The New India Assurance Co. Ltd vs Pawan Kumar Singh And 2 Ors. A
2023 Latest Caselaw 256 Gua

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GAHC010233792022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CO/4/2023

            THE NEW INDIA ASSURANCE CO. LTD.
            TEZPUR BRANCH, SONITPUR (ASSAM) PIN.784001



            VERSUS

            PAWAN KUMAR SINGH AND 2 ORS. A
            S/O SRI KRISHNA KUMAR SINGH , RESIDENT OF DHUSWA ,P.O. AND P.S.
            DHUSWA ,DIST. GONDA, UTTAR PRADESH



Advocate for the Petitioner   : MS. M CHOUDHURY

Advocate for the Respondent :




                                        BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

23. 01. 2023

The present CO is filed in connection with MAC Appeal 423/2018 which has been preferred against the judgment dated 08.09.2007 passed by the learned Member, MACT, Tezpur in MAC case No. 163/2013 (I).

Admit the cross objection and be heard along with connected MAC Appeal.

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JUDGE

Comparing Assistant