Page No.# 1/4 vs Chand Miya And 2 Ors
2023 Latest Caselaw 1425 Gua

                                                         Page No.# 1/4

GAHC010050042021




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          Case No. I.A.(Civil)/1294/2022

          GUNAIPANI M E MADRASSA AND ANR.
          REP. BY ITS HEADMASTER CUM SECRETARY
          NAMELY ABUL HOSSAIN
          VILL- BAULURI
          P.O. CHIRAKUTI BAZAR
          P.S. FAKIRGANJ
          DIST.- DHUBRI
          ASSAM

          2: ABUL HOSSAIN
          S/O MD MONIRUDDIN
           SOCIAL STUDIES TEACHER
          VILLAGE BALAURI
           PO CHIRAKUTI BAZAR
           PS FAKIRGANJ
           DIST. DHUBRI
          ASSAM
           PIN-783330
          VERSUS

          CHAND MIYA AND 2 ORS.
          HEADMASTER GUNAIPANI M.E. MADRASSA
          ASSISTANT TEACHER
          SOCIAL STUDIES
          S/O LATE ISAN ALI
          VILL- TARANGAJHAR
          PO JAMADARHAT
          PS FAKIRGANJ
          DIST. DHUBRI
          ASSAM
          PIN-783330

          2:RABIAL HOQUE
          S/O LATE NISHAN ALI
                                                            Page No.# 2/4

ASSAMESE TEACHER
GUNAIPANI M.E. MADRASSA
VILLAGE- TARANGAJHAR
PO CHIRAKUTI BAZAR
PS FAKIRGAN
DIST. DHUBRI
ASSAM
3:RUPCHAND ALI
S/O BILAT ALI
GUNAIPANI M.E. MADRASSA
VILLAGE KUMRI
PO-CHIRAKUTI BAZAR
PS FAKIRGANJ
DIST DHUBRI
ASSAM
------------
Advocate for : MR. M U MAHMUD
Advocate for : appearing for CHAND MIYA AND 2 ORS.


             Linked Case No. : WP(C)/2282/2021

GUNAIPANI M E MADRASSA AND 3 ORS
REP. BY ITS HEADMASTER CUM SECRETARY, NAMELY ABUL HOSSAIN,
VILL- BAULURI, P.O. CHIRAKUTI BAZAR, P.S. FAKIRGANJ, DIST.- DHUBRI,
ASSAM

2: ABUL HOSSAIN
 S/O- MD. MONIRUDDIN
 SOCIAL STUDIES TEACHER
 GUNAIPANI M.E. MADRASSA
VILL- BAULURI
 P.O. CHIRAKUTI BAZAR
 P.S. FAKIRGANJ
 DIST.- DHUBRI
ASSAM
 PIN- 783330

3: JAHIDUL ISLAM
 S/O- LT. INSAN ALI
ASSAMESE TEACHER
 GUNAIPANI M.E. MADRASSA
VILL- TARANGAJHAR
 P.O. JAMADARHAT
 P.S. FAKIRGANJ
 DIST.- DHUBRI
ASSAM
 PIN- 783330
                                                       Page No.# 3/4


4: ROHIZ UDDIN AHMED
 S/O- KOBAD HOSSAIN
ASSTT. TEACHER
 MATHEMATICS AND SCIENCE
 GUNAIPANI M.E. MADRASSA
VILL. AND P.O. SALKATA
 P.S. FAKIRGANJ
 DIST.- DHUBRI
ASSAM
 PIN- 78333

VERSUS

THE STATE OF ASSAM AND 8 ORS
REP. BY THE COMM. AND SECY., GOVT. OF ASSAM, ELEMENTARY
EDUCATION DEPTT., DISPUR, GHY-6

2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
 KAHILIPARA
 GHY-19

3:THE DISTRICT LEVEL COMMITTEE
 REP. BY ITS CHAIRMAN CUM DY. COMMISSIONER
 DHUBRI (ASSAM)

4:THE DISTRICT ELEMENTARY EDUCATION OFFICER
 DHUBRI
ASSAM

5:THE BLOCK ELEMENTARY EDUCATION OFFICER
 SOUTH SALMARA BLOCK
 NAGABANDHA
 P.O. SOUTH SALMARA
 DIST.- DHUBRI
ASSAM

6:THE CLUSTER RESOURCE CO-ORDINATOR
 CHIRAKUTI
ASSAM SARBA SIKSHA ABHIJAN MISSION
 BLOCK- SOUTH SALMARA
 DIST.- DHUBRI
ASSAM

7:CHAN MIYA
 S/O- LT. INSAN ALI
 HEADMASTER GUNAIPANI M.E. MADRASSA
                                                                    Page No.# 4/4

            ASSTT. TEACHER SOCIAL STUDIES
            VILL- TARANGAJHAR
            P.O. JAMADARHAT
            P.S. FAKIRGANJ
            DIST.- DHUBRI
            ASSAM
            PIN- 783330

           8:RABIAL HOQUE
            S/O- LT. NISHAN ALI
           ASSTT. ASSAMESE TEACHER
            GUNAIPANI M.E. MADRASSA
            P.O. CHIRAKUTI BAZAR
            P.S. FAKIRGANJ
            DIST.- DHUBRI
           ASSAM
            PIN- 783330

           9:RUPCHAND ALI
            S/O- BILAT ALI
            SCIENCE TEACHER
            GUNAIPANI M.E. MADRASSA
           VILL- KUMRI
            P.O. CHIRAKUTI BAZAR
            P.S. FAKIRGANJ
            DIST.- DHUBRI
           ASSAM
            PIN- 78333

Advocate for the Petitioner : MR. M U MAHMUD
Advocate for the Respondent : SC, ELEM. EDU




                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                   JUDGMENT

Date : 05-04-2023

In view of the order passed in WP(C) No. 2282/2021, the I.A. also stands dismissed.

JUDGE

Comparing Assistant