Mrinal Mahanta vs The State Of Assam And Anr
2023 Latest Caselaw 3259 Gua

                                                                    Page No.# 1/2

GAHC010181692023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./323/2023

            MRINAL MAHANTA
            S/O- LATE AKAN CHANDRA MAHANTA, PERMANENT RESIDENT OF VILL.-
            JAJORI, BOGORIGURI, P.S. JAJORI, DIST. NAGAON, ASSAM AND PRESENT
            ADDRESS- BELTOLA ROAD, WARLESS, PARTHA ENCLAVE APARTMENT,
            P.S. HATIGAON, DIST. KAMRUP(M), ASSAM



            VERSUS

            THE STATE OF ASSAM AND ANR
            REPRESENTED BY THE P.P., ASSAM

            2:PRANITA KAKOTI MAHANTA
             D/O- LATE RAJEN KAKOTI
            W/O- MRINAL MAHANTA
             R/O- VILL.- HATIBAT (SIMOLUGURI)
             P.S. NAGABANDHA
             P.S. MIKIRBHETA
             DIST. MORIGAON
            ASSAM
             PIN- 782104

Advocate for the Petitioner   : MR. S A B KHABIR

Advocate for the Respondent : PP, ASSAM

BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order Page No.# 2/2

22.08.2023

Heard Mr. A. S. Ali, learned counsel for the petitioner. Also heard Mr. P. Borthakur, learned Additional Public Prosecutor for the State of Assam.

This criminal revision petition is filed under Section 397 of the Code of Criminal Procedure, 1973 assailing the Judgment and Order dated 16.05.2023

passed in M.R. Case No. 14/2019 by the learned Judicial Magistrate 1 st Class, Morigaon.

Issue notice returnable after six weeks.

As Mr. Borthakur, learned Additional Public Prosecutor accepts notice on behalf of the State respondent, no formal notice need be issued to the respondent No. 1.

The petitioner to take steps for issuance of notice upon the respondent No. 2 by way of registered post with A/D as well as by usual process within a period of five days from today.

Issue notice on interim prayer also.

List accordingly.

JUDGE

Comparing Assistant