Citation : 2023 Latest Caselaw 783 Gua
Judgement Date : 27 February, 2023
Page No. 1/6
GAHC010256662022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3717/2022
GUNA KANTA GOGOI AND 25 ORS
S/O LATE AFOLI GOGOI, VILL- GULAMPATTI, P.O.- GOLAGHAT, DIST-
GOLAGHAT, PIN- 785621
2: ABDUL REKIB
S/O- LATE ABDUL HEMID
VILL- GULAMPATTY
P.O- GOLAGHAT
DIST- GOLAGHAT
PIN- 785621
3: NOGEN GOGOI
S/O- LATE BHULARAM GOGOI
VILL- GULAMPATTY
P.O- GOLAGHAT
DIST- GOLAGHAT
PIN- 785621
4: BHANU KALITA
D/O- LATE GONGAI KALITA
KUMARPATTY GOLAGHAT
WARD NO.2
DIST- GOLAGHAT
PIN- 785621
5: JADU KALITA
S/O- LATE GONGAI KALITA
KUMARPATTY GOLAGHAT
WARD NO.2
P.O- GOLAGHAT
DIST- GOLAGHAT
PIN- 785621
6: PULIN PHUKON
Page No. 2/6
S/O- LATE JOYCHANDRA PHUKON
VILL- CHELLENGI POST OFFICE
PULIBOR
DIST- GOLAGHAT
PIN- 785621
7: DIMBESWAR PHUKAN
S/O- LATE GELAI PHUKON
VILL- CHELLANGI POST OFFICE
PULIBOR
DIST- GOLAGHAT
PIN- 785621
8: SMT RINA PHUKAN
D/O- LATE HOLIRAM PHUKON
VILL- CHELLANGI POST OFFICE
PULIBOR
DIST- GOLAGHAT
PIN- 785621
9: BUBUL CHUTIA
S/O- LATE PUWALI CHUTIA
VILL- CHELLENGI POST OFFFICE
PULIBOR
DIST- GOLAGHAT
PIN- 785621
10: NITYA PHUKAN
S/O- LATE KALIA PHUKON
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
11: PRASHANTA PHUKAN
S/O- LATE JATIN PHUKON
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
12: GIRIN GOGOI
S/O- LATE SOMESWAR GOGOI
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
13: KHIRESWAR GOGOI
S/O- LATE SOMESWAR GOGOI
VILL- CHELLENGI POST OFFICE PULIBOR
Page No. 3/6
DIST- GOLAGHAT
PIN- 785621
14: RANJEET PHUKAN
S/O- LATE KONKESWAR PHUKON
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
15: KUKHESWAR PHUKAN
S/O- LATE KONEKESWAR PHUKON
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
16: PRADIP PHUKAN
S/O- LATE TIKHESWAR PHUKAN
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
17: GIRISH GOGOI
S/O- LATE SARUBAPU GOGOI
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
18: NOREN GOGOI
S/O- LATE AKONI GOGOI
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
19: DRUNA KANTA GOGOI
S/O- LATE NALIA GOGOI
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
20: BIJU GOHAIN
S/O- LATE BIREN GOHAIN
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
21: ROBIN KONWAR
S/O- LATE RAJEN KONWAR
VILL- CHELLENGI POST OFFICE PULIBOR
Page No. 4/6
DIST- GOLAGHAT
PIN- 785621
22: DEBAJIT KONWAR
S/O- LATE KUSHAL KONWAR
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
23: HOREN KONWAR
S/O- LATE BENUDHAR KONWAR
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
24: PHANIDHAR KONWAR
S/O- LATE BENUDHAR KONWAR
VILL- CHELLENGI POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
25: TRITHANATH GOHAIN
S/O- LATE LOKNATH GOHAIN
VILL- BOGORIJENJ
POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 785621
26: PUTU GOHAIN
S/O- LATE KHOGESWAR GOHAIN
VILL- BOGORIJENJ
POST OFFICE PULIBOR
DIST- GOLAGHAT
PIN- 78562
VERSUS
ARAMANE GIRIDHAR AND 8 ORS
SECRETARY, MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS,
GOVERNMENT OF INDIA, NEW DELHI-110001
2:RAJESH PRASAD
IAS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
REVENUE (L.R.) DEPARTMENT
C-BLOCK
ASSAM SECRETARIAT
DISPUR
Page No. 5/6
GUWAHATI-781006
ASSAM
3:MRIGENDRA NARAYAN DUTTA
EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
RURAL ROAD DIVISION
GOLAGHAT-785621
ASSAM
4:BIVAS CHANDRA MODI
ACS
DEPUTY COMMISSIONER
GOLAGHAT
DIST-GOLAGHAT-785621
ASSAM
5:MOGEN CHANDRA NARAH
CIRCLE OFFICER
GOLAGHAT CIRCLE
DIST-GOLAGHAT-785621
6:MRIGESH NARAYAN BORUAH
DEPUTY COMMISSIONER GOLAGHAT
ASSAM
PIN - 785621
Advocate for the Petitioner : MS. N DEY
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 27-02-2023
Ms. N. Dey, learned, learned counsel for the applicants-petitioners has submitted that an additional affidavit has been filed on 20.02.2023 and the same is not on record.
2. In the additional affidavit, the applicants-petitioners have averred that the judgment and order dated 15.11.2020 in the W.P.[C] no. 5046/2018 has been brought to the notice of the proposed respondents by sending pleader's notice dated 19.01.2023 and 20.01.2023. The office of the said two proposed respondent, that is, the Commissioner and Secretary to the Page No. 6/6
Government of Assam, Revenue [L.R.] Department and the the Circle Officer, Golaghat Revenue Circle have acknowledged the receipt of the pleader's notice under his sealed and signature. The present incumbent in the office of the Deputy Commissioner, Golaghat was also served a pleader's notice on 25.11.2022 and the said fact has been averred in paragraph no. 4 of the interlocutory application.
3. As the judgment and order dated 15.11.2020 [supra] have already been brought to the notice proposed respondents, this interlocutory application seeking impleadment of :
"[i]. G.D. Tripathi, Commissioner and Secretary to the Government of Assam, Revenue [L.R.] Department, C-Block, Assam Secretariat, Dispur, Guwahati-781006, Assam.
[ii]. Dr. P. Uday Praveen, I.A.S.
Deputy Commissioner, Golaghat, District - Golaghat - 785621, Assam.
[iii]. Papori Das, Circle Officer, Golaghat Circle, District - Golaghat, Pin- 785621, Assam."
as party-respondent no. 7, party-respondent no. 8 and party-respondent no. 9 in the connected contempt application, Cont. Case[C] no. 600/2020 is allowed.
4. The office to cause necessary corrections in the cause-title of the connected Contempt Case[C] no. 600/2020.
JUDGE
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