Sajen Puma vs The State Of Assam And Anr
2023 Latest Caselaw 311 Gua

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GAHC010211232022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                  Case No. : Crl.A./3/2023

            SAJEN PUMA
            Address - S/O LATE HAREN PUMA,
            R/O BILAMPUR (FAKLIHATI),
            UNDER JAGIROAD POLICE STATION,
            IN THE DISTRICT OF MORIGAON,
            ASSAM, PIN- 782410.

            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PUBLIC PROSECUTOR.

            2:KALESWAR PATOR
             S/O LATE MONBOR PATOR
            VILL.- BILAMPUR (FAKLIHATI)
             UNDER JAGIROAD POLICE STATION
             IN THE DISTRICT OF MORIGAON
            ASSAM
             PIN- 782410

Advocate for the Petitioner   : MR D K BHATTACHARYYA

Advocate for the Respondent : PP, ASSAM
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                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 25.01.2023

(A. Borthakur, J)

Heard Mr. D. K. Bhattacharyya, learned counsel for the appellant and Ms. S. Jahan, learned Addl. Public Prosecutor, Assam.

By this appeal filed under Section 374 of the Code of Criminal Procedure, the appellant has prayed for setting aside and quashing of the impugned judgment and order, dated 18.06.2022, passed by the learned Addl. Sessions Judge-cum- Special Judge (POCSO), Morigaon, in POCSO Case No. 79/2021.

Admit this appeal.

Call for the records.

Issue notice.

No formal notice is required to be sent to respondent No. 1 as Ms. S. Jahan, learned Addl. Public Prosecutor, Assam has accepted notice on behalf of the said respondent.

The appellant shall take steps for service of notice on the respondent No. 2 by registered post with A/D.

List this matter after receipt of the LCR.

                               JUDGE                             JUDGE


Comparing Assistant