Mithu Debi @ Mithu Devi vs The State Of Assam And 5 Ors
2023 Latest Caselaw 473 Gua

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GAHC010141602021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/4990/2021

         MITHU DEBI @ MITHU DEVI
         W/O LATE SADHAN PANDIT
         VILLAGE RANGAFALI, PO NAHERBARI, PS GHOGRAPAR, DIST NALBARI,
         ASSAM, 781349



         VERSUS

         THE STATE OF ASSAM AND 5 ORS
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM,
         DISPUR, GUWAHATI 06

         2:THE COMMISSIONER AND SECRETARY
         TO THE GOVT. OF ASSAM
          DEPARTMENT OF PERSONNEL (B) ASSAM
          DISPUR
          GUWAHATI 06

         3:THE COMMISSIONER AND SECRETARY
         TO THE GOVT. OF ASSAM
          ELEMENTARY EDUCATION DEPARTMENT
          DISPUR GUWAHATI 06

         4:THE COMMISSIONER AND SECRETARY
         TO THE GOVT. OF ASSAM
          FINANCE DEPARTMENT
         ASSAM DISPUR GUWAHATI 06

         5:THE DIRECTOR OF ELEMENTARY EDUCATION
         ASSAM
          KAHILIPAR
          GUWAHATI 19
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            6:THE DEPUTY COMMISSIONER

             NALBARI
             ASSA

Advocate for the Petitioner   : MR. U K DAS

Advocate for the Respondent : GA, ASSAM




                                   BEFORE
                  HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                          ORDER

Date : 08.02.2023

Heard Mr. U.K.Das, learned counsel for the petitioner.

Call for the records of WP(C)/485/2021, which was disposed of by the judgment and order dated 18.08.2021.

List the matter again on 27.02.2023.

JUDGE

Comparing Assistant