Raj Kishor Kurmi vs The Union Of India And 3 Ors
2023 Latest Caselaw 154 Gua

                                                                      Page No.# 1/2

GAHC010016252014




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5198/2014

            RAJ KISHOR KURMI
            S/O LT. RAM LAKHAN KURMI, R/O FAKIR TILLA, P.O. BORKHAT, DIST-
            CACHAR, ASSAM



            VERSUS

            THE UNION OF INDIA and 3 ORS
            REP. BY THE DY. EDUCATIONAL ADVISOR NIT MINISTRY OF HUMAN
            RESOURCE DEV. DEPTT. OF SECONDARY AND HIGHER EDUCATION WING
            SHATRI BHAVAN, NEW DELHI-788010

            2:DIRECTOR OF NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             DIST- CACHAR
            ASSAM

            3:THE PRINCIPAL OF NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             DIST- CACHAR
            ASSAM

            4:THE REGISTRAR
             NATIONAL INSTITUTE OF TECHNOLOGY
             SILCHAR
             DIST- CACHAR
            ASSA

Advocate for the Petitioner   : MR.M J BARUAH

Advocate for the Respondent : ASSTT.S.G.I.
                                                                                Page No.# 2/2


                                BEFORE
           HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA

                                         ORDER

Date : 10.01.2023

It is disheartening to know that the petitioner is unprepared with the judgments which were required to have been produced as per the order dated 19.12.2022.

List again.

JUDGE

Comparing Assistant