Page No.# 1/3 vs The State Of Assam And 5 Ors
2023 Latest Caselaw 4821 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 5 Ors on 1 December, 2023

Author: M. Zothankhuma

Bench: Michael Zothankhuma, Malasri Nandi

                                                            Page No.# 1/3

GAHC010244582023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Crl.)/1137/2023

         ANOWARA KHATUN AND ANR.
         W/O LATE ATOWAR RAHMAN @ BADSA MIA,
         VILL.- GOROIMARI, P.O.- GOROIMARI,
         P.S. AND DIST.- BARPETA, ASSAM, PIN- 781308.

         2: AZNUR RAHMAN
          S/O LATE ATOWAR RAHMAN @ BADSA MIA
          VILL.- GOROIMARI P.O.- GOROIMARI
          P.S. AND DIST.- BARPETA ASSAM PIN- 781308.
         (BEING MINOR REP. BY HIS MOTHER
          APPELLANT NO. 1)

         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REP. BY P.P., ASSAM.

         2:RAFIQ ALI @ RAFIQUL ISLAM
          S/O NABAR UDDIN
          R/O NO. 1 BORDOLONI MANDIA BLOCK
          PURANA BASTI P.O.- MANDIA P.S.- BAGHBOR
          DIST.- BARPETA ASSAM PIN- 781308.

         3:NUR MAHAMMAD
          S/O ABDUL SAMAD
          R/O MOHORI GAON
          P.O.- MANDIA P.S.- BAGHBOR
          DIST.- BARPETA ASSAM PIN- 781308.

         4:TAHER ALI
          S/O LT NUR ISLAM
          R/O PAHARPUR KATULI
          P.O.- HABI DONGRA P.S.- BAGHBOR
          DIST.- BARPETA ASSAM PIN- 781308.
                                                                              Page No.# 2/3


               5:BABAR ALI
                S/O SABET ALI
               VILL.- PAHUMARAI
                P.S.- BARPETA P.O.- PAHUMARA
                DIST.- BARPETA
               ASSAM PIN- 781308.

               6:SURAT JAMAL @ SURAT ALI
                S/O LT MANGAL ALI @ MANGULA MIYA
                R/O PAHUMARA P.S.- BARPETA
                P.O.- PAHUMARA DIST.- BARPETA
               ASSAM PIN- 781308

Advocate for the Petitioner     : MR. A BHATTACHARYYA

Advocate for the Respondent : PP, ASSAM

                Linked Case :

               ANOWARA KHATUN AND ANR.

               VERSUS

               THE STATE OF ASSAM AND 5 ORS A

               ------------
               Advocate for : MR. A BHATTACHARYYA
               Advocate for : appearing for THE STATE OF ASSAM AND 5 ORS A

                                     BEFORE
                   HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                           ORDER

Date : 01.12.2023 (M. Zothankhuma, J.)

Heard Mr. A. Bhattacharyya, learned counsel appearing for the applicants/appellants, who are the wife and minor son of the deceased.

The applicants/appellants pray for condonation of delay of 1440 days in filing the appeal against the judgment dated 22.08.2017 passed by the learned Page No.# 3/3

Sessions Judge, Barpeta, in Sessions Case No. 105/2014, acquitting the respondent Nos. 2 to 6.

Issue Notice returnable in 4 (four) weeks.

Mr. K. Baishya, learned Additional Public Prosecutor, Assam, accepts notice on behalf of the State.

The applicants/appellants to take steps for service of notice upon the respondent Nos. 2 to 6 by registered post with A/D as well as by usual process within 3 (three) days

List the matter after 4 (four) weeks.

                                            JUDGE                       JUDGE




Comparing Assistant