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Page No.# 1/ vs 5360015 Biju Basumatary And Anr
2023 Latest Caselaw 2801 Gua

Citation : 2023 Latest Caselaw 2801 Gua
Judgement Date : 2 August, 2023

Gauhati High Court
Page No.# 1/ vs 5360015 Biju Basumatary And Anr on 2 August, 2023
                                                                    Page No.# 1/10

GAHC010015682023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Review.Pet./37/2023

            THE UNION OF INDIA AND 3 ORS.
            REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME
            AFFAIRS, NORTH BLOCK, NEW DELHI-1

            2: MAHANIDESHALAYA
            THE DIRECTOR GENERAL ASSAM RIFLES
             SHILLONG
             MEGHALAYA
             PIN-793011

            3: THE COMMANDANT
             38TH BATTALION
            THE ASSAM RIFLES
             C/O 99 APO
             PIN-93204

            VERSUS

            5360015 BIJU BASUMATARY AND ANR.
            FEMALE ATTENDANT

            2:5370031 LHINGKHOKIM KUKI
            AY

Advocate for the Petitioner   : MRS. A GAYAN

Advocate for the Respondent :

             Linked Case : Review.Pet./66/2023

            THE UNION OF INDIA AND ORS.
            REP. BY THE SECRETARY TO THE GOVT. OF INDIA
            MINISTRY OF HOME AFFAIRS
            NORTH BLOCK NEW DELHI-1.
                                         Page No.# 2/10


2: MAHANIDESHALAYA
THE DIRECTOR GENERAL ASSAM RIFLES
 SHILLONG
 MEGHALAYA
 PIN- 793011.

3: THE DEPUTY INSPECTOR GENERAL
HQ 9 SECTOR
THE ASSAM RIFLES C/O 99 APO
PIN-934829

4: THE DEPUTY INSPECTOR GENERAL
HQ 5 SECTOR
THE ASSAM RIFLES
C/O00 APO
PIN-934825

5: THE DEPUTY INSPECTOR GENERAL
HQ 21 SECTOR
THE ASSAM RIFLES C/O 99 APO
PIN-932421

 6: THE COMMANDANT
30 ASSAM RIFLES C/O 99 APO PIN-932030

 7: THE COMMANDANT
46 ASSAM RIFLES C/O 99 APO
 PIN-932046

 8: THE COMMANDANT
40 ASSAM RILFES C/O 99 APO
 PIN-932040

 9: THE COMMANDANT
11 ASSAM RIFLES C/O 99 APO PIN-932011

 10: THE COMMANDANT
45 ASSAM RIFLES C/O 99 APO
 PIN-932045
VERSUS

5420030 A. MAHENDRA KUMAR AND 11 ORS.
JUNIOR TEACHER
 30 ASSAM RIFLES
 C/O 99APO
 PIN-932030.
                                     Page No.# 3/10

2:5420067 RAMESWAR DAS
JUNIOR TEACHER
 30 ASSAM RIFLES
 C/O 99 APO
 PIN-932030
 3:5420034 V.K. JHA
JUNIOR TEACHER
 30 ASSAM RIFLES
 C/O 99 APO
 PIN-932030
 4:5430093 NARESH CHAUDHURY
JUNIOR TEACHER
 46 ASSAM RIFLES
 C/O 99 APO
 PIN-932046
 5:5420064 MRS DURGA CHETRI
JUNIOR TEACHER
 46 ASSAM RIFLES
 C/O 99 APO
 PIN-932046
 6:5370040 MRS DHANMAYA NEWAR AYA
46 ASSAM RIFLES
 C/O 99 APO
 PIN-932046
 7:5420053 ANIL KUMAR SINGH
JUNIOR TEACHER
 40 ASSAM RIFLES
 C/O 99 APO
 PIN-932040
 8:5420046 MRS. SUSMITHA K.
JUNIOR TEACHER
 11 ASSAM RIFLES
 C/O 99 APO
 PIN-932011
 9:5430095 VIJAY KUMAR PANDIT
HINDI TEACHER
 11 ASSAM RIFLES
 C/O 99 APO
 PIN-932011
 10:5430069 PRASHANTA BISWAS
JUNIOR TEACHER
 11 ASSAM RIFLES
 C/O 99 APO
 PIN-932011
 11:5430018 GC PRAKASH
45 ASSAM RIFLES
 C/O 99 APO
 PIN-932045
                                                              Page No.# 4/10

 12:5430094 SIWA KUMAR ROY
45 ASSAM RIFLES
 C/O 99 APO
 PIN-932045
 ------------

Advocate for : MRS. A GAYAN Advocate for : appearing for 5420030 A. MAHENDRA KUMAR AND 11 ORS.

Linked Case : Review.Pet./68/2023

THE UNION OF INDIA AND 8 ORS. REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SOUTH BLOCK NEW DELHI PIN-110001.

2: MAHANIDESHALAYA THE DIRECTOR GENERAL ASSAM RILES SHILLONG MEGHALAYA PIN-793011.

3: THE DY. INSPECTOR GENERAL HQ7 SECTOR

THE ASSAM RIFLES C/O-99 APO PIN-932507.

4: THE COMMANDANT 31 ASSAM RIFLES C/O-99 APO PIN-932031.

5: THE COMMANDANT 42 ASSAM RIFLES C/O. 99 APO PIN-932042.

6: THE COMMANDANT 23 ASSAM RIFLES C/O. 99 APO PIN-932023.

7: THE COMMANDANT 2 ASSAM RIFLES C/O. 99 APO PIN-932002.

Page No.# 5/10

8: THE COMMANDANT 19 ASSAM RIFLES C/O. 99 APO PIN-932019.

9: THE COMMANDANT 39 ASSAM RIFLES C/O. 99 APO PIN-932039.

VERSUS

5430054b SURJEET KUMAR AND 11 ORS. HINDI TEACHER 31 ASSAM RIFLES C/O. 99 APO PIN-932031.

2:5410018 LAKSHMAN SHARMA SR. TEACHER 31 ASSAM RIFLES C/O. 99 APO PIN-932031.

3:5430077 LHINGBOI SITIHOU HINDI TEACHER 31 ASSAM RIFLES C/O. 99 APO PIN-932031.

4:5430026 MD AKHLAQUE HUSSAIN HINDI TEACHER 31 ASSAM RIFLES C/O. 99 APO PIN-932031.

5:5370078 M TOMBISANA DEVI AYA 31 ASSAM RIFLES C/O. 99 APO PIN-932031.

6:5380037 SMT. JIVJNI DEVI FEMALE SAFAI 31 ASSAM RIFLES C/O. 99 APO PIN-932031.

7:5370085 SHAUTI RANA

AYA

ASSAM RIFLES C/O. 99 APO PIN-932042.

Page No.# 6/10

8:5420061 RATHINDRA KUMAR DEY

JUNIOR TEACHER

ASSAM RIFLES C/O. 99 APO PIN-932023.

9:5410013 CHANDRA BAHADUR CHETRI

SENIOR TEACHER

ASSAM RIFLES C/O. 99 APO PIN-932002.

10:5430063 RAJESH KUMAR PANDIT

HINDI TEACHER

ASSAM RIFLES C/O. 99 APO PIN-932002.

11:5430058 MRINMOY NATH

HINDI TEACHER

ASSAM RIFLES C/O. 99 APO PIN-932019.

12:5420048 SMTI. JOYEETA DEB

JUNIOR TEACHER

ASSAM RIFLES C/O. 99 APO PIN-932039.

------------

Advocate for : SC C.G.C.

Advocate for : appearing for 5430054b SURJEET KUMAR AND 11 ORS.

Linked Case : Review.Pet./65/2023

THE UNION OF INDIA AND 6 ORS REP. BY THE SECRETARY TO THE GOVT. OF INDIA MINISTRY OF HOME AFFAIRS SOUTH BLOCK Page No.# 7/10

NEW DELHI PIN - 110001.

2: MAHANIRDESHALAYA THE DIRECTOR GENERAL ASSAM RIFLES SHILLONG MEGHALAYA PIN - 793011.

3: THE COMMANDANT 36 ASSAM RIFLES C/O 99APO PIN - 932036

4: THE COMMANDANT 45 ASSAM RIFLES C/O 99 APO PIN- 932036

5: THE COMMANDANT 4 ASSAM RIFLES C/O 99 APO PIN- 932036

6: THE COMMANDANT ARTC and S. SUKHOVI ASSAM RIFLES DIMAPUR NAGALAND- 767115.

7: THE COMMANDANT 1MGAR ASSAM RIFLES DIMAPUR NAGALAND- 797112. VERSUS

5430009 SHRI SATYENDRA KUMAR HINDI TEACHER AND 18 ORS. HINDI TEACHER 36 ASSAM RIFLES C/O 99 APO PIN - 932036.

2:5430064 DHARAM NATH GIRI HINDI TEACHER 36 ASSAM RIFLES C/O 99 APO PIN- 932036 3:5430045 MR. SRIKANT RAM HINDI TEACHER 36 ASSAM RIFLES C/O 99 APO PIN- 932036 4:5440038 MR. SANJEEV PAUL HINDI TRANSLATOR 36 ASSAM RIFLES C/O 99 APO PIN- 932036 5:5320046 MRS. ANJALI TOPNO STAFF NURSE Page No.# 8/10

36 ASSAM RIFLES C/O 99 APO PIN- 932036 6:5430039 MR. P L LIMBU HINDI TEACHER 36 ASSAM RIFLES C/O 99 APO PIN- 932036 7:5420071 MRS. USHA GIRI STAFF NURSE 36 ASSAM RIFLES C/O 99 APO PIN- 932036 8:5360082 MRS. NUTAN SINGH FEMALE ATTENDANT 36 ASSAM RIFLES C/O 99 APO PIN- 932036 9:5360075 MRS. DEEPANJALI UPADHYAY FEMALE ATTENDANT 36 ASSAM RIFLES C/O 99 APO PIN- 932036 10:5320068 MRS. NIZORA NARZARY STAFF NURSE 45 ASSAM RIFLES C/O 99 APO PIN- 932045 11:5320050 MRS. SINI BINU STAFF NURSE 45 ASSAM RIFLES C/O 99 APO PIN- 932045 12:5360068 MRS. USHA K

FEMALE ATTENDANT 45 ASSAM RIFLES C/O 99 APO PIN- 932045 13:5360060 MRS. RUKIA KHATOON FEMALE ATTENDANT 45 ASSAM RIFLES C/O 99 APO PIN- 932045 14:5370009 MRS. UMA DEVI AYA 45 ASSAM RIFLES C/O 99 APO PIN- 932045 15:5361017 MRS. KABITA DEVI FEMALE SAFAI 45 ASSAM RIFLES C/O 99 APO PIN- 932045 16:5320069 M RS. AKHTARI BANIYARA BEGUM STAFF NURSE 4 ASSAM RIFLES C/O 99 APO PIN- 932004 17:532004 MRS. BIJAYLAKSHMI NATH Page No.# 9/10

STAFF NURSE CPO HOSPITAL ARTC and S DIMAPUR NAGALAND PIN- 79715 18:5330009 MRS. ALICE SIBY ANM CPO HOSPITAL ARTC and S DIMAPUR NAGALAND PIN - 797115 19:5370043 MRS. SUNATI DEVNATH AYA 1 MGAR ASSAM RIFLES DIMAPUR NAGALAND PIN - 797112.

------------

For the petitioners : Mrs. A. Gayan, Central Govt. Counsel

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KAKHETO SEMA

02-08-2023

The entire controversy raised in these review petitions hovers around the issue whether the civilian employees in Assam Rifles are entitled to exemption from licence fee at par with the combatant staff/employees of Assam Rifles, who are entitled to the benefit of rent free accommodation. The Tribunal decided the matter in favour of the civilian employees in light of the judgment and order dated 12.07.2013 rendered in O.A. No.311/2010.

Mrs. A. Gayan, learned Central Government Counsel representing the Page No.# 10/10

review petitioners apprise the Court as to whether the said order of the Tribunal was challenged by the Union of India by filing any writ petition etc. List these matters after two weeks.

JUDGE CHIEF JUSTICE

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