Bhadrawati Hazarika vs Someswar Gogoi And 2 Ors
2023 Latest Caselaw 4923 Gua

Gauhati High Court

Bhadrawati Hazarika vs Someswar Gogoi And 2 Ors on 6 December, 2023

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                         Page No.# 1/3

GAHC010083262023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/3596/2023

         BHADRAWATI HAZARIKA
         W/O SRI MALIRAM HAZARIKA
         RESIDENT OF OLD SREEPURIA
         KACHALUPATHAR
         PO AND PS TINGKHONG
         DIST DHUBRI
         ASSAM


          VERSUS

         SOMESWAR GOGOI AND 2 ORS.
         S/O LATE BHAKT CHANDRA GOGOI
         RESIDENT OF LATUMONI VLLAGE
         PO AND PS TINGKHONG
         DIST DIBRUGARH
         ASSAM

         2:ON THE DEATH OF GHANA GOGOI
          HIS LEGAL HEIR SMTI ANU GOGOI
         W/O LATE GHANA GOGOI
          RESIDENT OF LATUMONI VILLAGE
          PO AND PS TINGKHONG
          DIST DHUBRI
         ASSAM
          3:SRI PALASH GOGOI
         S/O LATE GHANA GOGOI
          RESIDENT OF LATUMONI VILLAGE
          PO AND PS TINGKHONG
          DIST DHUBRI
         ASSAM
          4:SMTI MAMONEE GOGOI

         D/O LATE GHANA GOGOI
                                                          Page No.# 2/3


W/O BUL KONWAR
RESIDENT OF GORUMARA
SAGOLIKATA GOAN
PO AND PS LAHOWAL
DIST DIBRUGARH
ASSAM
5:SMTI DIMPI GOGOI
D/O LATE GHANA GOGOI

W/O SRI PABAN KALITA
RESIDENT OF NAHARKATIA
SESSABEEL
PO AND PS LAHOWAL
DIST DIBRUGARH
6:SMTI BOGI GOGOI
D/O LATE GHANA GOGOI

W/O SRI DHAN BARUAH

RESIDENT OF LUMDING FORKUTING
DIST HOJAI
ASSAM
7:MASTER JUGANTA GOGOI (MINOR)
REPRESENTED BY HIS MOTHER
RES. NO. 2
RESIDENT OF LATUMONI VILLAGE
PO AND PS TINGKHONG
DIST DHUBRI
ASSAM
8:SRI JOON GOGOI
S/O LATE BHAKAT CHANDRA GOGOI

RESIDENT OF LATUMONI VILLAGE

PO AND PS TINGKHONG
DIST DIBRUGARH
ASSAM
------------
Advocate for : MR. P BORAH
Advocate for : appearing for SOMESWAR GOGOI AND 2 ORS.
                                                                         Page No.# 3/3



                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

06.12.2023

Heard the learned senior counsel Mr. D. Mazumdar assisted by Mr. P. Borah, learned counsel appearing for the applicant.

Since the connected Regular Second Appeal has been admitted for hearing, the judgment and decree dated 21.01.2023 passed by the learned Civil Judge, Dibrugarh in Title Appeal No.03/2022 upholding the judgment and decree dated 07.02.2022 passed by the leaned Munsiff No.3, Dibrugarh in Title Suit No.98/2012 shall remain stayed till disposal of the appeal.

The Interlocutory Application is disposed of.

JUDGE

Comparing Assistant