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M/S United India Insurance Co. Ltd vs Sovarani Dey And 8 Ors
2023 Latest Caselaw 295 Gua

Citation : 2023 Latest Caselaw 295 Gua
Judgement Date : 25 January, 2023

Gauhati High Court
M/S United India Insurance Co. Ltd vs Sovarani Dey And 8 Ors on 25 January, 2023
                                                                   Page No.# 1/4

GAHC010176262018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./755/2018

         M/S UNITED INDIA INSURANCE CO. LTD
         HAVING ITS REGD OFFICE AT 24 WHITESROAD, CHENNAI 600014 WITH
         ONE OF ITS REGIONAL OFFICE AT GS ROAD, CHRISTIAN BASTI, GHY- 05,
         REP. BY ITS CHIEF REGIONAL MANAGER



         VERSUS

         SOVARANI DEY AND 8 ORS
         W/O- SRI BISWESAR DEY, R/O- VILL 2 NO. MULAN PUKHURI,
         (JONGALBASTI)P.S AND P.O- RANGAPARA- 784505, DIST- SONITPUR,
         ASSAM

         2:BISWESAR DEY
          S/O- LATE NALINI CH DEY
          R/O- VILL 2 NO. MULAN PUKHURI
          (JONGALBASTI)P.S AND P.O- RANGAPARA- 784505
          DIST- SONITPUR
         ASSAM

         3:ANJU DEY
          D/O- SRI BISWESAR DEY
          R/O- VILL 2 NO. MULAN PUKHURI
          (JONGALBASTI)P.S AND P.O- RANGAPARA- 784505
          DIST- SONITPUR
         ASSAM

         4:NANI GOPAL BANIK
          S/O- LATE MADHUSUDAN BANIK
          R/O- VILL- KHUTIKOTIA
          P.O
          P.S AND DIST- NAGAON- 782001
         ASSAM
                                                     Page No.# 2/4


            5:PROBAN BORO
             S/O- D BORO
             R/O- VILL- URDHAGAON
             PARAKHOWA
             P.O
             P.S AND DIST- NAGAON
            ASSAM

            6:LAKHI PRASAD SAIKIA
             S/O- LATE HARENDRANATH SAIKIA
             R/O- VILL- BORUAH POTHAR
             P.O- HALEM- 784170
             DIST- SONITPUR
            ASSAM

            7:RITU SAIKIA
             S/O- SRI LAKHINDAR SAIKIA
             R/O- VILL- DHUPABOR
             P.S AND P.O- GOHPUR- 784168
             DIST- SONITPUR
            ASSAM

            8:NATIONAL INSURANCE COMPANY LIMITED
            TEZPUR BRANCH
            TEZPUR
             P.O- TEZPUR- 784001
             DIST- SONITPUR
            ASSAM

            9:MITHU DEY
            W/O- LATE PRADIP KUMAR DEY
             D/O- SRI SUBHAS DUTTA
             R/O- VILL- JAMUGURIHAT
             P.S AND P.O- JAMUGURIHAT- 784180
             DIST- SONITPUR
            ASSA

Advocate for the Petitioner   : MR. A AHMED

Advocate for the Respondent : MR. K K BHATRA (R8)




             Linked Case : I.A.(Civil)/3058/2018
                                                        Page No.# 3/4


M/S UNITED INDIA INSURANCE CO. LTD
HAVING ITS REGD OFFICE AT 24 WHITESROAD
CHENNAI 600014 WITH ONE OF ITS REGIONAL OFFICE AT GS ROAD
CHRISTIAN BASTI
GHY- 05
REP. BY ITS CHIEF REGIONAL MANAGER


VERSUS

SOVARANI DEY AND 8 ORS
W/O- SRI BISWESAR DEY
R/O- VILL 2 NO. MULAN PUKHURI
(JONGALBASTI)P.S AND P.O- RANGAPARA- 784505
DIST- SONITPUR ASSAM

2:BISWESAR DEY
S/O- LATE NALINI CH DEY
 R/O- VILL 2 NO. MULAN PUKHURI
 (JONGALBASTI)P.S AND P.O- RANGAPARA- 784505
 DIST- SONITPUR
ASSAM
 3:ANJU DEY
D/O- SRI BISWESAR DEY
 R/O- VILL 2 NO. MULAN PUKHURI
 (JONGALBASTI)P.S AND P.O- RANGAPARA- 784505
 DIST- SONITPUR
ASSAM
 4:NANI GOPAL BANIK
S/O- LATE MADHUSUDAN BANIK
 R/O- VILL- KHUTIKOTIA
 P.O P.S AND DIST- NAGAON- 782001
ASSAM
 5:PROBAN BORO
S/O- D BORO
 R/O- VILL- URDHAGAON
 PARAKHOWA
 P.O P.S AND DIST- NAGAON
ASSAM
 6:LAKHI PRASAD SAIKIA
S/O- LATE HARENDRANATH SAIKIA
 R/O- VILL- BORUAH POTHAR
 P.O- HALEM- 784170
 DIST- SONITPUR
ASSAM
 7:RITU SAIKIA
S/O- SRI LAKHINDAR SAIKIA
                                                                           Page No.# 4/4

            R/O- VILL- DHUPABOR
            P.S AND P.O- GOHPUR- 784168
            DIST- SONITPUR
            ASSAM
            8:NATIONAL INSURANCE COMPANY LIMITED
            TEZPUR BRANCH
            TEZPUR
            P.O- TEZPUR- 784001
            DIST- SONITPUR ASSAM
            9:MITHU DEY
            W/O- LATE PRADIP KUMAR DEY
            D/O- SRI SUBHAS DUTTA
            R/O- VILL- JAMUGURIHAT
            P.S AND P.O- JAMUGURIHAT- 784180
            DIST- SONITPUR ASSAM
            ------------
            Advocate for : MR. A AHMED
            Advocate for : MR J C BORAH (R4) appearing for SOVARANI DEY AND 8 ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 25.01.2023

Heard V.K. Baruah, learned counsel for the appellant and Ms. P. Huzuri, learned counsel for the respondent No. 8.

Since the connected appeal is admitted for hearing, the operation of the impugned judgment and award dated 01.10.2015 passed by the MACT, Sonitpur at Tezpur in MAC Case No. 276/2011 shall remain stayed till disposal of the connected appeal.

The I.A. stands disposed of.

JUDGE

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