Citation : 2023 Latest Caselaw 2859 Gua
Judgement Date : 3 August, 2023
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GAHC010164652023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2132/2023
DR. PANKAJ KUMAR ROY
IN-CHARGE, PRINCIPAL/SECRETARY, UTTAR KAMPITH MAHAVIDYALAYA
(SR.),
S/O LATE GIRISH CH. ROY,
VILL.- JAGARA, P.O. AND P.S.- JAGARA, DIST.- NALBARI, ASSAM, PIN -
781310.
VERSUS
THE STATE OF ASSAM AND 3 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION DEPARTMENT, DISPUR, GUWAHATI - 781006, ASSAM.
2:THE SECRETARY
TO THE GOVT. OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI - 781006
ASSAM.
3:THE DIRECTOR
HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
ASSAM.
4:UTTAR KAMPITH MAHAVIDYALAYA (SR.)
REP. BY ITS PRESIDENT OF THE GOVERNING BODY OF THE COLLEGE
SHRI KANAK KANTA DEKA
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P.O. JAGARA
DIST. NALBARI
ASSAM
PIN - 781310
For the applicant : Ms. J. Bezbaruah, Advocate
For the respondents : Mr. S. Das,
Standing Counsel, Higher Education Mr. T.C. Chutia, Standing Counsel, SEBA
-BEFORE-
HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND 03-08-2023 Learned counsel for the applicant submits that another analogous appeal has been filed arising out of judgment passed in WP(C) 977/2016. She prays that the said appeal may also be tagged with this writ appeal.
Registry to do the needful and list both the appeals together after one week.
JUDGE CHIEF JUSTICE Comparing Assistant
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