Page No.# 1/4 vs Rezzaque Ali And 5 Ors
2023 Latest Caselaw 1434 Gua

                                                                    Page No.# 1/4

GAHC010070202023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : CRP/42/2023

         ABDUL KHALEQUE AND 4 ORS.
         S/O LT. TASER ALI SK., R/O VILL-KOLABARI, P.S.-SOUTH SALMARA, DIST-
         SOUTH SALMARA MANKACHAR, ASSAM

         2: ABDUL AZIZ MIAH
          S/O LT. TASER ALI SK.
          R/O VILL-KOLABARI
          P.S.-SOUTH SALMARA
          DIST-SOUTH SALMARA MANKACHAR
         ASSAM

         3: SAMSUL HOQUE
          S/O LT. TASER ALI SK.
          R/O VILL-KOLABARI
          P.S.-SOUTH SALMARA
          DIST-SOUTH SALMARA MANKACHAR
         ASSAM

         4: ABDUS SATTAR
          S/O LT. KOSER ALI SK
          R/O A.M CO. ROAD
         WARD NO. 12
          DHUBRI
          P.S. AND DIST-DHUBRI
         ASSAM

         5: NURZAMAL SK
          S/O LT. KOSER ALI SK
          R/O A.M CO. ROAD
         WARD NO. 12
          DHUBRI
          P.S. AND DIST-DHUBRI
         ASSA
                                                           Page No.# 2/4

VERSUS

REZZAQUE ALI AND 5 ORS.
S/O SABED ALI, R/O VILL-KOLABARI, P.S.-SOUTH SALMARA, PIN-783127,
DIST-SOUTH SALMARA, PIN-783127, DIST-SOUTH SALMARA
MANKACHAR, ASSAM

2:REAZUL HOQUE
 S/O SABED ALI
 R/O VILL-KOLABARI
 P.S.-SOUTH SALMARA
 PIN-783127
 DIST-SOUTH SALMARA
 PIN-783127
 DIST-SOUTH SALMARA MANKACHAR
ASSAM

3:REAZAUL HOQUE
 S/O SABED ALI
 R/O VILL-KOLABARI
 P.S.-SOUTH SALMARA
 PIN-783127
 DIST-SOUTH SALMARA
 PIN-783127
 DIST-SOUTH SALMARA MANKACHAR
ASSAM

4:SABED ALI
 S/O LT. SODA SK.
 R/O VILL-KOLABARI
 P.S.-SOUTH SALMARA
 DIST-SOUTH SALMARA MANKACHAR
ASSAM-783127

5:TEH SUB-REGISTRAR
 SOUTH SALMARA
 PIN-783131
 P.O. AND P.S.-SOUTH SALMARA
 DIST-SOUTH SALMARA MANKACHAR
ASSAM

6:THE ASSITANT SETTLEMENT OFFICER (A.S.O)
 SOUTH SALMARA
 PIN-783131
 P.O. AND P.S.-SOUTH SALMARA
 DIST-SOUTH SALMARA MANKACHAR
ASSAM
                                                                      Page No.# 3/4

           7:BIDU SK
            S/O LT. NOSER SK.
            R/O VILL-KOLABARI
            P.S.-SOUTH SALMARA
            DIST-DHUBRI
           ASSAM

           8:ABDUL KADER
            S/O LT. NOSER SK.
            R/O VILL-KOLABARI
            P.S.-SOUTH SALMARA
            DIST-DHUBRI
           ASSA

Advocate for the Petitioner : MS. S G BARUAH
Advocate for the Respondent :

                                  BEFORE
                      HONOURABLE MR. JUSTICE NANI TAGIA

                                       ORDER

Date : 05.04.2023

Heard Ms. S. G. Baruah, learned counsel for the petitioners.

Admit. Call for the relevant records.

Issue notice, returnable within 6 weeks.

Learned counsel for the petitioners shall take necessary steps for causing service of notice upon the respondents by registered A/D post as well as by usual process within a week from today.

List it after 6(six) weeks.

Page No.# 4/4

Till the returnable date, the judgment and order, dated 30.01.2023, passed by the Court of learned Civil Judge, South Salmara, Mankachar, in T.A. No. 01/2021; and the judgment and order, dated 07.12.2019, passed by the Court of learned Munsiff, Hatsingimari, in T.S. No. 06/2019; shall remain stayed.

JUDGE

Comparing Assistant