Gauhati High Court
Jld Construction Private Ltd vs The Union Of India And 5 Ors on 29 August, 2023
Page No.# 1/5
GAHC010002602023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/118/2023
JLD CONSTRUCTION PRIVATE LTD
REP. BY ITS DIRECTOR SIKHAMONI KONWAR, W/O- JAYANTA DIHINGIA,
TANGANAPAR, WARD NO. 3, P.O. AND P.S. DHEMAJI, DIST.- DHEMAJI,
ASSAM- 787057 AGED ABOUT- 32 YEARS
VERSUS
THE UNION OF INDIA AND 5 ORS
REP. BY MINISTRY OF POWER, NEW DELHI- 06
2:THE NHPC
REP. BY ITS CHAIRMAN CUM MANAGING DIRECTOR
FARIDABAD
HARIYANA
3:THE EXECUTIVE DIRECTOR
LOWER SUBANSIRI H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
4:THE GROUP SR. MANAGER (P AND C)
SUBANSIRI LOWER H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
5:THE TENDER EVALUATION COMMITTEE
REP. BY SR. MANGER
SUBANSIRI LOWER H.E. PROJECT
GERUKAMUKH
DHEMAJI
Page No.# 2/5
ASSAM
6:BRAHMAPUTRA INFRASTRUCTURE LTD.
BRAHMAPUTRA HOUSE
A-7
MAHIPALPUR (NH-8) MAHIPALPUR CROSSING
NEW DELHI 110037 (T- 3/10
Advocate for the Petitioner : MR B P BORAH
Advocate for the Respondent : DY.S.G.I.
Linked Case : I.A.(Civil)/456/2023
THE NATIONAL HYDROELECTRIC POWER CORPORATION AND 3 ORS.
REP. BY ITS CHAIRMAN CUM MANAGING DIRECTOR
FARIDABAD
HARIYANA
2: THE EXECUTIVE DIRECTOR
LOWER SUBANSIRI H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
3: THE GROUP SR. MANAGER (P AND C)
SUBANSIRI LOWER H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
4: THE TENDER EVALUATION COMMITTEE
REP. BY SR. MANGER
SUBANSIRI LOWER H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
VERSUS
JLD CONSTRUCTION PRIVATE LTD AND 2 ORS.
REP. BY ITS DIRECTOR SIKHAMONI KONWAR
Page No.# 3/5
W/O- JAYANTA DIHINGIA
TANGANAPAR
WARD NO. 3
P.O. AND P.S. DHEMAJI
DIST.- DHEMAJI
ASSAM- 787057 AGED ABOUT- 32 YEARS
2:THE UNION OF INDIA
REP. BY MINISTRY OF POWER
NEW DELHI- 06
3:BRAHMAPUTRA INFRASTRUCTURE LTD.
BRAHMAPUTRA HOUSE
A-7
MAHIPALPUR (NH-8) MAHIPALPUR CROSSING
NEW DELHI 110037 (T- 3/10)
------------
Advocate for : MR. P K TIWARI
Advocate for : DY.S.G.I. appearing for JLD CONSTRUCTION PRIVATE LTD AND 2
ORS.
Linked Case : I.A.(Civil)/791/2023
THE NATIONAL HYDROELECTIRC POWER CORPORATION AND 2 ORS.
REP. BY ITS CHAIRMAN CUM MANAGING DIRECTOR
FARIDABAD
HARIYANA
2: THE EXECUTIVE DIRECTOR
LOWER SUBANSIRI H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
3: THE GROUP SR. MANAGER (P AND C)
SUBANSIRI LOWER H.E. PROJECT
GERUKAMUKH
DHEMAJI
ASSAM
4: THE TENDER EVALUATION COMMITTEE
REP. BY SR. MANGER
SUBANSIRI LOWER H.E. PROJECT
Page No.# 4/5
GERUKAMUKH
DHEMAJI
ASSAM.
VERSUS
JLD CONSTRUCTION PRIVATE LTD AND 2 ORS.
REP. BY ITS DIRECTOR SIKHAMONI KONWAR
W/O- JAYANTA DIHINGIA
TANGANAPAR
WARD NO. 3
P.O. AND P.S. DHEMAJI
DIST.- DHEMAJI
ASSAM- 787057 AGED ABOUT- 32 YEARS
2:THE UNION OF INDIA
REP. BY MINISTRY OF POWER
NEW DELHI- 06
3:BRAHMAPUTRA INFRASTRUCTURE LTD.
BRAHMAPUTRA HOUSE
A-7
MAHIPALPUR (NH-8) MAHIPALPUR CROSSING
NEW DELHI 110037 (T- 3/10)
------------
Advocate for : MR. P K TIWARI
Advocate for : DY.S.G.I. appearing for JLD CONSTRUCTION PRIVATE LTD AND 2
ORS.
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 29.08.2023
Mr. M.K. Das, learned counsel for the petitioner is present.
The submission of Mr. P.K. Tiwari, learned senior counsel, assisted by Mr.
A.R. Gogoi, learned counsel for the respondent nos.2 to 5 is concluded.
The learned counsel for the petitioner has submitted that senior counsel
Mr. K.N. Choudhury would be arguing the matter for the petitioner in reply, for
which he seeks a short adjournment.
Page No.# 5/5
As the matter has been kept part-heard since 22.06.2023, the Court is
not inclined to adjourn the matter further. However, for ends of justice, liberty is
granted to the learned counsel for the petitioner to file written submission in
reply to the Court Master till 10.30 AM of 31.08.2023.
Save and except granting liberty to the learned counsel for the petitioner
to submit written argument in reply, the case is reserved for judgment.
JUDGE
Comparing Assistant
