Page No.# 1/3 vs The State Of Assam And 4 Ors
2023 Latest Caselaw 3215 Gua

                                                                 Page No.# 1/3

GAHC010148782021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5263/2021

         HANNAN ALI KHAN AND 7 ORS.
         S/O MANNAN ALI KHAN, R/O VILL-BANGLAPARA, P.O.-GOLAPARA, P.S.-
         ABHAYAPURI, DIST-BONGAIGAON, ASSAM

         2: SAYEDUR RAHMAN
          S/O ABUL HUSSAIN @ ABDUL HUSSAIN
          R/O VILL-AOLAGURI
          P.O.-AOLAGURI
          P.S.-MANIKPUR
          DIST-BONGAIGAON
         ASSAM

         3: BASET ALI
          S/O KABAT ALI
          R/O VILL-BASHBARI PART-I
          P.O.-SALABITA
          P.S.-MANIKPUR
          DIST-BONGAIGAON
         ASSAM

         4: JAKIR HUSSAIN
          S/O MAHAMMAD ALI
          R/O VILL-KAKILA PART-I
          P.O.-KAKILA BAZAR
          P.S.-ABHYAPURI
          DIST-BONGAIGAON
         ASSAM

         5: NUR BAHARUL ISLAM
          S/O ABDUL JALIL MULLAH
          R/O VILL-CHAKLA
          P.O.-CHAKLA
          P.S.-ABHYAPURI
          DIST-BONGAIGAON
                                                      Page No.# 2/3

ASSAM

6: SAHHIDUL ISLAM
 S/O ALI HUSSAIN
 R/O VILL-BANGLAPARA
 P.O.-GOLAPARA
 P.S.-ABHAYAPURI
 DIST-BONGAIGAON
ASSAM

7: MAZIR UDDIN
 S/O KANCHU MIAH
 R/O VILL-AOLAGURI
 P.O.-AOLAGURI
 P.S.-MANIKPUR
 DIST-BONGAIGAON
ASSAM

8: DEWAN MOFIZ UDDIN
 S/O DEWAN LUTFUR RAHMAN
 R/O VILL-CHAKLA PART-II
 P.O.-CHAKLA
 P.S.-ABHAYAPURI
 DIST-BONGAIGAON
ASSA

VERSUS

THE STATE OF ASSAM AND 4 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, HOME DEPARTMENT, DISPUR, GUWAHATI-
781006

2:THE DIRECTOR GENERAL OF POLICE
ASSAM
 ULUBARI
 B.K. KAKATI ROAD
 GUWAHATI-781007

3:THE ADDITIONAL DIRECTOR GENERAL OF POLICE (TAP)
ASSAM
 ULUBARI
 B.K. KAKATI ROAD
 GUWAHATI-781007

4:THE INSPECTOR GENERAL OF POLICE (ADMINISTRATION)
ASSAM
 ULUBARI
                                                                            Page No.# 3/3

             B.K. KAKATI ROAD
             GUWAHATI-781007

            5:THE SUPERINTENDENT OF POLICE
             BONGAIGAON
             DIST-BONGAIGAON
            ASSA

Advocate for the Petitioner   : MR. I H BARBHUIYA

Advocate for the Respondent : GA, ASSAM




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 21/08/2023

Mr. C. K. S. Baruah, learned Government Advocate will obtain instructions as to whether the Judgment and order dated 22.02.2019 passed in WP(C) NO./2725/2010 has attained finality in the meantime.

Matter be listed again on 28.08.2023.

Mr. I. H. Barbhuiya, learned counsel appears for the petitioners.

JUDGE

Comparing Assistant