Oriental Insurance Company Ltd vs Rita Majhi And 3 Ors
2023 Latest Caselaw 24 Gua

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GAHC010262502022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./872/2022

         ORIENTAL INSURANCE COMPANY LTD.
         A CENTRAL GOVT. UNDERTAKING HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, GS ROAD, ULUBARI, GUWAHARI, 781007, REPRESENTED BY
         THE DEPUTY MANAGER, GUWAHATI REGIONAL OFFICE, ULUBARI,
         GUWAHATI 781005

         VERSUS

         RITA MAJHI AND 3 ORS.
         W/O SRI BUBUL MAJHI,
         RESIDENT OF VILLAGE TEOK TEA ESTATE, JAGDOWAR, PO AND PS TEOK,
         DIST JORHAT ASSAM, 785112

         2:SRI BUBUL MAJHI
          FATHER OF LATE JINU MAJHI

         RESIDENT OF VILLAGE TEOK TEA ESTATE
         JAGDOWAR
         PO AND PS TEOK
         DIST JORHAT ASSAM
         785112

         3:SRI BITUPAN DAS

         S/O SRI BHORAT DAS
         RESIDENT OF VILLAGE KALIAPANI ADARSHA GAON
         PO KALIALPANI
         PS TEOK
         DIST JORHAT
         ASSAM 785112

         4:SRI RAHUL DAS
          S/O SRI JANESWAR DAS
         RESIDENT OF VILLAGE KALIAPANI ADARSHA GAON
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             PO KALIALPANI
             PS TEOK
             DIST JORHAT
             ASSAM 78511

Advocate for the Petitioner : MS. R D MOZUMDAR
Advocate for the Respondent :

                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                        ORDER

02.01.2023

Heard Ms. C. Mozumdar, learned counsel for the appellant/insurance company.

This appeal under Section 173 of the Motor Vehicles Act, 1988, has been preferred against the impugned Judgment and Award, dated 20.09.2022, passed by the learned Member, MACT No. 1, Kamrup (M) at Guwahati in MAC Case No. 1159/2016.

The appeal is admitted subject to deposit of 50% of the awarded amount before the Registry of this Court within a period of 6(six) weeks from today.

Issue notice. Steps be taken by registered post with A/D within 7(seven) days.

Call for the records.

List after 6 (six) weeks.

JUDGE

Comparing Assistant