Kwality Distributors vs M/S Concept Educations And Anr
2023 Latest Caselaw 136 Gua

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GAHC010122512022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : CRP/4/2023

            KWALITY DISTRIBUTORS
            REP. BY ITS PROPRIETOR VINEET SIPANI,
            AGED ABOUT 38 YRS,
            OFFICE SITUATED AT GROUND FLOOR, MITTAL BUILDING, M.S ROAD,
            CHAWAL PATTY, FANCY BAZAR, GUWAHATI-01, ASSAM



            VERSUS

            M/S CONCEPT EDUCATIONS AND ANR
            UNIT OF CONCEPT EDUVENTURES PVT. LTD,
            REP, BY THE RESOLUTION PROFESSIONAL KAMAL AGARWAL,
            ADDRESS OF SERVICE- NATIONAL COMPANY LAW TRIBUNAL ,
            GUWAHATI BENCH, 4TH FLOOR, PRITHVI PLANET , G.S ROAD, BEHIND
            HANUMAN MANDIR, GUWAHATI-07, ASSAM.

            2:GAUTAM SAHA
             PREVIOUS DIRECTOR OF M/S CONCEPT EDUVENTURES PVT. LTD
             DAS COLONY
             RAILWAY GATE NO-3
             MALIGAON
             GUWAHATI-11
             KAMRUP (M)
            ASSA

Advocate for the Petitioner   : MR H BETALA

Advocate for the Respondent :
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                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                        ORDER

Date : 09.01.2023 Heard Mr. H Betala, learned counsel for the petitioner.

By this application under Article 227 of the Constitution of India read with Section 151 of the CPC, the petitioner has prayed for setting aside the Judgment, dated 24.08.2021 passed in Summary Suit No.1/2020 by the learned Munsiff No.2, Kamrup (M), Guwahati.

Issue notice to the respondent.

Steps by registered post A/D process within 2 days.

List on 27.02.2023.

JUDGE

Comparing Assistant