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2: Ankush Urang vs United India Insurance Co. Ltd
2023 Latest Caselaw 586 Gua

Citation : 2023 Latest Caselaw 586 Gua
Judgement Date : 17 February, 2023

Gauhati High Court
2: Ankush Urang vs United India Insurance Co. Ltd on 17 February, 2023
                                                                 Page No.# 1/3

GAHC010158932022




                               THE GAUHATI HIGH COURT
     (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL
                             PRADESH)

                              Case No. : I.A.(Civil)/247/2023

            ON THE DEATH OF RAJU URANG
            S/O LATE PRADIP URANG (FATHER) AND LATE PARVATI URANG
            (MOTHER), VILL.- GOSHANIBOR, P.O.- SILIJURI, P.S.- BOKAKHAT,
            SIST.- GOLAGHAT, ASSAM, PIN- 785609.

            1.1: MONALISHA URANG
            W/O LATE RAJIB URANG
            VILL.- GOSHANIBOR
             P.O.- SILIJURI
             P.S.- BOKAKHAT
             DIST.- GOLAGHAT
            ASSAM
             PIN- 785609.

            1.2: ANKUSH URANG
             S/O LATE RAJIB URANG
            VILL.- GOSHANIBOR
             P.O.- SILIJURI
             P.S.- BOKAKHAT
             DIST.- GOLAGHAT
            ASSAM
             PIN- 785609

            VERSUS

            UNITED INDIA INSURANCE CO. LTD
            REP. BY ITS BRANCH MANAGER, PANDU BRANCH, MAIN RODA,
            ADABARI, GUWAHATI, DIST.- KAMRUP (METRO), PIN- 781014.



Advocate for the Petitioner    : MR N C KALITA
                                                                  Page No.# 2/3

Advocate for the Respondent :




            Linked Case : I.A.(Civil)/114/2023

            RAJU URANG AND ANR.
            S/O LATE PRADIP URANG (FATHER) AND LATE PARVATI URANG
            (MOTHER)

            VILL.- GOSHANIBOR

            P.O.- SILIJURI

            P.S.- BOKAKHAT
             SIST.- GOLAGHAT
            ASSAM
             PIN- 785609.

            2: RAJIB URANG
            S/O LATE PRADIP URANG (FATHER) AND LATE PARVATI URANG
            (MOTHER)

            VILL.- GOSHANIBOR

            P.O.- SILIJURI

            P.S.- BOKAKHAT
             SIST.- GOLAGHAT
            ASSAM
             PIN- 785609.
             VERSUS

            UNITED INDIA INSURANCE COMPANY LIMITED
            REP. BY ITS BRANCH MANAGER
            PANDU BRANCH
            MAIN RODA
            ADABARI
            GUWAHATI
            DIST.- KAMRUP (METRO)
            PIN- 781014.


            ------------
            Advocate for : MR N C KALITA
            Advocate for : appearing for UNITED INDIA INSURANCE COMPANY
                                                                 Page No.# 3/3

           LIMITED



                             BEFORE
            HONOURABLE MR JUSTICE SONGKHUPCHUNG SERTO

                                  ORDER

Date : 17-02-2023

This is an application under Section 5 of the Limitation Act, 1963, for condonation of delay of 4 days which occurred in filing the MAC Appeal against the impugned judgment and award dated 03.10.2019 passed by the learned Motor Accident Claims Tribunal, Kamrup (Metro) No. 2. in MAC Case no. 2536/2016.

Issue notice to the respondents returnable within four weeks.

List the matter again after four weeks.

JUDGE

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