Son Of Late V.H. Devadas vs Birol Basumatary And Anr
2023 Latest Caselaw 2924 Gua

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GAHC010261572022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/94/2023

         THE NATIONAL COUNCIL OF YMCAS OF INDIA (NCYI)
         REPRESENTED BY ITS NATIONAL GENERAL SECRETARY (NGS) MR.
         BERTRAM DEVADAS

         SON OF LATE V.H. DEVADAS

         AGED ABOUT 62 YEARS
         HAVING REGISTERED HEAD OFFICE AT K.T. PAUL MEMORIAL BLOCK
         4TH FLOOR
         JAI SINGH ROAD
         NEW DELHI- 110001.


          VERSUS

         BIROL BASUMATARY AND ANR.
         S/O- SHRI SAKARIA BASUMATARY
         R/O RAMKHE NAGAR
         KALAPANI
         P.O.- MALIGAON
         P.S.- JALUKBARI
         GUWAHATI- 781035
         DIST.- KAMRUP(M)
         ASSAM.

         2:RAJU SWARGIARY
         S/O- LATE. GOPAL SWARGIARY

         R/O- A.K. DEV ROAD
         KATAHBARI

         P.O. AND P.S.- GARCHUK
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             GUWAHATI- 781035
             ASSAM.
             ------------
             Advocate for : MR. B D DEKA
             Advocate for : appearing for BIROL BASUMATARY AND ANR.



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

05.08.2023

In view of the judgment passed today in the connected Civil Revision Petition, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant