The Oriental Insurance Co. Ltd vs Laxmi Mali @ Laxmi Malakar @ Laxmi ...
2023 Latest Caselaw 1421 Gua

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GAHC010068282023




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Civil)/933/2023

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         REP. BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI- 7
         DIST.- KAMRUP
         ASSAM.


          VERSUS

         LAXMI MALI @ LAXMI MALAKAR @ LAXMI MALAE @ LAXMI BASFORE
         @ LAKHI BASPAR AND 8 ORS.
         W/O LATE MITHU MALAKAR


         2:RITHIK MALI @ RITHIK MALAKAR
         S/O LATE MITHU MALAKAR
          3:RADHIKA MALI @ RADHIKA MALAKAR
         D/O LATE MITHU MALAKAR
          4:KAJAL MALI
         D/O LATE MITHU MALAKAR
          5:DEB MALI
         S/O LATE MITHU MALAKAR

         ALL ARE R/O JAIL ROAD
         POLICE RESERVE
         SILCHAR TOWN
         WARD NO. 25
         P.O. AND P.S.- SILCHAR
         DIST.- CACHAR (ASSAM).
                                                            Page No.# 2/3

6:PURVANCHAL COMMUNICATION PRIVATE LIMITED
C/O SAHIB NARAIN
4TH FLOOR
BORDOICHILA BHAWAN (K)
ABOVE SAMSUNG PLAZA
G.S. ROAD
BHANGAGHAR
GUWAHATI- 05
DIST.- KAMRUP (M)
ASSAM
PIN- 781005.
7:SABITA BALMIKA
W/O SANJEET BALMIKA

C/O PINAKPANI CHAKRABORTY
VIVEKANANDA ROAD
OPPOSITE LANE NO. 17
HOUSE NO. 62
P.O. AND P.S.- SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788007.
8:RAM BAHADUR GURUNG
S/O MON BAHADUR GURUNG

R.M.S. OFFICE
TARAPUR
P.O. AND P.S.- SILCHAR
DIST.- CACHAR
ASSAM.
9:THE ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
REP. BY THE DIVISIONAL MANAGER
MAYUR GARDEN
ABC BUS STOP
G.S. ROAD (OPP. RAJIV BHAWAN) GUWAHATI- 05
DIST.- KAMRUP
ASSAM.
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for LAXMI MALI @ LAXMI MALAKAR @ LAXMI
MALAE @ LAXMI BASFORE @ LAKHI BASPAR AND 8 ORS.



In MACApp. Cas. No. 124/2023
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                                      BEFORE

                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      ORDER

04.4.2023

Heard the learned counsel, Mr. R.Sharma, appearing for the applicant. Since the connected appeal has been admitted for hearing, the impugned judgment and order dated 08.12.2022, passed by the learned Member, MACT, Cachar, Silchar in MAC Case No. 74/2018 shall remain stayed, till disposal of the appeal, subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4(four) weeks.

The I.A. (Civil) stands disposed of.

JUDGE

Comparing Assistant