Citation : 2023 Latest Caselaw 3191 Gua
Judgement Date : 17 August, 2023
Page No.# 1/2
GAHC010101852023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Rev.P./241/2023
SONESWAR BARMAN
S/O BRAJO MOHAN BARMAN, R/O VILL.-KAMARGAON, P.S.- SORBHOG,
DIST.-BARPETA (ASSAM), PIN-781317.
VERSUS
THE STATE OF ASSAM AND ANR.
REP. BY PP, ASSAM
2:SRI PURUSUTTAM BARMAN
S/O LATE BIRAJ BARMAN
R/O KAMARGAON
P.O-KAMARGAON
P.S.-SORBHOG
DIST.-BARPETA (ASSAM)
PIN-781317
Advocate for the Petitioner : MS S MEDHI
Advocate for the Respondent :
BEFORE THE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY Order
17.08.2023 Page No.# 2/2
This Court has noticed that the Interlocutory Application filed under Section 389 of Cr.P.C. seeking bail in connection with Judgment and Order dated 17.01.2023 passed by the learned Additional Sessions Judge, Barpeta in Criminal Appeal No. 35/2022, which is under challenge in this Criminal Revision Petition, has not yet been registered.
Registry to register the Interlocutory Application and list this matter on 21.08.2023.
JUDGE
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