Purshottam Gaggar vs Dyna Roof Private Ltd. And 5 Ors
2023 Latest Caselaw 319 Gua

                                                                  Page No.# 1/3

GAHC010016312023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/18/2023

         PURSHOTTAM GAGGAR
         (RESOLUTION PROFESSIONAL OF CORPORATE DEBTOR, RSH AGRO
         PRODUCTS LTD.) HAVING OFFICE AT P. GAGGAR AND ASSOCIATES,
         ADVIKA, 3RD FLOOR, M.G. ROAD, OPP. SUKRESHWARGHAT GARDEN,
         PANBAZAR, GUWAHATI-01, ASSAM

         VERSUS

         DYNA ROOF PRIVATE LTD. AND 5 ORS.
         A PRIVATE LIMITED COMPANY DULY REGD. UNDER THE COMPANIES
         ACT, 1956, HAVING ITS REGD. OFFICE AT 10TH MILE , MAWSMAI
         VILLAGE, G.S. ROAD, RIBHOI, MEGHALAYA, -793101, REP. BY ITS
         DIRECTOR SAURABH AGARWAL (DIN-07334887).

         2:ROHIN KUMAR HANSARIA
          S/O- LATE VASUDEV HANSARIA
          PROPRIETOR OF STEEL SALES CORPORATION
          HAVING OFFICE AT S.J. ROAD
         ATHGAON
          GUWAHATI-781001
          OPERATIONAL CREDITOR OF R.S.H. AGRO PRODUCTS LIMITED.

         3:PUNJAB NATIONAL BANK
          REPRESENTED BY MR. D P SINGH
         AGM AND ZSH
          BRANCH OFFICE ADDRESS- LIC BUILDING
          SS ROAD
          FANCY BAZAR
          GUWAHATI-01.

         4:HDFC BANK
          REPRESENTED BY PRANJAL BHUYAN BRANCH OFFICE ADDRESS- JAIL
         ROAD
          FANCY BAZAR
                                                                                 Page No.# 2/3

             GUWAHATI-01.

            5:IIFL FINANCIAL LTD.

             REPRESENTED BY MADHUL TUNGARE
             ADDRESS- IIFL HOUSE
             SUN INFOTECH PARK
             ROAD NO. 16V
             PLOT NO. B-23
             MIDC THANE INDUSTRIAL AREA
             WAGLE ESTATE THANE-400604
             MAHARASHTRA.

            6:KAMAL KUMAR HARLALKA
             DIRECTOR (SUSPENDED BOARD) OF R.S.H. AGRO PRODUCTS LIMITED
             REGD. OFFICE- VILL.- UMBIR
             12TH MILE
             JORABAT
             MEGHALAYA
             PIN- 793122

Advocate for the Petitioner   : MR G N SAHEWALLA

Advocate for the Respondent : SC, PNB




                                  BEFORE
         HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
                       HON'BLE MR. JUSTICE SOUMITRA SAIKIA


                                        :: O R D E R ::

27.01.2023 [N. Kotiswar Singh, CJ(Acting)]

Heard Mr. G.N. Sahewalla, learned Senior counsel assisted by Ms. by Ms. T.J. Sahewalla,

learned counsel for the appellant.

Issue notice, returnable on 16.02.2023.

Appellant shall take steps for service upon the respondents by registered post with A/D.

Page No.# 3/3

In addition, dasti service is also permitted.

Interim prayer of the appellant for suspension of the impugned judgment and order

dated 22.12.2022 passed by the learned Single Judge in WP(C) No.6003/2022 will be

considered on the next date.

List the matter again on 16.02.2023.

Till then, status quo as on today shall be maintained.

                               JUDGE                          CHIEF JUSTICE (ACTING)




Comparing Assistant