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Case No. : Crl.A(J)/38/2019 vs The State Of Assam
2023 Latest Caselaw 1500 Gua

Citation : 2023 Latest Caselaw 1500 Gua
Judgement Date : 11 April, 2023

Gauhati High Court
Case No. : Crl.A(J)/38/2019 vs The State Of Assam on 11 April, 2023
                                                               Page No.# 1/1

GAHC010117052019




                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRL.A(J)/38/2019
            BARKA MURMU
            KOKRAJHAR

            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.

Advocate for the Petitioner : MR ATAL TEWARI, AMICUS CURIAE
Advocate for the Respondent : PP, ASSAM

                                  BEFORE
                 HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
                   HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

Date : 11.04.2023 (Lanusungkum Jamir, J)

Heard Mr.A.Tiwari, learned Amicus Curiae. Also heard Ms.B.Bhuyan, learned Addl. PP, Assam.

Hearing concluded.

Judgment reserved.

JUDGE JUDGE

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