The State Of Assam And Anr vs Shashindra Nath Baishya
2023 Latest Caselaw 3189 Gua

                                                               Page No.# 1/2

GAHC010316182019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/4280/2019
                                           in
                                     WP(C) 9109/2019


         THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
         FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
         DISPUR
         GUWAHATI 781006

         2: THE JOINT SECY. TO THE GOVT. OF ASSAM
         FOOD
          CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
          DISPUR
          GUWAHATI 781006
         VERSUS

         SHASHINDRA NATH BAISHYA
         S/O LATE M. BAISHYA
         R/O HOUSE NO. 4
         SONAI PATH JAPORIGOG
         GUWAHATI 781005
         DIST. KAMRUP (M)
         ASSAM.

         2:THE CHIEF SECY. TO THE GOVT. OF ASSAM
         DISPUR SECRETARIAT
          DISPUR GUWAHATI 06

         3:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
         WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES DEPTT.
          DISPUR GUWAHATI 781006

         4:THE STATE LEVEL SCRUTINY COMMITTEE
         GOVT. OF ASSAM
         WELFARE OF PLAIN TRIBES AND BACKWARD CLASSES DEPTT.
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             DISPUR
             GUWAHATI 781006

            5:ASSAM PUBLIC SERVICE COMMISSION
            REPRESENTED BY ITS SECY.
             KHANAPARA GUWAHATI
             DIST. KAMRUP (M)
            ASSAM 781022

            6:NIRMAL CH. TAID
            S/O MADAN CH. TAID
             JOINT CONTROLLER OF LEGAL METROLOGY (ADMINISTRATION)
             R/O H. NO. 57B
            WARD NO. 6
             SONAIGHULI
             P.O. SAWKUCHI
             DIST. KAMRUP (M)
            ASSAM PIN 781040
             ------------
            Advocate for : MR. S CHAMARIA
            Advocate for : MR S N SARMA SENIOR ADVOCATE appearing for SHASHINDRA
            NATH BAISHYA



                                         BEFORE
           HON'BLE MR. JUSTICE MANASH RANJAN PATHAK

                                         ORDER

17-08-2023

In view of the common judgment and order passed today in the connected WP(C) No. 9109/2019, WP(C) No. 9459/2019 and WP(C) No. 211/2020, this Interlocutory Application being infructuous, stands dismissed.

JUDGE

Comparing Assistant