Ramala Kalita vs Durga Talukdar
2023 Latest Caselaw 4847 Gua

Gauhati High Court

Ramala Kalita vs Durga Talukdar on 1 December, 2023

Author: M. Zothankhuma

Bench: Michael Zothankhuma, Malasri Nandi

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GAHC010236082023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Mat.App./65/2023

               RAMALA KALITA
               W/O SRI DURGA TALUKDAR
                RESIDENT OF NARAKASUR
                P.O.-KAHILIPARA
               P.S.-DISPUR
                DIST.-KAMRUP(M) ASSAM

               VERSUS

               DURGA TALUKDAR
               S/O LATE ANAT TALUKDAR
                RESIDENT OF NARAKASUR
                GUWAHATI-781019
               P.O.-KAHILIPARA
                P.S.-DISPUR DIST.-KAMRUP(M) ASSAM
                ------------
               Advocate for : MRS. P BARMAN (BORKAKOTI)
               Advocate for : appearing for DURGA TALUKDAR


                                     BEFORE
                   HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 01.12.2023 (M. Zothankhuma, J.)

Heard Mrs. P. Barman, learned counsel appearing for the applicant.

This is an application for stay of the impugned judgment passed by the learned Family Court, Kamrup (M), Guwahati.

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Issue Notice returnable in 4 (four) weeks.

List the matter accordingly.

                                           JUDGE       JUDGE




Comparing Assistant