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Page No.# 1/3 vs Sarala Devi And 4 Ors
2023 Latest Caselaw 2846 Gua

Citation : 2023 Latest Caselaw 2846 Gua
Judgement Date : 3 August, 2023

Gauhati High Court
Page No.# 1/3 vs Sarala Devi And 4 Ors on 3 August, 2023
                                                                         Page No.# 1/3

GAHC010167542023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2149/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI, G.S. ROAD, ULUBARI, GUWAHATI- 781007, REP. BY THE
         DEPUTY MANAGER, GAUHATI REGIONAL OFFICE, ULUBARI, GUWAHATI-
         781005.



         VERSUS

         SARALA DEVI AND 4 ORS.
         W/O LATE UTTAM NATH,
         VILL.- BAMUNOBARI,
         P.O. AND P.S.- JAMUGURI, DIST.- SONITPUR, ASSAM, PIN- 784180.

         2:MADAN CH. DAS
          S/O LATE DHAN KR. DAS

         VILL.- PUB DHARAPUR

         P.O. AND P.S.- AZARA
          DIST.- KAMRUP
         ASSAM
          PIN- 781017.

         3:MD. MOJAMIL RAJ
          S/O MD. ABDUL HAKIM

         C/O MADAN CH. DAS

         VILL.- NO. 1 DERING PATHAR
         P.O. AND P.S.- BISWANATH CHARIALI
         DIST.- BISWANATH
         ASSAM
                                                                     Page No.# 2/3

             PIN- 784176.

            4:ANANTA NATH
             S/O LATE DANDI NATH

            VILL.- BAMUNOBARI
            P.O. AND P.S.- JAMUGURI
            DIST.- SONITPUR
            ASSAM
            PIN- 784180.

            5:HDFC ERGO GENERAL INSURANCE CO. LTD
            THE MANAGER
             MAYUR GARDENS
             GROUND FLOOR
             OPP. RAJIB BHAVAN ABC
             G.S. ROAD
             GUWAHATI
             P.O.- BHANGAGARH
             P.S.- DISPUR
             DIST.- KAMRUP (M)
            ASSAM
             PIN- 781006

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :




             Linked Case :

            ORIENTAL INSURANCE COMPANY LTD.



             VERSUS

            SARALA DEVI AND 4 ORS. E



            ------------
            Advocate for : MS. R D MOZUMDAR
            Advocate for : appearing for SARALA DEVI AND 4 ORS. E
                                                                      Page No.# 3/3




                                    BEFORE
                      HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                     ORDER

Date : 03.08.2023

Heard Mr. S.P. Sharma, learned counsel for the applicant in I.A. (Civil)/2149/2023.

This is an application under Section 173 of the M.V. Act read with Section 5 of the Limitation Act, 1963 for condoning the delay of fifty eight (58) days in filing the appeal against the judgment and order dated 31.10.2022 passed by the learned Member, Motor Accident Claims Tribunal, Sonitpur, Tezpur in MAC No. (D) Case No. 65/2019.

Issue notice upon the respondents through Registered post with A/D within three days returnable by three weeks. List these matters after three weeks.

JUDGE

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