Azahar Ali Khan vs The State Of Assam And Anr
2023 Latest Caselaw 3164 Gua

                                                                    Page No.# 1/2

GAHC010175262023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./299/2023

             AZAHAR ALI KHAN
             S/O LATE MOHUR UDDIN KHAN,
             R/O KALAPAKANI PART- II,
             P.S.- DHUBRI, DIST.- DHUBRI, ASSAM, PIN- 783324.


             VERSUS

             THE STATE OF ASSAM AND ANR.
             REP. BY P.P., ASSAM.

             2:NOOR HUSSAIN @ NUR HUSSAIN
              S/O LATE MOHAMMAD ALI
             R/O KALAPAKANI PART- II (KHAPARA)
              P.S. AND DIST.- DHUBRI
             ASSAM
              PIN- 783323

Advocate for the Petitioner   : MR. B D KONWAR SR. ADV.

Advocate for the Respondent : PP, ASSAM


                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 16-08-2023 (M. Zothankhuma, J)

Heard Mr. BD Konwar, learned senior counsel for the appellant, who submits that the judgment dated 08.06.2023, passed by the court of the learned Page No.# 2/2

Additional Sessions Judge, Dhubri in Sessions Case No. 286/2015, by which the appellant has been convicted under Section 302 IPC should be set aside.

Admit the appeal. Call for the LCR.

Ms. S Jahan, learned Additional Public Prosecutor accepts notice on behalf of the State.

List the matter on 06.10.2023.

                                          JUDGE                  JUDGE



Comparing Assistant