Sanjit Chandra Das vs Assam Fisheries Development ...
2023 Latest Caselaw 3347 Gua

                                                              Page No.# 1/3

GAHC010258292022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/428/2023


         SANJIT CHANDRA DAS
         S/O JATIN DAS
         R/O VILL-BALADMARI CHAR PART-I
         P.S.-GOALPARA
         P.O.-BALADMARI
         DIST-GOALPARA
         PIN-783121
         ASSAM.


          VERSUS

         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND 7 ORS.
         REPRESENTED BY THE CHAIRMAN
         VIP ROAD
         CHACHAL
         GUWAHATI-781036.

         2:THE MANAGING DIRECTOR
         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
         VIP ROAD
          CHACHAL
          GUWAHATI-781036
          3:PROJECT DIRECTOR
          LOWER ASSAM DIVISION
         ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
         VIP ROAD
          CHACHAL
          GUWAHATI-781036
          4:ARJUN MALO
         S/O MAHABIR MALO
         VILL-BHALUKDUBI
          BIJOY NAGAR
          P.O.-BHALUKDUBI
                                                                          Page No.# 2/3

        P.S.-GOALPARA
        DIST-GOALPARA
        PIN-783127 ASSAM

        5:GAUTAM MALO
        S/O ATAL MALO
        VILL-GOBINDAPUR
        P.O.-GOBINDAPUR
        DIST-GOALPARA
        PIN-783101 ASSAM

        6:BHIM MALO
        S/O MAHABIR MALO
        VILL-BHLUKDUBI
        BIJOY NAGAR
        P.O.-BHALUKDUBI
        P.S.-GOALPARA
        DIST-GOALPARA
        PIN-783127 ASSAM

        7:JIBAN MALO
        VILL-JYOTI NAGAR
        P.O.-BHALUKDUBI
        P.S.-GOALPARA
        DIST-GOALPARA
        PIN-783127 ASSAM

        8:SANKAT BARMAN
        C/O ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
        VIP ROAD CHACHAL
        GUWAHATI-781036
        ------------

For the applicant : Mr. D. Das, Senior Advocate Assisted by Mr. S. Khound, Mr. K. Mohammad, Advocates.

For the respondents : Mr. P. Sharmah, Standing Counsel, AFDC.

: Mr. S.K. Goswami, Mr. B.K. Goswami, Advocates for respondent No.4.

Page No.# 3/3

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

25-08-2023

In view of the judgment and order passed today in WA 56/2023, this interlocutory application stands dismissed.

                      JUDGE                   CHIEF JUSTICE




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