Bishal Chetry vs The State Of Assam And 7 Ors
2023 Latest Caselaw 3092 Gua

                                                                 Page No.# 1/3

GAHC010174882023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/4573/2023

         BISHAL CHETRY
         S/O- KESHAB CHETRY,
         VILL- HATBOR, P.O.- BAMUNIJAN,
         DIST- NAGAON, ASSAM.
         PIN- 782425.



         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM,
         LABOUR DEPTT., DISPUR,
         GUWAHATI-6.

         2:THE JOINT LR. AND JOINT SECRETARY TO THE GOVT. OF ASSAM
          JUDICIAL DEPTT.
          GUWAHATI.

         3:SELECTION BOARD
          REPRESENTED BY I/C PRESIDING OFFICER LABOUR COURT

         DIBRUGARH
         JIBON PHUKAN NAGAR

         P.O.- C.R. BUILDING
          DIST.- DIBRUGARH

         ASSAM
         PIN- 786003.

         4:PRESIDING OFFICER (I/C)
          LABOUR COURT
          DIBRUGARH
                                                 Page No.# 2/3

             JIBON PHUKAN NAGAR

            P.O.- C.R. BUILDING

            DIST.- DIBRUGARH
            ASSAM

            PIN- 786003.

            5:PRESIDING OFFICE
             LABOUR COURT
             DIBRUGARH
            ASSAM.

            6:DEBABRATA GOGOI
             S/O- PROMOD GOGOI

            C/O- PRESIDING OFFICER

            LABOUR COURT

            DIBRUGARH.

            7:MITRARAJ GOHAIN
             S/O- BHARAT GOHAIN

            C/O- PRESIDING OFFICER

            LABOUR COURT

            DIBRUGARH.

            8:PAPU DAS
             S/O- ROBIN DAS

            C/O- PRESIDING OFFICER

            LABOUR COURT

            DIBRUGARH

Advocate for the Petitioner   : MR. B K SARMA

Advocate for the Respondent : GA, ASSAM
                                                                    Page No.# 3/3

                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

11.08.2023 Heard Mr. B.K. Sarma, learned counsel for the petitioner and Mr. C.S. Hazarika, learned Government Advocate for the State.

List this matter again in the next week enabling Mr. Sarma to address the Court referring to certain Judgments which he would like to rely in support of his contention.

JUDGE

Comparing Assistant