Page No.# 1/3 vs Ramani Talukdar And Anr
2023 Latest Caselaw 3337 Gua

                                                                  Page No.# 1/3

GAHC010122312023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/143/2023

            AMBU DEKA AND ANR.
            S/O LATE JOGENDRA DEKA, VILL.- KHUDRA SANKARA (MILAN BAZAR),
            MOUZA- BHAJANI, P.S. AND DIST.- NALBARI, ASSAM.

            2: BHAGABAN DEKA
             S/O LATE JOGENDRA DEKA

            VILL.- KHUDRA SANKARA (MILAN BAZAR)
            MOUZA- BHAJANI
            P.S. AND DIST.- NALBARI
            ASSAM

            VERSUS

            RAMANI TALUKDAR AND ANR.
            S/O LATE GATIRAM TALUKDAR, VILL.- KHUDRA SANKARA (MILAN
            BAZAR), MOUZA- BHAJANI, P.S. AND DIST.- NALBARI, ASSAM.

            2:HIMANI TALUKDAR
            W/O RAMANI TALUKDAR

            VILL.- KHUDRA SANKARA (MILAN BAZAR)
            MOUZA- BHAJANI
            P.S. AND DIST.- NALBARI
            ASSAM

Advocate for the Petitioner   : MR. D MOZUMDER

Advocate for the Respondent :
                                                                               Page No.# 2/3

            Linked Case : I.A.(Civil)/2490/2023

            AMBU DEKA AND ANR.
            S/O LATE JOGENDRA DEKA
            VILL.- KHUDRA SANKARA (MILAN BAZAR)
            MOUZA- BHAJANI
            P.S. AND DIST.- NALBARI
            ASSAM.

            2: BHAGABAN DEKA
            S/O LATE JOGENDRA DEKA

            VILL.- KHUDRA SANKARA (MILAN BAZAR)
            MOUZA- BHAJANI
            P.S. AND DIST.- NALBARI
            ASSAM.
            VERSUS

            RAMANI TALUKDAR AND ANR.
            S/O LATE GATIRAM TALUKDAR
            VILL.- KHUDRA SANKARA (MILAN BAZAR)
            MOUZA- BHAJANI
            P.S. AND DIST.- NALBARI
            ASSAM.

            2:HIMANI TALUKDAR
            W/O RAMANI TALUKDAR

            VILL.- KHUDRA SANKARA (MILAN BAZAR)
            MOUZA- BHAJANI
            P.S. AND DIST.- NALBARI
            ASSAM.
            ------------
            Advocate for : MR. D MOZUMDER
            Advocate for : appearing for RAMANI TALUKDAR AND ANR.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 25.08.2023

Heard Mr. D. Majumdar, learned Sr. Counsel assisted by Mr. B. Kaushik, learned counsel for the appellant.

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Since the connected appeal has already been admitted for hearing, the operation of the judgment and order dated 06.02.2023 passed by the learned Civil Judge, Nalbari in Title Appeal No. 15/2018 upholding the judgment and decree dated 14.11.2018 in Title Suit No. 57/2012 passed by the learned Munsiff No. 1, Nalbari shall remain stayed till disposal of the connected appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant