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Oriental Insurance Co. Ltd vs Rakesh Kathar And 2 Ors
2023 Latest Caselaw 2824 Gua

Citation : 2023 Latest Caselaw 2824 Gua
Judgement Date : 2 August, 2023

Gauhati High Court
Oriental Insurance Co. Ltd vs Rakesh Kathar And 2 Ors on 2 August, 2023
                                                          Page No.# 1/2

GAHC010154542023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                              I.A.(Civil)/2148/2023

         ORIENTAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT ORIENTAL HOUSE
         A-25/27
         ASAF ALI ROAD
         NEW DELHI- 110002
         AND REGIONAL OFFICE AT GUWAHATI- 7
         REP. BY THE REGIONAL MANAGER.


          VERSUS

         RAKESH KATHAR AND 2 ORS.
         S/O GAGAN KATHAR
         R/O CHAGALPARA
         LAKHARA
         P.S.- BASISTHA
         GUWAHATI
         DIST.- KAMRUP (M)
         ASSAM
         PIN- 781006.

         2:AMIR RAI
         S/O DURJO DHAN RAI

         R/O H/NO. 22
         GORBHANGA
         WARD NO. 8
         P.O. AND P.S.- GARCHUK
         DIST.- KAMRUP (M)
         ASSAM
         PIN- 781035.
         3:GAGAN KATHAR
                                                                                Page No.# 2/2

           S/O LATE DIBO RAM KATHAR

           R/O CHAGALPARA
           LAKHARA
           P.S.- BASISTHA
           GUWAHATI
           DIST.- KAMRUP (M)
           ASSAM
           PIN- 781006.
           ------------
           Advocate for : MR SISHIR DUTTA
           Advocate for : appearing for RAKESH KATHAR AND 2 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

02.08.2023 Since the connected appeal has been admitted for hearing, the operation of the judgment dated 31.05.2023 passed by the learned Member, MACT, Kamrup (M), Guwahati in MAC Case No. 1114/2020 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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