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Chinmoy Lahkar vs National Investigation Agency
2023 Latest Caselaw 47 Gua

Citation : 2023 Latest Caselaw 47 Gua
Judgement Date : 3 January, 2023

Gauhati High Court
Chinmoy Lahkar vs National Investigation Agency on 3 January, 2023
                                                                           Page No.# 1/2

GAHC010039392021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./78/2021

            CHINMOY LAHKAR
            S/O- SRI BIREN KUMAR LAHKAR, R/O- H/NO. 4, CHRISTIANBASTI,
            MAHATMA GANDHI PATH, UNDER DISPUR POLICE STATION, DIST.-
            KAMRUP(M), ASSAM.



            VERSUS

            NATIONAL INVESTIGATION AGENCY
            REP. BY ITS STANDING COUNSEL (NIA).



Advocate for the Petitioner   : MR P KATAKI

Advocate for the Respondent : SC, NIA




                                   BEFORE
                    HONOURABLE MR. JUSTICE SUMAN SHYAM
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 03-01-2023 Suman Shyam, J

Heard Mr. P. Kataki, learned counsel for the appellant. Also heard Mr. D.K. Das,

learned Sr. counsel assisted by Ms. G.D. Choudhury, learned counsel appearing on behalf Page No.# 2/2

of the respondent (NIA).

Argument concluded.

Judgment reserved.

JUDGE JUDGE GS

Comparing Assistant

 
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