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Page No.# 1/2 vs The State Of Assam And 7 Ors
2023 Latest Caselaw 3124 Gua

Citation : 2023 Latest Caselaw 3124 Gua
Judgement Date : 14 August, 2023

Gauhati High Court
Page No.# 1/2 vs The State Of Assam And 7 Ors on 14 August, 2023
                                                                 Page No.# 1/2

GAHC010040552018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WA/110/2018

         ON THE DEATH OF HIRANYA KUMAR SARMA HIS LEGAL HEIRS
         SMT. ANUPAMA DEVI W/O LATE HIRANYA KUMAR SARMA RESIDENT OF
         HOUSE NO 10, DEBADARU PATH, AMBIKAGIRI NAGAR, ZOO-ROAD,
         GUWAHATI-781024, DISTRICT-KAMRUP(METRO),ASSAM

         2: PRATYASHA SARMA
          D/O LATE HIRANYA KUMAR SARMA RESIDENT OF HOUSE NO 10
          DEBADARU PATH
         AMBIKAGIRI NAGAR
          ZOO-ROAD, GUWAHATI-781024
          DISTRICT-KAMRUP(METRO)
         ASSAM

         3: BHABARNAV SARMA
          S/O LATE HIRANYA KUMAR SARMA RESIDENT OF HOUSE NO 10
          DEBADARU PATH
         AMBIKAGIRI NAGAR
          ZOO-ROAD, GUWAHATI-781024
          DISTRICT-KAMRUP(METRO)
         ASSAM

         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, INDUSTRIES AND COMMERCE DEPARTMENT ,
         DISPUR, GUWAHATI-6

         2:THE COMMISSIONER
          INDUSTRIES AND COMMERCE
         ASSAM
         BAMUNIMAIDAN
          GUWAHATI -21
                                                                   Page No.# 2/2

            3:THE SECRETARY
            ASSAM PUBLIC SERVICE COMMISSION
             KHANAPARA
             GUWAHATI -6

            4:THE PRINCIPAL SECRETRY TO THE GOVT .OF ASSAM
             PENSONAL (B) DEPARTMENT
             DISPUR
             GUWAHATI -6

            5:THE COMMISSIONER AND SECRETARY TO THE GOVT
            WELFARE OF PLAINS TRIBES AND OTHER BACKWARD CLASSES
            WPT AND BC
             DISPUR
             GUWAHATI -6

            6:THE LEGAL REMEMBRANCE
            ASSAM, DISPUR
             GUWAHATI -

Advocate for the Petitioner : MS. A DEVI
Advocate for the Respondent : GA, ASSAM




                                 BEFORE
                     HONOURABLE THE CHIEF JUSTICE
              HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                           ORDER

Date : 14.08.2023

Arguments heard. Judgment is reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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