Page No.# 1/3 vs Smt. Mina Kumari Prasad (Agarwal)
2023 Latest Caselaw 3336 Gua

                                                                       Page No.# 1/3

GAHC010165152023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Crl.Rev.P./291/2023

         KAUSHIK AGARWAL AND 4 ORS
         S/O SRI KAMAL AGARWAL, R/O 5TH FLOOR, KAUSHAL AGARWAL
         HERITAGE TOWER, BESIDE RAM UDYOG, NEAR M.P. JALAN PETROL
         PUMP, A.T. ROAD, HIJUGURI, TINSUKIA, P.O., P.S. AND DIST- TINSUKIA,
         ASSAM-786125

         2: KAMAL AGARWAL
          S/O LATE RAM KUMAR AGARWAL
          R/O 5TH FLOOR
          KAUSHAL AGARWAL HERITAGE TOWER
          BESIDE RAM UDYOG
          NEAR M.P. JALAN PETROL PUMP
         A.T. ROAD
          HIJUGURI
         TINSUKIA
          P.O.
          P.S. AND DIST- TINSUKIA
         ASSAM-786125

         3: SMT. SAROJ AGARWAL
         W/O SRI KAMAL AGARWAL
          R/O 5TH FLOOR
          KAUSHAL AGARWAL HERITAGE TOWER
          BESIDE RAM UDYOG
          NEAR M.P. JALAN PETROL PUMP
         A.T. ROAD
          HIJUGURI
         TINSUKIA
          P.O.
          P.S. AND DIST- TINSUKIA
         ASSAM-786125

         4: KAUSHAL AGARWAL
          S/O SRI KAMAL AGARWAL
                                                                                Page No.# 2/3

             R/O 5TH FLOOR
             KAUSHAL AGARWAL HERITAGE TOWER
             BESIDE RAM UDYOG
             NEAR M.P. JALAN PETROL PUMP
             A.T. ROAD
             HIJUGURI
             TINSUKIA
             P.O.
             P.S. AND DIST- TINSUKIA
             ASSAM-786125

            5: SMT. RUCHI AGARWAL
            W/O SRI KAUSHAL AGARWAL
             R/O 5TH FLOOR
             KAUSHAL AGARWAL HERITAGE TOWER
             BESIDE RAM UDYOG
             NEAR M.P. JALAN PETROL PUMP
            A.T. ROAD
             HIJUGURI
            TINSUKIA
             P.O.
             P.S. AND DIST- TINSUKIA
            ASSAM-78612

            VERSUS

            SMT. MINA KUMARI PRASAD (AGARWAL)
            D/O LATE DHANURAM KUMAR, W/O SRI KAUSHIK AGARWAL (BABLU),
            R/O SITARAM PHUKAN PARA, NEAR OVERBRIDGE, P.O. AND P.S.-
            DIBRUGARH, DIST-DIBRUGARH, ASSAM-786001

Advocate for the Petitioner   : MR. B D KONWAR SR. ADV.

Advocate for the Respondent :




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

25.08.2023

In this petition under Section 397 read with Section 482 Cr.P.C., 5(five) petitioners, Page No.# 3/3

namely, Kaushik Agarwal, Kamal Agarwal, Saroj Agarwal, Kaushal Agarwal and Ruchi

Agarwal, have put to challenge the judgment and order dated 06.06.2023 passed by the

learned Additional Sessions Judge, Dibrugarh, in Criminal Appeal No.21(3)/2022.

It is to be noted here that vide impugned judgment and order dated 06.06.2023,

the learned Additional Sessions Judge, Dibrugarh, has set aside the order dated

03.08.2022, passed by the learned Judicial Magistrate First Class, Dibrugarh, in Case

No.3DV/2022 by holding that the Court of Magistrate at Dibrugarh has the jurisdiction to

entertain the case filed by the appellant seeking interim maintenance and accordingly,

remanded the matter to the learned Judicial Magistrate First Class, Dibrugarh for disposal.

Perused the petition and the documents placed on record and also heard Mr. B.D.

Konwar, learned Senior counsel assisted by Mr. H. Agarwal, learned counsel for the

petitioners.

Let notice be issued, returnable on 15.09.2023.

Steps be taken upon the respondent by registered post and also by usual process

within a week from today.

Call for the scanned copy of the record from the learned Court below.

Interim prayer of the petitioner will be considered on the next returnable date.

Sd/- Robin Phukan JUDGE

Comparing Assistant