Gauhati High Court
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GAHC010063042023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/941/2023
RUPSON DAIMARI AND 3 ORS.
S/O LATE KHALA DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
2: SMTI BAIJANTI DAIMARI
W/O RUPSON DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
3: SRI RAMESH DAIMARI
S/O LATE SUKRAM DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
4: SRI RAJU DAIMARI
S/O LATE BIREN DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
VERSUS
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LITON DAIMARI AND 4 ORS.
S/O LATE KHATBAR DAIMARI RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS
UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
2:SMTI CHINOY DAIMARI
W/O SRI LITON DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
3:SMTI JANIFER DAIMARI
D/O SRI LITON DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
4:SRI BINOY DAIMARI
S/O LATE PROMOD DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
5:SMTI BINU BASUMATARI
W/O BILLIAN BASUMATARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
------------
Advocate for : MR. A K HUSSAIN
Advocate for : appearing for LITON DAIMARI AND 4 ORS.
Linked Case No: RFA/13/2023
RUPSON DAIMARI AND 3 ORS.
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S/O LATE KHALA DAIMARI, RESIDENT OF VILLAGE SHERFANG
(GERCHONG) PS UDALGURI, PO BANDORGURI, DIST UDALGURI, BTC,
ASSAM 784509
2: SMTI BAIJANTI DAIMARI
W/O RUPSON DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
3: SRI RAMESH DAIMARI
S/O LATE SUKRAM DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
4: SRI RAJU DAIMARI
S/O LATE BIREN DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 78450
VERSUS
LITON DAIMARI AND 4 ORS.
S/O LATE KHATBAR DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI, PO
BANDORGURI, DIST UDALGURI, BTC, ASSAM 784509
2:SMTI CHINOY DAIMARI
W/O SRI LITON DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
3:SMTI JANIFER DAIMARI
D/O SRI LITON DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
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BTC
ASSAM 784509
4:SRI BINOY DAIMARI
S/O LATE PROMOD DAIMARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 784509
5:SMTI BINU BASUMATARI
W/O BILLIAN BASUMATARI
RESIDENT OF VILLAGE SHERFANG (GERCHONG) PS UDALGURI
PO BANDORGURI
DIST UDALGURI
BTC
ASSAM 78450
Advocate for the Petitioner : MR. A K HUSSAIN
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE NANI TAGIA
ORDER
Date :05.04.2023
Heard Mr. A. K. Hussain, learned counsel for the applicants.
The connected appeal i.e. RFA 13/2023 challenging the judgment, dated
09.01.2023, and decree, dated 25.01.2023, passed in Money Suit No. 04.2019,
by the Court of learned Civil Judge, Udalguri, has been admitted for hearing and
notice to the respondents has been issued.
In view of the above, and having considered the contentions raised in the
connected appeal i.e. RFA 13/2023, as well as in the instant interlocutory
application; the judgment, dated 09.01.2023, and decree, dated 25.01.2023,
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passed in Money Suit No. 04.2019, by the Court of learned Civil Judge,
Udalguri, shall remain stayed till disposal of the connected appeal i.e. RFA
13/2023.
The interlocutory application stands disposed of in terms above.
JUDGE
Comparing Assistant
