Gautam Basfore vs The State Of Assam And 11 Ors
2023 Latest Caselaw 4828 Gua

Gauhati High Court

Gautam Basfore vs The State Of Assam And 11 Ors on 1 December, 2023

Author: Suman Shyam

Bench: Suman Shyam

                                                                      Page No.# 1/4

GAHC010140502021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5096/2021

         GAUTAM BASFORE
         S/O CHARITA BASFORE R/OVILL. BAHBARI, P.O. KUMRIKATA, P.S.
         TAMULPUR, PIN 781367, DIST. BAKSA, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 11 ORS
         REPRESENTED BY THE CHIEF SECY. GOVT. OF ASSAM, BLOCK-C, 3RD
         FLOOR, JANATA BHAWAN, DISPUR, GUWAHATI 781006, KAMRUP (M),
         ASSAM.

         2:THE PRINCIPAL SECY. GOVT. OF ASSAM

          FINANCE DEPTT. 3RD FLOOR
          CHIEF MINISTERS BLOCK
          JANATA BHAWAN
          DISPUR
          GUWAHATI 781006
          ASSAM.

         3:THE REGISTER GENERAL

          GAUHATI HIGH COURT
          GUWAHATI 781001
          ASSAM.

         4:THE REGISTER (VIGILANCE)
          GAUHATI HIGH COURT
          GUWAHATI 781001
         ASSAM.

         5:THE DEPUTY REGISTRAR
                                                     Page No.# 2/4


ACCOUNTS SECTION
REGISTER GENERAL
GAUHATI HIGH COURT
GUWAHATI 781001
ASSAM.

6:THE LEGAL REMEMBRANCER CUM COMMISSIONER AND SECY. GOVT.
OF ASSAM

JUDICIAL DEPTT.
DISPUR
GUWAHATI 781006
ASSAM.

7:THE LEGAL REMEMBRANCER AND SECY. GOVT. OF ASSAM

JUDICIAL DEPTT.
E BLOCK
2ND FLOOR
ASSAM SECRETARIAT
DISPUR
GUWAHATI 781006
ASSAM.

8:THE DEPUTY LEGAL REMEMBRANCER AND DEPUTY SECY. GOVT. OF
ASSAM

JUDICIAL DEPTT.
E BLOCK
2ND FLOOR
ASSAM SECRETARIAT
DISPUR
GUWAHATI 781006
ASSAM.

9:THE JOINT SECY.

GOVT. OF ASSAM
JUDICIAL DEPTT. E BLOCK
2ND FLOOR
ASSAM SECRETARIAT
DISPUR
GUWAHATI 781006
ASSAM.

10:THE DEPUTY SECY. GOVT. OF ASSAM
                                                                                     Page No.# 3/4

             JUDICIAL DEPTT.
             E BLOCK
             2ND FLOOR
             ASSAM SECRETARIAT
             DISPUR
             GUWAHATI 781006
             ASSAM.

            11:THE DIST. AND SESSIONS JUDGE ESTABLISHMENT

             BAKSA
             BATHOUPURI
             MUSHALPUR
             BAKSA
             ASSAM
             PIN 781372

            12:THE ACCOUNTANT GENERAL ( A AND E)
             BELTOLA
             GUWAHATI
             PIN 781029
             KAMRUP (M) DIST.
            ASSAM

Advocate for the Petitioner   : MR F KHAN

Advocate for the Respondent : GA, ASSAM




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                            ORDER

01.12.2023 Heard the learned counsel for the parties.

It is submitted by the learned departmental counsel that this writ petition is

covered by the decision of the learned Single Judge in the case of Ramani Das

Vs. State of Assam and others [ WP(C) No.7358/2021] rendered on 29.11.2023

as well as the decision rendered in the case of Suresh Rajbhar Vs. State of

Assam and others [WP(C) No.308/2022] rendered on 24.08.2023.

Page No.# 4/4

The petitioner's counsel seeks a week's time to examine the aforesaid

judgments and address the Court.

In view of the above, this writ petition is directed to be posted again after a

week as a fixed item.

JUDGE

Comparing Assistant