4: Masfika Begum vs Legal Heirs Of Rashid Hussain
2023 Latest Caselaw 785 Gua

                                                          Page No.# 1/3

GAHC010034732016




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/260/2023




         ON THE DEATH OF LATE DHAN KHAN
         HIS LEGAL HEIRS SAIRA BEGUM AND ORS
         W/O LATE DHAN KHAN

         RO NIZ TENGAKHAT GAON

         MOUZA 7 AND PS TENGAKHAT

         DISTRICT - DIBRUGARH
         ASSAM

         PIN 786103

         1.1: RINA BEGUM
         D/O LATE DHAN KHAN
          RO NIZ TENGAKHAT GAON
          MOUZA 7 AND PS TENGAKHAT
          DISTRICT - DIBRUGARH
         ASSAM
          PIN 786103

         1.2: RAMJAN KHAN
         S/O LATE DHAN KHAN
         RO NIZ TENGAKHAT GAON
         MOUZA 7 AND PS TENGAKHAT
         DISTRICT - DIBRUGARH
         ASSAM
         PIN 786103

         1.3: ISLAM KHAN
         S/O LATE DHAN KHAN
                                 Page No.# 2/3

RO NIZ TENGAKHAT GAON
MOUZA 7 AND PS TENGAKHAT
DISTRICT - DIBRUGARH
ASSAM
PIN 786103

1.4: MASFIKA BEGUM
D/O LATE DHAN KHAN
RO NIZ TENGAKHAT GAON
MOUZA 7 AND PS TENGAKHAT
DISTRICT - DIBRUGARH
ASSAM
PIN 786103
VERSUS

LEGAL HEIRS OF RASHID HUSSAIN
AMINA KHATUN AND ORS
W/O LATE RASHID HUSSAIN
RO NIZA TENGAKHAT GAON
MOUZA- 7
PS TENGAKHAT
DISTRICT DIBRUGARH
ASSAM
PIN 786103

1.1:REYAZ HUSSAIN
S/O LATE RASHID HUSSAIN
 RO NIZA TENGAKHAT GAON
 MOUZA- 7
PS TENGAKHAT
 DISTRICT DIBRUGARH
ASSAM
 PIN 786103
 1.2:MANIMA BEGUM
D/O LATE RASHID HUSSAIN
 RO NIZA TENGAKHAT GAON
 MOUZA- 7
PS TENGAKHAT
 DISTRICT DIBRUGARH
ASSAM
 PIN 786103
 1.3:ABIDA BEGUM
D/O LATE RASHID HUSSAIN
 RO NIZA TENGAKHAT GAON
 MOUZA- 7
PS TENGAKHAT
 DISTRICT DIBRUGARH
ASSAM
                                                                           Page No.# 3/3

           PIN 786103
           ------------
           Advocate for : MR P S DEKA
           Advocate for : MR. A K GUPTA appearing for LEGAL HEIRS OF RASHID
           HUSSAIN
           AMINA KHATUN AND ORS



                                      BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

27. 02. 2023

Heard Mr. BK Bhagawati, learned counsel for the applicants. Also heard Mr. AK Gupta, learned counsel for all the respondents.

This is an application filed under Order 41 Rule 5 of the CPC praying for stay of the operation of the impugned judgment dated 10.09.2015 passed in TA No. 7/2010 by the learned First Appellate court affirming the judgment dated 04.01.2010 passed by the learned trial court in TS No. 19/2008.

As the connected appeal has been admitted, the parties to the suit shall

maintain status quo and shall not transfer, alienate or create any 3 rd party right till the disposal of the connected second appeal.

IA stands disposed of.

JUDGE

Comparing Assistant