Imran Ullah vs The Union Of India And 3 Ors
2023 Latest Caselaw 428 Gua

                                                                      Page No.# 1/2

GAHC010194142019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5997/2019

            IMRAN ULLAH
            S/O- LATE ASSAHOT ULLAH, R/O- SEUJPURE, JAIL HAJOT, JORHAT,
            ASSAM, PIN- 785001


            VERSUS

            THE UNION OF INDIA AND 3 ORS
            THROUGH THE SECRETARY TO THE GOVT OF INDIA, MIN OF DEFENCE,
            NEW DELHI

            2:THE DIRECTOR OF ACCOUNTS
            AIT HQ
             R K PURAM
             NEW DELHI- 110066

            3:THE AIR OFFICER COMMANDING
             10
            WING AIR FORCE
             C/O- 99 APO
             JORHAT

            4:THE CHIEF ADMINISTRATIVE OFFICER
             10
            WING AIR FORCE
             C/O- 99 APO
             JORHA

Advocate for the Petitioner   : MR A D CHOUDHURY

Advocate for the Respondent : ASSTT.S.G.I.
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                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                   ORDER

Date : 07-02-2023

Heard Mr. D Choudhury, learned counsel for the petitioner as well as Ms. B Sarma, learned counsel for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant