Page No.# 1/2 vs The Union Of India
2023 Latest Caselaw 2955 Gua

                                                                       Page No.# 1/2

GAHC010161682023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : MFA/60/2023

            MITHU BASFOR AND ANR.
            S/O DUBARI BASFOR,
            R/O H/NO. 49-A, BISHNUPUR, NEAR SUBOJ SANGHA, P.O. AND P.S.-
            GOPINATH NAGAR, PIN- 781016, DIST.- KAMRUP (M), ASSAM.

            2: REKHA BASFOR
            W/O DUBARI BASFOR

            R/O H/NO. 49-A
            BISHNUPUR
            NEAR SUBOJ SANGHA
            P.O. AND P.S.- GOPINATH NAGAR
            PIN- 781016
            DIST.- KAMRUP (M)
            ASSAM

            VERSUS

            THE UNION OF INDIA
            REP. BY THE GENERAL MANAGER, N.F. RAILWAY, MALIGAON.



Advocate for the Petitioner   : MS J KALITA

Advocate for the Respondent : SC, NF RLY
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                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                        ORDER

07-08-2023 Heard Ms. J. Kalita, learned counsel for the appellants, who by means of this appeal has assailed a judgment and order dated 27.04.2023 passed by the learned Railway Claims Tribunal, Guwahati Bench in OAIIu-45/2022.

The grievance is only with regard to the procedure of disbursement and the learned counsel has referred to earlier orders passed by this Court in similar matters whereby interference was made with regard to the procedure of disbursement.

Ms. B. Sarma, learned CGC is present for the Railways. List for admission after 2 (two) weeks to enable the learned counsel for the respondent to obtain instructions.

Taking into consideration the peculiar nature of the case, an attempt would be made to dispose of this matter at the admission stage itself.

Let a copy of this Memo of Appeal along with the documents be handed over to Ms. Sarma, learned counsel to enable her to obtain the instructions.

JUDGE

Comparing Assistant