Shriram General Insurance Co.Ltd vs Gita Rani Nath And 5 Ors
2023 Latest Caselaw 593 Gua

                                                          Page No.# 1/5

GAHC010030052023




                       THE GAUHATI HIGH COURT
    (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
                            PRADESH)

                       Case No. : I.A.(Civil)/416/2023

         SHRIRAM GENERAL INSURANCE CO.LTD.
         1000-E/8
          RIICO INDUSTRIAL AREA
          SITAPURA
          JAIPUR
          RAJASTHAN- 302022 AND HAVING A BRANCH OFFICE AT B.R
         ARCADE
          3RD FLOOR
          21 JANAPATH
          ULUBARI
          GUWAHATI- 780507.


          VERSUS

         GITA RANI NATH AND 5 ORS.
         W/O LATE SWAPAN NATH @ SHOPAN KR NATH
         VILL.- NARSINGPUR PT. I (NUTAN BAZAAR)
         P.O.- NARSINGPUR
         P.S.- SONAI
         DIST.- CACHAR
         ASSAM
         PIN- 788115.

         2:LALI NATH
         D/O LATE SWAPAN NATH @ SHOPAN KR NATH

         VILL.- NARSINGPUR PT.- I (NUTAN BAZAAR)

         P.O.- NARSINGPUR

         P.S.- SONAI
                                                          Page No.# 2/5

DIST.- CACHAR
ASSAM
PIN- 788115.
3:AKASH NATH
S/O ASISH NATH

VILL.- NARSINGPUR
BOROMONI

P.O.- NARSINGPUR

P.S.- SONAI

DIST.- CACHAR
ASSAM
PIN- 788115.
4:TAPAN KUMAR SINHA
S/O ANIL KUMAR SINHA

R/O C-30 SECTOR J2

P.S.- G.B NAGAR

NOIDA
UTTAR PRADESH
PIN- 201301.
5:RAJEN CHAITRY
S/O GOPAL CHAITRY

VILL.- HAWAIPUR

P.S.- KHORHI

DIST.- KARBI ANGLONG (ASSAM)
PIN- 782446.
6:ORIENTAL INSURANCE CO LTD.
REP. BY ITS DIVISIONAL MANAGER
P.D.W. ROAD
TOWN CLUB BUILDING

P.O.- SILCHAR- 1
 DIST.- CACHAR.
 ------------
Advocate for : MS. P BORTHAKUR
Advocate for : appearing for GITA RANI NATH AND 5 ORS.

                   Linked Case: MACApp./47/2023
                                           Page No.# 3/5


SHRIRAM GENERAL INSURANCE CO.LTD.
0500-E/8, RIICO INDUSTRIAL AREA, SITAPURA,
JAIPUR, RAJASTHAN- 302022 AND HAVING A
BRANCH OFFICE AT B.R ARCADE, 3RD FLOOR, 21
JANAPATH, ULUBARI, GUWAHATI- 780507.



VERSUS

GITA RANI NATH AND 5 ORS.
W/O LATE SWAPAN NATH @ SHOPAN KR NATH,
VILL.- NARSINGPUR PT. I (NUTAN BAZAAR),
P.O.- NARSINGPUR,
P.S.- SONAI,
DIST.- CACHAR, ASSAM, PIN- 788115.

2:LALI NATH
 D/O LATE SWAPAN NATH @ SHOPAN KR NATH

VILL.- NARSINGPUR PT.- I (NUTAN BAZAAR)

P.O.- NARSINGPUR

P.S.- SONAI

DIST.- CACHAR
ASSAM
PIN- 788115.

3:AKASH NATH
 S/O ASISH NATH

VILL.- NARSINGPUR
BOROMONI

P.O.- NARSINGPUR

P.S.- SONAI

DIST.- CACHAR
ASSAM
PIN- 788115.

4:TAPAN KUMAR SINHA
 S/O ANIL KUMAR SINHA
                                                              Page No.# 4/5


                      R/O C-30 SECTOR J2

                      P.S.- G.B NAGAR

                      NOIDA
                      UTTAR PRADESH
                      PIN- 201301.

                      5:RAJEN CHAITRY
                       S/O GOPAL CHAITRY

                      VILL.- HAWAIPUR

                      P.S.- KHORHI

                      DIST.- KARBI ANGLONG (ASSAM)
                      PIN- 782446.

                      6:ORIENTAL INSURANCE CO LTD.
                       REP. BY ITS DIVISIONAL MANAGER
                       P.D.W. ROAD
                      TOWN CLUB BUILDING

                      P.O.- SILCHAR- 1
                       DIST.- CACHAR

          Advocate for the Petitioner    : MS. P BORTHAKUR

          Advocate for the Respondent :




                           BEFORE
          HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO

                                        ORDER

Date : 17.02.2023

This is an I.A. filed in connection with the MACApp./47/2023 praying for stay of the operation of the impugned judgment and award.

Let notice be issued returnable within four weeks.

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In the interim, operation of the judgment and award shall stayed till the returnable date.

JUDGE

Comparing Assistant