Page No.# 1/3 vs Union Of India And 4 Ors
2023 Latest Caselaw 791 Gua

                                                                   Page No.# 1/3

GAHC010167562022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : Arb.A./11/2022

         M/S CHARANJIT SINGH AND SONS AND ANR
         HAVING ITS OFFICE AT SIGNAL BASTI, SUPPLY ROAD, DIST. DIMAPUR,
         NAGALAND, PIN-797112, REP. HEREIN BY ITS PROPRIETOR- SHRI
         CHARANJIT SINGH, S/O. LT. PARKASH SINGH, R/O. HOUSE NO.43, SEMA
         TILA COLONY, SIGNAL BASTI, SUPPLY ROAD, P.O. DIMAPUR, P.S. SUB
         URBAN, DIST. DIMAPUR, NAGALAND, PIN-797112.

         2: CHARANJIT SINGH
          S/O. LT. PARKASH SINGH
          R/O. HOUSE NO.43
          SEMA TILA COLONY
          SIGNAL BASTI
          SUPPLY ROAD
          P.O. DIMAPUR
          P.S. SUB URBAN
          DIST. DIMAPUR
          NAGALAND
          PIN-797112

         VERSUS

         UNION OF INDIA AND 4 ORS
         REP. BY THE DEFENCE SECRETARY, MINISTRY OF DEFENCE, GOVT. OF
         INDIA, SOUTH BLOCK, NEW DELHI-110011.

         2:THE ENGINEER IN CHIEF

          MILITARY ENGINEER SERVICES
          INTEGRATED HQ OF MINISTRY OF DEFENCE (ARMY)
          KASHMIR HOUSE
          RAJAJI MARG
          NEW DELHI-110011.

         3:THE ADDL. DIRECTOR GENERAL (NEI)
                                                                     Page No.# 2/3

              C/O. HEADQUARTER CCE (ARMY) NO.3
              PIN-900328
              C/O. 99 APO.

            4:THE CHIEF ENGINEER

              MILITARY ENGINEER SERVICES
              HEADQUARTER CCE (ARMY) NO.2
              MISSAMARI
              P.O. MISSAMARI
              DIST. SONITPUR
              ASSAM
              PIN-784506.

            5:THE PROJECT MANAGER

              MISAMARI-1
              MILITARY ENGINEER SERVICES
              HEADQUARTER CCE (ARMY) NO.2
              MISSAMARI
              P.O. MISSAMARI
              DIST. SONITPUR
              ASSAM
              PIN-784506

Advocate for the Petitioner   : MR. P D NAIR

Advocate for the Respondent : ASSTT.S.G.I.




                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                             ORDER

27.02.2023.

List this matter for Hearing on 10.04.2023 as the parties are duly represented through their respective counsels.

It is clarifies that though this Court has stayed the impugned judgment and order dated 12.08.2022, passed by the learned District Judge, Sonitpur District at Tezpur in Misc. Arbitration Case No. 05/2022, that will not be treated as Page No.# 3/3

injunction against the respondents.

JUDGE

Comparing Assistant