILL- MEDARTARI PART-II P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
8: RAHIMUDDIN MEMBER MEDORTARI GAON PANCHAYAT S/O- EAD ALI VILL- MEDOBIL PART-I P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
9: NABIRAN KHATUN MEMBER MEDORTARI GAON PANCHAYAT W/O- JURAN ALI VILL- NAROWAMARI P.O. MEDORTARI Page No.# 288/518
P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
10: ABDUL HAMID MONDAL MEMBER MEDORTARI GAON PANCHAYAT S/O- MOZIBAR RAHMAN VILL- MONDIA P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
11: GAZIBAR RAHMAN MEMBER MEDORTARI GAON PANCHAYAT S/O- HASEN ALI VILL- KALNOI P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY-06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY- 37 4:THE DY. COMMISSIONER DHUBRI Page No.# 289/518
P.O. DHUBRI DIST- DHUBRI ASSAM PIN- 783301 5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST- DHUBRI ASSAM PIN- 783301 6:THE JAMADARHAT ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JAMADARHAT P.O. CHIRAKUTI
P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 7833330 7:THE NO. 61 MEDORTARI GAON PANCHAYAT REP. BY THE SECY. MEDORTARI GAON PANCHAYAT P.O. MEDORTARI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD (R-1
3) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/9155/2019
AZAD ALI SK. AND 9 ORS. FORMER PRESIDENT HOWRARPAR GAON PANCHAYAT S/O- SAMAD ALI SK VILL- SILGHAGRI PART-I P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324
2: ISARUDDIN PRADHANI FORMER MEMBER HOWRARPAR GAON PANCHAYAT Page No.# 290/518
S/O- LATE FARID PRADHANI VILL- BORBILA PART-II P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324
3: MAMTAZ BIBI FORMER MEMBER HOWRARPAR GAON PANCHAYAT W/O- SAKANDAR ALI VILL- JANGLIYA (KHA) P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324
4: KESHVAN BIBI FORMER MEMBER HOWRARPAR GAON PANCHAYAT W/O- MAZIBUR RAHMAN VILL- BORBILA PART-I P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324
5: JULIE BIBI FORMER MEMBER HOWRARPAR GAON PANCHAYAT W/O- SAFIUR HAQUE VILL BORBILA PART I P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324
6: JAHIRUL ISLAM FORMER MEMBER HOWRARPAR GAON PANCHAYAT S/O- GAIMAHAMMAD VILL- SILGHAGRI PART-I P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324
7: AMIRUDDIN FORMER MEMBER HOWRARPAR GAON PANCHAYAT S/O- BASKAR ALI VILL- SILGHAGRI PART-I P.O- HOWRARPAR Page No.# 291/518
P.S AND DIST- DHUBRI ASSAM PIN- 783324
8: ABDUL LATIF SK FORMER MEMBER HOWRARPAR GAON PANCHAYAT S/O- BASU SK VILL- SILGHAGRI PART- II P.O- HOWRARPAR P.S AND DIST DHUBRI ASSAM PIN- 783324
9: SONEKA BIBI FORMER MEMBER HOWRARPAR GAON PANCHAYAT W/O- ABDUL KALAM VILL- SILGHAGRI PART II P.O- HOWRARPAR P.S AMD DIST- DHUBRI ASSAM PIN- 783324
10: SAHERA BANU BIBI W/O- ABDUL LATIF VILL- JANGLIYA (KA) P.O- HOWRARPAR P.S AND DIST- DHUBRI ASSAM PIN- 783324 VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHYAT AND RURAL DEVELOPMENT DEPTT DISPUR GHY- 6
2:THE COMMISSIONER TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GUWAHATI- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI- 781006 Page No.# 292/518
4:THE DEPUTY COMMISSIONER DHUBRI ASSAM PIN- 783301 5:DHUBRI ZILLA PARISHAD REP. BY THE CEO DHUBRI ZILLA PARISHAD DIST- DHUBRI ASSAM PIN- 783301 6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE BDO GAURIPUR DEVELOPMENT BLOCK P.O AND P.S- GAURIPUR DIST- DHUBRI ASSAM PIN- 783301
------------
Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/9084/2019
PROTIMA MORANG AND 9 ORS. D/O. LT. BIKUDAR MORANG VILL. CHANTAK BARAMIRI GAON P.O. SANTAK P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
2: SARIFUL HUSSAIN S/O. LT. BALAT HUSSAIN VILL. 107 NO. CHANTAK GRANT AKA P.O. SANTAK P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
3: AMARJYOTI GOGOI S/O. SRI MUNIN GOGOI VILL. CHOLADHARA P.O. SILASAKU Page No.# 293/518
P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
4: MAMANI KONWAR W/O. SRI DIBAKAR KONWAR VILL. CHOLADHARA P.O. SILASAKU P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
5: MONI PATOR W/O. SIBANATH PATOR VILL. CHOLADHARA P.O. SILASAKU P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
6: NIBEDITA BAILUNG W/O. FANI BAILUNG R/O. BAILUNG GAON P.O. RAMANIALI P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
7: NIBHA BARUAH W/O. SRI PRASAD BARUAH VILL. BAILUNG GAON P.O. RAMANIALI P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
8: CHATAR PANGING S/O. CHATAR PANGING R/O. BALIGAON P.O. SIMALUGURI P.S. SIMALUGURI DIST. SIVASAGAR ASSAM Page No.# 294/518
PIN-785686.
9: BIJOYA DUTTA W/O. ARUN DUTTA VILL. BAGDAI GAON P.O. SONTAK P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785687.
10: DIGANTA PHUKAN @ DIGANTA CHETIA PHUKAN S/O. BHIM CHETIA PHUKAN R/O. VILL. CHENGDHARA GAON P.O. SANTOK P.S. BIHUBOR DIST. SIVASAGAR ASSAM PIN-785687.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-781006. 3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI-110001. 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GUWAHATI-781006. 5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT Page No.# 295/518
ASSAM PANJABARI JURIPAR GUWAHATI-781037. 6:THE DY. COMMISSIONER
SIVASAGAR P.O. AND P.S. SIVASAGAR DIST. SIVASAGAR ASSAM PIN-785640.
7:THE CHIEF EXECUTIVE OFFICER
ZILLA PARISHAD SIVASAGAR P.O. AND P.S. SIVASAGAR DIST. SIVASAGAR ASSAM PIN-785640.
8:THE BLOCK DEVELOPMENT OFFICER
NAZIRA DEVELOPMENT BLOCK DIST. SIVASAGAR ASSAM PIN-785684.
9:THE SECRETARY
RAMONI GAON PANCHAYAT P.O. RAMONI ALI AND P.S. SIMALUGURI DIST. SIVASAGAR ASSAM PIN-785686.
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/9164/2019
PROVABATI ROY AND 8 ORS. FORMER PRESIDENT KACHARI HAT GAON PANCHAYAT W/O. HARINARAYAN ROY VILL. DEBOTTOR HASDAHA PART-I P.O. KACHARI HAT P.S. AND DIST. DHUBRI ASSAM Page No.# 296/518
PIN-783334.
2: AKHLIMA BIBI FORMER VICE-PRESIDENT KACHARI HAT GAON PANCHAYAT W/O. MANSER ALI VILL. KISMAT HASDAHA PART-I P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
3: TARUNBALA ROY FORMER MEMBER KACHARI HAT GAON PANCHAYAT W/O. DILIP CHANDRA ROY VILL. KISMAT HASDAHA PART-I P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
4: ANJUMA BIBI FORMER MEMBER KACHARI HAT GAON PANCHAYAT W/O. SOPIYAR RAHMAN VILL. DEBOTTOR HASDAHA PART-II P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
5: MADHABI BALA ROY FORMER MEMBER KACHARI HAT GAON PANCHAYAT W/O. SRI KARUNA KANTA ROY VILL. DEBOTTOR HASDAHA PART-II P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
6: KAJIMUDDIN SK
FORMER MEMBER KACHARI HAT GAON PANCHAYAT S/O. BASIRUDDIN SK VILL. DEBOTTOR HASDAHA PART-II P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
Page No.# 297/518
7: GAJEN CHANDRA ROY FORMER MEMBER KACHARI HAT GAON PANCHAYAT S/O. LT. RABIN CHANDRA ROY VILL. SOULMARI PART-II P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
8: KASEM ALI FORMER MEMBER KACHARI HAT GAON PANCHAYAT S/O. LT. BARKATULLA SK VILL. SOULMARI PART-II P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
9: JAHARUDDIN SK. FORMER MEMBER KACHARI HAT GAON PANCHAYAT S/O. LT. AHAD ALI VILL. SALONDANGA P.O.
P.S. AND DIST. DHUBRI ASSAM PIN-783334.
VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GUWAHATI-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER DHUBRI ASSAM Page No.# 298/518
PIN-783301.
5:DHUBRI ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DIST. DHUBRI ASSAM PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE BLOCK DEVELOPMENT OFFICER GAURIPUR DEVELOPMENT BLOCK P.O. AND P.S. GAURIPUR DIST. DHUBRI ASSAM PIN-783301.
------------
Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/534/2020
BANIJ ALI KHAN AND 10 ORS. S/O LT. MONSER ALI KHAN VILL. NAYERALGA PART-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM. PIN- 783348.
2: REJIA KHATUN W/O- BELLLAL HOSEN VILL.- NAYERALGA PT-II P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
3: RESHMA BEGUM W/O- INAYET HOSEN VILL. NAYERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM Page No.# 299/518
PIN- 783348.
4: MALEKA KHATUN W/O- JAFAR ALI VILL NAYERALGA PT-IV P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
5: SHUKUR ALI S/O- AYNAL HOQUE VILL. NAYERALGA PT-II P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
6: NURJAHAN BEGUM W/O- NUR ISLAM VILL. NAYERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
7: NAZIMUL OMAR S/O- RAHIM BASK VILL. NAYERALGA PT-II P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
8: SHOHAR ALI S/O- JOMJOMA SHEIKH VILL. NAYERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
9: ABDUR REZZAK Page No.# 300/518
S/O- AYNAL HOQUE VILL. NAYERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
10: LALBHANU W/O- MOGAL HOSEN VILL. NAYERALGA PT-II P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
11: ROHIMA KHATUN W/O- LT. ABDUL JALIL SHEIKH VILL.- NAYERALGA PT- III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.-06.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY.-06.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.-37.
4:THE DY. COMMISSIONER DHUBRI P.O. DHUBRI Page No.# 301/518
DIST- DHUBRI ASSAM PIN- 783301.
5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST.- DHUBRI ASSAM PIN- 783301.
6:THE NAYERALGA ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER NAYERALGA DEV. BLOCK BILASIPARA P.O. AND P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
7:THE NO. 143 NAYERALGA GAON PANCHAYAT REP. BY THE SECY. NAYERALGA GAON PANCHAYAT P.O. NAYERALGA P.S. BILASIPARA DIST- DHUBRI ASSAM PIN- 783348.
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/9181/2019
ASMA BIBI AND 10 ORS. FORMER PRESIDENT JHAGRARPAR GAON PANCHAYAT W/O. ALFARUK VILL. JHAGRARPAR PART-II P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
2: FIROJA BIBI FORMER MEMBER JHAGRARPAR GAON PANCHAYAT W/O. ABDUL KHALED VILL. JHAGRARPAR PART-I P.O. JHAGRARPAR Page No.# 302/518
P.S. AND DIST. DHUBRI ASSAM PIN-783325.
3: MUJAM ALI FORMER MEMBER JHAGRARPAR GAON PANCHAYAT S/O. KASIM ALI VILL. JHAGRARPAR PART-I P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
4: FIRDUS ALI FORMER MEMBER JHAGRARPAR GAON PANCHAYAT S/O. ESA HAQUE VILL. JHAGRARPAR PART-I P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
5: BOKTAB HUSSAIN FORMER MEMBER JHAGRARPAR GAON PANCHAYAT S/O. SAMSER ALI VILL. JHAGRARPAR PART-I P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
6: FULESWARI ROY FORMER MEMBER JHAGRARPAR GAON PANCHAYAT W/O. SRI GUNADHAR ROY VILL. JHAGRARPAR PART-II P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
7: YUNUS ALI FORMER MEMBER JHAGRARPAR GAON PANCHAYAT S/O. HABIBUR RAHAMAN VILL. JHAGRARPAR PART-III P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
Page No.# 303/518
8: SAJEDA BIBI FORMER MEMBER JHAGRARPAR GAON PANCHAYAT W/O. BOKTAR ALI VILL. JHAGRARPAR PART-III P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
9: MOMIRAN NESA FORMER MEMBER JHAGRARPAR GAON PANCHAYAT W/O. BOKTAR ALI VILL. JHAGRARPAR PART-IV P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
10: NAJIMA BIBI FORMER MEMBER JHAGRARPAR GAON PANCHAYAT W/O. ABDUL JALIL AHMED VILL. JHAGRARPAR PART-IV P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
11: MINATI BALA SARKAR FORMER MEMBER JHAGRARPAR GAON PANCHAYAT W/O. MAHENDRA SARKAR VILL. KHALILPUR P.O. JHAGRARPAR P.S. AND DIST. DHUBRI ASSAM PIN-783325.
VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI Page No.# 304/518
GUWAHATI-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
DHUBRI ASSAM PIN-783301.
5:DHUBRI ZILLA PARISHAD REP. BY THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DIST. DHUBRI ASSAM PIN-783301.
6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE BLOCK DEVELOPMENT OFFICER GAURIPUR DEVELOPMENT BLOCK P.O. AND P.S. GAURIPUR DIST. DHUBRI ASSAM PIN-783301.
------------
Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/6325/2018
MASHUDA BEGUM AND 6 ORS (PRESIDENT OF 64 NO. NILAMBAZAR G.P.) W/O RIYAZ UDDIN R/O VILL- JATRAPUR P.O.NILAMBAZAR P.S.NILAMBAZAR
DIST. KARIMGANJ ASSAM PIN - 788722.
2: NEKJAN BIBI (VICE PRESIDENT OF 64 NO. NILAMBAZAR G.P.) W/O LATE AZIZUR RAHMAN VILL- BAMUNGRAM Page No.# 305/518
P.O. NILAMBAZAR
P.S. NILAMBAZAR
DIST. KARIMGANJ ASSAM PIN - 788722.
3: PUSHPA RANI DUTTA W/O NARAYAN CHANDRA DUTTA VILL- BAHADURPUR
P.O. NILAMBAZAR P.S.NILAMBAZAR DIST. KARIMGANJ ASSAM PIN - 788722
4: SHUMA DEB PURKAYASTHA
W/O DEBDAS DAS DEBPURKAYASTHA VILL- SRI KRISHNANAGAR
P.O. NILAMBAZAR
P.S. NILAMBAZAR DIST. KARIMGNAJ ASSAM PIN - 788722.
5: SETAB UDDIN S/O LATE SURUK MIYA VILL- LOHARPARA P.O. NILAMBAZAR P.S.NILAMBAZAR DIST. KARIMGANJ ASSAM PIN - 788722.
6: IRFAN ALI S/O MASAID ALI VILL- PURANGRAM P.O.NILAMBAZAR P.S.NILAMBAZAR DIST. KARIMGANJ ASSAM PIN - 788722.
7: RACHNA BEGUM Page No.# 306/518
W/O SALIK UDDIN VILL- GURAMARA P.O.NILAMBAZAR P.S.NILAMBAZAR DIST. KARIMGANJ ASSAM PIN - 788722.
VERSUS
THE STATE OF ASSAM AND 4 ORS REP. BY THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI-06.
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT
JURIPAR PANJABARI GUWAHATI -37. 3:THE DEPUTY COMMISSIONER
KARIMGANJ P.O. AND P.S. KARIMGANJ DIST. KARIMGANJ ASSAM PIN - 788710.
4:THE C.E.O KARIMGANJ ZILLA PARISHAD
P.O.AND P.S. KARIMGANJ
DIST. KARIMGNAJ ASSAM PIN - 788710.
5:THE OFFICE OF THE B.D.O.
SOUTH KARIMGNAJ KALIGANJ PIN - 788720.
------------
Advocate for : MR. D HUSSAIN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS Page No.# 307/518
Linked Case : WP(C)/2027/2020
NILIMA KHATUN AND 10 ORS. EX PRESIDENT OF 55 NO. KALGACHIA GAON PANCHAYAT W/O- KHANDAKAR AMIR HUSSAIN VILL-
P.O AND P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
2: MONIRUL ISLAM EX PRESIDENT OF 63 NO SHOWPUR GAON PANCHAYAT S/O- MONTAZ ALI VILL- DIGGANI P.O- SHOWPUR P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
3: SOFIA KHATUN EX PRESIDENT OF 53 NO. TITAPANI GAON PANCHAYAT W/O- MANIK ALI VILL- CHENIMARI P.O- LANGLA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
4: AKBAR ALI EX PRESIDENT OF 61 NO. LACHANGA GAON PANCHAYAT S/O- REKAT ALI VILL- LACHANGA P.O- CHARCHARIA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
5: ABDUR REZZAQUE EX PRESIDENT OF 58 NO BARBHITA GAON PANCHAYAT S/O- ABDUL DAULAT VILL- CHANDMAMA PATHER P.O- CHANDMAMA P.S- KALGACHIA Page No.# 308/518
DIST- BARPETA ASSAM PIN- 781319
6: SHAHIDUL ISLAM EX PRESIDENT OF 57 NO ISABPUR GAON PANCHAYAT S/O- ABDUL BASER VILL AND P.O- ISABPUR P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
7: ABU JAFOR AHMED EX PRESIDENT OF 64 NO. TAPESWARA GAON PANCHAYAT S/O- LATE ROHIM UDDIN VILL- DABANDIA P.O- GUNIALGURI P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
8: NARZIMA AHMED EX PRESIDENT OF 60 NO. GUILEZA GAON PANCHAYAT W/O- IBRAHIM ALI AHMED VILL- GUILEZA P.O- CHARCHARIA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
9: ATUWAR RAHMAN EX PRESIDENT OF 62 NO. BALAIPATHER GAON PANCHAYAT S/O- LATE KHANDAKAR MAZIBAR RAHMAN VILL- BALAIPATHER P.O AND P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319
10: MORJINA KHATUN EX PRESIDENT OF 56 NO. BONGHUGI GAON PANCHAYAT W/O- BAHARUL ISLAM VILL- KHATARTARI P.O- BONGHUGI P.S- KALGACHIA Page No.# 309/518
DIST- BARPETA ASSAM PIN- 781321
11: SHAMSUN NEHAR EX PRESIDENT OF 28 NO. AZAD GAON PANCHAYAT W/O- ZIAUR RAHMAN VILL- BALADMARI CHAR PART-II P.O- BALADMARI CHAR P.S AND DIST- GOALPARA ASSAM PIN- 783101 VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT DISPUR GUWAHATI- 781006
2:THE COMMISSIONER TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT JURIPAR PANJABARI GUWAHATI- 37 3:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI- 781006 4:THE DEPUTY COMMISSIONER BARPETA ASSAM PIN- 781301 5:THE CEO BARPETA ZILLA PARISHAD BARPETA DIST- BARPETA ASSAM PIN- 781301 6:THE BDO RUPSHI DEVELOPMENT BLOCK P.O- RUPSHI P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319 Page No.# 310/518
7:THE BDO GUMA FULBARI DEVELOPMENT BLOCK P.O- PALHAJI P.S- BARPETA DIST- BARPETA ASSAM PIN- 781302
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/837/2020
FOYZAL HOQUE AND 10 ORS. EX-PRESIDENT OF SIMLABARI GAON PANCHAYAT S/O- LT. DANEZ ALI VILL. AND P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330
2: SUMITA BARMAN EX-VICE-PRESIDENT OF 10 SIMLABARI GAON PANCHAYAT W/O- PRABIN KR BARMAN VILL. SIMLABARI (KHA) P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330
3: GOLENARA BEGUM EX-MEMBER OF NO 8 GAROJAN (KA) UNIT SIMLABARI G.P.
W/O- MOTIOR RAHMAN VILL. GAROJAN (KA) P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330
4: JESMINA YESMIN EX-MEMBER OF NO. 9 GAROJAN (KHA) UNIT SIMLABARI G.P.
W/O- AHAR ALI VILL. GAROJAN Page No.# 311/518
P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
5: NAZRUL HOQUE EX-MEMBER OF NO. 6 GUMAIJHAR (KA) UNIT SIMLABARI G.P.
S/O- LT. MIZANUR RAHMAN VILL. GUMAIJHAR (KA) P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330
6: OSMAN ALI EX-MEMBER OF NO 7 GUMAIJHAR (KHA) UNIT SIMLABARI G.P.
S/O- ASMAT ALI VILL. GUMAIJHAR P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
7: MONOWAR HUSSAIN EX-MEMBER OF NO. 1 CHATAIMARI UNIT SIMLABARI G.P.
S/O- LT. FUTU SK. VILL. CHATAIMARI P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330
8: MOFIZUL HOQUE EX-MEMBER OF NO. 10 SIMLABARI (PT. II) UNIT SIMLABARI G.P.
S/O- LT. EARUDDIN BEPARI VILL. SIMLABARI PT-II P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
9: SHAHIDE BEGUM EX-MEMBER OF NO. 2 RAKHALKILLA (KA) UNIT SIMLABARI G.P.
Page No.# 312/518
W/O- MOYNAL HOQUE VILL. RAKHALKILLA (KA) P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
10: DELJAN BIBI EX-MEMBER OF NO. 4 SIMLABARI (KA) UNIT SIMLABARI GP W/O- SIDDIK ALI VILL.- SIMLABARI (KA) P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
11: BAHULA BEGUM EX-MEMBER OF NO. 3 RAKHALKILLA (KHA) UNIT SIMLABARI GP W/O- AMINUL HOQUE VILL. RAKHALKILLA (KHA) P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.- 06.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.- 37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.- 06.
4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101.
5:THE C.E.O.
Page No.# 313/518
GOALPARA ZILLA PARISHAD DIST.- GOALPARA ASSAM PIN- 783101.
6:THE JALESWAR ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM- BLOCK DEVELOPMENT OFFICER JALESWAR DEV. BLOCK P.O. KATARIHARA P.S. LAKHIPUR DIST.- GOALPARA ASSAM PIN- 783132.
7:THE 10 SIMLABARI GAON PANCHAYAT REP. BY THE SECY. SIMLABARI GAON PANCHAYAT UNDER JALESWAR ANCHALIK PANCHAYAT JALESWAR P.O.- SIMLABARI P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/337/2020
SMTI. DULU KALITA AND 10 ORS. W/O- SRI ANIL KALITA R/O- VILL- DHARAMTOLA P.O- BAMUNKUSI P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
2: MANI KALITA W/O- SRI KRISHNA KALITA R/O- VILL- DHARAMTOLA P.O- BAMUNKUSI P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326 Page No.# 314/518
3: HIMANI MEDHI W/O- LATE BIREN MEDHI R/O- VILL- BORNOLIKUCHI P.O AND P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
4: MUKUL GOSWAMI S/O- LATE HARBESWAR GOSWAMI R/O- VILL- BORNOLIKUCHI P.O AND P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
5: HAREKRISHNA ROY S/O- SURENDRA NATH ROY R/O- VILL- NIJHORIH P.O- BAMUNKUSI P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
6: CHANDANA GOSWAMI W/O- SRI DHIRAJ GOSWAMI R/O- VILL- BORBOTABARI P.O P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
7: JUNU DEKA W/O- SRI HEMAKANTA DEKA R/O- VILL AND P.O- BAMUNKUSI P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
8: NILKANTA ROY S/O- SRI DINESH ROY R/O- VILL AND P.O- BAMUNKUSI P.S- PATACHARKUCHI DIST- BARPETA ASSAM Page No.# 315/518
PIN- 781326
9: RAJESWAR DAS S/O- SRI PRAMUD DAS R/O- VILL- DHARAMTOLA P.O- BAMUNKUSI P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
10: PURNIMA DAS W/O- NAREN DAS R/O- VILL AND P.O- RAIPUR P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781325
11: DURGESWAR DAS S/O- MONOHARI DAS R/O- VILL AND P.O- RAIPUR P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781325 VERSUS
THE STATE OF ASSAM AND 8 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT ASSAM DISPUR GUWAHATI- 781006
2:THE SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT ASSAM DISPUR GUWAHATI- 781006 3:THE FINANCE COMMISSION OF INDIA MIN OF FINANCE DEPTT OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI- 110001 4:THE STATE FINANCE COMMISSION GOVT OF ASSAM DISPUR Page No.# 316/518
GUWAHATI- 781006 5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY- 781037 6:THE DEPUTY COMMISSIONER BARPETA P.O AND P.S- BARPETA DIST- BARPETA ASSAM PIN- 781301 7:THE CEO BARPETA ZILLA PARISHAD BARPETA P.O AND P.S- BARPETA DIST- BARPETA ASSAM PIN- 781301 8:THE BDO BAJALI DEVELOPMENT BLOCK (CHOUKHUTY) DIST- BARPETA ASSAM PIN- 781325 9:THE SECRETARY 124 NO BAMUNKUCHI GAON PANCHAYAT P.O- BAMUNKUCHI P.S- PATACHARKUCHI DIST- BARPETA ASSAM PIN- 781326
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/280/2020
ANAM UDDIN LASKAR AND ANR S/O- LT. HAJI AZIR UDDIN LASKAR R/O- VILL- SUDARSHANPUR PART-II P.O. SUDARSHANPUR DIST.- HAILAKANDI (ASSAM)
2: MEHAR NIGAR BARBHUIYA Page No.# 317/518
W/O- RASHID AHMED BARBHUIYA R/O- VICHINCHA PART-I P.S. AND DIST.- HAILAKANDI (ASSAM) VERSUS
THE STATE OF ASSAM AND 4 ORS REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-6
2:THE COMM. AND SECY. GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-6 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI JURIPAR GHY-37 4:THE DY. COMMISSIONER HAILAKANDI P.O. AND DIST.- HAILAKANDI ASSAM PIN- 788151 5:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILLA PARISHAD P.O. AND DIST.- HAILAKANDI ASSAM PIN- 788151
------------
Advocate for : MR. A H M R CHOUDHURY Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/8654/2019
NAZRUL ISLAM AND 10 ORS. EX-PRESIDENT TARANGAJHAR GAON PANCHAYAT S/O- FULCHAN ALI VILL- SATSIA P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI Page No.# 318/518
ASSAM PIN- 783330
2: ANISUR RAHMAN EX-VICE PRESIDENT TARANGAJHAR GAON PANCHAYAT S/O- ABU NASIR VILL- BALATARI P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
3: ZIADUR RAHMAN S/O- ROHAM ALI VILL- SATSIA P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
4: NASIR MONDAL S/O- SHAHAB ALI MONDAL VILL- BALATARI P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
5: NUR MOHAMMAD S/O- WAZED ALI VILL- SATSIA P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
6: MOYNAL HOQUE S/O- IMAN ALI VILL- TARANGAJHAR P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM Page No.# 319/518
PIN- 783330
7: DELZAN NESSA W/O- AMIRUL ISLAM VILL- TARANGAJHAR P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
8: MORIOM KHATUN W/O- SUKUR ALI VILL- SATSIA P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
9: KOHINUR KHATUN W/O- KALACHAN ALI VILL- SATSIA P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
10: RAHIMA KHATUN W/O- MOKSED ALI VILL- BALATARI P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
11: KULSUMA BEGOM W/O- ZAHAN UDDIN VILL- TARANGAJHAR P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330 VERSUS Page No.# 320/518
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY-06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY-37 4:THE DY. COMMISSIONER DHUBRI P.O. DHUBRI
DIST- DHUBRI ASSAM PIN- 783301 5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST- DHUBRI ASSAM PIN- 783301 6:THE JAMADARHAT ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JAMADARHAT P.O. CHIRAKUTI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 7833330 7:THE NO. 63 TARANGAJHAR GAON PANCHAYAT REP. BY THE SECY. TARANGAJHAR GAON PANCHAYAT P.O. JAMADARHAT P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
------------
Page No.# 321/518
Advocate for : MR. M HUSSAIN Advocate for : MR. M. NATH SC PNRD(R-1
5 to 7) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/1000/2020
NILIMA MEDHI AND 2 ORS. C/O. PRAMOD MEDHI VILL. NITYANANDA PANBARI P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN-781329.
2: BEUTY BHARALI C/O. DIPAK BHARALI VILL. RATANPUR (KALJIRAPARA) P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN-781329.
3: RABIN CHANDRA DEKA C/O. LT. MANUHOR DEKA VILL. ULUWA P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN-781329.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM Page No.# 322/518
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GUWAHATI-781006. 3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI-110001. 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GUWAHATI-781006. 5:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GUWAHATI-781037. 6:THE DY. COMMISSIONER
BARPETA DIST. BARPETA ASSAM PIN-781301.
7:THE CHIEF EXECUTIVE OFFICER
BARPETA ZILLA PARISHAD BARPETA P.O. AND P.S. BARPETA DIST. BARPETA ASSAM PIN-781301.
8:THE BLOCK DEVELOPMENT OFFICER
BAJALI DEVELOPMENT BLOCK (CHOUKHUTY) DIST. BARPETA ASSAM PIN-781325.
9:THE SECRETARY
118 NO. NITYANANDA PANBARI GAON PANCHAYAT P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA Page No.# 323/518
ASSAM PIN-781329.
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/1959/2020
KALIM UDDIN SHEIKH AND 4 ORS. EX-PRESIDENT 25 NO. BORAIR ALGA G.P. S/O- SOMSER ALI VILL- NEPURAR ALGA P.O. KOKRADANGA DIST.- SOUTH SALMARA MANKACHAR ASSAM
2: HAFIZA KHATUN EX-PRESIDENT 24 NO. MALIR ALGA G.P. W/O- ABDUL MOTIOR RAHMAN VILL- BANGIR CHAR P.O. FULER CHAR DIST.- SOUTH SALMARA-MANKACHAR ASSAM
3: ABU BAKKR SIDDIQUE EX-PRESIDENT 20 NO. PURAN DIARA G.P. S/O- LT. HAJI KHODA BOXO VILL- PURA DIARA P.O. PURAN DIARA DIST.- SOUTH SALMARA-MANKACHAR ASSAM
4: RANUKA BEGUM EX-PRESIDENT 21 NO. MANAIMARA G.P. W/O- MONOWAR HUSSAIN VILL- BORAI KANDI P.O. KANAIMARA DIST.- SOUTH SALMARA-MANKACHAR ASSAM
5: NILUFAR AHMED Page No.# 324/518
EX-PRESIDENT 27 NO. MOLAKHOWA G.P. W/O- SHALIM AHMED VILL- MOLAKHOWA P.O. SUKCHAR DIST.- SOUTH SALMARA-MANKACHAR ASSAM VERSUS
THE STATE OF ASSAM AND 9 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE CHIEF EXECUTIVE OFFICER SOUTH SALMARA MANKACHAR ZILLA PARISHAD DIST.- SOUTH SALMARA MANKACHAR HATSINGIMARI ASSAM PIN- 783314 4:THE BLOCK DEVELOPMENT OFFICER FEKAMARI DEVELOPMENT BLOCK P.O. FEKAMARI DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783314 5:THE SECY. OF 25 NO. BORAIR ALGA G.P. P.O. KOKRADANGA DIST.- SOUTH SALMARA-MANKACHAR ASSAM PIN- 783314 6:THE SECY. OF 24 NO. MALIR ALGA G.P. P.O. FULER CHAR DIST.- SOUTH SALMARA-MANKACHAR ASSAM PIN- 783314 7:THE SECY. OF 20 NO. PURAN DIARA G.P. P.O. PURAN DIARA DIST.- SOUTH SALMARA-MANKACHAR ASSAM PIN- 783314 8:THE SECY. OF 21 NO. MANAIMARA G.P.
Page No.# 325/518
P.O. KANAIMARA DIST.- SOUTH SALMARA-MANKACHAR ASSAM PIN- 783314 9:THE SECY. OF 27 NO. MOLAKHOWA G.P. P.O. SUKCHAR DIST.- SOUTH SALMARA-MANKACHAR ASSAM PIN- 783315 10:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06
------------
Advocate for : MR. D A KAIYUM Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 9 ORS.
Linked Case : WP(C)/1121/2020
AJOY DAS AND 10 ORS. EX-PRESIDENT OF 96 RATANPUR GAYAN GAON PANCHAYAT S/O- SRI KAMESWAR DAS VILL. BAGAR GAON P.O. RATANPUR P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
2: MAINU SAIKIA EX- MEMBER OF NO. 1 RATANPUR UNIT 96 RATANPUR G.P. W/O- SRI DHARMENDRA SAIKIA VILL. AND P.O. RATANPUR P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
3: JAYANTA KR. BORAH EX-MEMBER OF NO. 4 NA PAMUA UNIT 96 RATANPUR GAYAN G.P. S/O- LT. BADAN BORAH VILL. AND P.O. GAYAN GAON P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
Page No.# 326/518
4: ANIL SAIKIA EX- MEMBER OF NO. 7 NIKINIKHOWA UNIT 96 RATANPUR GAYAN G.P. S/O- LT. KEHURAM SAIKIA VILL. NIKINIKHOWA P.O. GAYAN GAON P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
5: DIMBESWAR DAS EX-MEMBER OF NO. 3 BAGHAR GAON UNIT 96 RATANPUR GAYAN G.P. S/O- LT. THANURAM DAS VILL. BAGHAR GOAN P.O. RATANPUR P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
6: BIJOY KALITA EX-MEMBER OF NO. 6 CHINATOLI GRAZING UNIT 96 RATANPUR GAYAN G.P. S/O- SRI GHANA KALITA VILL. CHINATOLI GAON P.O. GAYAN GAON P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
7: SMT. CHUNU PROVA DAS EX-MEMBER OF NO. 8 OUGURI BAGHPAM UNIT 96 RATANPUR GAYAN G.P. W/O- LT. PHALAD DAS VILL. OUGURI BAGHPAM P.O. NATUN BECHAMORA P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
8: SMT. KAKU KALITA EX-MEMBER OF NO. 10 KATHAMIYA UNIT 96 RATANPUR GAYAN G.P. W/O- SRI DADU KALITA VILL. KATHAMIYA P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) Page No.# 327/518
PIN- 785110.
9: SMT. MONJU PHUKAN EX-MEMBER OF NO. 2 LAHON UNIT 96 RATANPUR GAYAN G.P. W/O- SRI PRODIP PHUKAN VILL. - LAHAN GAON P.O. RATANPUR P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
10: SMT. NIRUPOMA GAYAN KALITA EX-MEMBER OF NO. 5 GAYAN GAON UNIT 96 RATANPUR G.P. W/O- SRI KAMAL KALITA VILL. AND P.O. GAYAN GAON P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
11: SMT. INDESWARI MILI EX- MEMBER OF NO. 9 BANORIA CHAPORI UNIT 96 RATANPUR GAYAN G.P. W/O- SRI DIPEN MILI VILL. BANARIA CHAPORI P.O. RATANPUR P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.- 37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT . DISPUR GHY.-06.
4:THE DY. COMMISSIONER Page No.# 328/518
MAJULI ASSAM PIN- 785105.
5:THE CHIEF EXECUTIVE OFFICER MAJULI ZILLA PARISHAD KAMALABARI DIST.- MAJULI ASSAM PIN 785105.
6:THE UJANI MAJULI ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER- CUM- B.D.O. UJANI MAJULI DEVELOPMENT BLOCK P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785105.
7:THE 96 NO. RATANPUR GAYAN GAON PANCHAYAT REP. BY THE SECY. RATANPUR GAYAN G.P. UNDER UJANI MAJULI ANCHALIK PANCHAYAT JENGRAIMUKH P.O. AND P.S. JENGRAIMUKH DIST.- MAJULI (ASSAM) PIN- 785110.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/9185/2019
MOHAR UDDIN SK. AND 10 ORS. S/O- KISMAT ALI FORMER PRESIDENT 81 FALIMARI GAON PANCHAYAT VILL. DHUBIR CHAR P.O. FALIMARI P.S. AND DIST. - DHUBRI ASSAM PIN- 783325
2: AYESHA SIDDIKA FORMER VICE PRESIDENT 81 FALIMARI GAON PANCHAYAT VILL. FALIMARI PT-II P.O. FALIMARI P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
Page No.# 329/518
3: RASHIDA KHATUN FORMER MEMBER 81 FALIMARI GAON PANCHAYAT W/O- ABUBAKKAR SK VILL. FALIMARI PT-II P.O. FALIMARI P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
4: ALEMA BIBI FORMER MEMBER 81 FALIMARI GAON PANCHAYAT W/O- MOSULIMUDDIN SK VILL. FALIMARI PT-II P.O. FALIMARI P.S. AND DIST. -DHUBRI ASSAM PIN- 783325.
5: AZIA KHATUN FORMER MEMBER 81 FALIMARI GAON PANCHAYAT W/O- NOZRUL HAQUE VILL. FALIMARI PT-I P.O. FALIMARI P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
6: KHALILUR RAHMAN FORMER MEMBER 81 FALIMARI GAON PANCHAYAT S/O- ABDUL GOFUR MOLLAH VILL. FALIMARI PT-I P.O. FALIMARI P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
7: SMTI CHAMPA DEVI FORMER MEMBER 81 FALIMARI GAON PANCHAYAT W/O- CHAITABIN VILL. DHUBIR CHAR P.O. FALIMARI P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
8: LALCHAN KHAN FORMER MEMBER 81 FALIMARI GAON PANCHAYAT S/O KERAMAT KHAN Page No.# 330/518
VILL. AND P.O. MAJER CHAR P.S.- AND DIST. DHUBRI. ASSAM PIN- 783325.
9: SAMSUL HOQUE KHAN FORMER MEMBER 81 FALIMARI GAON PANCHAYAT S/O- NOWSHAD KHAN VILL. MAJER CHAR N.C. P.O. MAJER CHAR P.S. AND DIST.- CACHAR ASSAM PIN- 783325.
10: NAZRINA BIBI FORMER MEMBER 81 FALIMARI GAON PANCHAYAT W/O- ABU BOKKAR SIDDIK VILL. KUNTIR CHAR PT-II P.O. FALIMARI P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
11: AMIR HAMZA MOLLAH FORMER MEMBER 81 FALIMARI GAON PANCHAYAT VILL. 11 NO. RIVER BLOCK P.O. MAJER CHAR P.S. AND DIST.- DHUBRI ASSAM PIN- 783325.
VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT . JURIPAR PANJABARI GHY.- 37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
4:THE DY. COMMISSIONER DHUBRI Page No.# 331/518
ASSAM PI- 783301.
5:DHUBRI ZILLA PARISHAD REP. BY THE C.E.O. DHUBRI ZILLA PARISHAD DIST.- DHUBRI ASSAM PIN- 783301.
6:GAURIPUR ANCHALIK PANCHAYAT REP. BY THE B.D.O. GAURIPUR DEVELOPMENT BLOCK P.O. AND P.S. GAURIPUR DIST.- DHUBRI ASSAM PIN- 783301.
------------
Advocate for : MR. A K SARMA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/529/2020
DIPAK TALUKDAR AND 5 ORS. S/O- LT. CHANDICHARAN TALUKDAR R/O- VILL. MARIPUR ANANDAPUR P.O. NITYANANDA P.S.- PATACHARKUCHI DIST. BARPETA ASSAM PIN- 787359.
2: SMTI. DHARITYT CHOUDHURY C/O- LT. PRAFULLA CHOUDHURY R/O- VILL.- PIPLA P.O.- NITANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN- 787329.
3: SMTI. MEERA KALITA C/O- RAJANI KALITA R/O- VILL. BILPUR P.O.- SATHISAMUKA P.S. PATACHARKUCHI DIST. BARPETA Page No.# 332/518
ASSAM PIN- 787255.
4: SMTI. NIRADA KALITA C/O- MUNINDAR KALITA R/O- VILL. MARIPUR P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN- 787329.
5: SMTI. RITUMANI KALITA @ RITU KALITA C/O- DULUL KALITA R/O- VILL. PIPLA P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN- 787329.
6: SMTI. JAYMATI DAS C/O- BHADRESWAR DAS R/O- VILL. PIPLA P.O. NITYANANDA P.S. PATACHARKUCHI DIST. BARPETA ASSAM PIN- 787329.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.- 06.
2:THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.- 06.
3:THE FINANCE COMMISSION OF INDIA MINISTRY OF FINANCE DEPTT.
OF ECONOMIC AFFAIRS NORTH BLOCK Page No.# 333/518
NEW DELHI- 110001. 4:THE STATE FINANCE COMMISSION GOVT. OF ASSAM DISPUR GHY.-06.
5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM PANJABARI GHY.- 37.
6:THE DY. COMMISSIONER BARPETA P.O. AND P.S. BARPETA DIST.- BARPETA ASSAM PIN- 781301.
7:THE CHIEF EXECUTIVE OFFICER BARPETA ZILLA PARISHAD BARPETA P.O. AND P.S. BARPETA DIST.- BARPETA ASSAM PIN- 781301.
8:THE BLOCK DEVELOPMENT OFFICER BAJALI DEVELOPMENT BLOCK (CHOUKHUTY) DIST. BARPETA ASSAM PIN- 781325.
9:THE SECY.
127 NO. MARIPUR ANANDAPUR GAON PANCHAYAT P.S.- PATACHARKUCHI DIST.- BARPETA ASSAM PIN- 787329.
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/1396/2020
GITAMONI DAS AND 10 ORS. EX-PRESIDENT OF 109 DAKHINPAT GAON PANCHAYAT W/O. SRI DHOINYA DAS VILL. DAKHIPAT KOIBOTRA P.O. DAKHIPAT SATRA Page No.# 334/518
P.S. BONGAON DIST. MAJULI ASSAM PIN-785102.
2: BIMAL KALITA EX-MAMBER OF NO. 1 DAKHINPAT KUMAR GAON UNIT 109 DAKHINPAT GAON PANCHAYAT S/O. LT. JADU KALITA VILL. DAKHINPAT KUMAR GAON P.O. DAKHIPAT SATRA P.S. BONGAON DIST. MAJULI ASSAM PIN-785102.
3: CHENIMAI PADUN EX-MAMBER OF NO. 2 DAKHINPAT KUMAR GAON UNIT 109 DAKHINPAT GAON PANCHAYAT W/O. SRI BHABESH PADUN VILL. UPOR CHUMOIMARI GAON P.O. DAKHIPAT SATRA P.S. BONGAON DIST. MAJULI ASSAM PIN-785104.
4: BIBI CHAMUA EX-MAMBER OF NO. 4 DAKHINPAT KUMAR GAON UNIT 109 DAKHINPAT GAON PANCHAYAT W/O. KIRAN CHAMUA VILL. AND P.O. SALMORA P.S. BONGAON DIST. MAJULI ASSAM PIN-785110.
5: BIPUL DUTTA EX-MAMBER OF NO. 3 KALITA GAON UNIT 109 DAKHINPAT GAON PANCHAYAT S/O. LT. BASAB DUTTA VILL. DAKHINPAT KALITA GAON P.O. DAKHIPAT SATRA P.S. BONGAON DIST. MAJULI ASSAM PIN-785102.
Page No.# 335/518
6: JYOTI PRAVA DOLEY EX-MEMBER OF NO.5 BESAMORA UNIT 109 DAKHINPAT G. P. W/O. NIILASWAR DOLEY VILL. BESAMORA P.O. SALMORA P.S. BONGAON DIST. MAJULI ASSAM PIN-785110.
7: MALIN BHARALI EX-MEMBER OF NO.6 SALMORA BORBOKA UNIT 109 DAKHINPAT G. P. S/O. SRI ARUN BHARALI VILL. AND P.O. SALMORA P.S. BONGAON DIST. MAJULI ASSAM PIN-785110.
8: POPI DAS EX-MEMBER OF NO.7 DAKHINPAT KOIBARTA UNIT 109 DAKHINPAT G. P. W/O. SRI RUPAM DAS VILL. DAKHIPAT KOIBARTA P.O. DAKHINPA SATRA P.S. BONGAON DIST. MAJULI ASSAM PIN-785102.
9: BINOD GAYAN EX-MEMBER OF NO.8 1 KAHAL GAON UNIT 109 DAKHINPAT G. P. S/O. SRI GUNESWAR GAYAN VILL. 1 NO. KAHAL GAO
P.O. KAHAL GAON P.S. BONGAON DIST. MAJULI ASSAM PIN-785110.
10: PRAKAS BHARALI EX-MEMBER OF NO.9 Page No.# 336/518
2 KAHAL GAON UNIT 109 DAKHINPAT G. P. S/O. DHAMESWAR BHARALI VILL. 2 NO. KAHAL GAON P.O. DAKHINPAT SATRA P.S. BONGAON DIST. MAJULI ASSAM PIN-785102.
11: KABITA SAIKIA EX-MEMBER OF NO.10 KORIANI ATI UNIT 109 DAKHINPAT G. P. W/O. SRI KANDARA SAIKIA VILL. GAGALDUWA P.O. TATAYA P.S. BONGAON DIST. MAJULI ASSAM PIN-785106.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
MAJULI ASSAM PIN-785105.
5:THE CHIEF EXECUTIVE OFFICER
MAJULI ZILLA PARISHAD KAMALABARI Page No.# 337/518
DIST. MAJULI ASSAM PIN-785105.
6:THE MAJULI ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER MAJULI DEVELOPMENT BLOCK KAMALABARI P.O. AND P.S. GARAMUR MAJULI DIST. MAJULI ASSAM PIN-785104.
7:THE 109 DAKHINPAT GAON PANCHAYAT REP. BY THE SECRETARY DAKHINPAT GAON PANCHAYAT UNDER MAJULI ANCHALIK PANCHAYAT KAMALABARI P.O. SALMORA P.S. BONGAON DIST. MAJULI ASSAM PIN-785110.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/525/2020
KUSUMBAR RAY AND 8 ORS. S/O- SAMBARU RAM RAY R/O- VILL. THAWBARI P.O.- NOWAGAON IN THE DIST. OF BONGAIGAON ASSAM PIN- 783392.
2: ANIL CHANDRA RAY @ ANIL RAY S/O- LT. UMA CHARAN RAY R/O- VILL. AND P.O. CHAKIHALI DIST.- BONGAIGAON ASSAM PIN- 783392.
3: RANU KANTA RAJBONGSHI S/O- LT. TIM RAM RAJBONGSHI Page No.# 338/518
R/O- VILL. JHAWBARI P.O.- NAWAGAON DIST.- BONGAIGAON PIN- 783392
4: ARI AKHIL PATHAK S/O- LT. ANANTA PATHAK R/O- VILL. JHAWBARI P.O.- NAWAGAON DIST.- BONGAIGAON PIN- 783392
5: BHAGABAN RAJBONGSHI S/O- LT. KALI CHARAN RAJBONGSHI R/O- VILL. ABADI P.O. CHAKIHALI DIST.- BONGAIGAON ASSAM PIN- 783392.
6: SMTI. ALIYA KHATUN W/O- DARAG ALI R/O- P.O. VILL. AND P.O. NOWAGAON DIST. BONGAIGAON ASSAM PIN- 783392.
7: SMTI. RAHIMA KHATUN W/O- AMAR HUSSAIN R/O- VILL. AND P.O.- NOWAGAON DIST. BONGAIGAON ASSAM PIN- 783392.
8: SMTI. JAYA BALA BORO W/O- SRI RABIN BORO R/O- VILL. AND P.O. ADLAGURI DIST. BONGAIGAON ASSAM PIN- 783392.
9: SMTI. ANITA RAY W/O- LT. MANI KANTA RAY R/O- VILL. AND P.O.- ADLAGURI DIST.- BONGAIGAON ASSAM PIN- 783392.
VERSUS Page No.# 339/518
THE STATE OF ASSAM AND 8 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.- 06.
2:THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY.- 06.
3:THE FINANCE COMMISSION OF INDIA MINISTRY OF FINANCE DEPTT.
OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI- 110001. 4:THE STATE FINANCE COMMISSION GOVT. OF ASSAM DISPUR GHY.- 06.
5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM PANJABARI GHY.- 37.
6:THE DY. COMMISSIONER BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.
7:THE CHIEF EXECUTIVE OFFICER BONGAIGAON ZILLA PARISHAD BONGAIGAON DIST.- BONGAIGAON ASSAM PIN- 783380.
8:THE BLOCK DEVELOPMENT OFFICER MANIKPUR DEVELOPMENT BLOCK MANIKPUR DIST.- BONGAIGAON ASSAM PIN- 783392.
9:THE SECY.
1 NO. JHAWBARI GAON PANCHAYAT Page No.# 340/518
PATOR GAON P.O.- NOWAGOAN P.S.- MANIKPUR DIST.- BONGAIGAON ASSAM. PIN- 783392.
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/8428/2019
BRAJA GOPAL PAUL AND 40 ORS. S/O- BINOY PAUL R/O- VILL. LALUK P.O. LALUK PIN- 784160 DIST.- LAKHIMPUR ASSAM.
2: FATHEMA KHATUN W/O- MD. RAFIQUL ISLAM R/O- VILL. FATHEPUR P.O. KUTUBPUR PIN- 784161 DIST.- LAKHIMPUR ASSAM .
3: ROHIMA BEGUM D/O- LT. AINUL HAQUE R/O- VILL. GOHAINDOLONI P.O. BIHPURIA PIN- 784161 DIST.- LAKHIMPUR ASSAM.
4: MANORANJAN BISWAS S/O- LT. DHANANJOY BISWAS R/O- VILL. AND P.O. DONGIBIL DIST.- LAKHIMPUR ASSAM.
5: MD. ATIQUR ISLAM S/O MD. HOSBONAT ALI R/O- VILL. SANPUR BLOCK P.O. SANPUR Page No.# 341/518
DIST.- LAKHIMPUR ASSAM.
6: NUR MOHAMMAD ALI S/O- LT. NURUL ISLAM
P.O. BARCHALA DIST.- LAKHIMPUR ASSAM.
7: SMTI. SUPARNA DUTTA C/O JOYDEB DUTTA R/O- VILL. 1 NO. KARUNABARI P.O. LALUK PIN- 784160 DIST.- LAKHIMPUR ASSAM.
8: SMTI. RENU SAIKIA W/O- LT. DEBEN SAIKIA R/O- BANGALMARA P.O. ISLAM GAON DIST.- LAKHIMPUR ASSAM.
9: INDRAJIT HAZARIKA C/O- GANESH HAZARIKA R/O- VILL. BALIGAON P.O. GABHARU TUNIJAN PIN- 784160 DIST.- LAKHIMPUR ASSAM.
10: JOY CHANDRA GOGOI S/O- THANURAM GOGOI R/O- BANGALMARA P.O. ISLAM GAON DIST.- LAKHIMPUR ASSAM.
11: JUNUMONI BARUAH W/O- SRI MINTU BARUAH R/O 8/11 ANISHBARI P.O. MERBIL PIN- 784160 DIST.- LAKHIMPUR ASSAM.
Page No.# 342/518
12: SMTI. PRATIMA BAILUNG W/O- SRI APURBA HAZARIKA R/O- VILL. MERBIL P.O. MERBIL PIN- 784160 DIST.- LAKHIMPUR ASSAM.
13: RAMESH BHUYAN S/O LT. DANDESWAR BHUYAN R/O- NO. 1 BOGORI P.O. MERBIL PIN- 784160 DIST.- LAKHIMPUR ASSAM.
14: BASANTA BORAH S/O SRI NAGEN BORAH R/O- VILL. PILKHANA PODUMONI P.O. GABHARU TUNIJAN DIST.- LAKHIMPUR ASSAM.
15: NAZRUL ISLAM S/O- AHMED ALI R/O- ISLAMPUR BECHAPATTY P.O. DHARMAPUR PIN- 784160 DIST.- LAKHIMPUR ASSAM.
16: MD. NIZAMUDDIN S/O- MD. ALIM UDDIN R/O- VILL. NADIKA P.O. ISLAM GAON DIST.- LAKHIMPUR ASSAM.
17: MAMTAZ BEGUM W/O- AZIZUR RAHMAN R/O- VILL. KEYAMORA P.O. BIHPURIA PIN- 784161 DIST.- LAKHIMPUR ASSAM.
18: GOBIN BORAH S/O- SRI KHAGESWAR BORAH Page No.# 343/518
R/O- VILL. DAKHIN OWAKAT P.O. LALLUK PIN- 784160 DIST.- LAKHIMPUR ASSAM.
19: KHAGENDRA NATH SAIKIA S/O LT. MANIK CHANDRA SAIKIA R/O- VILL. PUKHURIPARIA P.O. MORNOI KHORA PIN- 787054 DIST.- LAKHIMPUR ASSAM.
20: DILIP LAGASUNG S/O- BUDHESWAR LAGASUNG R/O- VILL. BODOTI P.O. BODOTI PIN- 784161 DIST.- LAKHIMPUR ASSAM.
21: RIPA NEOG W/O SRI ATUL NEOG R/O- VILL. RAJBARI P.O. BIHPURIA PIN- 784161 DIST.- LAKHIMPUR ASSAM.
22: GIRIMA DOLEY PEGU W/O LT. LOHIT PEGU R/O- VILL. DHUNAGURI P.O. BAGHMARI PIN- 784161 DIST.- LAKHIMPUR ASSAM.
23: SUREN MILI S/O- LT. BEDOL MILI R/O- VILL. DHUNAGURI P.O. BAGHMARI PIN- 784161 DIST.- LAKHIMPUR ASSAM.
24: JINU HAZARIKA W/O- SRI TOSHESWAR HAZARIKA Page No.# 344/518
R/O- VILL. MARICHA PATHAR PO. BIHPURIA PIN- 784161 DIST.- LAKHIMPUR ASSAM.
25: DIPALI BORA DAS W/O DANDI DAS R/O VILL. NAHARATI P.O. BAGHMARI PIN- 784161 DIST.- LAKHIMPUR ASSAM.
26: PURNIMA BORAH W/O SRI NIRMAL BORAH R/O- VILL. BORKATHANI P.O. DHALPUR PIN- 784165 DIST.- LAKHIMPUR ASSAM.
27: NIRANJAN BORAH S/O SRI NAREN BORAH
P.O. GOSAIBARI PIN- 787033 DIST.- LAKHIMPUR ASSAM.
28: RITAMONI SAIKIA W/O SRI PALASH SAIKIA R/O- VILL. DHALPUR P.O. DHALPUR PIN- 784165 DIST.- LAKHIMPUR ASSAM.
29: ANAMIKA BARUAH MUDOI W/O SRI ANIL MUDOI R/O VILL. JORABARI P.O. JORABARI PIN- 784164 DIST.- LAKHIMPUR ASSAM.
30: RATUL BANIA S/O DRONESWAR BANIA Page No.# 345/518
R/O VILL. NO. 1 HARMATI P.O. NARAYANPUR PIN- 784164 DIST.- LAKHIMPUR ASSAM.
31: MADHAB KEOT S/O LT. LAKHESWAR KEOT R/O VILL. PANBARI P.O. NARAYANPUR PIN- 784164 DIST.- LAKHIMPUR ASSAM.
32: KABUL BASUMATARY S/O LT. RONGMON BASUMATARY R/O VILL. NO. 2 DHEMAGARH P.O DHEMAGARH PIN- 784160 DIST.- LAKHIMPUR ASSAM.
33: DEBABRAT SAIKIA S/O SRI SUREN SAIKIA R/O VILL. NO. 2 DHEMAGARH P.O. DHEMAGARH PIN- 784160 DIST.- LAKHIMPUR ASSAM.
34: JONTI CHETIA W/O SRI BIREN CHETIA R/O VILL. 1 NO. BAHUPATHAR P.O. MADHABPUR PIN- 784160 DIST.- LAKHIMPUR ASSAM.
35: MALIKA INGTI W/O SRI NIREN INGTI R/O VILL. NO. RAJGARH P.O. RAJGARH PIN- 787051 DIST.- LAKHIMPUR ASSAM.
36: LILAWATI HATIBARUAH W/O LT. GOPAL HATIBARUAH Page No.# 346/518
R/O VILL. NO. 2 NIMURI P.O. RONGATI PIN- 787001 DIST.- LAKHIMPUR ASSAM.
37: ROHILA DOLEY D/O LATU MOLOKCHAN DOLEY R/O- VILL DIKRONGMUKH P.O. NARAYANPUR PIN- 784164 DIST.- LAKHIMPUR ASSAM.
38: DIPJYOTI HAZARIKA BARPATRA W/O SRI LOHIT BARPATRA R/O- VILL. GHAGORA P.O. SIMALUGURI PIN- 784165 DIST.- LAKHIMPUR ASSAM.
39: BIJAYA BORA DEVI W/O SRI RATUL SARMAH R/O- VILL. 2 NO. MOTIA P.O.- BHOPUR PIN- 784164 DIST.- LAKHIMPUR ASSAM.
40: BIREN DEWRI S/O GOBALA SING DEVI R/O- VILL. KASIKATA P.O. BIHPURIA PIN- 784161 DIST.- LAKHIMPUR ASSAM.
41: JONMONI SAIKIA W/O- SRI BALLAV SAIKIA R/O- VILL. PHULBARI P.O. PHULBARI PIN- 787023 DIST.- LAKHIMPUR ASSAM.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
Page No.# 347/518
REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT. DISPUR GHY.-06.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT PANJABARI GHY.-37.
3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GHY.-06.
4:THE DY. COMMISSIONER LAKHIMPUR NORTH LAKHIMPUR PIN- 787001 DIST- LAKHIMPUR ASSAM.
5:THE C.E.O.
LAKHIMPUR ZILLA PARISHAD NORTH LAKHIMPUR PIN- 787001 DIST.- LAKHIMPUR ASSAM.
6:THE B.D.O.
KARUNABARI DEVELOPMENT BLOCK P.O. LALUK PIN- 784160 DIST.- LAKHIMPUR ASSAM.
7:THE B.D.O.
BIHPURIA DEVELOPMENT BLOCK P.O. BIHPURIA PIN- 784161 DIST. LAKHIMPUR ASSAM.
8:THE B.D.O.
NARAYANPUR DEVELOPMENT BLOCK P.O.- NARAYANPUR PIN- 784164 DIST. LAKHIMPUR ASSAM.
9:THE B.D.O.
NOWBOICHA DEVELOPMENT BLOCK P.O. NOWBOICHA PIN- 787023 DIST- LAKHIMPUR ASSAM.
Page No.# 348/518
------------
Advocate for : MR. P HAZARIKA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/8574/2019
JOYBHANU NESSA AND 10 ORS. EX-PRESIDENT AIRKATA GAON PANCHAYAT W/O- NURUL ISLAM MOLLAH VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
2: JAHANARA BEGOM EX-VICE PRESIDENT AIRKATA GAON PANCHAYAT W/O- ABU BAKKAR SIDDIQUE VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
3: ALEYA KHATUN W/O- ASMAT ALI VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
4: JAYDA KHATUN W/O- SHAHAJAMAL VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330 Page No.# 349/518
5: SAKINA KHATUN W/O- CHABIYAL HOQUE VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
6: ABDUL MALEQUE S/O- RABI SHEIKH VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
7: ROFIQUL ISLAM S/O- JOYNAL ABEDIN VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
8: ABDUS SOBUR S/O- GOLAM BOKS VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
9: EAKUB ALI S/O- HAJI EALAHI BAKS VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
10: FIROJA KHATUN W/O- JAHAN UDDIN Page No.# 350/518
VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
11: FATEMA KHATUN W/O- ABDUL BUSHIR MONDAL VILL- MOIRAKUCHI PART-I P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. ASSAM DISPUR GHY-06
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY-06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY- 37 4:THE DY.COMMISSIONER DHUBRI P.O. DHUBRI DIST- DHUBRI ASSAM PIN- 783301 5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST- DHUBRI ASSAM PIN- 783301 6:THE JAMADARHAT ANCHALIK PANCHAYAT Page No.# 351/518
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JAMADARHAT P.O. CHIRAKUTI P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 7833330 7:THE NO. 65 AIRKATA GAON PANCHAYAT REP. BY THE SECY. AIRKATA GAON PANCHAYAT P.O. AIRKATA P.S. FAKIRGANJ DIST- DHUBRI ASSAM PIN- 783330
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD (R-1
5 TO-7) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/8406/2019
LAKENDRA BORBORA AND 9 ORS. S/O. LT. INDRESWAR BORBORA VILL. AAIDEOBARI KATHONI GAON P.O. AAIDEOPUKHURI P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785690.
2: SMT. ANJUMONI GOGOI W/O. SRI LALIT GOGOI VILL. NO.2 UZAN LONGPOTIA P.O. LONGPOTIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
3: SMT. PURABI CHUTIA W/O. SRI RAJIB LUCHAN CHUTIA VILL. RONGSUAL CHANGMAI GAON P.O. MIRIPOTHAR Page No.# 352/518
P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785691.
4: BIPUL GOGOI S/O. SRI NIRMAL CHANDRA GOGOI R/O. VILL. CHARANGABAM P.O. LONGPOTIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
5: BIKASH GOGOI S/O. SRI PHATIK GOGOI VILL. MAJ LONGPOTIA P.O. LONGPOTIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
6: SMT. SABITA GOGOI W/O. SRI HIMANKA GOGOI VILL. UZAN LONGPOTIA P.O. LONGPOTIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
7: KHAGEN BORAH S/O. LT. JIBAKANTA BORAH VILL.NO. 1 HATIPUKHURI P.O. LONGPOTIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
8: SMT. MONJU GOGOI W/O. SRI PRABIN GOGOI VILL. NO. 1 HAOFAO P.O. DHANIAPOTHAR P.S. SONARI DIST. CHARAIDEO ASSAM Page No.# 353/518
PIN-785692.
9: SMT. NAYANMONI BORAH W/O. SRI DUDUMONI BORAH VILL. MIRIPOTHAR P.O. MIRIPOTHAR P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785691.
10: SMT. RUPALI SAIKIA W/O. SRI ATUL SAIKIA VILL. NO.2 HATIPUKHURI P.O. LONGPOTIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
VERSUS
THE STATE OF ASSAM AND 10 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GUWAHATI-781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GUWAHATI-781006. 3:THE FINANCE COMMISSION OF INDIA
MINISTRY OF FINANCE DEPTT. OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI-110001. 4:THE STATE FINANCE COMMISSION
GOVT. OF ASSAM DISPUR GUWAHATI-781006. 5:THE COMMISSIONER
PANCHAYAT AND RURAL DEV.
Page No.# 354/518
ASSAM PANJABARI JURIPAR GUWAHATI-781037. 6:THE DY. COMMISSIONER
CHARAIDEO P.O. AND P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785690.
7:THE DY. COMMISSIONER
SIVASAGAR P.O. AND P.S. SIVASAGAR DIST. SIVASAGAR ASSAM PIN-785640.
8:THE CHIEF EXECUTIVE OFFICER
SIVASAGAR ZILLA PARISHAD SIVASAGAR P.O. AND P.S. SIVASAGAR DIST. SIVASAGAR ASSAM PIN-785640.
9:THE CHIEF EXECUTIVE OFFICER
CHARAIDEO ZILLA PARISHAD SONARI P.O. AND P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785690.
10:THE BLOCK DEVELOPMENT OFFICER
SAPEKHATI DEVELOPMENT BLOCK DIST. CHARAIDEO ASSAM PIN-785692.
11:THE GAON PANCHAYAT SECRETARY
LONGPATIA GAON PANCHAYAT P.O. LONGPATIA P.S. SONARI DIST. CHARAIDEO ASSAM PIN-785692.
Page No.# 355/518
------------
Advocate for : MR. M KALITA Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 10 ORS.
Linked Case : WP(C)/934/2020
SABIA KHATUN @ SABIYA AND 8 ORS. W/O- SAHIDUL ISLAM VILL. BOYZERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
2: ABDUS SAMAD AHMED S/O- LT. HARMUJ ALI VILL. BOYZERALGA PT-IV P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
3: SOLEMAN ALI S/O- LT. AJAHAR ALI VILL. BOYZERALGA PT-IV P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
4: ABU BAKKAR SIDDIQUE S/O- JEHAD ALI VILL. NAYERALGA PT-IV P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
5: KULSUM BIBI W/O- KURMAN VILL. NAYERALGA PT-IV Page No.# 356/518
P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
6: JOHURA KHATUN W/O- HABEL UDDIN VILL. NAYERALGA PT-IV P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
7: MOYNUL HOQUE S/O- LT. MAGRAB ALI VILL. BOYZERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
8: AMELA KHATUN W/O- AJAB ALI VILL.- BOYZERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
9: TARABHANU W/O- KUDDUS ALI VILL. BOYZERALGA PT-III P.O. NAYERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
Page No.# 357/518
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY.-06.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.-37.
4:THE DY. COMMISSIONER DHUBRI P.O. DHUBRI DIST.- DHUBRI ASSAM PIN- 783301.
5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST.- DHUBRI ASSAM PIN- 783301.
6:THE NAYERALGA ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER NAYERALGA DEV. BLOCK BILASIPARA P.O. AND P.S. BILASIPARA DIST.- DHUBRI ASSAM PIN- 783348.
7:THE NO. 131 BOYZERALGA GAON PANCHAYAT REP. BY THE SECY. BOYZERALGA GAON PANCHAYAT P.O. BOYZERALGA P.S. BILASIPARA DIST.- DHUBRI ASSAM. PIN- 783348.
------------
Advocate for : MR. M HUSSAIN Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/8685/2019 Page No.# 358/518
GOFUR ALI AND 10 ORS. EX-PRESIDENT OF 3 GOSSAIDUBI GAON PANCHAYAT S/O- LT NIAMAT ALI ZOTDAR VILL- GOSSAIDUBI HINDUPARA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
2: JOBEDA KHATUN EX-VICE-PRESIDENT OF 3 GOSSAIDUBI GAON PANCHAYAT W/O- ABDUL ZABBAR VILL- GOSSAIDUBI MUSLIMPARA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
3: SANOWAR KHANDAKAR EX-MEMBER OF NO 6 DHARAI (KA) UNIT GOSSAIDUBI G.P. S/O- ABDUL BATEN KHANDAKAR VILL- DHARAI P.O. DHARAI P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
4: MONOWAR ALI EX-MEMBER OF NO 7 DHARAI (KHA) UNIT GOSSAIDUBI G.P. S/O- LT KADAM ALI VILL- DHARAI (KHA) P.O. DHARAI P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
5: TAHIRON BIBI EX-MEMBER OF NO 5 HARAUAFUTA UNIT GOSSAIDUBI G.P. W/O- ALAL UDDIN VILL- HARAUAFUTA P.O. DHARAI P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132 Page No.# 359/518
6: CHANDRA BHANU BIBI EX-MEMBER OF NO 3 GOSSAIDUBI HINDUPARA (GA) UNIT GOSSAIDUBI G.P. W/O- ZAMAT ALI VILL- GOSSAIDUBI HINDUPARA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
7: AZIBAR RAHMAN EX-MEMBER OF NO 1 GOSSAIDUBI HINDUPARA (KA) UNIT GOSSAIDUBI G.P. S/O- TAMSER ALI VILL- GOSSAIDUBI HINDUPARA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
8: AYESHA KHATUN EX-MEMBER OF NO 2 GOSSAIDUBI HINDUPARA (KHA) UNIT GOSSAIDUBI G.P. W/O- MAFIJUL HOQUE VILL- GOSSAIDUBI HINDUPARA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
9: EJOB ALI EX-MEMBER OF NO 9 BAUSHATARI (KHA) UNIT GOSSAIDUBI G.P. S/O- NAYMUDDIN VILL- BAUSHATARI P.O. DHUMERGHAT P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783330
10: BAHADUR ALI EX-MEMBER OF NO 10 BAUSHATARI (GA) UNIT GOSSAIDUBI G.P. S/O- SAYED ALI VILL- BAUSHATARI P.O. DHUMERGHAT P.S. LAKHIPUR DIST- GOALPARA (ASSAM) Page No.# 360/518
PIN- 783330
11: REBOTI BALA DEVI EX-MEMBER OF NO 8 BAUSHATARI (KA) UNIT GOSSAIDUBI G.P. W/O- BANIJYA KUMAR BARMAN VILL- BAUSHATARI P.O. DHUMERGHAT P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783330 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101 5:THE CHIEF EXECUTIVE OFFICER GOALPARA ZILLA PARISHAD DIST- GOALPARA ASSAM PIN- 783101 6:THE JALESWAR ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER JALESWAR DEVELOPMENT BLOCK P.O. KATARIHARA P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132 7:THE 4 GOSSAIDUBI GAON PANCHAYAT REP. BY THE SECY. GOSSAIDUBI GAON PANCHAYAT UNDER JALESWAR ANCHALIK Page No.# 361/518
PANCHAYAT JALESWAR P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132
------------
Advocate for : MR. A F N U MOLLAH Advocate for : MR. A ROY (SC PNRD) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/5501/2020
PRANJITA BASUMATARY AND 122 ORS EX PRESIDENT NO. 64 MISSAMRA G.P. WIFE OF SRI ROBIN BORO R/O VILL. NO. 3 NAWKATA P.O. DEKAGAON DIST. DHEMAJI ASSAM PIN 787061
2: PRODIP MILI EX VICE PRESIDENT NO. 64 MISSAMORA G.P. S/O LATE INDURAM MILI R/O VILL. NO. 1 ROUN P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN 787061
3: NIRADA PATHARI (DOLEY) EX MEMBER NO. 64 MISSAMORA G.P. WIFE OF SRI SARAT DOLEY R/O VILL. ANNAPUR P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN 787061
4: BIRKHW BASUMATARY EX MEMBER NO. 64 MISSAMORA G.P. S/O SRI SABIN BASUMATARY R/O VILL NO. 3 JOYPUR P.O. DEKAPAM DIST. DHEMAJI ASSAM Page No.# 362/518
PIN 787061
5: UDANGSRI BASUMATARY EX MEMBER NO. 64 MISSAMORA G.P. W/O SRI ANIL SWARGIARY R/O VILL. NO. 2 MOHANPUR P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN 787061
6: JYASEB DAIMARY EX MEMBER NO. 64 MISSAMORA G.P. S/O SRI MOHAN DAIMARY R/O VILL. BORIMURI P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN 787061
7: BHINNOLATA MILI EX MEMBER NO. 64 MISSAMORA G.P. W/O LT. MUKTI MILI VILL. MISSAMORA P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN 787061
8: MADHAB BASUMATARY EX MEMBER NO. 64 MISSAMORA G.P. S/O LT. ROMESH BASUMATARY R/O VILL. ULUCHAPORI P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN 787061
9: SMT. RINU DOLEY EX MEMBER MISSAMORA G.P. W/O SRI PRAFULLA PEGU R/O VILL. KARICHUK P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN 787061
10: LILADOI KULI EX- MEMBER NO.64 MISSAMORA G.P. W/O. SRI ARJUN KULI VILL. NALBARI P.O. DEKAPAM DIST. DHEMAJI Page No.# 363/518
ASSAM PIN-787061.
11: JITEN BORO EX- MEMBER NO.64 MISSAMORA G.P. S/O. SRI PANIBOR BORO VILL. NO.3 NAWKATA P.O. DEKAPAM DIST. DHEMAJI ASSAM PIN-787061.
12: PHULEMA DOLEY EX- PRESIDENT LAIMEKURI G.P. W/O. SRI JAYNATH DOLEY VILL. NO.2 MAJULIPUR P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
13: MONIMAI SUTRADHAR EX. VICE PRESIDENT- LAIMEKURI G.P. W/O. SRI LALIT SUTRADHAR VILL. BURIA CHAPORI P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
14: RAJU DOLEY EX. MEMBER- LAIMEKURI G.P. S/O. LT. PASURAM DOLEY VILL. MADHAVPUR P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
15: SANTIPROVA PEGU DOLEY EX. MEMBER- LAIMEKURI G.P. W/O. SRI RUHIT DOLEY VILL. NO.1 MAJULIPUR P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
Page No.# 364/518
16: LAKHIPROVA TAYE BORI EX. MEMBER- LAIMEKURI G.P. W/O. SRI HEM CH. BORI VILL. NO.1 MIRI TAKO P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
17: ALIM DOLEY EX. MEMBER- LAIMEKURI G.P. S/O. LT. LAKHORAM DOLEY VILL. RAKU KOKE P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
18: SUBHASH MILI EX. MEMBER- LAIMEKURI G.P. S/O. KHEMANI MILI VILL. RESTCAMP P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
19: JYOSTNA PEGU EX. MEMBER- LAIMEKURI G.P. W/O. SRI TULAN PEGU VILL. AND P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
20: MONIRAM RABHA EX. MEMBER- LAIMEKURI G.P. S/O. LT. GOBINDA RABHA VILL. NO.1 KARNAPUR P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
21: DHANESH KUTUM EX. MEMBER- LAIMEKURI G.P. S/O. LT. GOMBHIR KUTUM VILL. TELIJAN Page No.# 365/518
P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
22: PUNYALATA DEORI EX. MEMBER- LAIMEKURI G.P. W/O. SRI LALIT DEORI VILL. ARASUTI P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
23: GITA RAMCHAIARY (BORO) EX. MEMBER- LAIMEKURI G.P. W/O. DIPURAM BORO VILL. MAIDANGSIRI P.O. LAIMEKURI DIST. DHEMAJI ASSAM PIN-787060.
24: NIJORA PEGU (DOLEY) EX. VICE PRESIDENT- RAJAKHANA G.P. W/O. SRI DEBAJIT DOLEY VILL. DEBING MISING P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
25: THANDARAM MUCHAHARY
EX. MEMBER- RAJAKHANA G.P. S/O. LT. RAMESH DOLEY VILL. SILIKHAGURI P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
26: PABITRA CHETRY EX. MEMBER- RAJAKHANA G.P. W/O. TILAK BAHADUR CHETRY VILL. NO.1 RAJAKHANA P.O. JONEKARENG DIST. DHEMAJI Page No.# 366/518
ASSAM PIN-787060.
27: JYOTISH SANGMA EX. MEMBER- RAJAKHANA G.P. S/O. JANINDRA SANGMA VILL. NO.2 RAJAKHANA P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
28: JYOTIREKHA PANGING (MUCHAHARY) EX. MEMBER- RAJAKHANA G.P. W/O. BILARAM MUCHAHARY VILL. NO.3 RAJAKHANA P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
29: JUNA THAPA EX. MEMBER- RAJAKHANA G.P. W/O. HEMRAJ THAPA VILL. BALIJAN P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
30: KIRON PEGU EX. MEMBER- RAJAKHANA G.P. S/O. BHUBAN PEGU VILL. NAHARJUN P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
31: KAMLESWAR DOLEY EX. MEMBER- RAJAKHANA G.P. S/O. LT. RAMESH DOLEY VILL. REST CAMP P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
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32: ANIMA BORO NARZARY
EX. MEMBER- RAJAKHANA G.P. W/O. SURESH NARZARY VILL. SONAPUR P.O. JONEKARENG DIST. DHEMAJI ASSAM PIN-787060.
33: TUNIRAM DOLEY EX. MEMBER- RAJAKHANA G.P. S/O. PADMADHAR DOLEY VILL. NO.3 RAYANG P.O. JONAI DIST. DHEMAJI ASSAM PIN-787060.
34: BIMOLA SHARMA EX- PRESIDENT- SIMEN CHAPORI G.P. W/O. SRI JAGAT SHARMA VILL. NO.3 SIMEN CHAPORI P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
35: CHANDAN BORO EX. VICE PRESIDENT- SIMEN CHAPORI G.P. S/O. LT. DODHIRAM BORO VILL. NO.1 SIMEN CHAPORI P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
36: ANANDA BORUAH EX. MEMBER- SIMEN CHAPORI G.P. S/O. SRI KHAGEN BORUAH VILL. BAGH GAON P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
37: GUNESWARI BORUAH EX. MEMBER- SIMEN CHAPORI G.P.
Page No.# 368/518
W/O. SRI PROBIN BORUAH VILL. RONGPURIA P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
38: BONTI BORAH EX. MEMBER- SIMEN CHAPORI G.P. W/O. SRI DEBEN BORAH VILL. DA DHARA P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
39: JANMONI GOGOI CHUTIA EX. MEMBER- SIMEN CHAPORI G.P. W/O. SRI HOREN CHUTIA VILL. MAJGAON P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
40: BIMAN BORAH
EX. MEMBER- SIMEN CHAPORI G.P. S/O. LT. SURESH BOARH VILL. KHERONI P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
41: PUNYA GOYARY BASUMATARY EX. MEMBER- SIMEN CHAPORI G.P. W/O. RANSING BASUMATARY VILL. GWJWNPUR P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
42: TUTUMONI DUTTA EX. MEMBER- SIMEN CHAPORI G.P. W/O. SRI PUTUL DUTTA VILL. HANDIQUE MILON Page No.# 369/518
P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
43: DURGESWAR GOGOI
EX. MEMBER- SIMEN CHAPORI G.P. S/O. LT. ROTON GOGOI VILL. DULAKAKORIA P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
44: BIJU SHARMA EX. MEMBER- SIMEN CHAPORI G.P. S/O. BODON SHARMA VILL. BORUABALI P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM PIN-787061.
45: PUNYA ALCHIARY EX.PRESIDENT- RAMDHAN DIKHARI G.P. W/O. SANKAR BASUMATARY VILL. BOGORI GURI P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
46: MADAN RABHA EX. VICE PRESIDENT- RAMDHAN DIKHARI G.P. S/O. PRABHSWAR RABHA VILL. BURISUTI KACHARI P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
47: PRAFULLA PEGU EX. MEMBER- RAMDHAN DIKHARI G.P. S/O. JAISWAR PEGU VILL. NO.1 RAMDHAN P.O. RAMDHAN DIKHARI DIST. DHEMAJI Page No.# 370/518
ASSAM PIN-787060.
48: PRASENJIT PEGU
EX. MEMBER- RAMDHAN DIKHARI G.P. S/O. GALONG PEGU VILL. MUKTIAR P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
49: KUNJALATA PEGU DOLEY EX. MEMBER- RAMDHAN DIKHARI G.P. W/O. GUNA KANTA DOLEY VILL. 3 NO. RAMDHAN P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
50: NIRMALI TAYE EX. MEMBER- RAMDHAN DIKHARI G.P. W/O. DIBYA TAYE VILL. DIKHARI P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
51: KUNJALATA BORO DAIMARY EX. MEMBER- RAMDHAN DIKHARI G.P. W/O. CHANDRA DAIMARY VILL. BIKRAMPUR P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
52: BIMOLA KHAKHALARY EX. MEMBER- RAMDHAN DIKHARI G.P. W/O. LABAN KHAKHALARY VILL. BOGORI GURI P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
Page No.# 371/518
53: SUMITRA BORO EX. MEMBER- RAMDHAN DIKHARI G.P. W/O. BOTIRAM BORO VILL. BODALPUR P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
54: BIMOL BORO EX. MEMBER- RAMDHAN DIKHARI G.P. S/O. DAREN BORO VILL. 3 NO. MULAN P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
55: JAYANTA BORO EX. MEMBER- RAMDHAN DIKHARI G.P. S/O. SUWARAM BORO VILL. KAILA ALI P.O. RAMDHAN DIKHARI DIST. DHEMAJI ASSAM PIN-787060.
56: BIDYAMOTI DOLEY EX. VICE PRESIDENT- SIGA G.P. W/O. BHUPEN DOLEY VILL. JUNAKARENG P.O. GALI BORBALI (WARD NO.4) DIST. DHEMAJI ASSAM PIN-787060.
57: PAUDUR BASUMATARY
EX. MEMBER- SIGA G.P. W/O. PRADIP BASUMATARY P.O. GALI BORBALI (WARD NO.1) DIST. DHEMAJI ASSAM PIN-787060.
58: MINOTI MILLI EX. MEMBER- SIGA G.P.
Page No.# 372/518
W/O. MANUJ MILLI P.O. GALI BORBALI (WARD NO.2) DIST. DHEMAJI ASSAM PIN-787060.
59: ABAL DOLEY EX. MEMBER- SIGA G.P. S/O. INDESWAR DOLEY VILL. JUNAKARENG P.O. GALI BORBALI (WARD NO.3) DIST. DHEMAJI ASSAM PIN-787060.
60: KABITA DOLEY EX. MEMBER- SIGA G.P. W/O. ROBIN DOLEY P.O. JUNAKARENG (WARD NO.5 ) DIST. DHEMAJI ASSAM PIN-787060.
61: PRANJAL TAID EX. MEMBER- SIGA G.P. S/O. TULARAM TAID P.O. GALI BORBALI (WARD NO.6 ) DIST. DHEMAJI ASSAM PIN-787060.
62: LEK BAHADUR GURUNG
EX. MEMBER- SIGA G.P. S/O. BAL BAHADUR GURUNG P.O. GALI BORBALI (WARD NO.7) DIST. DHEMAJI ASSAM PIN-787060.
63: BIJAY BASUMATARY EX. MEMBER- SIGA G.P. S/O. CHAKRA BASUMATARY P.O. GALI BORBALI (WARD NO.8 ) DIST. DHEMAJI ASSAM PIN-787060.
Page No.# 373/518
64: LEBRDHAR PEGU EX. MEMBER- SIGA G.P. S/O. BHIM PEGU P.O. GALI BORBALI (WARD NO.9) DIST. DHEMAJI ASSAM PIN-787060.
65: BEULA TAID EX. MEMBER- SIGA G.P. W/O. BIJYANATH TAID VILL. NO.2 KATHAL GURI P.O. GALI BORBALI (WARD NO.10 ) DIST. DHEMAJI ASSAM PIN-787060.
66: RAJU BASUMATARY EX. PRESIDENT - NO. 62 DEKAPAM G.P. SON OF PREMO BASUMATARY RESIDENT OF VILLAGE - NO. 3 MOHANPUR P.O. - DEKAPAM DISTRICT- DHEMAJI ASSAM
PIN - 787061
67: SMTI. BINU MISONG EX. VICE-PRESIDENT - NO. 62 DEKAPAM G.P. WIFE OF BARUA MISONG RESIDENT OF VILLAGE - NAMKIR P.O. - DEKAPAM DISTRICT- DHEMAJI ASSAM
PIN - 787061
68: SIMANTA DAS EX. MEMBER - NO. 62 DEKAPAM G.P. SON OF LILADHAR DAS RESIDENT OF VILLAGE - ABOMNALA P.O. - DEKAPAM DISTRICT- DHEMAJI ASSAM
PIN - 787061
69: LAHIT RAMCHIARY Page No.# 374/518
EX. MEMBER - NO. 62 DEKAPAM G.P. SON OF RABI RAMCHIARY RESIDENT OF VILLAGE - SEREN BORO P.O. - DEKAPAM DISTRICT- DHEMAJI ASSAM
PIN - 787061
70: PRAMAMI KHAKLARY EX. MEMBER - NO. 62 DEKAPAM G.P. WIFE OF PRABON KHAKLARY RESIDENT OF VILLAGE - DEKAMISING P.O. - DEKAPAM DISTRICT- DHEMAJI ASSAM
PIN - 787061
71: SUCHIDHAR PAIT EX. MEMBER - NO. 62 DEKAPAM G.P. SON OF SIBONATH PAIT RESIDENT OF VILLAGE - AMLOKHI PAIT P.O. - DEKAPAM DISTRICT- DHEMAJI ASSAM
PIN - 787061
72: DIPALI DOLEY EX-PRESIDENT - SOMKONG G.P. WIFE OF SRI ANIL DOLEY VILLAGE - NAMONI PAGROH SOMKONG POST OFFICE - SOMKONG (VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
73: BABULAL BRAHMA EX- VICE- PRESIDENT - SOMKONG G.P. SON OF SRI BATESWAR BRAHMA VILLAGE - SOMKONG BORO POST OFFICE - SOMKONG(VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061 Page No.# 375/518
74: AMIN BORO EX- MEMBER - SOMKONG G.P. SON OF SRI BAKUL BORO VILLAGE - NO. 2 BEZGURI POST OFFICE - SOMKONG(VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
75: SAILESWAR MIPUN EX- MEMBER - SOMKONG G.P. SON OF SRI TONKESWAR MIPUN VILLAGE - SOMKONG PAGROH POST OFFICE - SOMKONG (VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
76: KABITA PAMEY EX- MEMBER - SOMKONG G.P. WIFE OF SRI GYAN KUMAR PAMEY VILLAGE - SOMKONG DAMBUK POST OFFICE- SOMKONG(VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
77: REBOTI RAI EX- MEMBER - SOMKONG G.P. WIFE OF SRI DEBEN RAI VILLAGE - SOMKONG MAJGAON POST OFFICE - SOMKONG(VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
78: NIPEN DAS EX- MEMBER - SOMKONG G.P. SON OF SRI PUNA DAS VILLAGE - SENGAJAN KOIBOTRA POST OFFICE - SOMKONG (VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
79: SAROLA BASUMATARY EX- MEMBER - SOMKONG G.P. DAUGHTER OF NANDESWAR BASUMATARY Page No.# 376/518
VILLAGE - SONAPUR POST OFFICE -SOMKONG (VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
80: NAMBA DOLEY EX- MEMBER - SOMKONG G.P. WIFE OF SRI LAKHINDHAR DOLEY VILLAGE - LAMAJAN MISING POST OFFICE - SOMKONG(VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
81: BIDESH PEGU EX- MEMBER - SOMKONG G.P. SON OF SRI TULARAM PEGU VILLAGE - LOKLUNG MISING POST OFFICE - SOMKONG (VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
82: NILESWARI DOLEY EX- MEMBER - SOMKONG G.P. WIFE OF SRI BHAIGESWAR DOLEY VILLAGE - BILPER NAKUR POST OFFICE - SOMKONG (VIA SIMEN CHAPORI) DISTRICT- DHEMAJI ASSAM.
PIN - 787061
83: LAKHIMAI PEGU EX- PRESIDENT - NO.53 JONAI G.P. WIFE OF LATE KAMAL PEGU VILLAGE - RUWAD DOLUNG POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM.
PIN - 787060
84: INDU SORAHIA EX- VICE-PRESIDENT - NO.53 JONAI G.P. WIFE OF LATE RAM NATH SORAHIA VILLAGE - JONAI BAZAR POST OFFICE - JONAI DISTRICT- DHEMAJI Page No.# 377/518
ASSAM.
PIN - 787060
85: PURNA KANTA KAMAN EX- MEMBER - NO.53 JONAI G.P. SON OF SRI KRIPA KAMAN VILLAGE - KANANGURI POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM.
PIN - 787060
86: BIJOY PAYENG EX- MEMBER - NO.53 JONAI G.P. SON OF SRI GILDHAR PAYENG VILLAGE - LACHIT NAGAR POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM.
PIN - 787060
87: SABITRI CHETRY EX- MEMBER- NO.53 JONAI G.P. WIFE OF SRI SHIVA CHETRY VILLAGE - UDAIPUR POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM.
PIN - 787060
88: DEVILATA DOLEY GOGOI EX- MEMBER- NO.53 JONAI G.P. WIFE OF PRANAB KUMAR GOGOI VILLAGE - KAMALPUR POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM.
PIN - 787060
89: TANKESWAR TAYE EX- MEMBER - NO.53 JONAI G.P. SON OF LATE DALIM TAYE VILLAGE - ROTKEY POST OFFICE - JONAI. DISTRICT- DHEMAJI ASSAM.
PIN - 787060 Page No.# 378/518
90: ANIMA TAYUNG EX- MEMBER - NO.53 JONAI G.P. WIFE OF SRI BIRINCHI TAYUNG RESIDENT OF VILLAGE - RONGKOP
POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM PIN - 787060
91: POREN TAYE EX- MEMBER - NO.53 JONAI G.P. ( NO. 10 RAYENGKULI CONSTITUENCY) SON OF SRI GONGA PRASAD TAYE VILLAGE - LOLAT POST OFFICE - JONAI DISTRICT- DHEMAJI ASSAM.
PIN - 787060
92: HEMOPROBHA MILI EX-VICE-PRESIDENT - NO. 56 GALI-SIKARI G.P. WIFE OF SRI PORESH MILI RESIDENT OF VILLAGE - BORBALI
POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
93: INDESWAR DOLEY EX- MEMBER - NO. 56 GALI-SIKARI G.P. SON OF LATE PAPUNG DOLEY. RESIDENT OF VILLAGE - MUDAI DEBERA POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
94: BINNONDA PEGU EX- MEMBER - NO. 56 GALI-SIKARI G.P. SON OF SRI ROBINSON PEGU. RESIDENT OF VILLAGE - JIYADAL POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060 Page No.# 379/518
95: NASHMA KUMBANG EX- MEMBER - NO. 56 GALI-SIKARI G.P. WIFE OF LATE BODHAR KUMBANG RESIDENT OF VILLAGE - NGABANG GAMSUK POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
96: CHATRAJAN PAO EX- MEMBER - NO. 56 GALI-SIKARI G.P. SON OF SRI BIRKUDHAR PAO RESIDENT OF VILLAGE - BORBALI POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
97: JYOTISH MILI EX- MEMBER - NO. 56 GALI-SIKARI G.P. SON OF SRI HORISH MILI RESIDENT OF VILLAGE - AMORPUR POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
98: RUNUBALA NARAH EX- MEMBER - NO. 56 GALI-SIKARI G.P. WIFE OF SRI BUDURAM MEDOK RESIDENT OF VILLAGE - BORBALI POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
99: RAJKUMAR CHARO EX- MEMBER - NO. 56 GALI-SIKARI G.P. SON OF SRI UKIDHAR CHARO RESIDENT OF VILLAGE - SANTIPUR POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
100: BHASONTI TAYUNG EX- MEMBER - NO. 56 GALI-SIKARI G.P. WIFE OF LATE KALESWAR TAYUNG Page No.# 380/518
RESIDENT OF VILLAGE - MILANPUR POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
101: RANU NARAH EX- MEMBER - NO. 56 GALI-SIKARI G.P. WIFE OF SRI DHANESWAR NARAH RESIDENT OF VILLAGE - BORONG POST OFFICE - GALI-BORBALI DISTRICT- DHEMAJI ASSAM PIN - 787060
102: PADMA RAI EX-PRESIDENT- NO. 51 SILLE G.P. WIFE OF SRI SURYA RAI
RESIDENT OF VILLAGE - KOBU CHAPORI
P.O - JONAI
DISTRICT - DHEMAJI ASSAM PIN - 787060
103: RAMANI RABHA EX-VICE-PRESIDENT - NO. 51 SILLE G.P. WIFE OF SRI ARUN RABHA
RESIDENT OF VILLAGE - SANTI MULBHUG
P.O - JONAI
DISTRICT - DHEMAJI ASSAM PIN - 787060
104: MUNNALAL MAJHI EX- MEMBER- NO. 51 SILLE G.P. SON OF SRI BANKELAL MAJHI RESIDENT OF VILLAGE - NO. 1 KOBU CHAPORI P.O - KOBU CHAPORI DISTRICT - DHEMAJI ASSAM PIN - 787060 Page No.# 381/518
105: DOIBOKI RAI EX- MEMBER- NO. 51 SILLE G.P. WIFE OF SRI PURNA BAHADUR RAI RESIDENT OF VILLAGE - NO. 2 LOBU CHAPORI P.O - KOBU CHAPORI DISTRICT - DHEMAJI ASSAM PIN - 787060
106: DURGA TIMSINA EX- MEMBER- NO. 51 SILLE G.P. WIFE OF SRI GIRISH NATH RESIDENT OF VILLAGE - NO. 3 KOBU CHAPORI P.O - KOBU CHAPORI DISTRICT - DHEMAJI ASSAM PIN - 787060
107: AMZAD ALI EX- MEMBER- NO. 51 SILLE G.P. SON OF MD JALIL ALI RESIDENT OF VILLAGE - NO. 4 KOBU CHAPORI P.O - KOBU CHAPORI
DISTRICT - DHEMAJI ASSAM PIN - 787060
108: NANDITA PEGU EX- MEMBER- NO. 51 SILLE G.P. WIFE OF SRI AMOR PEGU RESIDENT OF VILLAGE - BAHIR SILLE P.O - RATANPUR
DISTRICT - DHEMAJI ASSAM PIN - 787060
109: BUNIRAM PAYENG EX- MEMBER- NO. 51 SILLE G.P. SON OF LATE BAHADUR PAYENG RESIDENT OF VILLAGE - NAHAR SILLE P.O - RATANPUR DISTRICT - DHEMAJI ASSAM PIN - 787060
110: KARNESWAR MORANG Page No.# 382/518
EX- MEMBER- NO. 51 SILLE G.P. SON OF LATE SATARAM MORANG RESIDENT OF VILLAGE - NO. 2 RIGBI P.O - RATANPUR DISTRICT - DHEMAJI ASSAM PIN - 787060
111: GUNIN MODI EX- MEMBER- NO. 51 SILLE G.P. SON OF LATE MAHANTA MODI RESIDENT OF VILLAGE - NO. 1 RIGBI P.O - RATANPUR DISTRICT - DHEMAJI ASSAM PIN - 787060
112: RENUKA SUBBA EX- MEMBER- NO. 51 SILLE G.P. WIFE OF SRI CHANDRA BAHADUR SOBBA RESIDENT OF VILLAGE - NO. 1 TARI NEPALI P.O - JONAI DISTRICT - DHEMAJI ASSAM PIN - 787060
113: DIGANTA TAO EX-PRESIDENT -NO. 54 BAHIR JONAI G.P. SON OF LATE SIVA TAO RESIDENT OF VILLAGE -LUHIJAN GAON
P.O- RATANPUR DISTRICT-DHEMAJI ASSAM.
PIN- 787060
114: URMILA PEGU DOLEY EX-MEMBER - NO. 54 BAHIR JONAI G.P. WIFE OF SRI PRASANNA DOLEY
RESIDENT OF VILLAGE - RATANPUR
P.O. - RATANPUR
DISTRICT- DHEMAJI ASSAM PIN- 787060 Page No.# 383/518
115: AJIT PEGU EX-MEMBER - NO. 54 BAHIR JONAI G.P. SON OF LATE BHADESWAR PEGU RESIDENT OF VILLAGE - GINE MOHMORA
P.O. - JONAI
DISTRICT- DHEMAJI ASSAM PIN- 787060
116: JUNITA PEGU EX-MEMBER - NO. 54 BAHIR JONAI G.P. WIFE OF SRI TAPAN PEGU
RESIDENT OF VILLAGE - BAHIR JONAI
P.O. - JONAI
DISTRICT- DHEMAJI ASSAM PIN- 787060
117: SUKONTALA PATIR PAO EX-MEMBER - NO. 54 BAHIR JONAI G.P. WIFE OF SRI ASHOK PAO
RESIDENT OF VILLAGE - NO. 2 MOHMORA
P.O. - JONAI
DISTRICT- DHEMAJI ASSAM PIN- 787060
118: JUGOMAYA SONOWAL EX-MEMBER - NO. 54 BAHIR JONAI G.P. WIFE OF SRI PURNODHAR SONOWAL RESIDENT OF VILLAGE - SONOWAL KATHONI P.O. - RATANPUR DISTRICT- DHEMAJI ASSAM PIN- 787060
119: JULITA MARDI EX-MEMBER - NO. 54 BAHIR JONAI G.P. WIFE OF SRI JESUS MARDI RESIDENT OF VILLAGE - OKLAND Page No.# 384/518
P.O. - RATANPUR DISTRICT- DHEMAJI ASSAM PIN- 787060
120: BITUL MECH EX-MEMBER - NO. 54 BAHIR JONAI G.P. SON OF SRI MOLIN MECH RESIDENT OF VILLAGE - BOLIAPAM P.O. - RATANPUR DISTRICT- DHEMAJI ASSAM PIN- 787060
121: AMULYA PAIT EX-MEMBER - NO. 54 BAHIR JONAI G.P. SON OF SRI ATERE PAID RESIDENT OF VILLAGE - PADI GAON P.O. - RATANPUR DISTRICT- DHEMAJI ASSAM PIN- 787060
122: BHRIGHU PEGU EX-MEMBER - NO. 54 BAHIR JONAI G.P. SON OF SRI BINUA PEGU RESIDENT OF VILLAGE - KEREKER P.O. - RATANPUR DISTRICT- DHEMAJI ASSAM PIN- 787060
123: DILIP DEORI EX-MEMBER - NO. 54 BAHIR JONAI G.P. SON OF SRI MINAI DEORI RESIDENT OF VILLAGE - LUHIJAN P.O. - RATANPUR DISTRICT- DHEMAJI ASSAM PIN- 787060 VERSUS
THE STATE OF ASSAM AND 5 ORS REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI 781006 Page No.# 385/518
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GUWAHATI-781037. 3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
DHEMAJI ASSAM DIST. DHEMAJI ASSAM PIN-787057.
5:THE CHIEF EXECUTIVE OFFICER
DHEMAJI ZILLA PARISHAD DHEMAJI CHARIALI DHEMAJI ASSAM PIN-787057.
6:THE BLOCK DEVELOPMENT OFFICER
MURKONSELEK TRIBAL DEVELOPMENT BLOCK JONAI DHEMAJI ASSAM PIN-787060.
------------
Advocate for : MR. M K BORO Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/2035/2020
MAZEDA KHATUN CHOUDHURY AND 10 ORS. EX-PRESIDENT OF 59 CHIKNI GAON PANCHAYAT W/O. ABU BAHAR ALI AHMED VILL. SHAWRACHARA RESERVE P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM Page No.# 386/518
PIN-781321.
2: ABDUL MALEK EX-VICE PRESIDENT OF 59 CHIKNI GAON PANCHAYAT S/O. ALI AKBAR VILL. SIALMARI P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
3: SHAJAHAN ALI EX-MAMBER NO. 6 SHAWRACHARA UNIT CHIKNI GAON PANCHAYAT VILL. SHAWRACHARA GAON P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
4: SOLIM UDDIN EX-MAMBER NO. 10 JAWRIMARI UNIT 59 CHIKNI GAON PANCHAYAT S/O. ABDUL KHALEQUE VILL. JAWRIMARI P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
5: SHAHJAHAN ALI EX-MAMBER NO. 3 CHIKNI UNIT 59 CHIKNI GAON PANCHAYAT S/O. ABDUS SATTAR VILL. AND P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
6: KHODEZA KHATUN EX-MAMBER NO. 1 SAILMARI UNIT 59 CHIKNI GAON PANCHAYAT W/O. MIZANUR RAHMAN VILL. SAILMARI Page No.# 387/518
P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
7: SAMSUN NAHAR EX-MAMBER NO. 4 CHIKNI UNIT 59 CHIKNI GAON PANCHAYAT W/O. ABDUR REZZAK VILL. AND P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
8: JAYNAL MALLIQUE EX-MAMBER NO. 9 SHAWRACHARA RESERVE UNIT 59 CHIKNI GAON PANCHAYAT S/O. HARAN MALLIQUE VILL. SHAWRACHARA RESERVE P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
9: KHAIRUN NESSA EX-MAMBER NO. 8 SHAWRACHARA PATHER UNIT 59 CHIKNI GAON PANCHAYAT W/O. JAHER ALI VILL. SHAWRACHARA PATHER P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
10: AMELA KHATUN EX-MAMBER NO. 5 SHAWRACHARA UNIT 59 CHIKNI GAON PANCHAYAT W/O. TAIZ UDDIN VILL. SHAWRACHARA GAON P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
Page No.# 388/518
11: REZIA BEGUM EX-MAMBER NO. 57 SHAWRACHARA UNIT 59 CHIKNI GAON PANCHAYAT W/O. KANCHU MIAH VILL. SHAWRACHARA GAON P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY.-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
BARPETA ASSAM PIN-781301.
5:THE CHIEF EXECUTIVE OFFICER
BARPETA ZILLA PARISHAD DIST. BARPETA ASSAM PIN-781301.
6:THE RUPSHI ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER RUPSHI DEVELOPMENT BLOCK P.O. RUPSHI P.S. KALGACHIA DIST. BARPETA Page No.# 389/518
ASSAM PIN-781319.
7:THE 59 CHIKNI GAON PANCHAYAT REP. BY THE SECRETARY CHIKNI GAON PANCHAYAT UNDER RUPSHI ANCHALIK PANCHAYAT RUPSHI P.O. CHIKNI P.S. KALGACHIA DIST. BARPETA ASSAM PIN-781321.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/721/2020
HENA BEGUM CHOUDHURY AND 11 ORS. S/O- ALTAF HUSSAIN CHOUDHURY VILL. BASHDAHAR PT-I P.O. MATIJURI DIST.- HAILAKANDI (ASSAM).
2: SIBANI ROY W/O- SUBASH CHANDRA ROY VILL. AND P.O. MATIJURI DIST.- HAILAKANDI (ASSAM).
3: LOTAI BIBI W/O- LT. ABDUL KARIM CHOUDHURY VILL. BASHDAHAR PT-I P.O. KUCHILA BAZAR DIST.- HAILAKANDI (ASSAM).
4: ABDUL HAKIM CHOUDHURY S/O- LT. FARMUJ ALI CHOUDHURY VILL. BASHDAHAR PT-I P.O. KUCHILA BAZAR DIST.- HAILAKANDI (ASSAM).
5: GIAS UDDIN CHOUDHURY S/O- JANAB ALI CHOUDHURY VILL. BASHDAHAR PT-I P.O. MATIJURI DIST.- HAILAKANDI (ASSAM).
Page No.# 390/518
6: SUJIT CHANDRA ROY S/O- LT. JOGESH CHANDRA ROY VILL. BASHDAHAR PT-I P.O. PAIKAN DIST.- HAILAKANDI (ASSAM).
7: PRATIMA RANI DAS W/O- SUDIP KUMAR DAS VILL. MATIJURI P.O. PAIKAN DIST.- HAILAKANDI (ASSAM).
8: SAHAB UDDIN CHOUDHURY S/O- LT. ABDUR RAHIM BARBHUIYA VILL. AND P.O. MATIJURI DIST.- HAILAKANDI (ASSAM).
9: ANWAR HUSSAIN MAZUMDER S/O ABDUL AZIM MAZUMDER VILL. AND P.O. PAIKAN DIST.- HAILAKANDI (ASSAM).
10: AMIT DAS S/O LT. ARUN KUMAR DAS VILL. AND P.O. PAIKAN DIST.- HAILAKANDI (ASSAM).
11: DILU ROY S/O- KRITISH ROY VILL. AND P.O. PAIKAN DIST.- HAILAKANDI (ASSAM).
12: LUTFA BEGUM LASKAR W/O- MUKIT AMIN LASKAR VILL. AND P.O. MATIJURI DIST.- HAILAKANDI (ASSAM). VERSUS
THE STATE OF ASSAM AND 4 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
2:THE COMM. AND SECY. GOVT. OF ASSAM FINANCE DEPTT.
Page No.# 391/518
DISPUR GHY.-06.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI JURIPAR GHY.-37.
4:THE DY. COMMISSIONER HAILAKANDI P.O AND DIST.- HAILAKANDI ASSAM PIN- 788151.
5:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILLA PARISHAD HAILAKANDI P.O. AND P.S. HAILAKANDI ASSAM PIN- 788151.
------------
Advocate for : MR. A H M R CHOUDHURY Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/7457/2019
ALI AHMED AND 139 ORS. (PRESIDENT MOIRABARI AP) SON OF LATE MIRAJAFAR ALI VILLAGE-ULUBARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
2: HELENA SULTAN (MEMBER MOIRABARI AP) WIFE MUSTAFA MEHBOOB MUKTAR VILLAGE- HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
3: SOHINA KHATUN (MEMBER MOIRABARI AP) WIFE OF KUTUS UDDIN MIR VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI Page No.# 392/518
DISTRICT-MORIGAON (ASSAM) PIN-782126
4: ELIZA BEGUM (MEMBER MOIRABARI AP) DAUGHTER OF SAIFUL ISLAM VILLAGE-BOHLAMUKH PO-HAHCHARA PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
5: ABDUL KARIM (MEMBER MOIRABARI AP) SON OF LATE KUDRAT ALI VILLAGE-TATIKATA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
6: ANISUR RAHMAN (MEMBER MOIRABARI AP) SON OF MD. ALIMUDDIN VILLAGE-LENGRIBORI PO-LUCHONABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
7: MAJIDA BEGUM (MEMBER MOIRABARI AP) WIFE OF LATIBUR RAHMAN VILLAGE AND PO- LUCHONABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
8: ATAUR RAHMAN (MEMBER MOIRABARI AP) SON OF LATE ISMAIL HUSSAIN VILLAGE-DHURABANDHI GAON PO-DHURABANDHI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
9: FARJINA AKHTARA (MEMBER MOIRABARI AP) WIFE OF ROIS UDDIN VILLAGE-BORCHAPORI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
10: GULJAR HUSSAIN (MEMBER MOIRABARI AP) SON OF NURUL ISLAM VILLAGE-HUGULTULI PO-BORBORI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
11: NAZRUL ISLAM Page No.# 393/518
(PRESIDENT TATIKATA GP) SON OF LATE ABDUL MANNAN VILLAGE-TATIKATA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
12: SHAFIA (PRESIDENT ULUBARI GP) WIFE OF SHADIR ALI VILLAGE-SHOLMARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
13: ELIZA BEGUM (PRESIDENT LENGRIBORI GP) WIFE OF HAFIZUL ALAM VILLAGE-SHAHARIAPAM PO-SHAHARIAGAON PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
14: SIDDIQUR RAHMAN (PRESIDENT HATIMURIA GP) SON OF LATE ABDUR RAHMAN VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
15: ALIZA SULTANA (PRESIDENT MOIRABARI GP) WIFE OF KHAIRUL ISLAM VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
16: SHARIFUL ISLAM (PRESIDENT BORCHAPORI GP) SON OF HABIZ UDDIN VILL-BHOJAKHAITI PATHER PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
17: UMME HABIBA (PRESIDENT LOCHONABORI GP) WIFE OF NURUL AMIN VILLAGE-LOCHONABORI PO-LOCHONABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
18: HASINA BEGUM (PRESIDENT DATIALBORI GP) WIFE OF MD. HAZRAT ALI VILLAGE-DATIALBORI PO-DATIALBORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
19: SHANAKA KHATUN Page No.# 394/518
(PRESIDENT BORBORI GP) WIFE OF ABDUL ALI VILLAGE-NORSINGHBORI PO-DATIALBORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
20: HUSNARA KHATUN (WARD MEMBER TATIKATA GP) WIFE OF ANUWAR HUSSAIN VILLAGE-TATIKATA PATHER PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
21: NUR HUSSAIN (VICE-PRESIDENT TATIKATA GP) SON OF JA BOX VILLAGE-TATIKATA PATHER PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
22: HONUFA KHATUN (WARD MEMBER TATIKATA GP) WIFE OF SHIRAJ ALI VILLAGE-RANGRAI CHAPARI PO-BHELOWGURI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
23: GIAS UDDIN (WARD MEMBER TATIKATA GP) SON OF AHED ALI VILLAGE-BHELOWGURI PO-BHELOWGURI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
24: MUZAMMEL HOQUE (WARD MEMBER TATIKATA GP) SON OF A. AZID VILLAGE-LERUAMUKH PO-MOIRABARI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
25: SHANJIDA BEGUM (WARD MEMBER TATIKATA GP) SON OF BAHARUL ISLAM VILLAGE-TATIKATA PATHER PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
26: ROFIQUL ISLAM (WARD MEMBER TATIKATA GP) SON OF TUTA MIA VILLAGE-TATIKATA PATHER PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
27: KHADIJA KHATUN Page No.# 395/518
(WARD MEMBER TATIKATA GP) WIFE OF ABU HANIFA VILLAGE-LERUAMUKH PO-MOIRABARI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
28: ROMJINA KHATUN (WARD MEMBER TATIKATA GP) WIFE HORJAT ALI VILLAGE-TATIKATA PATHER PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
29: MIR HUSSAIN (WARD MEMBER TATIKATA GP) SON OF DOSIM UDDIN VILLAGE-TATIKATA PATHER PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
30: ABU HANIF (WARD MEMBER HATIMURIA GP) SON OF JAMIR UDDIN VILLAGE-SHOGUNBAHI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
31: JONAB ALI (WARD MEMBER HATIMURIA GP) SON OF KUTUB UDDIN VILLAGE-SHOGUNBAHI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
32: JAHERA KHATUN (WARD MEMBER HATIMURIA GP) WIFE OF AMIR UDDIN AHMED VILLAGE-SHOGUNBAHI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
33: HASNARA BEGUM (VICE-PRESIDENT HATIMURIA GP) WIFE OF MUZZAMMIL HUSSAIN VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
34: JUSHNARA BEGUM (WARD MEMBER HATIMURIA GP) WIFE OF NOZRUL ISLAM VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
35: PARBIN SULTANA Page No.# 396/518
(WARD MEMBER HATIMURIA GP) WIFE OF WAHIDUL RAHMAN VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
36: PARBIN SULTANA (WARD MEMBER HATIMURIA GP) WIFE OF ZIABUR RAHMAN VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
37: ALI HUSSAIN (WARD MEMBER HATIMURIA GP) SON OF HAJI SAMSUL HOQUE VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
38: JAHIRUL ISLAM (WARD MEMBER HATIMURIA GP) SON OF HUSSAIN ALI VILLAGE-HATIMURIA PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
39: MORJINA KHATUN (WARD MEMBER HATIMURIA GP) WIFE OF MONIBUR RAHMAN VILLAGE-SHOGUNBAHI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
40: MOZIBUR RAHMAN (WARD MEMBER GORIABORI GP) SON OF WAHED ALI VILLAGE-DURABNDHI GAON PO-DURABANDHI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
41: FAIZUDDIN AHAMED (WARD MEMBER GORIABORI GP) SON OF ABDUL SATTAR VILLAGE-DURABANDHI BIL PO-DURABANDHI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
42: NAJMA KHATUN (WARD MEMBER LOCHANABORI GP) WIFE OF SAIFUL ISLAM VILLAGE-LOCHANABORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
43: A. HAI Page No.# 397/518
(WARD MEMBER LOCHANABORI GP) SON OF ABDUL GAFUR VILLAGE-LOCHANABORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
44: SAHIDA KHATUN (WARD MEMBER LOCHANABORI GP) WIFE OF MOFIJ UDDIN VILLAGE-LOCHANBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
45: ZIABUR RAHMAN (WARD MEMBER LOCHANABORI GP) SON OF ABDUL RAHIM VILLAGE-LOCHANBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
46: A JABBAR (WARD MEMBER LOCHANABORI GP) SON OF SIRFAT ALI VILLAGE-LOCHANBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
47: ANUWARA BEGUM (WARD MEMBER LOCHANABORI GP) WIFE OF JOYNAL ABDIN VILLAGE-LOCHANBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
48: SALEHA KHATUN (WARD MEMBER LOCHANABORI GP) WIFE OF AHMMED ALI VILLAGE-GUNAIBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
49: RAHELA KHATUN (WARD MEMBER LOCHANABORI GP) WIFE OF NURUL AMIN VILLAGE-BELOBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
50: MUKSIDUL ISLAM (VICE-PRESIDENT LOCHANABORI GP) SON OF HARJAT ALI VILLAGE-BELOBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
51: SUKUR ALI Page No.# 398/518
(WARD MEMBER LOCHANABORI GP) SON OF JOINAL ABDIN VILLAGE-GUNAIBORI PO-LOCHANABORI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
52: FIRUJA KHATUN (WARD MEMBER MOIRABARI GP) WIFE OF IDRIS ALI VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
53: PARTHA CH. PAUL (WARD MEMBER MOIRABARI GP) SON OF LATE HARI MADHAB PAUL VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
54: SUFIA KHATUN (VICE-PRESIDENT MOIRABARI GP) WIFE OF AHMED ALI VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
55: NAZIMA BEGUM (WARD MEMBER MOIRABARI GP) WIFE OF SHIRAJUL ISLAM VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
56: MALAY DAS (WARD MEMBER MOIRABARI GP) SON OF LATE MONORANJAN DAS VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
57: ASMINA BEGUM (WARD MEMBER MOIRABARI GP) WIFE OF MD. JAKIR HUSSAIN VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
58: REZIA KHATUN (WARD MEMBER MOIRABARI GP) WIFE OF ROFIKUL ISLAM VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DISTRICT-MORIGAON (ASSAM) PIN-782126
59: MOJIBUR RAHMAN Page No.# 399/518
(WARD MEMBER DATIALBORI GP) SON OF ABDUL JALIL VILLAGE-DATIALBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
60: AYSHA SIDDIKA (WARD MEMBER DATIALBORI GP) WIFE OF WAHIDUR RAHMAN VILLAGE-DATIALBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
61: MERAJUL ISLAM (WARD MEMBER DATIALBORI GP) SON OF LATE OHED ALI VILLAGE-DATIALBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
62: ASMINA KHATUN (WARD MEMBER DATIALBORI GP) WIFE OF MOZIBUR RAHMAN VILLAGE-DATIALBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
63: SHAHIDA (WARD MEMBER DATIALBORI GP) WIFE OF HAYAT ULLAH VILLAGE-HAHCHARABORI PO-DATIALBORI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
64: HABIBUR RAHMAN (WARD MEMBER DATIALBORI GP) SON OF KOLIMUDDIN VILLAGE-HAHCHARABORI PO-DATIALBORI PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
65: A RASHID (VICE-PRESIDENT DATIALBORI GP) SON OF TAHER UDDIN VILLAGE-DATIALBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
66: JESMINA KHATUN (WARD MEMBER DATIALBORI GP) WIFE OF BAHARUL ISLAM VILLAGE-DATIALBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
67: ZAKARIA ALOM Page No.# 400/518
(WARD MEMBER DATIALBORI GP) SON OF ABDUL LATIF VILLAGE-HUGALTOLI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
68: MAJEDA BEGUM (WARD MEMBER DATIALBORI GP) WIFE OF NURMUHAMMAD VILLAGE-HUGALTOLI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
69: MAJEDA BEGUM (WARD MMEBER BORBORI GP) WIFE OF ISMAIL HUSSAIN VILLAGE-BORBORI PO-LAHARIGHAT PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782127
70: SAFIQUL ISLAM (WARD MEMBER BORBORI GP) SON OF KASOM ALI VILLAGE-BORBORI PO-LAHARIGHAT PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782127
71: AMBIYA KHATUN (WARD MEMBER BORBORI GP) WIFE OF SAIDUR RAHMAN VILLAGE-NORSINGHBORI PO-DATIALBORI PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
72: JAMAL UDDIN (WARD MEMBER BORBORI GP) SON OF SOBIR UDDIN VILLAGE-NORSINGHBORI PO-DATIALBORI PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
73: SUKUR JAN (WARD MEMBER BORBORI GP) WIFE OF ARFAN ALI VILLAGE-HALDIBORI PO-DATIALBORI PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782126
74: AKKAS ALI (WARD MEMBER BORBORI GP) SON OF SOMED ALI VILLAGE-BORBORI PO-LAHARIGHAT PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782127
75: RUBIA KHATUN Page No.# 401/518
(WARD MEMBER BORBORI GP) WIFE OF SOFIQUL ISLAM VILLAGE-BOHLARMUKH PO-LOCHANABORI PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
76: IMRAN HUSSAIN (WARD MEMBER BORBORI GP) SON OF LATE HAZRAT ALI VILLAGE-BOHLARMUKH PO-LOCHANABORI PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
77: ASMINA KHATUN (VICE-PRESIDENT BORBORI GP) WIFE OF SAIFUL HOQUE VILLAGE-BORBORI PO-LAHARIGHAT PS-LAHARIGHAT DIST-MORIGAON (ASSAM) PIN-782127
78: TAMIR ALI (WARD MEMBER ULUBARI GP) SON OF LATE BOSIR UDDIN VILLAGE-ULUBARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
79: MONUWARA BEGUM (WARD MEMBER ULUBARI GP) WIFE OF DILDAR HUSSAIN VILLAGE-ULUBARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
80: KHUDEZA KHATUN (WARD MEMBER ULUBARI GP) WIFE OF ABDUL MATIN VILLAGE-ULUBARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
81: AJIFA BEGUM (VICE-PRESIDENT ULUBARI GP) WIFE OF MD. JOMIR UDDIN VILLAGE-MADARGURI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
82: SAHERA KHATUN (WARD MEMBER ULUBARI GP) WIFE OF SURUJ ALI VILLAGE-GOROIMARI PO-GOROIMARI PATHAR PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
83: REHENA KHATUN Page No.# 402/518
(WARD MEMBER ULUBARI GP) WIFE OF IKRAMUL HOQUE VILLAGE-SHOLMARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
84: DILUWARA BEGUM (WARD MEMBER ULUBARI GP) WIFE OF NURUL ISLAM VILLAGE-SONARIGAON PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
85: AFAZ UDDIN (WARD MEMBER ULUBARI GP) SON OF LATE SOMED ALI VILLAGE-SHOLMARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
86: KHALILUR RAHMAN (WARD MEMBER ULUBARI GP) SON OF LATE SAMSUDDIN VILLAGE-ULUBARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
87: SHALIMA KHATUN (WARD MEMBER ULUBARI GP) WIFE OF MOHOR ALI VILLAGE-SHOLMARI PO-DOLOIGAON PS-BHELOWGURI DIST-MORIGAON (ASSAM) PIN-782126
88: SALEMA KHATUN (MEMBER MOIRABARI AP) WIFE OF BAHARUL ISLAM VILLAGE-MOIRADHAJ PO-ROWMARI BIL PS-DHING DIST-NAGAON (ASSAM) PIN-782123
89: MANUARA BEGUM (VICE-PRESIDENT MOIRABARI AP) WIFE OF NAZRUL ISLAM VILLAGE-PANBARI PO-SHALKATI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
90: MOZIBUR RAHMAN (MEMBER MOIRABARI AP) SON OF ABDUL HATIM VILLAGE-GEREKONI PO-BECHAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
91: ABU HANIF Page No.# 403/518
(MEMBER MOIRABARI AP) SON OF LATE ABDUL KADIR VILLAGE-SHALKATI PATHER PO-SHALKATI PS-DHING DIST-NAGAON (ASSAM) PIN-782126
92: ROFIQUL ISLAM (PRESIDENT NIZ DHING GP) SON OF LATE ABDUR RAHMAN VILLAGE-GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
93: ABDUL HASHEM (PRESIDENT LALI PATHER GP) SON OF LATE MOFIZ UDDIN VILLAGE-LALI PATHER PO-BECHAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
94: ABU SAHED (PRESIDENT BORBHETI GP) SON OF LATE KAJIMUDDIN VILLAGE-PANBARI PO-SHALKATI PATHER PS-DHING DIST-NAGAON (ASSAM) PIN-782126
95: MOMTAZ BEGUM (PRESIDENT LAHKARGHAT GP) WIFE OF M. P. KASHEM ALI VILLAGE-LAHKAR PO-DHING PS-DHING DIST-NAGAON (ASSAM) PIN-782123
96: MUBARAK ALI (WARD MEMBER NIZ DHING GP) SON OF LATE ABDUL SATTAR VILLAGE-SUTAR GAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
97: ABDUL ROFIQUE (WARD MEMBER NIZ DHING GP) SON OF LATE SUN MIYA VILLAGE-MUWAMARI PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
98: TARA BANU (VICE-PRESIDENT NIZ DHING GP) WIFE OF MIRAJ ALI VILLAGE-NO.1 GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
99: SHALIMA KHATUN Page No.# 404/518
(WARD MEMBER NIZ DHING GP) WIFE OF NAJMUL HOQUE VILLAGE-NO.2 GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
100: JOYNAL ABEDIN (WARD MEMBER NIZ DHING GP) SON OF LATE ASAR ALI VILLAGE-NO.1 GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
101: RAFIQUL ISLAM (WARD MEMBER NIZ DHING GP) SON OF HAJI ABDUL HAKIM VILLAGE-NIZ DHING PO-NIZ DHING PS-DHING DIST-NAGAON (ASSAM) PIN-782123
102: ROHIMA KHATUN (WARD MEMBER NIZ DHING GP) WIFE OF AJIZUL HOQUE VILLAGE-NO.2 GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
103: BILKIS BEGUM (WARD MEMBER NIZ DHING GP) WIFE OF NURUL AMIN VILLAGE-NO.1 GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
104: MORJINA KHATUN (WARD MEMBER NIZ DHING GP) SON OF AZIZUL HOQUE VILLAGE-SUTAR GAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
105: REAJUL KARIM (WARD MEMBER NIZ DHING GP) SON OF ABDUL NOBI VILLAGE-GAYANGAON PO-GAYANGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782126
106: ROHIMA KHATUN (WARD MEMBER BORBHETI GP) WIFE OF ABDUL SALAM VILLAGE-PANBARI PO-SHALKATI PATHER PS-DHING DIST-NAGAON (ASSAM) PIN-782126
107: SOPANA BEGUM Page No.# 405/518
(WARD MEMBER BORBHETI GP) WIFE OF MOHAMMAD ALI VILLAGE-SONARIGAON PO-SONARIGAON PS-DHING DIST-NAGAON (ASSAM) PIN-782123
108: NAZIMA AKHTARA (WARD MEMBER BORBHETI GP) WIFE OF JAHIRUL ISLAM VILLAGE-PANBARI PO-SHALKATI PATHER PS-DHING DIST-NAGAON (ASSAM) PIN-782126
109: RAJAUL HOQUE CHOUDHURY (WARD MEMBER BORBHETI GP) SON OF A. HAKIM CHOUDHURY VILLAGE-BORBHETI PO-BORBHETI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
110: TASLIMA KHATUN (VICE-PRESIDENT BORBHETI GP) WIFE OF ABUL KALAM VILLAGE-PANBARI PO-SHALKATI PS-DHING DIST-NAGAON (ASSAM) PIN-782126
111: PARBIN SULTANA (WARD MEMBER BORBHETI GP) WIFE OF ABUL KASHEM VILLAGE-PANBARI PO-SHALKATI PS-DHING DIST-NAGAON (ASSAM) PIN-782126
112: ASMA BEGUM (WARD MEMBER BORBHETI GP) WIFE OF MOTIUR RAHMAN VILLAGE-PANBARI PO-SHALKATI PS-DHING DIST-NAGAON (ASSAM) PIN-782126
113: BAHARUL ISLAM (WARD MEMBER BORBHETI GP) SON OF SAMSUDDIN VILLAGE-BORBHETI PO-BORBHETI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
114: ABDUL NUR (WARD MEMBER LAHKARGHAT GP) SON OF IBRAHIM ALI VILLAGE-BORBIL KACHARAIBORI PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782123 Page No.# 406/518
115: BHABANI DAS (WARD MEMBER LAHKARGHAT GP) WIFE OF RAJANI KANTA DAS VILLAGE-LAHKAR PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782123
116: NURUN NAHAR (VICE-PRESIDENT LAHKARGHAT GP) WIFE OF MUSTAFA KAMAL VILLAGE-BIRINGABORI PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782123
117: ABDUL KASHEM (WARD MEMBER LAHKARGHAT GP) SON OF AYUB ALI VILLAGE-LAHKAR PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782123
118: SALEHA KHATUN (WARD MEMBER LAHKARGHAT GP) WIFE OF SAMSUDDIN VILLAGE-LAHKAR PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782123
119: SANJITA BEGUM (WARD MEMBER LAHKARGHAT GP) WIFE OF MAINUL HOQUE VILLAGE-LAHKAR PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782123
120: HABIBUR RAHMAN (WARD MEMBER LALI PATHER GP) SON OF SHWAHID ULLAH VILLAGE AND PO-SHALKATI PATHER PS-DHING DIST-NAGAON (ASSAM) PIN-782126
121: KHAIRUN NESSA (WARD MEMBER LALI PATHER GP) WIFE MOJIBUR RAHMAN VILLAGE-LALIPATHER PO-BECHAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123 Page No.# 407/518
122: MAJEDA KHATUN (WARD MEMBER LALI PATHER GP) WIFE OF AMAN ULLAH VILLAGE AND PO-SHALKATI PATHER PS-DHING DIST-NAGAON (ASSAM) PIN-782126
123: ABDUR RAHMAN (MEMBER MOIRABARI AP) SON OF RAJ MAHMUD VILLAGE-LAHKAR PO AND PS-DHING DIST-NAGAON (ASSAM) PIN-782126
124: USUM UDDIN (WARD MEMBER LALI PATHER GP) SON OF LATE HUSEN ALI VILLAGE-LALI PATHER PO-BESAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
125: A. AOWAL (WARD MEMBER LALI PATHER GP) SON OF LATE YAKUB ALI VILLAGE-LALI PATHER PO-BESAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
126: KULSUMA BEGUM (WARD MEMBER LALI PATHER GP) WIFE OF SHOHIDUL ISLAM VILL-LALI PATHER PO-BESAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
127: NAZIMA KAHTUN (VICE-PRESIDENT LALI PATHER GP) WIFE OF MD. SAMSUL HOQUE VILLAGE-LALI PATHER PO-BESAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
128: ASHRAB ALI (WARD MEMBER LALI PATHER GP) SON OF SHOBDUL SHEIKH VILLAGE-LALI PATHER PO-BESAMARI PS-DHING DIST-NAGAON (ASSAM) PIN-782123
129: MOMTAZ BEGUM Page No.# 408/518
(WARD MEMBER LALI PATHER GP) WIFE OF A. MANNAN VILLAGE AND PO-SHALKATI PATHER PS-DHING DIST-NAGAON (ASSAM) PIN-782123
130: ASMA KHATUN (VICE-PRESIDENT LENGRIBORI GP) SON OF ABDUL RASHED VILLAGE-LENGRIBORI PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
131: A.MATIN (WARD MEMBER LENGRIBORI GP) SON OF KAJIMUDDIN VILLAGE-LENGRIBORI PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
132: FORIDA KHATUN (WARD MEMBER LENGRIBORI GP) WIFE OF MUKTAR HUSSAIN VILLAGE-SAHARIAGAON PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
133: NURUL ISLAM (WARD MEMBER LENGRIBORI GP) SON OF SOBED ALI VILLAGE-URALKATA PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
134: MONUWARA KHATUN (WARD MEMBER LENGRIBORI GP) WIFE OF AZIZUL HOQUE VILLAGE-SAHARIAGAON PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM)
135: AJMAL HUSSAIN (WARD MEMBER LENGRIBORI GP) SON OF LATE AMJAT HUSSAIN VILLAGE AND PO- SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
136: AMIRUL ISLAM (WARD MEMBER LENGRIBORI GP) SON OF LATE NAJIMUDDIN VILLAGE-LENGRIBORI PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126 Page No.# 409/518
137: JAHARA KHATUN (WARD MEMBER LENGRIBORI GP) WIFE OF USMAN ALI VILLAGE-LENGRIBORI PO-SAHARIA AON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
138: NAJIR HUSSAIN (WARD MEMBER LENGRIBORI GP) SON OF LATE SOMIRUDDIN VILLAGE-LENGRIBORI PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM)
139: JOMILA KHATUN (WARD MEMBER LENGRIBORI GP) WIFE OF ABDUL AWAL VILLAGE-SAHARIAGAON PO-SAHARIAGAON PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126
140: KHAN ROFSHON JANI (WARD MEMBER MOIRABARI GP) SON OF MOHIBUR RAHMAN KHAN VILLAGE-MOIRABARI PO-MOIRABARI PS-MOIRABARI DIST-MORIGAON (ASSAM) PIN-782126 VERSUS
THE STATE OF ASSAM AND 4 ORS. REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI PIN-781006
2:THE COMMISSIONER PANCHAYAT AND RURAL DEV ASSAM JURIPAR-781037 3:THE DC MORIGAON PO AND PS MORIGAON DIST MORIGAON (ASSAM)-782105 4:THE DC NAGAON PO AND PS NAGAON ASSAM-782001 5:YTHE BLOCK DEV OFFICER MOIRABARI DEV BLOCK PO AND PS MOIRABARI Page No.# 410/518
DIST-MORIGAON(ASSAM)-782126 6:THE COMMISSIONER AND SECY TO THE GOVT OF ASSAM FINANCE DEPTT DISPUR GUWAHATI ASSAM-781006 7:THE PRESIDENT
MOIRABARI ANCHALIK PANCHAYAT P.O. AND P.S. MOIRABARI DIST. MOIRABARI ASSAM PIN - 782126 8:THE PRESIDENT
TATIKATA GAON PANCHAYAT VILL- TATIKATA P.O. MOIRABARI P.S. MOIRABARI DIST. MORIGAON ASSAM PIN - 782126 9:THE SECRETARY TATIKATA GAON PANCHAYAT
VILL- TATIKATA P.O. MOIRABARI P.S. MOIRABARI DIST. MORIGAON ASSAM
PIN- 782126 10:THE PRESIDENT
ULUBARI GAON PANCHAYAT VILL- ULUBARI P.O. DOLOIGAON P.S. BHELOWGURI DIST. MORIGAON ASSAM PIN - 782126 11:THE SECRETARY ULUBARI GAON PANCHAYAT
VILL- ULUBARI P.O. DOLOIGAON P.S. BHELOWGURI DIST. MORIGAON Page No.# 411/518
ASSAM PIN - 782126.
12:THE PRESIDENT
LENGRIBORI GAON PANCHAYAT VILL- SAHARIAGAN P.O. SAHARIAGAON P.S. MOIRABARI DIST. MORIGAON ASSAM.
PIN- 782126.
13:THE SECRETARY
LENGRIBORI GAON PANCHAYAT VILL- SAHARIAGAN P.O. SAHARIAGAN P.S. MOIRABARI DIST. MORIGAON ASSAM PIN - 782126 14:THE PRESIDENT
HATIMURIA GAON PANCHAYAT VILL- HATIMURIA P.O. MOIRABARI P.S. MOIRABARI DIST MORIGAON ASSAM
PIN-782126 15:THE SECRETARY
HATIMURIA GAON PANCHAYAT VILL- HATIMURIA P.O. MOIRABARI P.S. MOIRABARI DIST MORIGAON ASSAM
PIN-782126 16:THE PRESIDENT
MOIRABARI GAON PANCHAYAT VILL- MOIRABARI P.O. MOIRABARI P.S. MOIRABARI DIST MORIGAON ASSAM Page No.# 412/518
PIN-782126 17:THE SECRETARY
MOIRABARI GAON PANCHAYAT VILL-MOIRABARI P.O. MOIRABARI P.S. MOIRABARI DIST MORIGAON ASSAM
PIN-782126 18:THE PRESIDENT
BORCHAPORI GAON PANCHAYAT VILL- BORCHAPAORI P.O. DOLOIGAON P.S. BHELOWGURI DIST MORIGAON ASSAM
PIN-782126 19:THE SECRETARY
BORCHAPORI GAON PANCHAYAT VILL- BORCHAPAORI P.O. DOLOIGAON P.S. BHELOWGURI DIST MORIGAON ASSAM
PIN-782126 20:THE PRESIDENT
LOCHONABORI GAON PANCHAYAT VILL- LOCHONABORI P.O. LOCHONABORI P.S. MOIRABARI DIST MORIGAON ASSAM
PIN-782126 21:THE SECRETARY
LOCHONABORI GAON PANCHAYAT VILL- LOCHONABORI P.O. LOCHONABORI P.S. MOIRABARI DIST MORIGAON Page No.# 413/518
ASSAM
PIN-782126 22:THE PRESIDENT
DATIALBORI GAON PANCHAYAT VILL- DATIALBORI P.O. DATIALBORI P.S. MOIRABARI DIST. MORIGAON ASSAM PIN- 782126.
23:THE SECRETARY
DATIALBORI GAON PANCHAYAT VILL- DATIALBORI P.O. DATIALBORI P.S. MOIRABARI DIST. MORIGAON ASSAM PIN - 782126.
24:THE PRESIDENT
BORBORI GAON PANCHAYAT VILL- BORBORI P.O. DATIALBORI P.S. MOIRABARI DIST.MORIGAON ASSAM PIN - 782126 25:THE SECRETARY
BORBORI GAON PANCHAYAT VILL- BORBORI P.O. DATIALBORI P.S. MOIRABARI DIST. MORIGAON ASSAM PIN - 782126.
26:THE PRESIDENT
GORIABORI GAON PANCHAYAT VILL- GORIABORI P.O. DURABANDHI P.S. MOIRABARI DIST. MORIGAON ASSAM PIN - 782126 Page No.# 414/518
27:THE SECRETARY
GORIABORI GAON PANCHAYAT VILL- GORIABORI P.O. DURABANDHI P.S. MOIRABARI DIST. MORIGAON ASSAM PIN - 782126 28:THE PRESIDENT
NIZ DHING GAON PANCHAYAT VILL- GAYANGAON P.O. GAYANGAON P.S. DHING DIST. NAGAON ASSAM PIN - 782126.
29:THE SECRETARY
NIZ DHING GAON PANCHAYAT VILL- GAYANGAON P.O. GAYANGAON P.S. DHING DIST. NAGAON ASSAM PIN - 782126.
30:THE PRESIDENT
LALI PATHER GAON PANCHAYAT VILL- LALI PATHER P.O. BECHAMARI P.S. DHING DIST.NAGAON ASSAM PIN - 782123.
31:THE SECRETARY
LALI PATHER GAON PANCHAYAT VILL- LALI PATHER P.O. BECHAMARI P.S. DHING DIST. NAGAON ASSAM PIN - 782123 32:THE PRESIDENT
BORBHETI GAON PANCHAYAT VILL- PANBARI P.O. SHALKATI PATHER P.S. DHING DIST.NAGAON ASSAM Page No.# 415/518
PIN - 782126.
33:THE SECRETARY
BORBHETI GAON PANCHAYAT VILL- PANBARI P.O. SHALKATI PATHER P.S. DHING DIST.NAGAON ASSAM PIN - 782126.
34:THE PRESIDENT
LAHKARGHAT GAON PANCHAYAT VILL- LAHKAR P.O. DHING
P.S. DHING
DIST. NAGAON ASSAM PIN- 782123.
35:THE SECRETARY
LAHKARGHAT GAON PANCHAYAT VILL- LAHKAR P.O. DHING P.S. DHING DIST. NAGAON ASSAM PIN - 782123.
------------
Advocate for : MR. M K HUSSAIN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/2568/2018
KOHINUR BEGUM AND 13 ORS. WIFE OF MONIRUL ISLAM R/O. BUCHAKATA P.O. KALAPANI DIST. SOUTH SALMARA MANKACHAR ASSAM.
2: NURCHAMPA SULTANA WIFE OF ROFIQUL ISLAM R/O. MALIRALGA Page No.# 416/518
P.O. FULERCHAR DIST. SOUTH SALMARA MANKACHAR ASSAM.
3: ABU SHAHANUR REZA AKOND S/O. FAKRUL ISLAM R/O. BHIMPARA P.O. FULERCHAR DIST. SOUTH SALMARA MANKACHAR ASSAM.
4: ABDUS SALAM SK. S/O. SOPIAL SK.
R/O. TELIPARA P.O. RADHAMADHABHAT DIST. SOUTH SALMARA MANKACHAR ASSAM.
5: ABDUL KADOM ALI S/O. ABDUL WAHED VILL. PAIKAR KANDI P.O. HAZIRHAT DIST. SOUTH SALMARA MANKACHAR ASSAM.
6: REHANA BEGUM W/O. MOZIBAR RAHMAN R/O. KHALISAMARI P.O. PIAZBARI DIST. SOUTH SALMARA MANKACHAR ASSAM.
7: JAHANARA BEGUM W/O. AKHTAR HUSSAIN R/O. KANAIMARA PART-II P.O. FULERCHAR DIST. SOUTH SALMARA MANKACHAR ASSAM.
8: HAZI AZIAL HOQUE BEPARI S/O. LATE BAIOTULLAH R/O. AND P.O. HAZIRHAT DIST. SOUTH SALMARA MANKACHAR ASSAM.
9: SANOWARA KHATUN W/O. MUKTAR HUSSAIN R/O. BERABHAGA PT-II Page No.# 417/518
P.O. SUKCHAR DIST. SOUTH SALMARA MANKACHAR ASSAM.
10: UMME KULSOOM BEGUM W/O. RAHUL AMIN R/O. KUKURMARA P.O. RADHAMADHABHAT DIST. SOUTH SALMARA MANKACHAR ASSAM.
11: MOMITON KHATUN W/O ISA HOQUE ALI SK. R/O. SISHUMARA P.O. KOKRADANGA DIST. SOUTH SALMARA MANKACHAR ASSAM.
12: ANOWARA KHATUN W/O. BAKKAR ALI R/O. BEKARDOBA P.O. RADHAMADHABHAT DIST. SOUTH SALMARA MANKACHAR ASSAM
13: NASIR UDDIN SK.
S/O. SAMSUL HOQUE R/O. PECHARKANDI P.O. MANULLAPARA DIST. SOUTH SALMARA MANKACHAR ASSAM.
14: ABDUL JALIL SARKAR S/O. INSAB ALI R/O. KHARUABANDHA P.O. FEKUMARI DIST. SOUTH SALMARA MANKACHAR ASSAM.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM DISPUR GHY-06.
Page No.# 418/518
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
ASSAM DISPUR GHY-06.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM.
PANJABARI JURIPAR GHY-37.
4:THE DEPUTY COMMISSIONER SOUTH SALMARA MANKACHAR AT HATSINGIMARI P.O. HATSINGIMARI DIST. SOUTH SALMARA MANKACHAR ASSAM PIN- 783135 5:THE CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST. DHUBRI ASSAM PIN- 783301 6:THE CHIEF EXECUTIVE OFFICER SOUTH SALMARA ZILLA PARISHAD AT HATSINGIMARI P.O. AND DIST.- SOUTH SALMARA MANKACHAR ASSAM PIN- 783135 7:THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER NO. 2 FEKAMARI ANCHALIK PANCHAYAT P.O. FEKAMARI DIST. SOUTH SALMARA MANKACHAR ASSAM PIN- 783135
------------
Advocate for : MR. M KHAN Advocate for : GA ASSAM MR T C CHUTIA(R-1 3 & 4) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/2121/2020 Page No.# 419/518
LUCKY DOWARAH AND 63 ORS. C/O RAJU DOWARAH R/O VILL. RAJAPOOL DOWARAH P.O. RAJAPOOL PIN-785685 DIST. SIVASAGAR ASSAM
2: SANJIB BORGOHAIN S/O RENU BORGOHAIN R/O VILL. RAJAPOOL DOWARAH P.O. RAJAPOOL PIN-785685 DIST. SIVASAGAR ASSAM
3: NOBIN GOGOI S/O PURNAKANTA GOGOI R/O VILL. CHAKIMUKH HALOWA P.O. CHAKIMUKH PIN-785685 DIST. SIVASAGAR ASSAM
4: BAKHANTI KARMAKAR W/O SABAJIT KARMAKARR/O VILL. CHOWKIMUKH P.O. CHOWKIMUKH PIN-785685 DIST. SIVASAGAR ASSAM
5: JUSHNA RAHMAN W/O MUKLESWAR RAHMAN R/O VILL. LIGIRI PUKHURI P.O. LIGIRI PIN-785685 DIST. SIVASAGAR ASSAM
6: REKHA BORGOHAIN C/O SRI BITU BORGOHAIN R/O VILL. GARALI GOHAIN P.O. GARALI PIN-785685 DIST. SIVASAGAR ASSAM
7: JEUTI SAIKIA C/O BHABEN SAIKIA R/O VILL. HULANG KATANI Page No.# 420/518
P.O. LIGIRI PIN-785685 DIST. SIVASAGAR ASSAM
8: KALPANA GOGOI W/O AJIT GOGOI R/O VILL. BHEBACHUK P.O. RAJAPOOL PIN-785685 DIST. SIVASAGAR ASSAM
9: PUTUL KONWAR S/O SUSAN KONWAR R/O VILL. RAJAPUL P.O. RAJAPOOL PIN-785685 DIST. SIVASAGAR ASSAM
10: DURGA KURMI W/O LT. JOYRAM KURMI R/O VILL. BIHUBAR METHONSWA P.O. BIHUBAR TINIALI PIN-785685 DIST. SIVASAGAR ASSAM
11: NOBIUL HUSSAIN S/O RIAZUL HUSSAIN R/O VILL. BIHUBAR METHONISWA P.O. BIHUBAR PIN-785685 DIST. SIVASAGAR ASSAM
12: HITESWAR CHETIA S/O LT. TILESWAR CHETIA R/O VILL. HARKINA P.O. PEOLIPHUKAN PIN-785685 DIST. SIVASAGAR ASSAM
13: HARIKANTA MAHANTI S/O LT. RAMCHANDRA MAHANTI R/O VILL. BIHUBAR METHONSWA Page No.# 421/518
P.O. BIHBAR TINIALI PIN-785685 DIST. SIVASAGAR ASSAM
14: RAMEN RAIDONGIA S/O LOKHESWAR RAIDONGIA R/O ACHALABARI P.O. PEOLIPHUKAN PIN-785685 DIST. SIVASAGAR ASSAM
15: DINANATH BARUAH S/O PRATIMA BARUAH R/O VILL. HARKINA P.O. PEOLIPHUKAN PIN-785685 DIST. SIVASAGAR ASSAM
16: BHUBAN GOGOI S/O ANANTA GOGOI R/O VILL. BAWLIMAIDAN P.O. BAWLIMAIDAN PIN-785685 DIST. SIVASAGAR ASSAM
17: RENU TAMULY W/O BHABA TAMULY R/O VILL. SUNDAR PUKHURI P.O. BAWLIMAIDAN PIN-785685 DIST. SIVASAGAR ASSAM
18: SURESH TANTI S/O PRASAD TANTI R/O JATHIPATIA VILL. PHULANIBARI P.O. CHOWKIMUKH PIN-785685 DIST. SIVASAGAR ASSAM
19: RINA BARUAH W/O SRI PRAKHANTA BARUAH R/O VILL. NAZIRA CHANBASSA P.O. NAZIRA Page No.# 422/518
PIN-7857696DIST. SIVASAGAR ASSAM
20: PADMA GOGOI S/O DILIP GOGOI R/O VILL. NAZIRA CHANBASSA P.O. NAZIRA PIN-785696 DIST. SIVASAGAR ASSAM
21: RAJU SHARMA S/O SRI UPEN SHARMA R/O VILL. SUNDAR PUKHURI P.O. BAWLIMAIDAN PIN-785685 DIST. SIVASAGAR ASSAM
22: JINTEE RAJKUMARI C/O LT. NANDESWAR RAJKHOWA R/O VILL. TELPANI KONWAR P.O. DEOGHARIA PIN-785685 DIST. SIVASAGAR ASSAM
23: BOLURAM BORAH S/O NIBIR KUMAR BARUAH R/O VILL. MEJENGA SEUJPUR P.O. MEZENGA PIN-785685 DIST. SIVASAGAR ASSAM
24: DIPAK GOHAIN S/O LT. NILAKANTA GOHAIN R/O VILL. TINGRIPAM GOHAIN P.O. MEZENGA PIN-785686 DIST. SIVASAGAR ASSAM
25: JULEE BARUAH W/O AMRIT BARUAH R/O VILL. AVOIPURIA P.O. CHEPANGURI PIN-785685 Page No.# 423/518
DIST. SIVASAGAR ASSAM
26: GAUTAM ARANDHARA S/O LT. NOBIN ARANDHARA R/O VILL. HUBUPARA PHUKAN P.O. HUBUPRAR PIN-785686 DIST. SIVASAGAR ASSAM
27: PADMA GOGOGI S/O KHAGEN GOGOGI R/O VILL. HUBUPARA MOUT P.O. HUBUPARA PIN-785685 DIST. SIVASAGAR ASSAM
28: NABAJYOTI GOGOI S/O RAJEN GOGOI R/O VILL. 7 NO. CHETIA GAON P.O. CHETIA GAON PIN-785684 DIST. SIVASAGAR ASSAM
29: BIJUMONI BORAH C/O KUNDIL BORAH R/O VILL. DEOGHARIA P.O. DEOGHARIA PIN-785696 DIST. SIVASAGAR ASSAM
30: BEAUTY GOGOI W/O SRI UJJAL GOGOI R/O VILL. MEJENGA P.O. MEJENGA PIN-785685 DIST. SIVASAGAR ASSAM
31: PRANAB CHETIA S/O PREMO CHETIA R/O VILL. BALIMIRI P.O. GARMUR PIN-785687 DIST. SIVASAGAR ASSAM Page No.# 424/518
32: DEBEN TANTI S/O JAGATU TANTI R/O GELEKEY TEA ESTATE P.O. ATHKHEL PIN-785696 DIST. SIVASAGAR ASSAM
33: MANUJ KURMI S/O SITARAM KURMI R/O VILL. SIBBARI TEA ESTATE P.O. GELEKY PIN-785696 DIST. SIVASAGAR ASSAM
34: DALIMI MALIK W/O INDRO MALIK R/O GELEKEY TEA ESTATE P.O. ATHKHEL PIN-785696 DIST. SIVASAGAR ASSAM
35: ANJALI BHOGAT TASSA W/O NIPUL TASSA R/O GELEKY TEA ESTATE P.O. ATHKHEL PIN-785696 DIST. SIVASAGAR ASSAM
36: SUKHNATH NAYAK S/O LT. KISSAN NAYAK R/O VILL. MODINAGAR TEA ESTATE P.O. GELEKY PIN-785696 DIST. SIVASAGAR ASSAM
37: RIFA TANTI C/O MARKANDO TANTI R/O VILL. GELEKEY P.O. ATHKHEL PIN-785696 DIST. SIVASAGAR ASSAM Page No.# 425/518
38: RITU CHICK C/O PARASURAM CHICK R/O VILL. MODINAGAR P.O. GELEKY PIN-785696 DIST. SIVASAGAR ASSAM
39: USHA KURMI W/O APEL KURMI R/O MDINGAR P.O. GELEKEY PIN-785696 DIST. SIVASAGAR ASSAM
40: RAMESH KURMI S/O SRI RAMDHAN KURMI R/O VILL. MODINAGAR P.O. GELEKY PIN-785696 DIST. SIVASAGAR ASSAM
41: TAYAB ALI C/O YAKUB ALI R/O VILL. GELEKI CHARIALI P.O. GELEKY PIN-785696 DIST. SIVASAGAR ASSAM
42: MAKHANI NAYAK C/O BASATRAM NAYAK R/O VILL. MODI NAGAR P.O. GALEKEY PIN-785696 DIST. SIVASAGAR ASSAM
43: DIPALI GOGOI W/O SRI DHARMESWAR GOGOI R/O VILL. NA-PAM BARUWATI P.O. NA-PAM PIN-785696 DIST. SIVASAGAR ASSAM Page No.# 426/518
44: MAHENDRA TANTI S/O LT. AKAN TANTI R/O VILL. BORTANI CHUTIA P.O. GELEKEY PIN-785696 DIST. SIVASAGAR ASSAM
45: LAKHYAJIT GOGOI S/O SRI MINESWAR GOGOI R/O VILL. NA-PAM BARUWATI P.O NA-PAM PIN-785684 DIST. SIVASAGAR ASSAM
46: PANKHI DUTTA D/O GAUTAM DUTTA R/O VILL. NA-PAM BARUWATI P.O. ATHKHEL PIN-785696 DIST. SIVASAGAR ASSAM
47: KIRON KURMI W/O DIESH KURMI R/O VILL. NA-PAM BARUWATI P.O. NA-PAM PIN-785684 DIST. SIVASAGAR ASSAM
48: MANUJ BORGOHAIN S/O LT. ANANTA BORGOHAINR/O VILL. DEOPANI GOHAIN P.O. DEOPANI PIN-785684 DIST. SIVASAGAR ASSAM
49: ROHMAT ALI S/O LT. HUSSAIN ALI R/O VILL. DEOPANI GOHAIN P.O. DEOPANI PIN-785684 DIST. SIVASAGAR ASSAM
50: PADMA RAJUWAR Page No.# 427/518
S/O SRI MONDOL RAJUWAR R/O VILL. NA-PAM BARUWATI P.O. NA-PAM BARUWATI PIN-785684 DIST. SIVASAGAR ASSAM
51: DIPAK GOSWAMI S/O SRI RAJINDRA GOSWAMI R/O VILL. MACKEYPORE P.O. MACKEYPORE PIN-785685 DIST. SIVASAGAR ASSAM
52: NAJROUL HUSSAIN S/O HAROUN RASID R/O VILL. MACKEYPORE P.O. HATIPUTTY PIN-785689 DIST. SIVASAGAR ASSAM
53: RUPALI PANGING C/O SRI SARBESWAR PANGING R/O VILL. HATIPUTTY P.O. HATIPUTTY PIN-785685 DIST. SIVASAGAR ASSAM
54: GITA KARMAKAR C/O SRI ABHINASH KARMAKAR R/O MACKEYPORE P.O. PACKEYPORE PIN-785685 DIST. SIVASAGAR ASSAM
55: MARJENA BEGUM C/O INCHAN ALI R/O VILL. MONAITIG P.O. MACKEYPORE PIN-785685 DIST. SIVASAGAR ASSAM
56: IRFAN ALI R/O VILL. MONAITING Page No.# 428/518
P.O. MACKEYPORE PIN-785685 DIST. SIVASAGAR ASSAM
57: LABOWNYA RAJOWAR C/O SRI BIREN RAJOWAR R/O VILL. MACKEYPORE P.O. MACKEYPOE PIN-785685 DIST. SIVASAGAR ASSAM
58: GHANAKANTA DHEKIAL PHUKAN S/O GUNADHAR DHEKIAL PHUKAN R/O VILL. REBOTI GAON P.O. MEZENGA PIN-785685 DIST. SIVASAGAR ASSAM
59: DHRUBAJYOTI BARUAH S/O SRI JADUNATH BARUAH R/O VILL. BORAKHUALA P.O . JOTOKIA PIN-785685 DIST. SIVASAGAR ASSAM
60: RANJITA TANTI C/O SRI JAPAN TANTI R/O VILL. KHATKHATI P.O. NAZIRA PIN-785685 DIST. SIVASAGAR ASSAM
61: SITA GAR C/O SRI BABUL GARH R/O VILL. KHATKHATI P.O. NAZIRA PIN-785685 DIST. SIVASAGAR ASSAM
62: BEULA NAYAK C/O SRI GUNAHAR NAYAK Page No.# 429/518
R/O VILL. MATHURAPUR P.O. MATHURAPUR PIN-785689 DIST. SIVASAGAR ASSAM
63: RITAMONI GOWALA C/O BINOD GOWALA R/O VILL. SUKAFA NAGAR P.O. NIMANAGAR PIN-785689 DIST. SIVASAGAR ASSAM
64: INDRESWAR KONWAR S/O LT. THANU KONWAR R/O VILL. SUKAFA P.O. NIMONAGARH PIN-785689 DIST. SIVASAGAR ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GUWAHATI-781037 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT. DISPUR GUWAHATI-781006 4:THE DEPUTY COMMISSIONER SIVASAGAR PIN-785640 DIST. SIVASAGAR ASSAM 5:THE CHIEF EXECUTIVE OFFICER SIVASAGAR ZILLA PARISHAD SIVASAGAR PIN-785640 DIST. SIVASAGAR ASSAM 6:THE BLOCK DEVELOPMENT OFFICER NAZIRA DEVELOPMENT BLOCK Page No.# 430/518
P.O. SIVASAGAR PIN-785640 DIST. SIVASAGAR ASSAM
------------
Advocate for : MR. P HAZARIKA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/8262/2019
NURJAHAN BEGUM AND 10 ORS. EX-PRESIDENT OF HASHDOBA GAON PANCHAYAT W/O. AZAD HUSSAIN VILL. KURSHAPAKRI PT-VI P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
2: UDHAB CH. KHATRIYA EX-VICE PRESIDENT OF HASHDOBA GAON PANCHAYAT S/O. KAMESWAR KHATRIYA VILL. BANDARMATHA P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
3: KHOKSED ALI EX-MEMBER NO.9 KANTAPUR (KA) UNIT HASHDOBA G.P.
S/O. ENNOS AKOND VILL. KANTAPUR PT. I P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
4: BELLAL ALI EX-MEMBER NO.6 KALABARI UNIT HASHDOBA G.P.
S/O. MONTAZ ALI Page No.# 431/518
VILL. KALABARI P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
5: RAHIMA KHATUN EX-MEMBER NO.2 KANTAPUR (KHA) UNIT HASHDOBA G.P.
W/O. HANIF ALI VILL. KANTAPUR PT. II P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
6: SHAHAJAMAL HOQUE EX-MEMBER NO.10 HATIMURA UNIT HASHDOBA G.P.
S/O. RIAZ UDDIN VILL. HATIMURA P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
7: PRANAMI BARMAN EX-MEMBER NO.7 KURSHAPAKRI PT. III UNIT HASHDOBA G.P.
W/O. LOGENDRA BARMAN VILL. KURSHAPAKRI PT.III P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
8: KOBIN CH. KOCH EX-MEMBER NO.7 KURSHAPAKRI PT. I UNIT HASHDOBA G.P. S/O. BICHAR KOCH VILL. KURSHAPAKRI PT.I P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM Page No.# 432/518
PIN-783129.
9: URMILA KHATRIYA EX-MEMBER NO.5 KURSHAPAKRI PT. II UNIT HASHDOBA G.P.
W/O. RABEN KHATRIYA VILL. KURSHAPAKRI PT. II P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
10: SAMIDA KHATUN EX-MEMBER NO.3 HASHDOBA UNIT HASHDOBA G.P.
W/O. SHAHARUL ISLAM VILL. HASHDOBA P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
11: JOMIRON NESSA
EX-MEMBER NO.4 KURSHAPAKRI PT. II (KA) UNIT HASHDOBA G.P.
W/O. IMAN HUSSAIN VILL. KUSHAPAKRI PT. II P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783129.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVT. OF ASSAM
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI Page No.# 433/518
GHY.-37.
3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-781006. 4:THE DY. COMMISSIONER
GOALPARA ASSAM PIN-783101.
5:THE CHIEF EXECUTIVE OFFICER
GOALPARA ZILLA PARISHAD DIST. GOALPARA ASSAM PIN-783101.
6:THE JALESWAR ANCHALIK PANCHAYAT
REP. BY THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER JALESWAR DEVELOPMENT BLOCK P.O. KATARIAHARA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783132.
7:THE HASHDOBA GAON PANCHAYAT REP. BY THE SECRETARY HASHDOBA GAON PANCHAYAT UNDER JALESWAR ANCHALIK PANCHAYAT JALESWAR P.O. HASHDOBA P.S. LAKHIPUR DIST. GOALPARA ASSAM PIN-783132.
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/2953/2021
SUDIPTA ROY AND ANR MEMBER OF G.P W/O SRIBASH ROY Page No.# 434/518
VILLAGE NAYABARI G.P NORTH KARIMGANJ PO TILLABAZAR PS AND DIST KARIMGANJ ASSAM 788709
2: ZIAUR RAHMAN CHOUDHURY VICE PRESIDENT OF G.P S/O LATE LUTHFUR RAHMAN CHOUDHURY
VILLAGE BATARASHI G.P NORTH KARIMGANJ PO TILLABAZAR PS AND DIST KARIMGANJ ASSAM 788709 VERSUS
THE STATE OF ASSAM AND 4 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPT. DISPUR GUWAHATI 781006
2:THE COMMISSIONER
PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM JURIPAR GUWAHATI 781037 3:THE DEPUTTY COMMISSIONER KARIMGANJ KARIMGANJ ASSAM 788710 4:THE BLOCK DEVELOPMENT OFFICER
NORTH KARIMGANJ PO GARDHARASHI KARIMGANJ ASSAM 788709 5:THE SECRETARY NORTH KARIMGANJ GAON PANCHAYAT PO TILLABAZAR PS AND DIST KARIMGANJ ASSAM 788709
------------
Advocate for : MR H R CHOUDHURY Advocate for : GA Page No.# 435/518
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/8263/2019
MALEKA KHATUN AND 5 ORS. EX-PRESIDENT OF ZILLA PARISHAD GOALPARA W/O- NOWSHAD ALI R/O- GOBINDAPUR P.O. GOBINDAPUR P.S. AND DIST- GOALPARA (ASSAM) PIN- 783101
2: SHAH ALOM EX-VICE-PRESIDENT OF ZILLA PARISHAD GOALPARA S/O- ISMAIL SHEIKH VILL- CHENGPATA P.O. BASHBARI P.S. BAGUAN DIST- GOALPARA (ASSAM) PIN- 783129
3: OSIM UDDIN AHMED EX-ZILLA PARISHAD MEMBER OF NO. 16 BHASANIPARA ZILLA PARISHAD CONSTITUENCY S/O- LT INTAZ ALI VILL- TIAPARA P.O. JOYPUR BAZAR P.S. GOALPARA RPS DIST- GOALPARA (ASSAM) PIN- 783129
4: NASIM MORIOM AKTAR EZ-ZILLA PARISHAD MEMBER NO 15 TAKIMARI ZILLA PARISHAD CONSTITUENCY
W/O- SHAH ALAM SHEIKH VILL- TARANGAPUR
P.O. TULSIBARI P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132
5: SUNDURI KHATUN Page No.# 436/518
EX- ZILLA PARISHAD MEMBER NO 13 RAJMITA ZILLA PARISHAD CONSTITUENCY W/O- AZIZUR RAHMAN VILL AND P.O. KATARIHARA P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132
6: BODIR UDDIN MOLLAH EX-ZILLA PARISHAD MEMBER OF NO 10 AMBARI ZILLA PARISHAD CONSTITUENCY S/O- LT MOSLEM UDDIN MOLLAH VILL- AMBARI P.O. AMBARI BAZAR P.S. BAGUAN DIST- GOALPARA ASSAM PIN- 783129 VERSUS
THE STATE OF ASSAM AND 4 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY- 37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101 5:THE CHIEF EXECUTIVE OFFICER GOALPARA ZILLA PARISHAD GOALPARA DIST- GOALPARA ASSAM PIN- 783101
------------
Advocate for : MR. A F N U MOLLAH Page No.# 437/518
Advocate for : SC PNRD (R1
5) appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/8568/2019
SHAHANARA BEGUM AND 10 ORS. EX PRESIDENT OF 4 GOURNAGAR GAON PANCHAYAT W/O- AMINUL HOQUE VILL- SHALDHOWA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
2: MONIRUL HOQUE EX-VICE-PRESIDENT OF 4 GOURNAGAR GAON PANCHAYAT S/O- MOHIBAR RAHMAN VIL- CHAIBARI MUSLIMPARA P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
3: MOZIA KHATUN EX-MEMBER OF NO 3 SHALBARI PT-III UNIT GOURNAGAR G.P.
W/O- JAHAN UDDIN VILL- SHALBARI PT-III P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
4: MOMTAZ BEGUM EX-MEMBER OF NO 4 SHALBARI PT. IV UNIT GOURNAGAR G.P.
W/O- TOZAMMIL HOQUE VILL- SHALBARI PT-IV P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132 Page No.# 438/518
5: MAJEDA KHATUN EX MEMBER OF NO 5 SHAILDHOWA PT-I UNIT GOURNAGAR G.P.
W/O- FOZOL HOQUE VILL- SHAILDHOWA PT-I P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
6: AFZALUR RAHMAN EX MEMBER OF NO 6 SHAILDHOWA PT-II UNIT GOURNAGAR G.P.
S/O- MONSER ALI VILL- SHAILDHOWA PT-II P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
7: NUR ALOM SK EX MEMBER OF NO 9 HALDIBARI UNIT GOURNAGAR G.P.
S/O- AJIBAR RAHMAN VILL- HALDIBARI PT-II P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
8: ABDUL LATIF EX MEMBER OF NO 1 SHALBARI PT-I UNIT GOURNAGAR G.P.
S/O- KOSER ALI VILL- SHALBARI PT-I P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
9: MOFUZUL HOQUE EX MEMBER OF NO 7 CHOWKATALA PT-I UNIT GOURNAGAR G.P.
S/O- SOLIM UDDIN VILL- CHOWKATALA PT-I P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) Page No.# 439/518
PIN- 783132
10: HAJERA BIBI EX MEMBER OF NO 8 CHOWKATALA PT-II UNIT GOURNAGAR G.P.
W/O- NOZMUL HOQUE VILL- CHOWKATALA PT-II P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132
11: KHUKUMONI KHATUN EX MEMBER OF NO 2 SHALBARI PT-II UNIT GOURNAGAR G.P.
W/O- MOFIZUL HOQUE VILL- SHALBARI PT-II P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA (ASSAM) PIN- 783132 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMMISSIONER TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101 5:THE CHIEF EXECUTIVE OFFICER GOALPARA ZILLA PARISHAD DIST- GOALPARA ASSAM PIN- 783101 6:THE JALESWAR ANCHALIK PANCHAYAT Page No.# 440/518
REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER JALESWAR DEVELOPMENT BLOCK P.O. KATARIHARA P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132 7:THE GOURNAGAR GAON PANCHAYAT REP. BY THE SECY. GOURNAGAR GAON PANCHAYAT UNDER JALESWAR ANCHALIK PANCHAYAT JALESWAR P.O. GOURNAGAR P.S. LAKHIPUR DIST- GOALPARA ASSAM PIN- 783132
------------
Advocate for : MR. A F N U MOLLAH Advocate for : SC PNRD (R1
5TO7) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/5703/2020
PRAJALITA SONOWAL AND 56 ORS EX-PRESIDENT NO.7 BISHNUPUR G.P. WIFE OF SRI GAGEN HANDIQUE RESIDENT OF VILLAGE TANGAPARA KOIBATRA POST OFFICE JAMUGURI PANCHALI DISTRICT DHEMAJI ASSAM.
PIN 787057
2: SRI BIPUL BARUAH EX- MEMBER NO. 7 BISHNUPUR G.P. SON OF SRI BUDHESWAR BARUAH RESIDENT OF VILLAGE GAHPURIA POST OFFICE BISHNUPUR DISTRICT- DHEMAJI ASSAM.
PIN 787057
3: SRI. PARIMOL DAS EX- MEMBER NO. 7 BISHNUPUR G.P. SON OF LATE BANKIM DAS RESIDENT OF VILLAGE NO.3 BISHNUPUR Page No.# 441/518
POST OFFICE BISHNUPUR DISTRICT- DHEMAJI ASSAM.
PIN 787057
4: SMTI. JYOTSHNA BAIDYA EX- MEMBER NO. 7 BISHNUPUR G.P. WIFE OF SRI NARAYAN BOIDYA RESIDENT OF VILLAGE DHARANI BASTI POST OFFICE BISHNUPUR DISTRICT- DHEMAJI ASSAM.
PIN 787057
5: SMTI. DURGESWARI KHERKATORI EX- MEMBER NO.7 BISHNUPUR G.P. WIFE OF SRI ANANDA KHERKATORI RESIDENT OF VILLAGE LAKHI CHAPORI POST OFFICE BISHNUPUR DISTRICT- DHEMAJI ASSAM.
PIN 787057
6: SRI. NIRMAL CHINTEY EX- MEMBER NO. 7 BISHNUPUR G.P. SON OF LATE BALURAM CHINTEY RESIDENT OF VILLAGE DIGHOLEMARI POST OFFICE JAMUGURI PANCHALI DISTRICT- DHEMAJI ASSAM.
PIN 787057
7: SRI DEBA LALUNG EX- PRESIDENT- NO.1 MORIDHOL G.P. SON OF LATE UDOI LALUNG RESIDENT OF VILLAGE KATHALGURI POST OFFICE MORIDHOL B.O. DISTRICT- DHEMAJI ASSAM.
PIN- 787057
8: SMTI. JUNALI GOGOI EX-VICE-PRESIDENT NO.1 MORIDHOL G.P. WIFE OF SRI DIGANTA GOGOI RESIDENT OF VILLAGE MAJGAON POST OFFICE GUTUNG DISTRICT- DHEMAJI ASSAM.
PIN 787057 Page No.# 442/518
9: SMTI. SWAPNAJYOTI (RUNI) BORGOHAIN BORUAH EX- MEMBER NO.1 MORIDHOL G.P. WIFE OF SRI NABA BORUAH
RESIDENT OF VILLAGE JAMUGURI
POST OFFICE MORIDHOL B.O. DISTRICT- DHEMAJI ASSAM.
PIN- 787057
10: SMTI. BIDYAWATI LALUNG EX- MEMBER NO.1 MORIDHOL G.P. WIFE OF SRI ADITYA LALUNG RESIDENT OF VILLAGE KATHALGURI POST OFFICE MORIDHOL B.O. DISTRICT- DHEMAJI ASSAM.
PIN- 787057
11: SRI. MONTU LALUNG EX- MEMBER NO.1 MORIDHOL G.P. SON OF SRI TANU LALUNG
RESIDENT OF VILLAGE KHAJUNA
POST OFFICE MORIDHOL B.O. DISTRICT- DHEMAJI ASSAM.
PIN- 787057
12: SMTI. MANJULA LALUNG EX- MEMBER NO.1 MORIDHOL G.P. WIFE OF SRI BOGA LALUNG
RESIDENT OF VILLAGE 1 NO. NAGAON POST OFFICE MORIDHOL B.O. DISTRICT- DHEMAJI ASSAM.
PIN- 787057
13: SMTI. RANUMAI GOGOI BURAGOHAIN EX- MEMBER NO1 MORIDHOL G.P. WIFE OF SRI JOGESWAR BURAGOHAIN
RESIDENT OF VILLAGE NAHARANI POST OFFICE PERA BARI B.O. DISTRICT- DHEMAJI Page No.# 443/518
ASSAM.
PIN- 787057
14: SMTI. DIPAMONI GOHAIN EX- MEMBER NO.1 MORIDHOL G.P. WIFE OF SRI NANDESWAR GOHAIN RESIDENT OF VILLAGE GUTUNG NAPAM POST OFFICE GUTUNG DISTRICT- DHEMAJI ASSAM.
PIN- 787057
15: SMTI. NAYANMONI CHUTIA EX- MEMBER NO.1 MORIDHOL G.P. WIFE OF SRI PHONEDHOR CHUTIA RESIDENT OF VILLAGE JUKTOL POST OFFICE GUTTUNG B.O DISTRICT- DHEMAJI ASSAM.
PIN- 787057
16: SMTI. LANJITA BRAHMA KAKATI EX-VICE-PRESIDENT NO.9 HATIGARH G.P. WIFE OF SRI KANDARPA KAKATI RESIDENT OF VILLAGE NALANIPAM POST OFFICE DHEMAJI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
17: SMTI. BANDANA PEGU EX-VICE-PRESIDENT NO. 9 HATIGARH G.P. WIFE OF SRI DILIP PEGU RESIDENT OF VILLAGE NALAMUKH POST OFFICE JAIDHAL CHARIALI DISTRICT- DHEMAJI ASSAM. PIN- 787057
18: SMTI. BANAMALI BORAH EX- MEMBER NO.9 HATIGARH G.P. WIFE OF SRI ARUN BORAH RESIDENT OF VILL CHENGALI PATHAR POST OFFICE JAIDHAL CHARIALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
19: SRI. BRAJEN BHARALI EX- MEMBER NO. 9 HATIGARH G.P.
Page No.# 444/518
SON OF SRI JUGEN BHARALI RESIDENT OF VILLAGE BHARALICHUK POST OFFICE DHEMAJI
DISTRICT- DHEMAJI ASSAM.
PIN- 787057
20: SMTI. JURI BORSAIKIA EX- MEMBER NO. 9 HATIGARH G.P. WIFE OF LATE BHUGESWAR BORSAIKIA RESIDENT OF VILL HATIGARH DHUNAGURI POST OFFICE HATIGARH DISTRICT- DHEMAJI ASSAM.
PIN- 787057
21: SRI. DEVAKANTA DIHINGIA EX- MEMBER NO.9 HATIGARH G.P. SON OF LATE BIHURAM DIHINGIA
RESIDENT OF VILLAGE DIHINGIA BLOCK POST OFFICE JIADHOL CHARIALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
22: SMTI RANJANA SAIKIA SONOWAL EX- VICE PRESIDENT NO.3 ARADHOL G.P. WIFE OF SRI GIRENDRA SONOWAL RESIDENT OF VILLAGE BOGORI BIL POST OFFICE ARADHOL DISTRICT- DHEMAJI ASSAM.
PIN 787057
23: SRI MANAB JYOTI BHUYAN EX- MEMBER NO. 3 ARADHOL G.P. (NO. 8 NAGA-KHALIA CONSTITUENCY) SON OF SRI DHUBANANDA BHUYAN VILLAGE POST OFFICE NAGAKHALIA DISTRICT- DHEMAJI ASSAM.
PIN 787057
24: SMTI KUNJALATA SONOWAL EX- MEMBER NO. 3 ARADHOLI G.P. (NO. 2 DIHINGIA CONSTITUENCY) Page No.# 445/518
WIFE OF SRI KHAGEN KONWAR RESIDENT OF VILLAGE 2 NO. DIHINGIA GAON POST OFFICE ARADHOL DISTRICT- DHEMAJI ASSAM.
PIN- 787057
25: SMTI LILIMILI KACHARI SONOWAL EX- MEMBER NO.3 ARADHOL G.P.
(NO. 5 BORGAON CONSTITUENCY) WIFE OF SRI SAITYA SONOWAL RESIDENT OF VILLAGE BORGAON POST OFFICE ARADHOL DISTRICT- DHEMAJI ASSAM.
PIN 787057
26: SMTI RUPAMONI DIHINGIA (BORGOHAIN) EX- MEMBER NO. 3 ARADHOL G.P. WIFE OF SRI DHORMESWAR BORGOHAIN RESIDENT OF VILLAGE BORPATORIA POST OFFICE DHEMAJI. DISTRICT- DHEMAJI ASSAM.
PIN 787057
27: SMTI MONIKA SONOWAL EX- MEMBER NO. 3 ARADHOL G.P. WIFE OF SRI BHAI SONOWAL RESIDENT OF VILLAGE SINAICHUK POST OFFICE ARADHAL DISTRICT- DHEMAJI ASSAM.
PIN 787057
28: SMTI RINA GOGOI BARUAH EX-PRESIDENT NO.10 SOMORA JAN G.P. WIFE OF SRI CHIRON BARUAH RESIDENT OF VILLAGE PANITOLA POST OFFICE SAMARA JAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
29: SRI. PRANAB JYOTI BORAH EX- VICE-PRESIDENT NO. 10 SOMORA JAN G.P. SON OF SRI ROBI BORAH RESIDENT OF VILLAGE NO.10 NALANIPAM Page No.# 446/518
POST OFFICE JIADHOL DISTRICT- DHEMAJI ASSAM.
PIN 787057
30: SMTI. RESHMA HAZARIKA EX- MEMBER NO. 10 SOMORA JAN G.P. WIFE OF SRI PABAN HAZARIKA RESIDENT OF VILLAGE 9 NO. GOROIMARI POST OFFICE SAMARA JAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
31: SMTI. NAMALI SAIKIA EX- MEMBER NO. 10 SOMORA JAN G.P. WIFE OF SRI PRABIN SAIKIA RESIDENT OF VILLAGE 8 NO. GOROIMARI POST OFFICE SOMORA JAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
32: SMTI. PURABI SONOWAL CHETIA EX- MEMBER NO. 10 SAMARAJAN G.P. WIFE OF SRI REBOTI CHETIA RESIDENT OF VILLAGE 9NO. HECHULI AHOM GAON POST OFFICE JIADHOL DISTRICT- DHEMAJI ASSAM.
PIN 787057
33: SRI KAMAL GOGOI EX- MEMBER NO. 10 SOMORA JAN G.P. SON OF SRI CHENIRAM GOGOI RESIDENT OF VILLAGE NO. 3 CHANGMAI DOLONI POST OFFICE SOMORA JAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
34: SMTI. NIRU GOGOI EX- MEMBER NO. 10 SOMORA JAN G.P. SON OF SRI BITUL GOGOI RESIDENT OF VILLAGE NO. 5 KEKURI AHOM GAON POST OFFICE SOMORA JAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
35: SRI. SUSEN SAIKIA EX- MEMBER NO. 10 SAMARAJAN G.P.
Page No.# 447/518
SON OF SRI KAMAL SAIKIA RESIDENT OF VILLAGE 4 NO. PANITOLA POST OFFICE SAMARAJAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
36: SMTI. RINKUMANI CHUTIA EX- MEMBER NO. 10 SAMARAJAN G.P. WIFE OF SRI JITEN CHUTIA RESIDENT OF VILLAGE 1 NO. CHENGAPUR POST OFFICE SAMARAJAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
37: SRI. KULA SONOWAL EX- MEMBER NO. 10 SAMARAJAN G.P. SON OF SRI GHANASHYAM SONOWAL RESIDENT OF VILLAGE 6NO. GOROIMARI BLOCK POST OFFICE SAMARAJAN DISTRICT- DHEMAJI ASSAM.
PIN 787026
38: SMTI. REKHA HAZARIKA EX- MEMBER 10 NO. SOMORA JAN G.P. WIFE OF SRI PABAN HAZARIKA RESIDENT OF VILLAGE GOROIMARI PADAI CHUK POST OFFICE CHAMARAJAN DISTRICT- DHEMAJI ASSAM.
PIN 787057
39: SRI. SURENDRA SAIKIA EX-VICE PRESIDENT NO. 14 BATGHARIA G.P. SON OF LATE LALI RAM SAIKIA RESIDENT OF VILLAGE NO. 1 GHEYARI POST OFFICE JIADHOL CHARIALI DISTRICT- DHEMAJI ASSAM.
PIN 787057
40: SMTI. NIRUPRABHA DEKA BORUAH EX- MEMBER NO. 14 BATGHARIA G.P. WIFE OF SRI KUMUD DEKA BORUAH RESIDENT OF VILLAGE BUTIKUR TINIALI POST OFFICE KACHARI PATHAR DISTRICT- DHEMAJI Page No.# 448/518
ASSAM.
PIN 787057
41: SMTI DIPALI SONOWAL CHANGMAI EX- MEMBER NO. 14 BATGHARIA G.P. WIFE OF SRI PANKAJ CHANGMAI RESIDENT OF VILLAGE BORDHEKERA POST OFFICE KACHARI PATHAR DISTRICT- DHEMAJI ASSAM.
PIN 787057
42: SMTI SONMAI SAIKIA EX- MEMBER 14 NO. BATGHARIA G.P. WIFE OF SRI SUREN SAIKIA RESIDENT OF VILLAGE SINGIMARI POST OFFICE BATGHORIA DISTRICT- DHEMAJI ASSAM.
PIN 787057
43: SMTI DIPALI SONOWAL EX- MEMBER 14 NO. BATGHARIA G.P. WIFE OF SRI KAMAL SONOWAL RESIDENT OF VILLAGE KEKUWARI CHUK POST OFFICE BATGHORIA DISTRICT- DHEMAJI ASSAM.
PIN 787057
44: SRI BIREN HAZARIKA EX- MEMBER 14 NO. BATGHARIA G.P. SON OF SRI CHENIRAM HAZARIKA RESIDENT OF VILLAGE HATI PORA POST OFFICE KACHARI PATHAR DISTRICT- DHEMAJI ASSAM.
PIN 787057
45: SMTI MANJUMONI CHELENG DAFLARI EX- MEMBER 14 NO. BATGHARIA G.P. WIFE OF SRI DURNA KANTA DAFLARI RESIDENT OF VILLAGE AMULGURI POST OFFICE JIADHOL CHARIALI DISTRICT- DHEMAJI ASSAM.
PIN 787057 Page No.# 449/518
46: SRI. NITYANANDA SONOWAL EX- MEMBER 14 NO. BATGHARIA G.P. SON OF SRI MOHAN SONOWAL RESIDENT OF VILLAGE NO. 2 GHEYARI POST OFFICE JIADHOL CHARIALI DISTRICT- DHEMAJI ASSAM.
PIN 787057
47: SMTI. MANU SAIKIA EX- MEMBER 14 NO. BATGHARIA G.P. WIFE OF SRI PURNANANDA DOWARI RESIDENT OF VILLAGE BATGHORIA THAKARAGURI POST OFFICE BATGHORIA DISTRICT- DHEMAJI ASSAM.
PIN 787057
48: SMTI. DIPA SONOWAL EX- MEMBER NO.14 BATGHARIA G.P. WIFE OF SRI ANIRAM SONOWAL RESIDENT OF VILLAGE MAJGAON POST OFFICE BATGHORIA DISTRICT- DHEMAJI ASSAM.
PIN 787057
49: SRI. SACHANKA GOGOI EX- PRESIDENT NO. 12 NARUA THAN G.P. SON OF SRI CHENIRAM GOGOI RESIDENT OF VILLAGE NO. 1 NARUATHAN POST OFFICE NARUATHAN DISTRICT- DHEMAJI ASSAM.
PIN 787057
50: SRI. BHARAT CHUTIA EX- MEMBER NO. 12 NARUATHAN G.P. SON OF LATE GUNEDHAR CHUTIA RESIDENT OF VILLAGE NO.1 NARUATHAN POST OFFICE NARUATHAN DISTRICT- DHEMAJI ASSAM.
PIN 787057
51: SRI. KARGESWAR SONOWAL EX- MEMBER NO.12 NARUATHAN G.P. SON OF LATE JUGE SONOWAL Page No.# 450/518
RESIDENT OF VILLAGE LUWMURI POST OFFICE NARUATHAN DISTRICT- DHEMAJI ASSAM.
PIN 787057
52: SMTI PUNIYAMAI DUTTA EX- MEMBER NO. 12 NARUATHAN G.P. WIFE OF SRI AJIT DUTTA RESIDENT OF VILLAGE NO. 2 NARUATHAN POST OFFICE NARUATHAN DISTRICT- DHEMAJI ASSAM.
PIN 787057
53: SMTI. SARUBHANI BORA KALITA EX-VICE-PRESIDENT NO. 8 UTTAR DHEMAJI G.P. WIFE OF SRI DILIP KALITA R/O- VILLAGE SANTIPUR MAJGAON POST OFFICE JAMUGURI PANCHALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
54: SMTI. RESHMA CHUBBA EX- MEMBER NO.8 UTTAR DHEMAJI G.P. WIFE OF SRI PREM BAHADUR CHUBBA R/O- VILLAGE SANTIPUR TANGANAPARA
POST OFFICE JAMUGURI PANCHALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
55: SRI. LIKHAN KALITA EX- MEMBER NO. 8 UTTAR DHEMAJI G.P. SON OF SRI LATE DUTIRAM KALITA R/O-VILLAGE BISHNUPUR KALITA GAON
POST OFFICE JAMUGURI PANCHALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
56: SMTI. PRIYANKA KARDONG NGATEY EX- MEMBER NO. 8 UTTAR DHEMAJI G.P. WIFE OF SRI DIBYAJYOTI NGATEY Page No.# 451/518
VILLAGE ADIKOLIA
POST OFFICE JAMUGURI PANCHALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057
57: SMTI. SONGITA NARAH EX- MEMBER NO. 8 UTTAR DHEMAJI G.P. (NO. 5 SANTIPUR RONGANADI CONSTITUENCY) WIFE OF SRI BISHNURAM NARAH VILLAGE SANTIPUR RANGANOI POST OFFICE JAMUGURI PANCHALI DISTRICT- DHEMAJI ASSAM.
PIN- 787057 VERSUS
THE STATE OF ASSAM AND 14 ORS REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT DISPUR GUWAHATI-781006.
2:THE COMMISSIONER TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT PANJABARI GUWAHATI-781037 3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-781006 4:THE DEPUTY COMMISSIONER DHEMAJI ASSAM DISTRICT- DHEMAJI ASSAM.
PIN- 787057 5:THE CHIEF EXECUTIVE OFFICER DHEMAJI ZILLA PARISHAD
DHRMAJI CHARIALI DHEMAJI
NH 52 DHEMAJI Page No.# 452/518
ASSAM PIN 787057 6:THE BLOCK DEVELOPMENT OFFICER DHEMAJI DEVELOPMENT BLOCK DHEMAJI ASSAM 787057 7:THE SECRETARY BISHNUPUR GAON PANCHAYAT
BISHNUPUR
DISTRICT DHEMAJI ASSAM.
PIN 787057 8:THE SECRETARY MORIDHOL GAON PANCHAYAT
MORIDHAL
DISTRICT DHEMAJI ASSAM.
PIN-787057 9:THE SECRETARY HATIGARH GAON PANCHAYAT
HATIGARH
DISTRICT DHEMAJI ASSAM.
PIN-787057 10:THE SECRETARY ARADHOL GAON PANCHAYAT
ARADHAL
DISTRICT DHEMAJI ASSAM.
PIN-787057 11:THE SECRETARY CHAMARAJAN GAON PANCHAYAT
CHAMARAJAN
DISTRICT DHEMAJI ASSAM.
PIN-787057 12:THE SECRETARY BATGHARIA GAON PANCHAYAT
BATGHARIA Page No.# 453/518
DISTRICT DHEMAJI ASSAM.
PIN-787057 13:THE SECRETARY NARUATHAN GAON PANCHAYAT
NARUATHAN
DISTRICT DHEMAJI ASSAM.
PIN-787057 14:THE SECRETARY UTTAR- DHEMAJI GAON PANCHAYAT
UTTAR DHEMAJI
DISTRICT DHEMAJI ASSAM.
PIN-787057 15:THE SECRETARY BISHNUPUR GAON PANCHAYAT
BISHNUPUR
DISTRICT DHEMAJI ASSAM.
PIN-787057
------------
Advocate for : MR. M K BORO Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 14 ORS
Linked Case : WP(C)/627/2021
CHITRA MALI AND 6 ORS PRESIDENT CHAYANI BARDUAR ANCHALIK PANCHAYAT C/O- KHARGESWAR MALI R/O- VILL- SONTLA P.O. MIRZA DIST.- KAMRUP (R) ASSAM
2: DIPALI DAS VICE-PRESIDENT Page No.# 454/518
CHAYANI BARDUAR ANCHALIK PANCHAYAT C/O- A. DAS R/O- VILL- SARPARA P.O. BIJAYNAGAR DIST.- KAMRUP (R) ASSAM
3: HEMLATA KALITA AP MEMBER CHAYANI BARDUAR ANCHALIK PANCHAYAT C/O- A. KALITA R/O- VILL AND P.O. MIRZA DIST.- KAMRUP (R) ASSAM
4: CHANDRA MITA KALITA AP MEMBER CHAYANI BARDUAR ANCHALIK PANCHAYAT C/O- ASHOK KALITA R/O- VILL- PARLLY P.O. PALASHBARI DIST.- KAMRUP (R) ASSAM
5: DHIRA RANI DAS AP MEMBER CHAYANI BARDUAR ANCHALIK PANCHAYAT W/O- SRI MADHAB CH. DAS R/O- VILL- PARAKUCHI P.O. MONIARI TINIALI DIST.- KAMRUP (R) ASSAM
6: PRADIP GOSWAMI AP MEMBER CHAYANI BARDUAR ANCHALIK PANCHAYAT S/O- LT. C.K.GOSWAMI R/O- VILL AND P.O. AMRENGA DIST.- KAMRUP (R) ASSAM
7: DIGANTA TALUKDAR AP MEMBER CHAYANI BARDUAR ANCHALIK PANCHAYAT S/O- LT. UMESH CH. TALUKDAR R/O- VILL AND P.O. BONGARA DIST.- KAMRUP (R) ASSAM VERSUS
THE STATE OF ASSAM AND 5 ORS REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
Page No.# 455/518
DISPUR GHY-6
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-6 3:THE DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY-37 4:THE DY. COMMISSIONER KAMRUP (R) ASSAM 5:THE CHIEF EXECUTIVE OFFICER KAMRUP ZILLA PARISHAD KAMRUP ASSAM 6:THE EXECUTIVE OFFICER CUM BLOCK DEVELOPMENT OFFICER CHAYANI BARDUAR DEVELOPMENT BLOCK JHAROBARI KAMRUP ASSAM
------------
Advocate for : MR. N UPADHAYAY Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6537/2019
DELZAN KHATUN AND 37 ORS. W/O- ANOWAR HUSSAIN P.O. AND P.S.- CHUNARI DIST. GOALPARA BLOKC- LAKHIPUR G.P. LAKHIPUR PIN 783129.
2: SOBIA KHATUN PRESIDENT ROUKHOWA GAON PANCHAYAT W/O- ABU SAMA MANDAL R/O- ROWKHOWA BHOLLA PNC P.O. - ROWKHOWA G.P. ROWKHOWA Page No.# 456/518
DIST.- GOALPARA.
3: REZIA KHATUN W/O- JOHIRUL ISLAM VILL. LATIBARI P.O. ROWKHOWA G.P. ROWKHOWA DIST.- GOALPARA (ASSAM).
4: FULMONI BEGUM G.P. MEMBER W/O- CHANOBAR HUSSAIN VILL. JOYBHUM P.O. AND G.P. CHUNARI DIST- GOALPARA.
5: BIDAY MANDAL G.P. MEMBER S/O- SIRAJ MANDAL VILL. KHUDROPOITARI P.O. JOYBHUM G.P. CHUNARI DIST.- GOALPARA.
6: ABDUL KHALEK MEMBER. S/O- MANNAF ALI VILL. JOYBHUM P.O. AND G.P. CHUNARI DIST.- GOALPARA.
7: MONJILA KHATUN D/O- AMJAD ALI VILL. LEZAM P.O. AND G.P. CHUNARI DIST.- GOALPARA.
8: MOFIDUL ISLAM A.P. MEMBER S/O- JOBBAR ALI VILL. THAILAPARA P.O. AND G.P. ROWKHOWA DIST.- GOALPARA.
9: MONIJA KHATUN G.P. MEMBER W/O- GIAS UDDIN VILL. JAMIRABARI P.O. AND G.P. ROWKHOWA Page No.# 457/518
DIST. GOALPARA (ASSAM).
10: MOINAJA KHATUN G.P. MEMBER W/O- BAKKAR ALI VILL.- KISTOMONI P.O. AND G.P. ROWKHOWA DIST. GOALPARA (ASSAM).
11: SORBESH ALI G.P. MEMBER S/O- CHALIMUDDIN VILL. ROWKHOWA RBNC PART-I P.O. AND G.P. ROWKHOWA DIST.- GOALPARA (ASSAM).
12: HANUFA KHATUN G.P. MEMBER W/O- AJAD ALI VILL. SALMARA P.O. AND G.P. ROWKHOWA DIST.- GOALPARA (ASSAM).
13: ROUSHANARA BEGUM EX. PRESIDENT 23 NO. AOLATOLI G.P.) W/O- ABDUL HUSSAIN VILL. BAMIAPARA P.O. MESERVITA DIST.- GOALPARA (ASSAM) PIN- 783129.
14: ABDUL HOQUE EX. VICE PRESIDENT 23 NO. AOLATOLI G.P.) S/O- HOSEN ALI MONDAL VILL. AND P.O. MESERVITA DIST. GOALPARA (ASSAM) PIN- 783129.
15: MOMENA KHATUN 3 NO. AOLATOLI UNIT MEMBER W/O- NUR ISLAM VILL. SONAMOYCEE P.O. AOLATOLI DIST- GOALPARA (ASSAM) G.P.- AOLATOLI PIN- 783129.
Page No.# 458/518
16: HAJERA KHATUN UNIT MEMBER W/O AKSED ALI VILL. KURSHAKATI P.O. AND G.P. AOLATOLI DIST- GOALPARA (ASSAM) PIN- 783129.
17: RAHELA KHATUN UNIT MEMBER 4 NO. AOLATOLI (KHA) W/O MANIK ALI MANDAL VILL. PUB SIMULBARI P.O. AND G.P. AOLATOLI DIST. GOALPARA (ASSAM) PIN- 783129.
18: RAMICHA KHATUN UNIT MEMBER NO. 5 SONATURTOL (KHA) W/O. SHAHA ALOM VILL. SONALURTOL P.O. MESERVITA DIST. GOALPARA (ASSAM) PIN- 783129.
19: OMOR ALI SHEIKH 10 NO. BORDOL UNIT MEMBER S/O- MONSER ALI VILL. BORDOL P.O. MESERVITA DIST. GOALPARA (ASSAM). PIN 783129.
20: JARIMAN NESSA 8 NO. UNIT MEMBER AOLATOLI G.P.
W/O. HAFEJ UDDIN SHEIKH VILL. AND P.O. AOLATOLI DIST- GOALPARA (ASSAM) PIN- 783129.
21: ABDUR REZZAK G.P. MEMBER S/O- NASIR UDDIN VILL. NIZ KURSHAKATA P.O. AND GP- AOLATOLI DIST. GOALPARA (ASSAM). PIN- 783129.
Page No.# 459/518
22: BULURINDA SANGMA G.P. MEMBER W/O- KESON SANGMA VILL. JHORKA P.O. PANISALI DIST- GOALPARA (ASSAM) G.P. JOYRAMKUCHI PIN- 783129.
23: SEJANI MARAK G.P. MEMBER W/O- PISTEN MARAK VILL. KHARIAPARA P.O. PHANISHALI DIST.- GOALPARA (ASSAM) G.P. JOYRAMKUCHI PIN NO.- 783129.
24: BHARATI BORO S/O- JITENDRA BORO VILL. AND P.O. AND G.P. JOYRAMKUCHI DIST.- GOALPARA (ASSAM). POM- 783129.
25: PRAKASH BASUMATARY PRESIDENT PHUKURIPARA G.P. S/O- LT. BHADRESWAR BASUMATARY VILL. KASHIBARI P.O. BESORKONA DIST.- GOALPARA (ASSAM) PIN- 783129.
26: JONAK BASUMATARY MEMBER PUKHURIA G.P.
S/O- LT. JAYACHANDRA BASUMATARY VILL. PUKHURIPARA P.O. BESORKONA DIST. GOALPARA (ASSAM) PIN- 783129.
27: PURNIMA KOCH MEMBER PUKHURIPARA G.P. W/O- MANARANJAN KOCH VILL. AND P.O. DEONAPARA DIST.- GOALPARA (ASSAM) PIN- 783129.
Page No.# 460/518
28: HOSEN ALI MEMBER ROWKHOWA G.P.
S/O- ABDUL AJIJ VILL. ROWKHOWA PART-II P.O. ROWKHOWA DIST.- GOALPARA (ASSAM) PIN- 783129.
29: ABDUS SALAM MEMBER ROWKHOWA G.P.
S/O- HAJI ALTAF HUSSAIN VILL. THAILAPARA P.O. ROWKHOWA DIST. GOALPARA (ASSAM) PIN- 783129.
30: ABDUL HAKIM MOLLAH MEMBER ROWKHOWA G.P.
S/O- ABED ALI MOLLAH VILL. JAMIRABARI P.O. ROWKHOWA DIST- GOALPARA (ASSAM) PIN- 783129.
31: UTALA BARMAN PRESIDENT- DHAMAR G.P. S/O- TILAK BARMAN VILL. MEDHIPARA PART-II P.O. NIDANPUR DIST- GOALPARA (ASSAM) PIN- 783129.
32: KAMALA KANTA HAJONG VICE PRESIDENT DHAMAR G.P.
S/O- JAGDISH HAJONG VILL. AND P.O. DHAMAR DIST. GOALPARA (ASSAM) PIN-783129.
33: RAHELA KHATUN MEMBER AOLATOLI G.P.
Page No.# 461/518
W/O. MANIK ALI MONDAL VILL. AND P.O. AOLATOLI DIST. GOALPARA (ASSAM) PIN- 783129.
34: NURUL ISLAM MEMBER AOLATOLI G.P.
S/O- ASMAT ALI VILL. KAZIPOTA P.O. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783129.
35: JAHANARA KHATUN MEMBER ROUKHOWA G.P.
W/O- HAMIDUL ISLAM VILL. ROWKHOWA BALLAPURI P.O. ROWKHOWA DIST.- GOALPARA (ASSAM) PIN- 783129.
36: ABDUR RAHIM MONDAL MEMBER AOLATOLI G.P.
S/O- ABU BAKKAR SIDDIQUE VILL. SONALURTOL (BANIAPARA) P.O. MESERVITA DIST.- GOALPARA (ASSAM) PIN- 783129.
37: MAHA ALAM MEMBER ROWKHOWA G.P.
S/O- SAMSUL HOQUE VILL. ROUKHOWA RBNC PART-II P.O. ROUKHOWA DIST- GOALPARA (ASSAM) PIN- 783129.
38: SOFIDUR AHMED PRESIDENT FARINGAPARA G.P. S/O- KAZIM UDDIN AHMED VILL. MADHYA SIMULBARI P.O. AOLATOLI DIST.- GOALPARA (ASSAM) Page No.# 462/518
PIN- 783129.
VERSUS
THE STATE OF ASSAM AND 3 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND R.D. DEPTT. DISPUR GHY.- 781006.
2:THE COMMISSIONER PANCHAYAT AND R.D. DEPTT. ASSAM JURIPAR GUWAHATI- 781037. 3:THE DEPUTY COMMISSIONER GOALPARA DIST- GOALPARA (ASSAM) PIN- 783101.
4:THE BLOCK DEVELOPMENT OFFICER LAKHIPUR P.O. AND P.S. LAKHIPUR DIST- GOALPARA PIN- 783129.
------------
Advocate for : MR. A ROSHID Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.
Linked Case : WP(C)/399/2021
DIPAK BARMAN AND 8 ORS. S/O. LT. KARRNA RAM BARMAN VILL. 2 NO. NAPTIPARA P.O. BARNIBARI DIST. NALBARI ASSAM.
2: BASIRAN NESSA W/O. TOMSER ALI VILL. KALARCHAR P.O. KALACHAR DIST. NALBARI ASSAM.
3: TASLIMA BEGAM W/O. RAFIUL HAQUE Page No.# 463/518
VILL. AND P.O. LAWTOLA DIST. NALBARI ASSAM.
4: DIPANJALI BARMAN (TALUKDAR) W/O. TROYLOKYA TALUKDAR VILL. JOYSAGAR P.O. BARTALA DIST. NALBARI ASSAM.
5: MORIAN NESSA W/O. LALMAHMUD ALI VILL. AND P.O. BHANGNAMARI DIST. NALBARI ASSAM.
6: GOL SHAHANAS KHANAM W/O. NURUL HAQUE CHOUDHURY VILL. DAMDAMA PATHER P.O. RAMPUR DIST. NALBARI ASSAM.
7: FATIK ALI S/O. TOMEJUDDIN VILL. AND P.O. KANDHBARI DIST. NALBARI ASSAM.
8: MAILA RAM BORO S/O. AINA RAM BORO VILL. AND P.O. LACHIMA DIST. NALBARI ASSAM.
9: NABA KUMAR NATH S/O. LT. RABINDRA NATH VILL. AND P.O. DOULASAL DIST. NALBARI ASSAM.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GUWAHATI-06.
Page No.# 464/518
2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
JANATA BHAWAN DISPUR GUWAHATI-06 ASSAM.
3:COMMISSIONER
DEPTT. OF PANCHAYAT AND RURAL DEVELOPMENT GOVT. OF ASSAM PANJABARI JURIPAR GUWAHATI-37 ASSAM.
4:ASSAM STATE ELECTION COMMISSION
ASSAM REP. BY ITS COMMISSIONER HOUSE FED COMPLEX DISPUR GUWAHATI-06.
5:DEPUTY COMMISSIONER
NALBARI DIST. NALBARI ASSAM.
6:CHIEF EXECUTIVE OFFICER
NALBARI ZILLA PARISHAD NALBARI ASSAM.
7:BLOCK DEVELOPMENT OFFICER BARKHETRI BLOCK MUKALMUA P.O. MUKALMUA P.S. MUKALMUA DIST. NALBARI ASSAM.
------------
Advocate for : DR. P K GOSWAMI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/470/2021 Page No.# 465/518
SHORIFUL ISLAM AND 8 ORS EX-PRESIDENT OF 2 JALESWAR GAON PANCHAYAT S/O- LT. NIZAM UDDIN AHMED VILL- BONNYAGURI P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
2: MOMOTAZ BEGUM EX-VICE-PRESIDENT OF 2 JALESWAR GAON PANCHAYAT W/O- ANOWAR HUSSAIN VILL- JALESWAR BIL (KHA) P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
3: FOZOR ALI EX-MEMBER OF NO 1 TANGVITA UNIT JALESWAR G.P.
S/O- LT. BOLIMAMUD VILL- TANGVITA P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
4: REKHA BEGUM EX-MEMBER OF NO 2 SATVENDI UNIT JALESWAR G.P.
W/O- LT. REZAUL KARIM VILL- UTTAR SATVENDI P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
5: MORJINA KHATUN EX-MEMBER OF NO 3 JALESWAR BIL (KA) UNIT JALESWAR G.P.
W/O- MOYAN UDDIN VILL- JALESWAR BIL (KA) P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132 Page No.# 466/518
6: RAHIM UDDIN EX-MEMBER OF NO 6 BAMUNIRVITA UNIT JALESWAR G.P.
S/O- LT. MUJAFAR ALI VILL- BAMUNIRVITA P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
7: NURUL HOQUE EX-MEMBER OF NO 7 BHALUKMARI UNIT JALESWAR G.P.
S/O- LT. GOLAM HUSSAIN MOLLAH VILL- BHALUKMARI P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
8: ASMA KHATUN EX-MEMBER OF NO 8 TAKIMARI UNIT JALESWAR G.P.
W/O- ANOWAR HUSSAIN VILL- TAKIMARI P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783132
9: HAYAT ALI EX-MEMBER OF NO 9 TARIYARVITA UNIT JALESWAR G.P.
S/O- LT. HATEM ALI VILL- TARIYARVITA P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA (ASSAM) PIN- 783330 VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM Page No.# 467/518
PANCHAYAT AND RURAL DEVELOPMENT DEPTT. JURIPAR PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER GOALPARA ASSAM PIN- 783101 5:THE CHIEF EXECUTIVE OFFICER GOALPARA ZILLA PARISHAD DIST.- GOALPARA ASSAM PIN- 783101 6:THE JALESWAR ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER-CUM-BLOCK DEVELOPMENT OFFICER JALESWAR DEVELOPMENT BLOCK P.O. KATARIHARA P.S. LAKHIPUR DIST.- GOALPARA ASSAM PIN- 783132 7:THE 2 NO JALESWAR GAON PANCHAYAT REP. BY THE SECY. JALESWAR GAON PANCHAYAT UNDER JALESWAR ANCHALIK PANCHAYAT JALESWAR P.O. JALESWAR P.S. LAKHIPUR DIST.- GOALPARA ASSAM PIN- 783132
------------
Advocate for : MR. A F N U MOLLAH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/7950/2019
JANAB ALI AND 8 ORS. (WARD MEMBER BARCHAPORI GP) S/O- LT ABDUL BAREK VILL AND P.O. GOROIMARI PATHER P.S. BHELOWGURI Page No.# 468/518
DIST- MORIGAON (ASSAM) PIN- 782126
2: RENUKA KHATUN (WARD MEMBER BARCHAPORI GP) W/O- RUFUL AMIN VILL- BHAJAKHAITI PATHER P.O. DOLOIGAON P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
3: ABU HANIFA (VICE PRESIDENT BARCHAPORI GP) S/O- LT ALI AKBAR VILL- BARCHAPORI P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
4: RENUWARA BEGUM (WARD MEMBER BARCHAPORI GP) W/O- NURUL HOQUE VILL- BHAJAKHAITI PATHER P.O. DOLOIGAON P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
5: MONUWARA BEGUM (WARD MEMBER BARCHAPORI GP) W/O- NURMAHAMMAD VILL- BARCHAPORI P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
6: ATABUR RAHMAN (WARD MEMBER BARCHAPORI GP) S/O- LT MAHTAB UDDIN VILL- BARCHAPORI P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126 Page No.# 469/518
7: JESMINA BEGUM (WARD MEMBER BARCHAPORI GP) W/O- HAZRAT ALI VILL- BARCHAPORI P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
8: MAJEDA KHATUN (WARD MEMBER BARCHAPORI GP) W/O-JULHAS ALI VILL- CHITALMARI PATHER P.O. DOLOIGAON P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
9: ABDUL WAHAB (WARD MEMBER BARCHAPORI GP) S/O- LT ABDUL MUTALIB VILL- BHAJAKHAITI GAON P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126 VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY PIN- 781006
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM JURIPAR GHY-37 4:THE DY. COMMISSIONER MORIGAON P.O. AND P.S. MORIGAON DIST- MORIGAON (ASSAM) Page No.# 470/518
PIN- 782105 5:THE BLOCK DEVELOPMENT OFFICER MOIRABARI DEVELOPMENT BLOCK P.O. AND P.S. MOIRABARI DIST- MORIGAON (ASSAM) PIN- 782126 6:THE PRESIDENT BARCHAPORI GAON PANCHAYAT P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126 7:THE SECRETARY BARCHAPORI GAON PANCHAYAT P.O. GOROIMARI PATHER P.S. BHELOWGURI DIST- MORIGAON (ASSAM) PIN- 782126
------------
Advocate for : MR. M K HUSSAIN Advocate for : SC PNRD (R1
5TO7) appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : WP(C)/3654/2018
ANITA BORO AND 10 ORS. W/O. ANANDA BORO VILL. AND P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN- 782402
2: MUKESH RANGHANG S/O. SHIVA RANGHANG VILL. BELGURI P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN- 782402.
3: BHUBAN DEURI S/O. BATKHOLA DEURI VILL. DAKHIN TOPATOLI P.O. TOPATOLI Page No.# 471/518
DIST. KAMRUP(M) ASSAM PIN- 782402.
4: MORIOM BEGUM W/O. DILWAR HUSSAIN VILL. AND P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN- 782402.
5: NAZRUL ISLAM S/O. NURAT ALI VILL. KAHIKUCHI P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN- 782402.
6: RUMI KOWAR W/O. KUSAL KOWAR VILL. BAMPHANR P.O. TOPATOLI DIST. KAMRUP(M) ASSAM. PIN- 782402.
7: BANI DAS W/O. BIDO BHUSHAN DAS VILL. DURUNG PAHAR P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN- 782402.
8: NARAYAN DAS S/O. RAMCHARAN DAS VILL. 3 NO. OUJARI P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN- 782402.
9: RAYDHAN SARKAR S/O. LATE ANIL SARKAR VILL. 2 NO. OUJARI P.O. TOPATOLI DIST. KAMRUP(M) ASSAM Page No.# 472/518
PIN- 782402.
10: USHA BISWAS W/O. BIJOY BISWAS VILL. 3 NO. OUJARI P.O. TOPATOLI DIST. KAMRUP (M) ASSAM PIN- 782402.
11: SEWALI BORO D/O. ROISON BORO VILL. 5 NO. MURKATA P.O. TOPATOLI DIST. KAMRUP(M) ASSAM PIN-782402.
VERSUS
THE STATE OF ASSAM AND 8 ORS. REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT ASSAM DISPUR GHY-06.
2:THE SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEV. DEPTT. ASSAM DISPUR GHY-06.
3:THE FINANCE COMMISSION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF ECONOMIC AFFAIRS NORTH BLOCK NEW DELHI 110001 4:THE STATE FINANCE COMMISSION GOVT. OF ASSAM DISPUR GHY-06.
5:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY-37.
Page No.# 473/518
6:THE DEPUTY COMMISSIONER KAMRUP(M) P.O. PANBAZAR DIST- KAMRUP(M) ASSAM PIN- 785621 7:THE CHIEF EXECUTIVE OFFICER KAMRUP METRO ZILLA PARISHAD GOLAGHAT P.O. AND DIST. KAMRUP(M) ASSAM PIN- 781001.
8:THE BLOCK DEVELOPMENT OFFICER DIMORIA DEVELOPMENT BLOCK P.O. SONAPUR DIST. KAMRUP (METRO) ASSAM PIN- 782402.
9:THE GAON PANCHAYAT SECRETARY TOPATOLI GAON PANCHAYAT P.O. SONAPUR DIST. KAMRUP(M) ASSAM PIN- 782402.
------------
Advocate for : MR. M KHAN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/4720/2020
SALEMUN NESSA BEGUM AND 27 ORS W/O JALAL UDDIN VILL. RAJWESWARPUR PART- IV P.S. LALA DIST- HAILAKANDI ASSAM
2: NAZIR UDDIN S/O LT. AMIN ALI VILL. BOKRIHAWAR PART-IX P.S. PANCHGRAM DIST- HAILAKANDI ASSAM
3: ANUWAR HUSSAIN Page No.# 474/518
S/O HABIB ALI WEST MOHANPUR PART-III P.S. ALGAPUR DIST- HAILAKANDI ASSAM
4: AMIRUN NESSA BARBHUIYA W/O NAZRUL ISLAM BARBHUIYA VILL. MOHANPUR PART-II P.S. ALGAPUR DIST- HAILAKANDI ASSAM
5: ANOWARA BEGUM LASKAR W/O ALIM UDDIN LASKAR VILL. MOHANPUR PART-II P.S. ALGAPUR DIST- HAILAKANDI ASSAM
6: HANNA KHATUN LASKAR W/O ABDUL SAMAD LASKAR VILL. MOHANPUR PART-VI P.S. ALGAPUR DIST- HAILAKANDI ASSAM
7: MINARA BEGUM LASKAR W/O ANAM UDDIN LASKAR VILL. MOHANPUR PART-III P.S. ALGAPUR DIST- HAILAKANDI ASSAM
8: JASHIM UDDIN MAZUMDER S/O TAHIR ALI MAZUMDER VILL. MOHANPUR PART-I P.S. ALGAPUR DIST- HAILAKANDI ASSAM
9: AYNUL HOQUE LASKAR S/O LUTFUR RAHMAN LASKAR VILL. ALGAPUR PART-V P.S. ALGAPUR DIST- HAILAKANDI ASSAM Page No.# 475/518
10: RANJITA DEB W/O RATINDRA CHANDRA DEB VILL. MOHANPUR PART-II P.S. ALGAPUR DIST- HAILAKANDI ASSAM
11: NIKILESH DAS S/O NIROD BARON DAS VILL. MOHANPUR PART-IV P.S. ALGAPUR DIST- HAILAKANDI ASSAM
12: FORJANA BEGUM LASKAR SELIM UDDIN LASKAR VILL. MOHANPUR PART-IV P.S. ALGAPUR DIST- HAILAKANDI ASSAM
13: ANOWAR HUSSAIN LASKAR S/O BABUR ALI LASKAR VILL. NARAINPUR PART-III P.S. PANCHGRAM DIST- HAILAKANDI ASSAM
14: NRIPENDRA DAS S/O LT. KUNJA DAS VILL. MOHANPUR PART-IV P.S. ALGAPUR DIST- HAILAKANDI ASSAM
15: ANUWAR HUSSAIN LASKAR S/O SURMAN ALI LASKAR VILL. ALGAPUR PART-III P.S. ALGAPUR DIST- HAILAKANDI ASSAM
16: KALYANI DAS W/O SAJAL DAS VILL. MOHANPUR PART-V P.S. ALGAPUR DIST- HAILAKANDI ASSAM Page No.# 476/518
17: ANOWARA BEGUM LASKAR W/O ANOR UDDIN LASKAR VILL. ALGAPUR PART-V P.S. ALGAPUR DIST- HAILAKANDI ASSAM
18: RIMA DAS W/O TINKU DAS VILL. MOHANPUR PART-VI P.S. ALGAPUR DIST- HAILAKANDI ASSAM
19: RANJIT ROY S/O PRABINDRA ROY VILL. RAJWESWARPUR PART- IV P.S. LALA DIST- HAILAKANDI ASSAM
20: SUSHMA RANI NATH W/O LT. RABINDRA NATH VILL. RAJWESWARPUR PART- V P.S. LALA DIST- HAILAKANDI ASSAM
21: ABHIJIT SINGHA S/O TUL SINGHA VILL. RAJWESWARPUR PART-VII P.S. LALA DIST- HAILAKANDI ASSAM
22: SK ALOM ARA BEGUM W/O SK. ABDUL JALIL VILL. RAJWESWARPUR PART-6 P.S. LALA DIST- HAILAKANDI ASSAM
23: JOSNA BEGUM LASKAR W/O ABDUL MALIK LASKAR VILL. RAJWESWARPUR PART-VII P.S. LALA DIST- HAILAKANDI Page No.# 477/518
ASSAM
24: SAINA BEGUM LASKAR W/O FARID UDDIN LASKAR VILL. RAJWESWARPUR PART-VII P.S. LALA DIST- HAILAKANDI ASSAM
25: L BEM CHA SINGHA S/O L. SAMARENDRA SINGHA VILL. RAJWESWARPUR PART-V P.S. LALA DIST- HAILAKANDI ASSAM
26: RANJIT SINGHA S/O LT. KOKLEI SINGHA VILL. RAJWESWARPUR PART-IV P.S. LALA DIST- HAILAKANDI ASSAM
27: PRABUL NATH S/O LT. PARESH CHANDRA NATH VILL. RAJWESWARPUR PART-V P.S. LALA DIST- HAILAKANDI ASSAM
28: SUJIT NATH S/O NRIPENDRA NATH VILL. RAJWESWARPUR PART-IV P.S. LALA DIST- HAILAKANDI ASSAM VERSUS
THE STATE OF ASSAM AND 4 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GHY-6
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GHY-6 Page No.# 478/518
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT DEPARTMENT PANJABARI JURIPAR GHY-37 4:THE DY. COMMISSIONER HAILAKANDI P.O. AND DIST- HAILAKANDI ASSAM PIN-788151 5:THE CHIEF EXECUTIVE OFFICER HAILAKANDI ZILLA PARISHAD HAILAKANDI P.O. AND DIST- HAILAKANDI ASSAM PIN-788151
------------
Advocate for : MR. A H M R CHOUDHURY Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS
Linked Case : WP(C)/2499/2020
SANKAR TAYUNG AND 10 ORS. EX-PRESIDENT KEMJELOM G.P. S/O- LT. BARNESWAR TAYUNG R/O- VILL- MURKONG SELEK P.O. JONAI DIST.- DHEMAJI ASSAM PIN- 787060
2: DEEP PAO EX-WARD MEMBER OIRAMGHAT WARD S/O- HOREN PAO R/O- VILL AND P.O. OIRAMGHAT DIST.- DHEMAJI ASSAM PIN- 787060
3: JAYA PAO EX-WARD MEMBER KEMI WARD W/O- HITESH PAO R/O- VILL- KEMI P.O. OIRAMGHAT DIST.- DHEMAJI Page No.# 479/518
ASSAM PIN- 787060
4: JAYANTI JIMEY EX-WARD MEMBER PURANA JELOM WARD W/O- RITURAJ JIMEY R/O- VILL- OYAN JELOM P.O. ABOR LEKU DIST.- DHEMAJI ASSAM PIN- 787060
5: YALOM NGUKIR EX-WARD MEMBER ABOR LEKU WARD W/O- STARSON NGUKIR R/O- VILL- AND P.O. ABORLEKU DIST.- DHEMAJI ASSAM PIN- 787060
6: MONI TAYENG EX-WARD MEMBER NATUN JELOM WARD S/O- KORMEDHAR TAYENG R/O- VILL- NATUN JELOM P.O. ABOR LEKU DIST.- DHEMAJI ASSAM PIN- 787060
7: MONUJ TAYUNG EX- WARD MEMBER TARAJAN WARD S/O- GUNARAM TAYENG R/O- VILL- TARAJAN P.O. ABOR LEKU DIST.- DHEMAJI ASSAM PIN- 787060
8: MENOKA PATIR EX-WARD MEMBER NO. 7 NEPALI BASTI W/O- TUKESOR PATIR R/O- VILL- MIGOM DOLUNG P.O. JONAI DIST.- DHEMAJI ASSAM PIN- 787060
9: PRITIMALI DOLEY Page No.# 480/518
EX-WARD MEMBER- NO.8 NEPALI BASTI W/O- RAJEN DOLEY R/O- VILL- NEPALI BASTI P.O. JONAI DIST.- DHEMAJI ASSAM PIN- 787060
10: ROME RANA EX-WARD MEMBER- NO.9 NEPALI BASTI S/O- YAM BAHADUR P.O. JONAI DIST.- DHEMAJI ASSAM PIN- 787060
11: NIRADA TAYE PEGU EX-MEMBER- NO. 10 MURKONG SELEK W/O- MULAKANTA PEGU R/O- VILL- MURKONG SELEK P.O. JONAI DIST.- DHEMAJI ASSAM PIN- 787060 VERSUS
THE STATE OF ASSAM AND 5 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY-06
2:THE COMM. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. PANJABARI GHY-37 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY-06 4:THE DY. COMMISSIONER DHEMAJI ASSAM DIST.- DHEMAJI ASSAM PIN- 787057 5:THE CHIEF EXECUTIVE OFFICER DHEMAJI ZILLA PARISHAD Page No.# 481/518
DHRMAJI CHARIALI DHEMAJI NH 52 DHEMAJI ASSAM PIN- 787057 6:THE BLOCK DEVELOPMENT OFFICER MURKON-SELEK TRIBAL DEVELOPMENT BLOCK (MSTD BLOCK) NO. 1 RATANPUR PADI ASSAM- 787060
------------
Advocate for : MR. M K BORO Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/2022/2020
MOSTAFIZUR RAHMAN AND 9 ORS. S/O- LATE YASIN ALI VILL- APRUPI P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
2: AKIFA AKTAR S/O- RAFIQUL ISLAM VILL- BARBHITHA P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
3: SHAHJAHAN ALI S/O- SORHAB ALI VILL- CHANDMAMA P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
4: AYEN UDDIN S/O- RAHIM BAKSHA VILL- BARTARI Page No.# 482/518
P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
5: RAHIMA AKTAR PARVIN W/O- ABDUS SALAM VILL- BARTARI P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
6: MALAMSA KHATUN @ MALMOSA W/O- ABDUL AWAL VILL- CHANDMAMA PATHAR P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
7: AKLIMA KHATUN W/O- SUKUR ALI VILL- KANDULIA P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
8: NASKAR ALI S/O- LATE ASAD ULLAH VILL- BARBHITHA P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
9: JAHEDUL ISLAM BHUYAN S/O- ABDUL HAMID BHUYAN VILL- CHANDMAMA P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA Page No.# 483/518
ASSAM PIN- 781321
10: JAHANARA BEGUM W/O- ABDUL KHALEQUE VILL- KANDULIA P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321 VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT ASSAM DISPUR GHY- 06
2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPTT ASSAM DISPUR GHY- 06 3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY- 37 4:THE DEPUTY COMMISSIONER BARPETA P.O- BARPETA DIST- BARPETA ASSAM PIN- 781301 5:THE CEO BARPETA ZILA PARISHAD BARPETA P.O AND DIST- BARPETA ASSAM PIN- 781301 6:THE ANCHALIK PANCHAYAT REP. BY THE EXECUTIVE OFFICER CUM BDO RUPSI DEV. BLOCK KALGACHIA Page No.# 484/518
P.O- KALGACHIA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781319 7:THE NO. 58 BARBHITA GAON PANCHAYAT REP. BY THE SECRETARY BARBHITA GAON PANCHAYAT P.O- CHANDMAMA P.S- KALGACHIA DIST- BARPETA ASSAM PIN- 781321
------------
Advocate for : MR. N UDDIN Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/840/2020
ANOWARA BEGUM AND 10 ORS. W/O- LT. ABDUL MOTLEB SHEIKH VILL. BOALKAMURI PT-I P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
2: SOFIYAR RAHMAN @ SOPIYAR S/O- RAHAM ALI VILL. BOALKAMURI PT-I P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
3: ASHIF IKBAL KHAN S/O- ABDUL HAKIM KHAN VILL. DUBACHURI PT-I P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
Page No.# 485/518
4: SAMSUL HOQUE MIAH S/O- SANJAB ALI SHEIKH VILL. PATAKATA PT-I P.O. BAGRIBARI P.S. GAURIPUR DIST. DHUBRI ASSAM PIN- 783348.
5: BAHATAN BIBI W/O- HABIBAR RAHMAN VILL. DUBACHURI PT-II P.O BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
6: MONOWARA BIBI W/O- MANIRUL VILL. BOALKAMURI PT-III P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
7: ASMA BIBI S/O- MAJIBAR RAHMAN VILL. PATAKATA PT-I P.O. BAGRIBARI P.S. GAURIPUR DIST. DHUBRI ASSAM PIN- 783348.
8: MAMATAJ BIBI W/O- ABED ALI VILL. DUBACHURI PT-I P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
9: SARBESH ALI S/O- LT. MANIR ALI Page No.# 486/518
VILL. BOALKAMURI PT-I P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
10: HAMIDA BIBI W/O- ABUL HUSSAIN VILL. DUBACHURI PT-II P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
11: MAINUL HUSSAIN S/O- BELLAL HUSSAIN VILL. BOALKAMARI PT-III P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
VERSUS
THE STATE OF ASSAM AND 6 ORS. REP. BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DEPTT. DISPUR GHY.-06.
2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY.-06.
3:THE COMMISSIONER PANCHAYAT AND RURAL DEVELOPMENT ASSAM PANJABARI JURIPAR GHY.-37.
4:THE DY. COMMISSIONER DHUBRI P.O. AND DIST.- DHUBRI ASSAM PIN- 783301.
5:THE CHIEF EXECUTIVE OFFICER Page No.# 487/518
DHUBRI ZILLA PARISHAD DHUBRI P.O. AND DIST.- DHUBRI ASSAM PIN- 7833301.
6:THE NAYERALGA ANCHALIK PANCHAYAT REP. BY ITS EXECUTIVE OFFICER CUM BLOCK DEV. OFFICER NAYERALGA DEV. BLOCK BILASIPARA P.O. AND P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
7:THE NO. 129 DUBACHURI GAON PANCHAYAT REP. BY ITS SECY. DUBACHURI GAON PANCHAYAT P.O. BARKANDA P.S. BILASIPARA DIST. DHUBRI ASSAM PIN- 783348.
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Advocate for : MR. M HUSSAIN Advocate for : SC PNRD appearing for THE STATE OF ASSAM AND 6 ORS.
Linked Case : Cont.Cas(C)/9/2020
RABIA KHATUN AND 9 ORS. W/O- NOOR ISLAM R/O- VILL- SURJYAKHATA PART-I P.O AND P.S- BILASIPARA
DIST- DHUBRI ASSAM PIN- 783348
2: AMITABH KUMAR BARUAH S/O- ANANTA KUMAR BARUAH VILL- MEDHIPARA P.O- FUTKIBARI P.S- SAPOTGRAM DIST- DHUBRI ASSAM PIN- 783345 Page No.# 488/518
3: MOTIOR RAHMAN S/O- LATE ISMAIL SK VILL- KURSHAKATI P.O- RANIGANJ P.S- SAPOTGRAM DIST- DHUBRI ASSAM PIN- 783348
4: ABU BAKKAR SIDDIQUE S/O- ABDUR RAHMAN SK VILL- BAMUNPARA PART-V P.O- HAKAMA P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
5: ABU HASHEM BHUYAN S/O- ABDUL KADER BHUYAN VILL- SUAPATA PART-V P.O- SUAPATA P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
6: MOMOTAZ BEGUM W/O- JAMAL UDDIN VILL- KAJAIKATA PART P.O- AND P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
7: NUR ALOM S/O- AFIZUDDIN SK VILL- CHINAMARA P.O- LAKHIGANG P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783345
8: RANJITA NATH W/O- KAMAL KR NATH VILL- GOPIGAON P.O- HAKAMA Page No.# 489/518
P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
9: ABDUL ISLAM S/O- MONTAB ALI VILL AND P.O- BAGHMARI P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
10: REHENA BIBI W/O- DILBAR ALI VILL- BARSHI PART-II P.O- LAKHIGANJ P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348 VERSUS
PURABI KONWAR AND ANR CHIEF EXECUTIVE OFFICER DHUBRI ZILLA PARISHAD P.O AND DIST- DHUBRI ASSAM PIN- 783301
2:SARFRAZ HAQUE ACS THE EXECUTIVE OFFICER CUM BDO BILASIPARA DEVELOPMENT BLOCK P.O AND P.S- BILASIPARA DIST- DHUBRI ASSAM PIN- 783348
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Page No.# 490/518
Advocates for the Petitioners
Mr. R. P. Sarmah, Senior Advocate.Mr. M. Khan, Advocate; Ms. C. M. Deka, Advocate; Mr. H. I. Choudhury, Advocate; Mr. A. Roshid, Advocate; Mr. M. K. Hussain, Advocate; Mr. S. H. Rahman, Advocate; Mr. A. F. N. U. Mollah, Advocate; Md. A. Rashid, Advocate; Mr. M. Kalita, Advocate; Mr. R. Ali, Advocate;, Mr. P. Hazarika, Advocate; Mr. M. Hussain, Advocate; Mr. F. Haque, Advocate; Mr. A. K. Sarma, Advocate; Mr. D. Kalita, Advocate; Mr. P. Hazarika, Advocate; Mr. R. Islam, Advocate; Mr. A.H.M.R. Choudhury, Advocate; Dr. P. K. Goswami, Advocate; Mr. A. Rahman, Advocate; Mr. M. K. Boro, Advocate; Mr. A. T. Sarkar, Advocate; Mr. B. J. Ghosh, Advocate; Mr. N. Upadhyay, Advocate; Mr. HR Choudhury, Advocate.
Advocate for the Respondents Mr. P. Nayak, Standing Counsel, Finance Department and Mr. K. Konwar, Standing Counsel, P&RD Department.
BEFORE HONOURABLE MR. JUSTICE DEVASHIS BARUAH
Date of Hearing : 04.01.2023
Date of Judgment : 04.01.2023
JUDGMENT AND ORDER (ORAL)
Heard the learned counsel appearing on behalf of all the petitioners in the batch of the writ petitions. I have also heard Mr. P. Nayak, the learned Standing Counsel for the Finance Department as well as Mr. K. Konwar, the learned Standing Counsel, P&RD Department.
2. The dispute in the instant writ petitions relates to non-payment of the remuneration dues of the PRI members, who are the petitioners in the Page No.# 491/518
batch of writ petitions whose term ended in March, 2018.
3. It appears from Sections 12 (2), 39 (2) and 71 of the Assam Panchayat Act, 1994 (for short, the Act of 1994) that the Presidents, Vice- Presidents and other members of the Gaon Panchayat, Anchalik Panchayat and Zilla Parishad respectively are entitled to receive certain allowances as may be prescribed in terms with the same and by virtue of Section 141 of the Act of 1994, the Assam Panchayat (Administrative) Rules, 2002 (for short, the Rules of 2002) was made by the State Government. In terms with Rules 13, 14 & 15 of the Rules of 2002, the Presidents, Vice-Presidents as well as each members of the Zilla Parishad, Anchalik Panchayat and Gaon Panchayat have been held to be entitled to certain monthly remuneration and sitting allowances. Relevant however to mention that in terms with Rules 13, 14 & 15 of the Rules of 2002, the remuneration to be paid to the Presidents, Vice-Presidents as well as the members of the Zilla Parishad, Anchalik Panchayat and Gaon Panchayat were to be made out of their own resources.
4. At this stage, if this Court takes note of Section 24 (1) of the Act of 1994, it stipulates that every Gaon Panchayat shall have a fund bearing the name of the Gaon Panchayat. Similarly, Section 56 (1) of the Act of 1994 stipulates that every Anchalik Panchayat shall also have a fund bearing the name of the Anchalik Panchayat. Section 91 is in respect to the Zilla Parishad fund which every Zilla Parishad shall have. The Gaon Panchayat fund, Anchalik Panchayat fund as well as the Zilla Parishad fund would comprise of the various amounts as have been mentioned in various sub- clauses of Section 24 (1), Section 56 (1) and Section 91 of the Act of 1994. This Court would deal with the same in detail in the later part of this Page No.# 492/518
judgment.
5. It is also relevant to take note of that in terms with Section 24 (2), Section 56 (2) and Section 93 (2), the payment towards the cost of its own administration including payment of wages which would include amongst others the allowances to the Presidents, Vice-Presidents as well as the members of the Gaon Panchayat, the Anchalik Panchayat and the Zilla Parishads shall be defrayed from the fund as constituted under Section 24, 56 & 91 of the Act of 1994 respectively.
6. It further transpires from the records that the Government of Assam, in exercise of powers under Section 141 (1) of the Act of 1994, amended the Rules of 2002. Perusal of the Assam Panchayat (Administrative) Amendment Rules, 2012 (hereinafter for short referred to as the Amended Rules of 2012) reveals that amongst others Rules 13, 14 and 15 were amended. By carrying out the said amendment not only the quantum of the monthly remuneration/allowances were increased but there was also an amendment whereby the words "out of its own resources" were substituted in Rule 13 by "out of the devolution of fund to the Zilla Parishad and Zilla Parishad's own resources". Similarly, in Rule 14 "out of the devolution of fund to the Anchalik Panchayat and the Anchalik Panchayat's own resources" and in Rule 15 "out of the devolution of fund to the Gaon Panchayat and the Gaon Panchayat's own resources" were inserted by substituting the words "out of its own resources". Therefore, pursuant to the amendments which have been brought about by the Amended Rules of 2012, the monthly remuneration/allowances to the PRI members has not only to be paid out of the own resources of the Gaon Panchayat, the Anchalik Panchayat or the Zilla Parishad as the case may be, but also from Page No.# 493/518
the devolution of the fund to the Gaon Panchayat, the Anchalik Panchayat as well as the Zilla Parishad which is made by the State Government.
7. As already stated herein above, all the writ petitions relate to non- payment of monthly remuneration/allowances to the PRI members whose term ended in the month of March, 2018. The case of the petitioners is that they are entitled to by virtue of Article 243 (I) of the Constitution, the Act of 1994 as well as the Rules framed therein under to receive the monthly remuneration and other allowances which has been deprived by the State Government.
8. Both the Finance Department as well as the P&RD Department have filed affidavits in some of the writ petitions including in WP(C) No.8574/2019. The Joint Secretary to the Government of Assam, Panchayat and Rural Development had filed an affidavit on 27.01.2020 stating inter- alia that for payment of remuneration to the Presidents, Vice-Presidents and the members of the Gaon Panchayat, Anchalik Panchayat and Zilla Parishad whose 5 years term ended on March, 2018, the Panchayat and Rural Development had instructed all the Panchayat Raj Institutions for payment of the pending remuneration to the members of the respective PRIs from their own resources of revenue. It was mentioned that since the own resources of the PRIs were not adequate for payment of remuneration to the elected representatives, the Panchayat and Rural Development Department submitted a proposal to the Finance Department of the Government of Assam to arrange fund for payment of the outstanding dues of the remuneration to the elected Presidents, Vice-Presidents and members of the Gaon Panchayat, Anchalik Panchayat and Zilla Parishad
whose term ended on March, 2018 from the 5th Assam State Finance Page No.# 494/518
Commission Devolution Grant/State Owned Priority Development (SoPD) Grant or from any other sources. It was mentioned that once the required fund is received from the Finance Department of the Government of Assam, the same would be disbursed to the respective Gaon Panchayats, Anchalik Panchayats and Zilla Parishads immediately for payment of remuneration to its elected representatives whose term ended in March, 2018. Therefore, from the perusal of the said affidavit of the Panchayat and Rural Development Department, it is clear that from the stand taken, that the petitioners are entitled to the remuneration/monthly allowances. But, however, it is on account of the fund not being available, the said payment could not be made.
9. The records further reveals that on 10.09.2021, this Court taking into account the stand taken by the Standing Counsel of the Finance Department to the effect that on 06.07.2021, the Director of Finance (EA) Department expressed his view that the P&RD Department may consider arrangement of the fund from the SoPD and make the payment of outstanding remuneration to the elected PRI members subject to the condition that thereafter no further budgetary support would be considered in future and the PRIs would have to arrange fund for remuneration from their own resources as per the Act of 1994; this Court directed both the Finance and the P&RD Department of the State of Assam to file their affidavit to bring on record their respective stand.
10. Pursuant to the said order, on 30.11.2021, the Principal Secretary to the Government of Assam, Panchayat and Rural development Department, Dispur had filed an affidavit. In the said affidavit it was mentioned that, in terms with the order dated 10.09.2021, the P&RD Department vide letter Page No.# 495/518
dated 27.09.2021 bearing No.PDA.192/2021/14, furnished instructions to the learned counsel of the Department inter-alia stating that "Deptt. has already re-endorsed the said file to the Finance again intimating about a Cabinet decision dated 22.07.2019 wherein it approved to defray the expenditure from the Devolution Grant under the Assam State Finance Commission for an amount of Rs.67.3032 Crores per year from 2019-20 for regular payment of remuneration to the newly elected Panchayat representatives." Further it was mentioned that the Panchayat and Rural Development also requested "for reconsideration for arranging fund for an amount of Rs.182.00 Crores for payment of outstanding remuneration to the elected PRI members from the State Finance Commission Devolution Grant/SoPD Grant or from any sources. However, the file was not returned from the Finance Department with views". It is further mentioned that the Finance (EC-I) Department vide endorsement dated 08.11.2021 requested the P&RD Department to discuss the matter with the Chief Minister of Assam first, as desired by the Chief Minister. The P&RD Department again re-endorsed the matter to the Finance Department vide endorsement dated 23.11.2021 with the intimation that the matter has already been discussed with the Chief Minister during the Review Meeting held on 06.06.2021 and has been minuted. It has been mentioned that at Point No.HCM/36/18 of the said minutes, it was mentioned that the Chief Minister on being appraised about the issue of pending remuneration of the current and previous PRI members, directed that the pending remuneration of the current PRI members will be booked under the State Finance Commission Devolution Grant immediately and the remuneration of the previous term's PRI members will also be covered by the State Finance Commission Grants Page No.# 496/518
in three installments in the coming years. Under such circumstances, the P&RD Department had again re-endorsed the matter to the Finance Department for re-consideration for arranging fund for an amount of Rs.182.00 Crores for payment of outstanding remuneration to the elected PRI members from the State Finance Commission Devolution Grant/SoPD Grant or from any other source. Further to that it has been mentioned that after the re-endorsement of the file to the Finance Department, the decision from the Finance Department is awaited and once the decision is received, the P&RD Department will take necessary steps accordingly. To the said affidavit filed by the respondent No.1, the endorsement so made to the Finance Department was enclosed as Annexure-B. The said endorsement has a material bearing to the instant dispute for which the same is reproduced herein below:-
"Manish Thakur, IAS Commissioner & Secretary Finance Department
Principal Secretary's approval at page 19/N
Finance (EC-I) Dettp.'s view at page 18/N (dated 08/11/2021).
Finance (EC-I) Deptt.'s endorsement dated 22-07-2021 (at page 14/N)
and this Deptt.'s proposal dated 4-8-2021 for re-consideration for arranging fund for an amount of Rs.182.00 Crore for payment of outstanding remuneration to the elected PRI members whose term ended in March, 2018 from State Finance Commission Devolution Grant/SoPD grant or from any other Sources may also be perused.
Finance Department vide their endorsement dated 8-11-2021 requested the Department to discuss the matter with Hon'ble Chief Minister first as desired by Hon'ble Chief Minister.
It is to be stated that, this matter has already been discussed with Hon'ble Chief Page No.# 497/518
Justice during the review meeting held on 06.06.2021 and has also been minuted. (Copy at Sl.59/c to 67/c).
Point No.HCM/36/18 of the minutes may kindly be perused, wherein it is mentioned that Hon'ble Chief Minister, Assam on being appraised about the issue of pending remuneration of the current and the previous PRI members, directed that the pending remuneration of the current PRI members will be booked under the State Finance Commission Devolution Grant immediately and the remunerations of the previous term PRI members will also be covered by the State Finance Commission Grants in 3 (three) installments in the coming years.
This for favour of your kind information and for re-consideration for arranging fund for an amount of Rs.182.00 Crore for payment of outstanding remuneration to the elected PRI members from State Finance Commission Devolution Grant/SoPD grant or from any other Sources.
Addl. Secretary to the Govt. of Assam Panchayat & Rural Development Department."
11. It is interesting that on 06.04.2022, the Joint Director, Finance (EA) Department had filed an affidavit-in-opposition. In the said affidavit-in- opposition, it has been mentioned that the Finance Department releases Devolution Grant based on recommendation of the State Finance Commission and proposals received from the line Departments. It was
mentioned that the 5th Assam State Finance Commission (5 th ASFC) recommended Devolution Grant primarily to be used for asset creation like roads, buildings, drinking water supply, village markets etc. Accordingly, the Finance Department released Devolution Grant for a total of Rs.191.99 crores to the PRIs against the proposal received from the line Department
under the award of the 5th ASFC. It has been further mentioned that the Page No.# 498/518
P&RD Department thereafter moved the Cabinet during 2019-20 seeking approval on two aspects: (a) to defray the expenditure from the Devolution Grant under the Assam State Finance Commission for an amount of Rs.67.0302 crores per year from 2019-20 for regular payment of remuneration to the newly elected Panchayat representatives; and (b) allocation for an amount of Rs.182,26,97,499/- for payment of the outstanding dues of remuneration to the elected PRI members of the
previous Panchayat Bodies whose term ended on March, 2018 from the 5 th ASFC Devolution Grant/SoPD Grant or any other source. However, the Cabinet approved the proposal (a) to defray the expenditure from the Devolution Grant under the SFC from 2019-20 for regular payment of remuneration to the newly elected Panchayat representatives. But the Cabinet did not approve the proposal (b) regarding allocation for an amount of Rs.182,26,97,499/- for payment to the PRI members of the previous Panchayat Bodies. It is however surprising to note that in affidavit filed by the Finance Department though filed at a later point of time than the affidavit filed by the Principal Secretary, P&RD Department but the Finance Department for reasons best known did not think it appropriate to disclose the subsequent events as narrated in the affidavit of the Principal Secretary, P&RD Department and the steps taken pursuant to the Review Meeting dated 06.06.2021 and the endorsement dated 23.11.11.2021 which was material for the purpose of disposal of the writ petitions.
12. At the cost of repetition, it is observed that a perusal of the affidavit dated 30.11.2021 by the Principal Secretary of the P&RD Department and
the affidavit so filed by the Joint Director, Finance (EA) Department on 6 th of April, 2022 shows there is a marked difference in the stand being taken Page No.# 499/518
by the respective Departments of the State of Assam. While the affidavit dated 06.04.2022 filed by the Joint Director, Finance (EA) Department restricts itself to the Cabinet decision dated 22.07.2019; but the affidavit-in- opposition filed by the respondent No.1, on 30.11.2021, further goes to show that the matter was discussed with the Chief Minister during the review meeting held on 06.06.2021. In the said review meeting, the Chief Minister of Assam, on being appraised about the issue of pending remuneration of the current and the previous PRI members, directed that the pending remuneration of the current PRI members would be booked under the State Finance Commission Devolution Grant immediately and the remunerations of the previous term PRI members will also be covered by the State Finance Commission Grants in 3 (three) installments in the coming years. At this stage, this Court would like to observe that Finance Department of the State of Assam being a responsible Department ought to have been more forthcoming in the disclosure of the status rather than limiting its affidavit to the Cabinet decision dated 22.07.2019.
13. The learned counsel appearing on behalf of the P&RD Department submitted that the decision taken on 06.06.2021 is a review of earlier Cabinet decision dated 22.07.2019, and as such, it is a Cabinet decision. However, Mr. P. Nayak, the Standing Counsel, Finance Department submitted that the same is only a decision in a review meeting and cannot be termed to be a Cabinet decision. But one aspect of the matter is clear that there was a decision taken by the highest Chief Executive Authority of the State i.e. the Chief Minister of Assam that the pending remuneration of the PRI members be paid in three installments in the coming years. The said decision was taken on 06.06.2021. However, till date, the petitioners Page No.# 500/518
have not received their dues.
14. In the backdrop of the above preludes, the question which arises for consideration is as to whether this Court can issue a Writ of Mandamus upon the State Government to pay the remuneration/allowances to the petitioners to which they are entitled to? The answer to the said question would be available upon a perusal of evaluation of the Panchayat Raj Institution so established, its evolutions, the status it holds as well as the Act of 1994 and the Rules framed therein under.
15. This Court finds it relevant to take note of Article 40 of the Constitution of India which is a part of the Directive Principles of the State Policy enshrined in Part IV of the Constitution. It stipulates that State shall take steps to organise village panchayats and endow them with such powers and authority as may be necessary to enable them to function as units of self-government. Article 40 of the Constitution is reproduced herein under:-
"40. Organisation of village Panchayats.- The State shall take steps to organize village panchayats and endow them with such powers and authority as may be necessary to enable them to function as units of self government."
16. This Court further finds it relevant to take note of that in terms with Entry 5 of List-II of the Seventh Schedule of the Constitution of India amongst others Panchayat is a State Subject. The Panchayat Raj Institutions as would be seen have been in existence for a long time. This would be evident from the fact that in the Constituent Assembly Debates, there are debates on the role of Panchayat Raj in the Indian Polity. The history would also show that after the Constitution of India came into force, several States had enacted Panchayats Acts bringing in the three tier Page No.# 501/518
Panchayat System. However, with the passage of time, there was a decline
in the Panchayat Raj System for which the 73 rd amendment to the Constitution of India was made thereby granting a Constitutional status to the Panchayat Raj Institutions. This Court finds it also relevant at this stage to take note of the Statement of Objects and Reasons of the Constitution (Seventy-third Amendment) Act 1992 which is reproduced herein under:-
"STATEMENT OF OBJECTS AND REASONS
Though the Panchayati Raj Institutions have been in existence for a long time, it has been observed that these institutions have not been able to acquire the status and dignity of viable and responsive people's bodies due to a number of reasons including absence of regular elections, prolonged supersession, insufficient representation of weaker sections like Scheduled Castes, Scheduled Tribes and women, inadequate devolution of powers and lack of financial resources.
2. Article 40 of the Constitution which enshrines one of the Directive Principles of State Policy lays down that the State shall take steps to organise village panchayats and endow them with such powers and authority as may be necessary to enable them to function as units of self-government. In the light of the experience in the last forty years and in view of the short-comings which have been observed, it is considered that there is an imperative need to enshrine in the Constitution certain basic and essential features of Panchayati Raj Institutions to impart certainty, continuity and strength to them.
3. Accordingly, it is proposed to add a new Part relating to Panchayats in the Constitution to provide for among other things, Gram Sabha in a village or group of villages; constitution of Panchayats at village and other level or levels; direct elections to all seats in Panchayats at the village and intermediate level, if any, and to the offices of Chairpersons of Panchayats at such levels; reservation of seats for the Scheduled Castes and Scheduled Tribes in proportion to their Page No.# 502/518
population for membership of Panchayats and office of Chairpersons in Panchayats at each level; reservation of not less than one-third of the seats for women; fixing tenure of 5 years for Panchayats and holding elections within a period of 6 months in the event of supersession of any Panchayat; disqualifications for membership of Panchayats; devolution by the State Legislature of powers and responsibilities upon the Panchayats with respect to the preparation of plans for economic developments and social justice and for the implementation of development schemes; sound finance of the Panchayats by securing authorisation from State Legislatures for grants-in-aid to the Panchayats from the Consolidated Fund of the State, as also assignment to, or appropriation by, the Panchayats of the revenues of designated taxes, duties, tolls and fees; setting up of a Finance Commission within one year of the proposed amendment and thereafter every 5 years to review the financial position of Panchayats; auditing of accounts of the Panchayats; powers of State Legislatures to make provisions with respect to elections to Panchayats under the superintendence, direction and control of the chief electoral officer of the State; application of the provisions of the said Part to Union territories; excluding certain States and areas from the application of the provisions of the said Part; continuance of existing laws and Panchayats until one year from the commencement of the proposed amendment and barring interference by courts in electoral matters relating to Panchayats.
4. The Bill seeks to achieve the aforesaid objectives."
17. From a perusal of the above Statement of Objects and Reasons, it would show that the objective behind the enactment was to introduce the Panchayat Raj System at grass root level. As the Panchayat Raj System were based on State Legislation and the functioning was unsatisfactory, the amendment to the Constitution sought to strengthen the Panchayat Raj System by giving a uniform constitutional base so that the Panchayats Page No.# 503/518
become vibrant units of administration in rural areas by establishing strong, effective, democratic local administrations so that there can be rapid implementation of rural development programmes. It would also be seen that the objective was to have the uniform three tier system of Panchayat, i.e. a village, intermediate and district level throughout the country. The term is to be fixed for 5 years and new elections are to be held before the period expires. There is reservation for Schedule Castes/Schedule Tribes and the women for the post of the members as well as the Chairpersons. It is also provided that all the reserved seats are to be allotted by rotation in different constituents in a Panchayat.
18. In terms with the 73rd Amendment of the Constitution, Part IX of the Constitution which was originally omitted by the Constitution (Seventh Amendment) Act, 1956 was added to the Constitution consisting Article
243 and 243O and a new Schedule viz. 11 th Schedule was added to the Constitution with effect from 24.04.1993.
19. Article 243 defines the various terms. In terms with Article 243A, a Gram Sabha is the electorate of the Village Panchayat, may exercise such powers and perform such functions at the village level as a Legislature of State may by law provide. In other words, the powers and functions of the Village Panchayat are to be determined by the State enactment. Article 243B states that there shall be a constituted Panchayat at the village, intermediate and district levels in accordance with the provisions of Part IX of the Constitution. Article 243C gives directions with regard to the composition of Panchayats of different levels. Article 243D makes provisions for reservation of seats for Schedule Castes/Schedule Tribes Page No.# 504/518
including women belonging to Schedule Castes/Schedule Tribes and also for other women in the Panchayats at all levels. Article 243E provides for the term of the Panchayat which is 5 years. Article 243G speaks of the power, authority and responsibility of the Panchayats to be determined by the Legislature of the State. It states that the Legislature of the State may by law endow the Panchayats with such power and authority as may be necessary to enable them to function as institution of the self governance and such law may contain provision for devolution of powers and responsibilities upon the Panchayats at the appropriate level, subject to such conditions as may be specified therein with respect to (a) the preparation of plans for economic development and social justice; and (b) the implementation of the schemes for economic development and social justice as may be entrusted to them including those in relation to the matter listed in the Schedule 11 of the Constitution.
20. At this stage, it may also relevant to take note of that Schedule 11 of the Constitution mentions as many as 29 matters which are necessary to enumerate herein to point out that it is only a financially and administratively viable unit which can undertake scheme of development relating to them. They are (1) Minor irrigation, water management and watershed development, (2) Social forestry and farm forestry, (3) Small scale industries, including food processing industries, (4) Khadi, village and cottage industries, (5) Rural housing, (6) Roads, culverts, bridges, ferries, waterways and other means of communication, (7) Rural electrification, including distribution of electricity, (8) Non-conventional energy sources etc.
21. Article 243H speaks of the powers that the State Legislature may Page No.# 505/518
give to the Panchayats to levy, collect and appropriate taxes, duties, tolls and fees also assigning such of them as are levied and collected by the State Government to provide for grant-in-aid from the Consolidated Fund of the State and also to provide for constitution of such Funds for crediting all money received, respectively, by or on behalf of the Panchayats and for withdrawal of the money therefrom. Article 243I amongst others provides for constitution of a Finance Commission by the Governor of the State to review the financial position of the Panchayats at the end of every 5 years. Relevant therein to mention that the recommendations to be made by the Finance Commission are in respect to (a) the principles which should govern (i) the distribution between the State and the Panchayats of the net proceeds of the taxes, duties, tolls and fees leviable by the State, which may be divided between them under this Part IX of the Constitution and the allocation between the Panchayats at all levels of their respective shares of such proceeds; (ii) the determination of the taxes, duties, tolls and fees which may be assigned to, or appropriated by, the Panchayats;
(iii) the grants-in-aid to the Panchayats from the Consolidated Fund of the State; (b) the measures needed to improve the financial position of the Panchayats; (c) any other matter referred to the Finance Commission by the Governor in the interests of sound finance of the Panchayats. The above would therefore show that it is a Constitutional mandate that the State Government is required to take appropriate measures for the sound financial position of the Panchayats and in doing so, the Finance Commission has to make necessary recommendations in that regard.
22. Article 243J requires the State to make provisions with respect to the maintenance of accounts by the Panchayats and the auditing of such Page No.# 506/518
accounts of the Panchayats. Article 243K provides for the State Election Commission to conduct, supervise, direct and control the election including the electoral rolls. The remaining Articles of Part IX of the Constitution being not relevant for the purpose of the instant case so not dealt with herein.
23. This Court at this stage, would also like to refer to Article 280 (3) (bb) which was also inserted by the Constitution (Seventy-third Amendment) Act, 1992. In terms with Article 280, The President of India shall within two years from the commencement of the Constitution and
thereafter at the expiration of every 5th year or at such earlier time as the President considers necessary by order constitute a Finance Commission which shall consist of a Chairman and four other members to be appointed by the President. Amongst the various duties stipulated in Sub-Article (3) of Article 280, it shall be the duty of the Commission to make recommendations to the President in terms with Clause (bb), the measures needed to augment the Consolidated Fund of the State to supplement the resources of the Panchayats in the State on the basis of the recommendations made by the Finance Commission of the State.
24. Therefore, a conjoint reading of Article 243I and Article 280 (3) (bb) of the Constitution would show that the Finance Commission so constituted by the Governor of the State shall make recommendations in various aspects including the grant-in-aid to the Panchayats from the Consolidated Fund of the State as well as to take the necessary measures needed to improve the financial positions of the Panchayats. By virtue of Article 280 (3) (bb), the Finance Commission so constituted by the President of India shall make recommendations to augment the Page No.# 507/518
Consolidated Fund of the State to supplement the resources of Panchayats in the State on the basis of the recommendations made by the Finance Commission of the State in terms with Article 243I. It would, therefore, show that though Panchayat Raj Institutions are the responsibility of the State Government as it falls in the State List, the Finance Commission constituted by the President of India in terms with Article 280 is obligated to make recommendations to the President to augment Consolidated Fund of the State to supplement the resources of the Panchayats in the State.
25. On the basis of the said 73rd amendment of the Constitution, the Act of 1994 was enacted in consonance with the provisions of Article 243 to 243O. From a perusal of the said Act of 1994, it would transpire that three levels of the Panchayat in the State of Assam would be the Gaon Panchayat, the Anchalik Panchayat and the Zilla Parishad. Chapter-IV of the Act of 1994 deals with the establishment and constitution of the Gaon Panchayats. Section 12 (2) of the Act of 1994 stipulates that the allowances and other conditions of service of the President and Vice- President shall be as may be prescribed. Section 19 of the Act of 1994 stipulates the function of the Gaon Panchayats which are in terms with the Schedule 11 to the Constitution of India. In terms with Section 20, the State Government has to by a notification and subject to such conditions as may be prescribed make assignment of its functions to the Gaon Panchayats. Section 24 is very pertinent for the purpose of the instant dispute and as such the same is reproduced herein below:-
"24. Gaon Panchayat Fund. - (1) for every Gaon Panchayat there shall be constituted a Gaon Panchayat fund bearing the name of the Gaon Panchayat and there shall be placed to the credit thereof-
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(a) Contribution and grants, if any, made by the Central or the State Government;
(b) Contribution and grants, if any made by the Zilla Parishad, Anchalik Panchayat or any other local authority;
(c) Loans, if any, granted by the Central or the State Government;
(d) All receipts on account of taxes, rates and fees levied by it;
(e) All receipts in respect of any schools, hospitals, dispensary, buildings, institutions or works vested in, constructed by or placed under the control and management of the Gaon Panchayat.
(f) All sums received as gifts or contribution and all income from any trust or endowment made in favour of the Gaon Panchayat;
(g) Such fines and penalties imposed or realized under the provisions of this Act as may be prescribed;
(h) All other sums received by or on behalf of other Gaon Panchayat.
(2) Every Gaon Panchayat shall set apart and apply annually such sum as may be required to meet the cost of its own administration including payment of wages and purchase of furniture and other office equipment and stationery articles and to meet the charges on electricity, post and telegraphs, P.O.L. etc.; and other incidental charges:
Provided that the total expenditure on establishment shall not exceed one third of the total expenditure of the Gaon Panchayat in a year."
26. The above quoted Section 24 (1) stipulates what would contribute the Gaon Panchayats' fund. Clause (a) of Section 24 (1) of the Act of 1994 is in relation to the contribution and grants, if any, made by the Central or the State Government. Clause (b) relates to contribution and grants, if any made by the Zilla Parishad, Anchalik Panchayat or any other local authority. Clause (c) relates to loans, if any, granted by the Central and Page No.# 509/518
the State Government. Clauses (d) to (h) are in respect to those receipts which are received by the Gaon Panchayat on account of the power of taxation and assignment of functions to the Gaon Panchayat. Further to that Section 26 of the Act of 1994 stipulates that subject to the provision of the said Section, every Gaon Panchayat shall be entitled to receive share of Land Revenue and Local Rates/grants-in-aid as prescribed from the Consolidated Fund of the State as recommended by the State Finance Commission constituted under section 113 of the Act.
27. Chapter-V relates to establishment and constitution of Anchalik Panchayat. Section 39 as already quoted herein above stipulates the allowances of the President, Vice-President and the other members of the Anchalik Panchayat. It is mentioned therein that the members, the President and the Vice-President of the Anchalik Panchayat would be entitled to allowances along with the sitting allowances as may be prescribed. Sections 40 & 41 are in relation to the powers and functions of the President and the Vice-President of the Anchalik Panchayat. Section 49 is in relation to the general functions of Anchalik Panchayat. Section 56 is in relation to the Anchalik Panchayat fund and the same being relevant is reproduced herein below:-
56. Anchalik Panchayat Fund. - (1) For every Anchalik Panchayat, there shall be constituted an Anchalik Panchayat fund bearing the name of the Anchalik Panchayat and there shall be placed to the credit thereof -
(a) contribution and grants, if any, made by Central or State Government, including such part of the land revenue collected in the State as may be determined by the Government;
(b) contribution and grant, if any, made by the Zilla Parishad or any other Page No.# 510/518
local authority;
(c) loans, if any, granted by the Central or the State Government or raised by the Anchalik Panchayat on security of its assets;
(d) all receipts on account of tolls, rates and fees levied by it;
(e) all receipts in respect of any schools, hospitals, dispensaries, buildings, institutions or works, vested in, constructed by or placed under the control and management of the Anchalik Panchayat;
(f) all sums received as gifts or contributions and all income from any trust or endowment made in favour of the Anchalik Panchayat;
(g) such fines and penalties imposed and realized under the provisions of this Act, or of the bye-laws made thereunder, as may be prescribed, and all other sums received by or on behalf of the Anchalik Panchayat.
(2) Every Anchalik Panchayat shall set apart and apply annually such sums as may be required to meet the cost of its own administration including the payment of salary, allowances, provident fund and gratuity to the officers and employees. The total expenditure on establishment shall not exceed one-third of the total expenditure of the Anchalik Panchayat without prior approval of the Government.
(3) Every Anchalik Panchayat shall have powers to spend such sums as it thinks fit for carrying out the purpose of this Act.
(4) The Anchalik Panchayat fund shall be vested in the Anchalik Panchayat. (5) Subject to such general control, as the Anchalik Panchayat may exercise from time to time, all orders and cheques for payment from the Anchalik Panchayat fund shall be signed by the Executive Officer."
28. It would be seen from the above quoted provisions that similar to Clause 24 (1) of the Act of 1994, Section 56 (1) also stipulates what would constitute the Anchalik Panchayat fund. Section 57 relates to the taxes Page No.# 511/518
which the Anchalik Panchayat can levy at such rate as the Government may prescribe.
29. Chapter-VI relates to establishment and constitution of the Zilla Parishad. Section 71 stipulates the allowances of the President, Vice- President and the sitting fee and allowances of the members which are to be fixed as may be prescribed by the Government. The general powers of Zilla Parishad have been stipulated in Section 89; and Section 90 stipulates the functions and powers of Zilla Parishad. The same are in tune with the Schedule 11 of the Constitution. Section 91 relates to the Zilla Parishad fund. The same being relevant is quoted hereinunder:-
"91. Zilla Parishad Fund. - There shall be for every Zilla Parishad a fund called the Zilla Parishad fund and the following shall form part of or be paid into the Zilla Parishad Fund, namely:
(i) the amount transferred to the Zilla Parishad Fund by appropriation form out of the consolidated fund of the State;
(ii) all grants, assignments, loans, and contributions made by the Government;
(iii) all fees and penalties paid to or levied by or on behalf of the Zilla Parishad under this Act and all fines imposed under this Act;
(iv) all rents from land or other properties of the Zilla Parishad;
(v) all interests, profits and other money acquired by gifts, grants, assignments or transfers from private individual or institutions;
(vi) all proceeds of land, securities and other properties sold by the Zilla Parishad;
(vii) all sums received by or on behalf of the Zilla Parishad by virtue of this Act:
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Provided that sums received by way of endowments for any specific purpose shall not form part of or be paid into the Zilla Parishad Fund."
30. The above quoted provisions would show that the Zilla Parishad fund shall constitute amongst others the amount transferred to the Zilla Parishad Fund by appropriation form out of the Consolidated Fund of the State; all grants, assignments, loans, and contributions made by the Government etc. The power to tax is given in Section 95 of the Act of 1994 which is subject to such maximum rates as the Government may prescribe.
31. Section 113 relates to Finance Commission. Section 113 (1) and Sub-Section 8 of Section 113 being relevant is quoted herein below:-
"113. Finance Commission.- (1) the State Government shall as soon as may be, within one year from the date of commencement of the Constitution (severity-third amendment) Act, 1992 and thereafter at the expiration of every fifth year constitute a Finance Commission to receive the financial position of the Panchayats and to make recommendations to the Governor as to
(a) the principles which should govern
(i) the distribution between the State and the Panchayats net proceeds of the taxes, duties, tolls and fees leviable by the State which may be divided between them and allocation between Panchayats at all levels of their respective share of such proceeds;
(ii) the determination of the taxes, duties, tolls and feeds which may be assigned to or appropriated by the Panchayats.
(iii) the Grants-in-aid to the Panchayats from the consolidated fund of the State.
(b) the measures needed to improve the financial position of the Zilla Parishads, Anchalik Panchayats and Gaon Panchayats.
(c) any other matter referred to the Finance Commission by the Governor in the Page No.# 513/518
interest of sound finance of the Panchayats;
(d) The Finance Commission shall consist of a Chairman and two other members to be appointed by the Governor.
.....................
(8) The Governor of the State shall cause every recommendation made by the Finance Commission under this section together with an explanatory memorandum as to the action taken thereon to be laid before the House of the State Legislature."
32. From a perusal of the above quoted Section 113 (1) would show that the same is in paramateria to Article 243I of the Constitution. In
terms with Sub-Section (8) of Section 113, the Governor of the State shall cause every recommendation made by the Finance Commission under this section together with an explanatory memorandum as to the action taken thereon to be laid before the House of the State Legislature.
33. From the above, i.e. the objects and reasons behind the 73 rd amendment of the Constitution, Part-IX of the Constitution, Article 280 (3) (bb) of the Constitution as well as the provisions of the Act of 1994 as detailed herein above it would show that in view of Article 40 of the Constitution, the Panchayat Raj Institutions have been given a Constitutional status. The reason for giving the said Constitutional status is on account of the experience prior thereto and the shortcoming which was observed apart from the impetus given to local self governance. It would further show that the basic idea behind the Constitutional status given to the Panchayat Raj Institutions is (a) that they are to be self governing at the lowest end of the democratic polity; (b) that being self governing units, those who are governed by the said units and for whose Page No.# 514/518
benefit they are going to operate will have either a direct or an elective indirect representation in them; (c) that they have an effective say in the conduct of their affairs including its plans, policies and programmes and their execution and (d) that they will have not only a sense and satisfaction of participation but also an experience in the governing of their own affairs. Therefore, keeping in mind Article 40 of the Constitution, it has to be the endeavour of the State government that the Panchayat Raj Institutions remain a thriving institutions having a sound financial position in order to carry out the desired objectives as enshrined in Part IX of the Constitution of India. It would also be seen that in order the Panchayat Raj Institutions to function properly, the members of the Panchayat Raj Institutions have been statutorily mandated to be entitled to as could be seen from Sections 12, 39 & 71 of the Act of 1994. The quantum of allowances and from where the amount for the allowances are to be defrayed have been prescribed and the prescription has been given in Rules 13, 14 & 15 of the Assam Panchayat (Administrative) Rules, 2002 as amended up-to-date.
34. Now coming to the facts of the instant case in the backdrop of the above, it would be seen that the petitioners whose term ended on March, 2018 were entitled to their allowances as legislatively mandated under the Act of 1994 and the Rules framed therein under. The Panchayat and Rural Development Department in the Government of Assam including the Chief Minister in the review meeting dated 06.06.2021 had accepted that there are pending dues to be paid to the members of the Panchayat Raj Institutions whose term ended in March, 2018. It further shows from the affidavit filed by the Panchayat & Rural Development Department that Page No.# 515/518
they are pursuing to get the fund which comes to around 182.00 Crores for meeting the liability towards defraying the allowances of the members of the Panchayat Raj Institutions whose term ended in March, 2018. However, it is on account of the indifference of the Finance Department of the Government of Assam, necessary approval has not been granted, thereby facilitating the Panchayat & Rural development Department to make payment to the petitioners. It is therefore seen that on account of the inter-departmental tussle that the petitioners have been deprived of their legitimate dues for almost five years if not made.
35. At this stage therefore this Court would like to consider as to whether a writ in the nature of mandamus can be issued upon the respondent authorities, more particularly to the State of Assam to make payment of the dues to which the petitioners are entitled to in the batch of writ petitions. The Constitution of India empowers this Court to issue various writs, directions, orders in the nature of habeas corpus, mandamus, prohibition, quo warranto and certiorari for the enforcement of any of the rights conferred by the Part-III and for any other purpose under Article 226 of the Constitution. It is therefore essentially a power to issue high prerogative writs for enforcement of fundamental rights as well as for non-fundamental or ordinary legal rights which may come within the expression "for any other purpose". The expression "for any other purpose" in the article 226 of the Constitution makes jurisdiction of this Court more extensive.
36. As held by the Supreme Court in the case of Director of Settlements, AP and Others vs. M.R. Apparao and Another , reported in (2002) 4 SCC 438,
one of the conditions for exercising the power under Article 226 for Page No.# 516/518
issuance of a writ of mandamus is that the Court must come to the conclusion that the aggrieved person has a legal right which entitled him to any of the rights and that such right has been infringed. In other words, existence of a legal right of a citizen and performance of any corresponding legal duty by the State or any public authority could be enforced by issuance of a writ of mandamus. Therefore, a writ of mandamus is a command issued to direct any person, corporation, inferior Courts or Government, requiring him or them to do some particular thing therein specified which pertains to his or their office and is in the nature of a public duty. A mandamus is therefore available against any public authority including administrative and local bodies, and it would lie to any person who is under a duty imposed by a statute or by the common law to do a particular act. However it needs to be taken note of that in order to obtain a writ or order in the nature of mandamus, the applicant has to satisfy that he has a legal right to the performance of a legal duty by the party against whom the mandamus is sought and such right must be subsisting on the date of the petition. The duty that may be enjoined by mandamus may be one imposed by the Constitution, a statute, common law or by rules or orders having the force of law.
37. In view of the above, as it would be seen that the petitioners who were members of Panchayat Raj Institutions were legally entitled to their monthly allowances as well as other allowances by virtue of the provisions of the Act of 1994 and the Rules of 2002. The respondent authorities, more particularly the State Government have not made payments of the pending admitted remuneration. Under such circumstances this Court is of the opinion that this Court can issue a writ in the nature of mandamus Page No.# 517/518
thereby commanding and compelling the respondent State Government to make payment of the monthly allowances as well as other allowances to the members of the Panchayat Raj Institutions to which they are entitled to under the provisions of the Act of 1994 and the Rules framed therein under subject to verification of their respective quantum of entitlement.
38. The tussle as to whether the Panchayat and Rural Development Department or the Finance Department should pay or whether the Finance Department should grant the approval cannot be a consideration to deny the petitioners of their rightful dues as their entitlement has been duly admitted by the concerned respondent authorities and the Respondent Authorities are bound by the Act of 1994 as well as the Rules framed therein under and the Constitutional duty to pay to the petitioners their legitimate dues.
39. Under such circumstances, this Court, therefore, directs the State of Assam, and more particularly, the Principal Secretary to the Government of Assam, Panchayat and Rural Development Department to verify the claims of the petitioners as regards their respective entitlements only in so far as the quantum is concerned and upon verification, to make payment to the petitioners as per their entitlement. For the purpose of making payment, if there is requirement to take necessary concurrence from the other authorities like the Finance Department, the Principal Secretary to the Government of Assam, Panchayat and Rural Development Department shall do the needful.
40. The Commissioner and Secretary to the Government of Assam, Finance Department shall also do the needful so that the entitlements of the petitioners are paid by according necessary approval and releasing Page No.# 518/518
funds. It is made clear that the directions passed herein are directions upon the State Government to pay dues to the petitioners in the batch of writ petitions. It shall be the collective responsibility of the State Government to see to it that the dues of the petitioners are released to them within the time stipulated herein under.
41. Taking into account the decision taken in the review meeting on 06.06.2021 by the Chief Minister of Assam, the Government of Assam would be at liberty to pay the entitlement to the petitioners at one go or in installments as per the administrative and financial convenience.
42. It is, however, made clear that the entire exercise has to be done by the State Government in its Departments to make payment to the petitioners within a period of 6 (six) months from the date copy of the instant judgment is served upon the Principal Secretary to the Government of Assam, Panchayat and Rural development Department and the Commissioner & Secretary to the Government of Assam, Finance Department with their respective claims.
43. With the above observations and directions, the batch of writ petitions stand disposed of.
JUDGE
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