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Page No.# 1/4 vs Porishmita Chutia Borpatra ...
2023 Latest Caselaw 2852 Gua

Citation : 2023 Latest Caselaw 2852 Gua
Judgement Date : 3 August, 2023

Gauhati High Court
Page No.# 1/4 vs Porishmita Chutia Borpatra ... on 3 August, 2023
                                                                    Page No.# 1/4

GAHC010145992023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2157/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
         DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
         781005.



         VERSUS

         PORISHMITA CHUTIA BORPATRA GOHAIN @ POPISMITA CHUTIA
         BORPATRA GOHAIN AND 6 ORS.
         W/O LATE SAMIRAN BORPATRA GOHAIN,
         VILL.- KANJIKHOBA,
         P.O.- KANJIKHOWA, P.S.- CHABUA, DIST.- DIBRUGARH, ASSAM, PIN-
         786183.

         2:CHIRANJIB BORPATRA GOHAIN
          B/O LATE SAMIRAN BORPATRA GOHAIN

         VILL.- KANJIKHOBA

         P.O.- KANJIKHOWA
          P.S.- CHABUA
          DIST.- DIBRUGARH
         ASSAM
          PIN- 786183.

         3:JATIN BORPATRA GOHAIN
          F/O LATE SAMIRAN BORPATRA GOHAIN

         VILL.- KANJIKHOBA

         P.O.- KANJIKHOWA
                                     Page No.# 2/4

P.S.- CHABUA
DIST.- DIBRUGARH
ASSAM
PIN- 786183.

4:BOBITA BORPATRA GOHAIN
 M/O LATE SAMIRAN BORPATRA GOHAIN

VILL.- KANJIKHOBA

P.O.- KANJIKHOWA
 P.S.- CHABUA
 DIST.- DIBRUGARH
ASSAM
 PIN- 786183.

5:JITUL ALI
 S/O SONA ALI

C/O A. RAHMAN

R/O ADHIYAPARA

P.O.- SONIADI
 P.S.- HAJO

DIST.- KAMRUP
ASSAM
PIN- 781102.

6:MAMINUR RAHMAN
 S/O LATE ABDUL ALI

R/O CHENGA
MUSALMAN GAON
P.O.- CHENGA
P.S.- TARABARI
DIST.- BARPETA
ASSAM
PIN- 781305.

7:ELIYAS ALI
 S/O LATE MAMIR ALI

R/O BAMUNBARI
NALBARI
P.O. AND P.S.- NALBARI
DIST.- NALBARI
                                                                         Page No.# 3/4

             ASSAM
             PIN- 781312

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




             Linked Case :

            ORIENTAL INSURANCE COMPANY LTD.



             VERSUS

            PORISHMITA CHUTIA BORPATRA GOHAIN @ POPISMITA CHUTIA
            BORPATRA GOHAIN AND 6 ORS. A



            ------------
            Advocate for : MS. R D MOZUMDAR
            Advocate for : appearing for PORISHMITA CHUTIA BORPATRA GOHAIN @
            POPISMITA CHUTIA BORPATRA GOHAIN AND 6 ORS. A



                                   BEFORE
                     HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                        ORDER

Date : 03.08.2023

Heard Mr. S.P. Sharma, learned counsel for the applicant in I.A. (Civil)/2157/2023.

This is an application under Section 173 of the M.V. Act read with Section 5 of the Limitation Act, 1963 for condoning the delay of eighty seven (87) days in filing the appeal against the judgment and order dated 31.12.2022 passed by the learned Member, Motor Accident Claims Tribunal No. 2, Kamrup(M), Page No.# 4/4

Guwahati in MAC Case No. 1004/2019.

Issue notice upon the respondents through Registered post with A/D within three days returnable by three weeks. List these matters after three weeks.

JUDGE

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