Jagabandhu Ray @ Dinabandhu Ray vs The State Of Assam And Anr
2023 Latest Caselaw 140 Gua

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GAHC010009652022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./44/2022

            JAGABANDHU RAY @ DINABANDHU RAY
            S/O- SRI DHANA RAY,
            VILLAGE-BAMUNITIL, P.S.- BONGAIGAON, DISTRICT- BONGAIGAON,
            ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP, ASSAM.

            2:SUKLAL RAY
            ASSAM

Advocate for the Petitioner   : MS. L DEVI

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                    HONOURABLE MR. JUSTICE SUMAN SHYAM
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

09.01.2023 (Suman Shyam, J)

Heard Ms. L. Devi, learned Legal Aid Counsel appearing for the appellant. Also

heard Ms. S. Jahan, learned Addl. P.P., Assam appearing for the State.

This appeal is presented against the judgment and order dated 03.03.2021 Page No.# 2/2

passed by the learned Special Judge, Bongaigaon in connection with Special

(P) Case No.13(BGN)/2019 convicting the appellant under Section 376(1) of the

IPC and sentencing him to undergo rigorous imprisonment for 12 years and also

to pay fine of Rs.2000/- with default stipulation.

We have perused the impugned judgment. Also heard the submissions made

by the learned counsel for both the sides.

Admit the appeal.

Call for the LCR.

Issue notice returnable in six weeks.

Since Ms. S. Jahan, learned Addl. P.P., Assam has entered appearance and

accepted notice on behalf of the State/respondent No.1, no formal notice is

required to be sent to the State.

Steps by registered post with A/D for service of notice upon the

victim/respondent No.2 within a week from today.

                                         JUDGE                            JUDGE




Comparing Assistant