Page No.# 1/4 vs The State Of Assam And Anr
2023 Latest Caselaw 162 Gua

                                                                  Page No.# 1/4

GAHC010085202021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.A./124/2021

         PRABIN RAJBONGSHI AND 2 ORS.
         S/O LATE SONESWAR RAJBONGSHI, R/O VILL. BARNADI JHAR, P.S.
         KHOIRABARI, DIST. UDALGURI, ASSAM, PIN 784148

         2: JAYANTA RAJBONGSHI

          S/O SRI PRABIN RAJBONGSHI
          R/O VILL. BARNADI JHAR
          P.S. KHOIRABARI
          DIST. UDALGURI
          ASSAM
          PIN 784148

         3: BHABESH RAJBONGSHI

          S/O SRI PRABIN RAJBONGSHI
          R/O VILL. BARNADI JHAR
          P.S. KHOIRABARI
          DIST. UDALGURI
          ASSAM
          PIN 78414

         VERSUS

         THE STATE OF ASSAM AND ANR.
         REPRESENTED BY PP, ASSAM.

         2:SMTI. BHARTI RAJBONGSHI
         W/O- LT. UTTAM RAJBONGSHI

         VILL- BARNADI JHAR
         P.S.- KHOIRABARI

         DIST- UDALGURI
                                                    Page No.# 2/4

             ASSAM. PIN- 784148

Advocate for the Petitioner   : MR. M SARANIA

Advocate for the Respondent : PP, ASSAM




             Linked Case : I.A.(Crl.)/333/2021

            PRABIN RAJBONGSHI AND 2 ORS.
            S/O LATE SONESWAR RAJBONGSHI
            R/O VILL. BARNADI JHAR
            P.S. KHOIRABARI
            DIST. UDALGURI
            ASSAM
            PIN 784148

            2: JAYANTA RAJBONGSHI
            S/O SRI PRABIN RAJBONGSHI
             R/O VILL. BARNADI JHAR
             P.S. KHOIRABARI
             DIST. UDALGURI
            ASSAM
             PIN 784148

            3: BHABESH RAJBONGSHI
            S/O SRI PRABIN RAJBONGSHI
            R/O VILL. BARNADI JHAR
            P.S. KHOIRABARI
            DIST. UDALGURI
            ASSAM
            PIN 784148
            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY THE PUBLIC PROSECUTOR
            ASSAM

            2:SMTI. BHARATI RAJBONGSHI
            W/O LATE UTTAM RAJBONGSHI
            VILL. BARNADI JHAR
             P.S. KHOIRABARI
             DIST. UDALGURI
            ASSAM
                                                   Page No.# 3/4

PIN 784148
------------
Advocate for : MR. M SARANIA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR.



Linked Case : I.A.(Crl.)/292/2021

PRABIN RAJBONGSHI AND 2 ORS.
S/O LATE SONESWAR RAJBONGSHI
R/O VILL. BARNADI JHAR
P.S. KHOIRABARI
DIST. UDALGURI
ASSAM
PIN 784148

2: JAYANTA RAJBONGSHI

S/O SRI PRABIN RAJBONGSHI
R/O VILL. BARNADI JHAR
P.S. KHOIRABARI
DIST. UDALGURI
ASSAM
PIN 784148

3: BHABESH RAJBONGSHI

S/O SRI PRABIN RAJBONGSHI
R/O VILL. BARNADI JHAR
P.S. KHOIRABARI
DIST. UDALGURI
ASSAM
PIN 784148
VERSUS

THE STATE OF ASSAM AND ANR.
REPRESENTED BY PP
ASSAM.

2:SMTI. BHARATI RAJBONGSHI
W/O- LT. UTTAM RAJBONGSHI

VILL- BARNADI JHAR
P.S.- KHOIRABARI

DIST- UDALGURI
                                                                      Page No.# 4/4

           ASSAM. PIN- 784148.
           ------------
           Advocate for : MR. M SARANIA
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                    ORDER

Date : 17.01.2023

Heard Mr. M. Sarania, learned counsel for the appellants. Also heard Mr. Bankim Sarma, learned APP appearing for the State. Although notice of this appeal is duly served on respondent no.2, none appears on call for the respondent no.2.

Argument is concluded.

Judgment reserved.

JUDGE

Comparing Assistant