Page No.# 1/3 vs M/S New India Assurance Co. Ltd And ...
2023 Latest Caselaw 2802 Gua

                                                                        Page No.# 1/3

GAHC010143602023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1869/2023

         SMTI. LALITA ROBIDAS AND 5 ORS
         W/O- LATE SURESH ROBIDAS, R/O- VILL.- CHALITAKANDI, P.O.
         LARSINGPAR, P.S. SILCHAR, DIST.- CACHAR, ASSAM, PIN- 788002.

         2: SRI SANJU ROBIDAS
          S/O- LATE SURESH ROBIDAS
          R/O- VILL.- CHALITAKANDI
          P.O. LARSINGPAR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788002.

         3: MISS MANJU ROBIDAS
          D/O- LATE SURESH ROBIDAS
          R/O- VILL.- CHALITAKANDI
          P.O. LARSINGPAR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788002.

         4: MISS SANDHYA ROBIDAS
          D/O- LATE SURESH ROBIDAS
          R/O- VILL.- CHALITAKANDI
          P.O. LARSINGPAR
          P.S. SILCHAR
          DIST.- CACHAR
         ASSAM
          PIN- 788002.

         5: SMTI. FULTARA ROBIDAS
         W/O- LATE BULU ROBIDAS
          R/O- VILL.- CHALITAKANDI
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             P.O. LARSINGPAR
             P.S. SILCHAR
             DIST.- CACHAR
             ASSAM
             PIN- 788002

            VERSUS

            M/S NEW INDIA ASSURANCE CO. LTD AND ANR.
            HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87,
            MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL OFFICE
            AT STAR CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR, GUWAHATI-
            781005, NEAR HANUMAN MANDIR.

            2:MD. AMIRUL ISLAM BARLASKAR
             S/O- LATE MOJIR AHMED BARLASKAR
             R/O- VILL.- RONGPUR PT-IV
             P.O. RONGPUR
             P.S. SILCHAR
             DIST.- CACHAR
            ASSAM
             PIN- 788001

Advocate for the Petitioner   : MR. M TALUKDAR

Advocate for the Respondent : MR. K K BHATTA




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 02-08-2023

Heard Mr. M. Talukdar, learned counsel for the applicant and Mr. K.K. Bhatta, learned counsel for the respondent/appellant.

The present application has been filed praying for modification of the order dated 26.05.2023 passed in I.A. (Civil) 1064/2023. It has been submitted that the operation of the judgment and award dated 26.11.2018 passed by the learned E.C. Commissioner, Cachar, Silchar in EC (WC) Case No. 43/2014 was directed to be stayed till disposal of the appeal without any direction for depositing any amount of money.

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After hearing the learned counsel for the parties, the order dated 26.05.2023 passed in I.A. (Civil) 1064/2023 stands modified.

It is hereby directed that the appellant shall deposit 50% of the awarded amount in the Registry of this Court within four weeks.

This order shall form part of the order dated 26.05.2023 passed in I.A. (Civil) 1064/2023.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant