Oriental Insurance Co. Ltd vs Durga Saha And Anr
2023 Latest Caselaw 19 Gua

Citation : 2023 Latest Caselaw 19 Gua
Judgement Date : 2 January, 2023

Gauhati High Court

Oriental Insurance Co. Ltd vs Durga Saha And Anr on 2 January, 2023

                                                            Page No.# 1/2

GAHC010256612022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          Case : I.A.(Civil)/3846/2022

         ORIENTAL INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI- 110002
         AND REGIONAL OFFICE AT GUWAHATI- 7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         DURGA SAHA AND ANR.
         W/O LATE NARAYAN CH. SAHA
         R/O NAZIRAJAN
         P.S.- NAGAON
         DIST.- NAGAON
         ASSAM
         PIN- 782001.

         2:MD. ABDUL AZIZ
         S/O LT. NURUL ISLAM

         VILL.- BENGENA ATI

         P.O.- CHOTA HAIBOR

         P.S.- NAGAON SADAR

         DIST.- NAGAON (ASSAM)
         PIN- 782003.
         ------------
         Advocate for : MR SISHIR DUTTA
         Advocate for : appearing for DURGA SAHA AND ANR.
                                                                           Page No.# 2/2




                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                      ORDER

02.01.2023

Heard Ms. M. Choudhury, learned counsel for the applicant/insurance company.

This interlocutory application has been filed for stay of the operation of the impugned Judgment and Award, dated 12.09.2022, passed by the learned Member, MACT, Nagaon in MAC Case No. 124/2019.

Issue notice. Steps be taken by registered post with A/D within 7(seven) days.

List after 6 (six) weeks.

In the meantime, it is provided that subject to deposit of 50% of the awarded amount before the Registry of this Court within a period of 6(six) weeks from today, till the returnable date, the operation of the impugned Judgment and Award, dated 12.09.2022, passed by the learned Member, MACT, Nagaon in MAC Case No. 124/2019 shall remain stayed.

JUDGE

Comparing Assistant